| Case Title | Date |
|---|---|
| P C MALLICK Vs. STATE | December 20, 1939 |
| SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS, BENGAL Vs. KSHITISH CHANDRA BANERJEE | July 4, 1939 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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