| Case Title | Date |
|---|---|
| HEM CHANDRA BANERJI Vs. ABDUR RAHMAN | January 16, 1942 |
| MERCANTILE BANK OF INDIA AGENCY LTD Vs. state | May 14, 1942 |
| SURENDRANATH SARKAR Vs. SREE SREE ISWAR LAKSMI DURGA ESTABLISHED BY HARACH | June 29, 1942 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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