| Case Title | Date |
|---|---|
| GERINDRA KUMAR DAS GUPTA Vs. RAJESWARI ROY | August 2, 1899 |
| KASHI NATH CHATTERJEE Vs. AMARENDRA NATH CHATTERJEE AND ANR MINORS BY THEIR | July 24, 1899 |
| MAULADAN Vs. RUGHUNANDAN PERSHAD SINGH | July 24, 1899 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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