| Case Title | Date |
|---|---|
| DIRAJADDI Vs. EMPEROR | October 5, 1915 |
| EMPEROR Vs. NOGENDRA NATH SEN GUPTA | March 22, 1915 |
| HIRA LAL CHATTERJEB Vs. GIRIBALA DEBI | July 22, 1915 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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