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BIDDOMOYE DABEE DABEE Vs. SITTARAM
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July 24, 1878 |
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BIRCHUNDER MANICKYA Vs. HURRISH CHUNDER DASS
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January 9, 1878 |
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CHUNDER CAUNT MOOKERJEE Vs. JODOONATH KHAN
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January 31, 1878 |
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CHUNDER SEKHUR MOOKERJEE Vs. THE COLLECTOR OF MIDNAPORE ON THE PART OF THE GOVE
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January 7, 1878 |
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DEBENDRONATH MULLICK Vs. ODIT CHURN MULLICK
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March 7, 1878 |
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EMPRESS Vs. AMIRUDDEEN
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February 12, 1878 |
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EMPRESS Vs. BAIDANATH DAS
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February 18, 1878 |
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EMPRESS Vs. BUTTO KRISTO DOSS
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March 4, 1878 |
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EMPRESS Vs. KUDRUTOOLLAH
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March 22, 1878 |
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EMPRESS ON PROSECUTION OF JOHARDI SHEIK Vs. HEMATULLA
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February 12, 1878 |
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EMPRESS ON PROSECUTION OF MICHELL Vs. JOGGESSUR MOCHI
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January 24, 1878 |
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FLEMING Vs. RALLI
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March 12, 1878 |
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HEERA LALL PRAMANICK Vs. BARIKUNNISSA BIBEE
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January 18, 1878 |
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HURRO SOONDEREE DOSSEE Vs. NILKUNTO DEY
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January 16, 1878 |
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IN RE: UMBICA NUNDUN BISWAS (AN INSOLVENT) Vs. STATE
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February 11, 1878 |
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MANICK CHUNDER DUTT Vs. BHUGGOBUTTY DOSSEE
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February 11, 1878 |
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MONOHUR DOSS Vs. ROMANAUTH LAW
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March 12, 1878 |
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MOTHOORMOHUN ROY Vs. THE BANK OF BENGAL
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February 11, 1878 |
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NARAIN SINGH Vs. RAM LALL MOOKERJEE
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February 18, 1878 |
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SHIB NARAIN SHAHA Vs. BIPIN BEHARY BISWAS
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January 10, 1878 |
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SOBHA BIBEE Vs. MIRZA SAKHAMUT ALI
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January 4, 1878 |
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WOOD Vs. WOOD
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February 11, 1878 |
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