| Case Title | Date |
|---|---|
| ANGLO PERSIAN OIL CO INDIA LTD Vs. COMMISSIONER OF INCOME TAX | February 8, 1933 |
| BURN AND CO Vs. STATE | August 25, 1933 |
| CHAIRMAN, DIST. BOARD MIDNAPORE Vs. ATUL CHANDRA PAL | February 1, 1933 |
| MIDNAPUR ZEMINDARY CO LTD Vs. PRIYABALA DASEE | March 1, 1933 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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