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A.K. SRIVASTAVA Vs. SECRETARY, MINISTRY OF MINORITY AFFAIRS AND ORS.
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March 2, 2016 |
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A.K. VALSALAN Vs. SECRETARY, MINISTRY OF WATER RESOURCES AND ORS.
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March 8, 2016 |
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ASHES KIRAN PRASAD Vs. KUNDAN SINHA
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March 2, 2016 |
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BALBIR KAUR Vs. UNION OF INDIA AND ORS.
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March 11, 2016 |
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BALI RAM Vs. INDIAN INSTITUTE OF ADVANCE STUDY AND ORS.
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March 11, 2016 |
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BHAGWAN DASS GARG Vs. UNION OF INDIA AND ORS.
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March 17, 2016 |
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BUDHADEV TUDU Vs. STEEL AUTHORITY OF INDIA LIMITED AND ORS.
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March 11, 2016 |
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C. RICHARDSON Vs. UNION OF INDIA AND ORS.
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March 1, 2016 |
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C.B. PANDEY AND ORS. Vs. UNION OF INDIA AND ORS.
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March 1, 2016 |
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CHARAN SINGH RAYAT Vs. UNION OF INDIA AND ORS.
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March 15, 2016 |
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DAYA SHANKAR Vs. GNCT OF DELHI AND ORS.
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February 26, 2016 |
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DELHI RADIOGRAPHER UNION AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
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March 18, 2016 |
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GIAN CHAND AND ORS Vs. THE GOVT. OF NCT OF DELHI AND ORS.
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February 29, 2016 |
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H.V. ASHOKA KUMAR AND ORS. Vs. UNION OF INDIA
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March 2, 2016 |
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HIRA LAL Vs. GNCT OF DELHI AND ORS.
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February 29, 2016 |
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INDIAN RAILWAYS TECHNICAL SUPERVISORS ASSOCIATION (IRTSA) AND ORS. Vs. UNION OF INDIA AND ORS.
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March 12, 2016 |
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JAGDISH CHAND SHARMA Vs. UNION OF INDIA AND ORS.
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February 29, 2016 |
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JAI GOPAL AND ORS. Vs. UNION OF INDIA AND ORS.
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March 15, 2016 |
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JITENDER Vs. UNION OF INDIA AND ORS.
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March 11, 2016 |
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K. GOPALAKRISHNAN AND ORS. Vs. UNION OF INDIA AND ORS.
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March 1, 2016 |
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K. GOPINATHAN Vs. SUPERINTENDENT OF POST OFFICES, DEPARTMENT OF POSTS, INDIA, ALAPPUZHA DIVISION AND ORS.
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February 26, 2016 |
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K.K. KALRA Vs. UNION OF INDIA AND ORS.
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February 29, 2016 |
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K.K. RAJAN AND ORS. Vs. UNION OF INDIA AND ORS.
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March 2, 2016 |
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K.N. BABU Vs. UNION OF INDIA AND ORS.
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March 4, 2016 |
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K.P. AUGUSTINE Vs. C-DAC (CENTRE FOR DEVELOPMENT OF ADVANCED COMPUTING) (A SCIENTIFIC SOCIETY OF THE MINISTRY OF COMMUNICATIONS & INFORMATION TECHNOLOGY, GOVERNMENT OF INDIA)
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March 11, 2016 |
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K.P. BABU Vs. UNION OF INDIA AND ORS.
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February 26, 2016 |
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KANIKA PATWAL AND ORS. Vs. UNION OF INDIA AND ORS.
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March 9, 2016 |
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KUDRAT KAUR Vs. THE UNION TERRITORY OF CHANDIGARH AND ORS.
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March 15, 2016 |
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KULDEEP SINGH Vs. DELHI DEVELOPMENT AUTHORITY
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March 16, 2016 |
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LAKHI RAM Vs. UNION OF INDIA AND ORS.
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March 12, 2016 |
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LALJI KANTILAL AJANI Vs. UNION OF INDIA AND ORS.
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March 9, 2016 |
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M.P. TYAGI Vs. UNION OF INDIA AND ORS.
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March 11, 2016 |
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MADHAVLAL ISHWARLAL PATEL Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
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March 16, 2016 |
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MANISH Vs. UNION OF INDIA AND ORS.
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March 10, 2016 |
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MANJEET KAUR Vs. GOVT. OF NCT OF DELHI AND ORS.
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February 26, 2016 |
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MOHAR SINGH Vs. CENTRAL SCIENTIFIC INSTRUMENTS ORGANIZATION (CSIO) AND ORS.
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February 29, 2016 |
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MOHIT CHAUHAN AND ORS. Vs. UNION OF INDIA AND ORS.
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March 16, 2016 |
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MUDIKA SONI Vs. GOVT. OF NCT OF DELHI AND ORS.
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March 4, 2016 |
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N.J. SINGH Vs. UNION OF INDIA AND ORS.
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March 15, 2016 |
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NAVINCHANDRA BECHARBHAI PATEL Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
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March 11, 2016 |
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NEELAM BHALLA Vs. UNION OF INDIA AND ORS.
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March 10, 2016 |
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NITIN KUMAR Vs. UNION OF INDIA AND ORS.
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March 14, 2016 |
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OM PRAKASH SINGH Vs. DIRECTOR GENERAL (VIGILANCE) AND ORS.
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February 29, 2016 |
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PHOOL SINGH Vs. DELHI TRANSPORT CORPORATION AND ORS.
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March 1, 2016 |
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R.M. PATEL Vs. UNION OF INDIA AND ORS.
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March 18, 2016 |
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RACHHPAL SINGH Vs. UNION OF INDIA AND ORS.
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March 17, 2016 |
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RAJ KUMAR Vs. BHARAT SANCHAR NIGAM LTD. AND ORS.
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March 4, 2016 |
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RAJESH KUMAR PATHAK Vs. THE DIRECTOR, LOCAL BODIES, NEW SECRETARIAT AND ORS.
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March 29, 2016 |
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RAJNISH PURI Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH, CHANDIGARH AND ORS.
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February 29, 2016 |
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RAM SAGAR RAM Vs. UNION OF INDIA AND ORS.
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March 7, 2016 |
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RAMESH PAL AND ORS. Vs. UNION OF INDIA AND ORS.
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February 26, 2016 |
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RAMESHWAR BHARDAWAJ Vs. UNION OF INDIA AND ORS.
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March 11, 2016 |
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SATHI K. Vs. UNION OF INDIA AND ORS.
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March 8, 2016 |
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SHIV CHARAN AND ORS. Vs. DIRECTOR LOCAL BODIES, GOVT. OF NCT OF DELHI AND ORS.
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March 8, 2016 |
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T. RADHAKRISHNAN Vs. STATE OF CHHATTISGARH AND ORS.
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March 11, 2016 |
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V.R. THOMAS Vs. UNION OF INDIA AND ORS.
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March 15, 2016 |
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VIJAY LAXMI MISHRA AND ORS. Vs. GNCT OF DELHI AND ORS.
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February 26, 2016 |
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VIKAS KUMAR SAHU Vs. UNION OF INDIA AND ORS.
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March 11, 2016 |
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VINAY SHANKER PANDEY Vs. UNION OF INDIA AND ORS.
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March 10, 2016 |
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VINOD HIRJIBHAI DERVALIA Vs. UNION OF INDIA AND ORS.
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March 18, 2016 |
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YUGAL KISHORE Vs. UNION OF INDIA AND ORS.
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March 4, 2016 |
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ZILE SINGH Vs. UNION OF INDIA AND ORS.
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March 1, 2016 |
LOGIN