| Case Title | Date |
|---|---|
| ABDUL RAHAMAN SODAGUR Vs. DULLARAM MARWARI | July 22, 1887 |
| JAGUT CHUNDER DEB Vs. SURESH CHUNDER WUM CHOWDHRY, BY HIS MOTHER NITOBAS | August 14, 1887 |
| RUTNESSUR SEIN Vs. JUSODA | December 6, 1887 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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