| Case Title | Date |
|---|---|
| EMPEROR Vs. MOTILAL MALLIK | October 1, 1934 |
| IMPERIAL CHEMICAL INDUSTRIES (INDIA) LTD., IN RE. Vs. STATE | March 19, 1934 |
| IN RE MOOLJI SICKA AND OTHERS. Vs. STATE | December 13, 1934 |
| IN RE SIR DAVID YULES ESTATE. Vs. STATE | March 13, 1934 |
| THE CALCUTTA STOCK EXCHANGE ASSOCIATION LTD., IN RE. Vs. STATE | December 5, 1934 |
| THE HUNGERFORD INVESTMENT TRUST LTD., IN RE. Vs. STATE | March 20, 1934 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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