| Case Title | Date |
|---|---|
| GANGA PROSAD CHOWDHURY Vs. KULADANANDA ROY | December 17, 1925 |
| KERAMAT MANDAL Vs. EMPEROR | October 28, 1925 |
| LALIT KUMAR SEN Vs. EMPEROR | October 15, 1925 |
| RAM SARAN DAS Vs. MAULU | October 30, 1925 |
| SURENDRA NATH GHOSE AND ORS Vs. KING-EMPEROR | October 15, 1925 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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