A.K. PASWAN Vs. UNION OF INDIA AND ORS.
|
April 28, 2015 |
A.K. SRIVASTAVA Vs. NORTH MUNICIPAL CORPORATION DELHI
|
January 19, 2015 |
A.M. SIRISH Vs. UNION OF INDIA AND ORS.
|
January 29, 2015 |
AAKRITI RAJ Vs. UNION OF INDIA AND ORS.
|
September 1, 2015 |
AJAY KUMAR AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
January 20, 2015 |
AJAY KUMAR SHARMA Vs. UNION OF INDIA AND ORS.
|
April 27, 2015 |
AJIT KUMAR Vs. UNION OF INDIA AND ORS.
|
September 8, 2015 |
AMAR PAL SINGH Vs. THE COMMISSIONER OF POLICE AND ORS.
|
September 7, 2015 |
AMRITPAL SINGH AND ORS. Vs. UNION TERRITORY CHANDIGARH AND ORS.
|
September 1, 2015 |
ANAMIKA Vs. UNION OF INDIA AND ORS.
|
September 7, 2015 |
ANAND KUMAR KAIN Vs. GOVT. OF NCT OF DELHI AND ORS.
|
September 9, 2015 |
ANIL KUMAR Vs. THE SECRETARY, BUREAU OF ENERGY EFFICIENCY AND ORS.
|
January 16, 2015 |
ANILKUMAR Vs. UNION OF INDIA AND ORS.
|
January 29, 2015 |
ANINDITA MUKHERJEE Vs. THE UNION OF INDIA AND ORS.
|
January 6, 2015 |
ANJU DULLU MATTU Vs. UNION OF INDIA
|
January 6, 2015 |
ARUN KUMAR TRIVEDI Vs. V.K. GUPTA
|
January 15, 2015 |
ARVIND KUMAR Vs. THE UNION OF INDIA AND ORS.
|
April 30, 2015 |
ARVIND RAI AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 9, 2015 |
ASHOK KUMAR HIMAT SINGH Vs. UNION OF INDIA AND ORS.
|
February 19, 2015 |
ASHOK NAGAR Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
|
September 1, 2015 |
ASHWANI KUMAR SHARMA Vs. SECRETARY (R) CABINET SECTT.
|
January 29, 2015 |
ATUL KUMAR AND ORS. Vs. COMMISSIONER OF POLICE AND ORS.
|
January 19, 2015 |
AVINASH KUMAR KAIWART AND ORS. Vs. SOUTH EASTERN CENTRAL RAILWAY AND ORS.
|
February 13, 2015 |
B. SURENDRA NATH Vs. THE MEMBER SECRETARY, CENTRAL SILK BOARD
|
January 1, 2015 |
B.C. SRIVASTAVA Vs. UNION OF INDIA AND ORS.
|
September 17, 2015 |
B.D. BINZLEKAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 9, 2015 |
B.P. JOSHI AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 19, 2015 |
BABU LAL MEENA Vs. UNION OF INDIA
|
January 6, 2015 |
BABY AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 16, 2015 |
BACHAN SINGH Vs. UNION TERRITORY, CHANDIGARH AND ORS.
|
March 12, 2015 |
BACHAN SINGH Vs. UT CHANDIGARH AND ORS.
|
October 9, 2015 |
BALBIR SINGH Vs. DELHI TRANSPORT CORPORATION
|
February 17, 2015 |
BALRAM Vs. UNION OF INDIA AND ORS.
|
March 4, 2015 |
BALWANT SINGH AND ORS. Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
|
January 20, 2015 |
BANDANA DIWEDI Vs. UNION OF INDIA AND ORS.
|
March 12, 2015 |
BHAGWAN DASS Vs. UNION OF INDIA AND ORS.
|
September 4, 2015 |
BHAMIDI SRINIVASU Vs. UNION OF INDIA AND ORS.
|
February 24, 2015 |
BHARTI MALIK AND ORS. Vs. THE DIRECTOR (EDUCATION), EAST DELHI MUNICIPAL CORPORATION EDUCATION DEPARTMENT AND ORS.
|
September 7, 2015 |
BIJAY KUMAR GUPTA Vs. THE UNION OF INDIA AND ORS.
|
January 22, 2015 |
BIMLA YADAV Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
September 17, 2015 |
BINUTHA THOMAS Vs. UNION OF INDIA AND ORS.
|
September 4, 2015 |
BRIJENDRA SINGH Vs. THE UNION OF INDIA AND ORS.
|
January 28, 2015 |
C. MANOHARAN Vs. UNION OF INDIA AND ORS.
|
September 7, 2015 |
C.K. ANTONY Vs. STATE OF KERALA AND ORS.
|
August 31, 2015 |
CHANDER BHUKAN Vs. UNION OF INDIA AND ORS.
|
March 18, 2015 |
CHARAN SINGH Vs. UNION OF INDIA AND ORS.
|
April 27, 2015 |
CHARLES EKKA Vs. THE INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND ORS.
|
August 31, 2015 |
CHATTER SINGH Vs. THE SECRETARY, MINISTRY OF COMMUNICATION, GOVERNMENT OF INDIA AND ORS.
|
January 19, 2015 |
CHHUTTAN LAL MEENA AND ORS. Vs. JOINT SECRETARY (RECRUITMENT), UNION PUBLIC SERVICE COMMISSION AND ORS.
|
August 12, 2015 |
CHUNI LAL DUA Vs. UNION OF INDIA AND ORS.
|
March 10, 2015 |
CONSTABLE MUKESH KUMAR Vs. THE COMMISSIONER OF POLICE AND ORS.
|
January 20, 2015 |
D. KUMAR Vs. SECRETARY (A&C), DEPARTMENT OF AGRICULTURE & COOPERATION, MINISTRY OF AGRICULTURE, GOVERNMENT OF INDIA AND ORS.
|
April 23, 2015 |
DALIP SINGH Vs. UNION OF INDIA AND ORS.
|
January 28, 2015 |
DAN BAHADUR Vs. UNION OF INDIA
|
January 6, 2015 |
DARSHAN DEV Vs. UNION OF INDIA GENERAL MANAGER, NORTHERN RAILWAY AND ORS.
|
September 2, 2015 |
DARSHAN LAL Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
|
September 7, 2015 |
DAYANAND Vs. DELHI TRANSPORT CORPORATION
|
September 21, 2015 |
DEO DUTT TRIPATHI Vs. UNION OF INDIA AND ORS.
|
September 10, 2015 |
DEVINDER KUMAR GUPTA Vs. INDIA TOURISM DEVELOPMENT CORP. LTD.
|
January 19, 2015 |
DHARMENDER Vs. UNION OF INDIA AND ORS.
|
September 8, 2015 |
DHIRENDRA KHARE Vs. CENTRAL BOARD OF DIRECT TAXES
|
January 16, 2015 |
DILIPKUMAR Vs. UNION OF INDIA AND ORS.
|
January 13, 2015 |
DISHA VASHISHTHA AND ORS. Vs. N.D.M.C. AND ORS.
|
February 23, 2015 |
DOMINY MATHEW Vs. THE UNION OF INDIA AND ORS.
|
August 21, 2015 |
EX. CONST. DALIP SINGH Vs. GOVT. OF NCT OF DELHI
|
January 9, 2015 |
FLORENCE SAHOTRA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
April 30, 2015 |
G. SIVA RAMA RAJU AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 18, 2015 |
G.M. RAGANNADHARAO Vs. UNION OF INDIA AND ORS.
|
January 19, 2015 |
GAGAN SACHDEVA Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND ORS.
|
January 28, 2015 |
GAURAV GUPTA Vs. UNION PUBLIC SERVICE COMMISSION
|
February 27, 2015 |
GIRI RAJ SINGH PAL AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 23, 2015 |
GOVINDA YADAV Vs. UNION OF INDIA AND ORS.
|
January 30, 2015 |
GUMAN SINGH GULAB SINGH DEORA AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 13, 2015 |
GUNJAN PRASAD Vs. GOVT. OF INDIA
|
April 28, 2015 |
GURNAM SINGH Vs. UNION OF INDIA
|
January 6, 2015 |
H.R. GUPTA Vs. UNION OF INDIA AND ORS.
|
March 18, 2015 |
HARENDRA KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 16, 2015 |
HARI OM PRASAD Vs. UNION OF INDIA AND ORS.
|
August 31, 2015 |
HARI PRASAD RAY Vs. UNION OF INDIA AND ORS.
|
March 9, 2015 |
HARI SINGH Vs. UNION OF INDIA
|
January 13, 2015 |
HARI SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 18, 2015 |
HARIHAR PRASAD DAS Vs. AJAY TYAGI (IAS) AND ORS.
|
January 20, 2015 |
HARISH PANTHI AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 6, 2015 |
HARVINDER SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 7, 2015 |
HASMUKH MOHANDAS DEVMURARI Vs. UNION OF INDIA AND ORS.
|
February 27, 2015 |
HASMUKHLAL Vs. UNION OF INDIA AND ORS.
|
January 29, 2015 |
HIMANSHU Vs. MINISTRY OF FOOD PROCESSING INDUSTRIES
|
March 31, 2015 |
HIMANSHU SHRIVASTAVA (J.W.M.) Vs. UNION OF INDIA AND ORS.
|
August 31, 2015 |
ISHWAR DASS Vs. UNION OF INDIA AND ORS.
|
February 17, 2015 |
J.C. RATHOD Vs. UNION OF INDIA AND ORS.
|
January 19, 2015 |
JAGANNATH PRASAD AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 11, 2015 |
JAGANNATH PRASAD KASHYAP Vs. COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN
|
January 13, 2015 |
JANCY GUPTA Vs. INDIAN COUNSEL OF AGRICULTURE RESEARCH AND ORS.
|
January 28, 2015 |
JASWANT SINGH Vs. UNION OF INDIA AND ORS.
|
January 20, 2015 |
JAWAHAR LAL UPADHYAY Vs. THE UNION OF INDIA AND ORS.
|
April 28, 2015 |
JAYENDRABHAI Vs. UNION OF INDIA AND ORS.
|
February 23, 2015 |
JAYESHKUMAR DALPATBHAI PARMAR Vs. UNION OF INDIA AND ORS.
|
February 18, 2015 |
JEETENDRA SINGH KSHETRY Vs. DIRECTOR NATIONAL COUNCIL OF EDUCATION RESEARCH & TRAINING AND ORS.
|
April 28, 2015 |
JEROM KUJUR Vs. GOVT. OF INDIA, MINISTRY OF HOME AFFAIRS AND ORS.
|
February 26, 2015 |
JITENDER KUMAR Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
|
February 23, 2015 |
JITENDER KUMAR Vs. UNION OF INDIA AND ORS.
|
March 24, 2015 |
JITENDER KUMAR Vs. UNION OF INDIA AND ORS.
|
September 3, 2015 |
JITENDER KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 16, 2015 |
K.A. MUHAMMED FAIZEL AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 8, 2015 |
K.K. KOTHARI Vs. UNION OF INDIA AND ORS.
|
April 28, 2015 |
K.L. JAIN Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, BHARAT SANCHAR NIGAM LTD. AND ORS.
|
September 9, 2015 |
K.M. AGRAHARI Vs. CHIEF SECRETARY, GOVT. OF NCT DELHI AND ORS.
|
February 25, 2015 |
K.R. NAGDEVE Vs. UNION OF INDIA AND ORS.
|
March 3, 2015 |
KAMLESH Vs. SECRETARY, MINISTRY OF HOME AFFAIRS, [CENTRAL GOVERNMENT OF INDIA] AND ORS.
|
April 28, 2015 |
KANTA RANI AND ORS. Vs. THE SENIOR SUPERINTENDENT OF POST OFFICES AND ORS.
|
March 26, 2015 |
KARAMJIT SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 26, 2015 |
KARAN SINGH Vs. DELHI TRANSPORT CORPORATION AND ORS.
|
February 19, 2015 |
KESARISINH PRABHATSINH CHAVDA Vs. UNION OF INDIA AND ORS.
|
February 27, 2015 |
KRISHAN KUMAR Vs. UNION OF INDIA AND ORS.
|
January 23, 2015 |
KRISHAN KUMAR SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 11, 2015 |
KULDEEP PAKAD Vs. UNION OF INDIA
|
January 5, 2015 |
KUNWAR FATEH SINGH Vs. UNION OF INDIA
|
January 28, 2015 |
L.D. MADAN Vs. UOI AND ORS.
|
February 25, 2015 |
LAKHPAT SINGH Vs. GOVT. OF NCT OF DELHI AND ORS.
|
February 23, 2015 |
LAL BAHADUR CHAUDHARY Vs. UNION OF INDIA AND ORS.
|
March 31, 2015 |
LALIT GOEL AND ORS. Vs. NATIONAL CO-OPERATIVE DEVELOPMENT CORPORATION AND ORS.
|
September 7, 2015 |
LAXMI NARAYAN SAXENA AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 29, 2015 |
M. SUDHEER AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 21, 2015 |
M.H. KHAN AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 24, 2015 |
MADHUSUDAN GUPTA AND ORS. Vs. ELECTION COMMISSION OF INDIA AND ORS.
|
January 28, 2015 |
MAHENDER SINGH Vs. UNION OF INDIA AND ORS.
|
March 3, 2015 |
MANHARBHAI BAVJIBHAI PARMAR Vs. THE CHIEF POSTMASTER GENERAL AND ORS.
|
February 10, 2015 |
MANISH GUPTA AND ORS. Vs. MEDICAL SUPERINTENDENT, GURU TEG BAHADUR HOSPITAL AND ORS.
|
February 3, 2015 |
MANJIT SINGH Vs. UNION OF INDIA
|
January 5, 2015 |
MANOJKUMAR B. PITHAYA Vs. UNION OF INDIA AND ORS.
|
January 12, 2015 |
MEENA Vs. THE UNION OF INDIA AND ORS.
|
January 28, 2015 |
MILKHI RAM KAKKAR AND ORS. Vs. THE SENIOR SUPERINTENDENT OF POST OFFICES AND ORS.
|
January 19, 2015 |
MOHAMMAD RAMZAN SHEIKH Vs. UNION OF INDIA AND ORS.
|
March 24, 2015 |
MUBARAK AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 10, 2015 |
MUNENDRA KUMAR AND ORS. Vs. SECRETARY, DEPARTMENT OF TRAINING AND TECHNICAL EDUCATION, GOVT. OF N.C.T. DELHI AND ORS.
|
September 17, 2015 |
MURTI DEVI Vs. UNION OF INDIA AND ORS.
|
January 19, 2015 |
N.K. GUPTA AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 28, 2015 |
NAIN SINGH Vs. UNION OF INDIA AND ORS.
|
September 8, 2015 |
NARANGI DEVI Vs. UNION OF INDIA AND ORS.
|
August 4, 2015 |
NARENDER KUMAR AND ORS. Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 23, 2015 |
NARINDER SINGH BHARDWAJ Vs. UNION TERRITORY CHANDIGARH AND ORS.
|
September 2, 2015 |
NARSI SAMBHUNATH SUVAL Vs. GENERAL MANAGER, WESTERN RAILWAY AND ORS.
|
February 9, 2015 |
NAUSHAD ALI Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
|
September 18, 2015 |
NAUSHAD ALI K.S. AND ORS. Vs. THE ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP AND ORS.
|
August 31, 2015 |
NINCY KAREEM Vs. UNION OF INDIA AND ORS.
|
September 3, 2015 |
NINGU BEERA MUKRI Vs. UNION OF INDIA AND ORS.
|
January 16, 2015 |
NIRMAL CHANDRA BHUYAN Vs. UNION OF INDIA
|
January 16, 2015 |
NIRMALA DAHIYA Vs. UNION OF INDIA AND ORS.
|
April 23, 2015 |
NITIN KISHANBHAI VAGHORA Vs. THE CHIEF GENERAL MANAGER, BHARAT SANCHAR NIGAM LTD.
|
February 20, 2015 |
NUWAS KINDO Vs. UNION OF INDIA AND ORS.
|
February 13, 2015 |
P. MOHAMMED NISHAD Vs. UNION OF INDIA AND ORS.
|
September 11, 2015 |
P. RAJENDRAN Vs. THE UNIVERSITY GRANTS COMMISSION
|
February 26, 2015 |
P.K. MOCHITHAN Vs. THE UNION OF INDIA AND ORS.
|
September 11, 2015 |
P.P. JOHNSON Vs. UNION OF INDIA AND ORS.
|
August 31, 2015 |
P.S. SACHDEVA Vs. UNION OF INDIA AND ORS.
|
September 1, 2015 |
PALA SINGH TANCK Vs. UNION OF INDIA
|
January 5, 2015 |
PALLAVI TANDON Vs. UNION OF INDIA
|
January 8, 2015 |
PANKAJ MITTAL AND ORS. Vs. THE INDIA TOURISM DEVELOPMENT CORPORATION LTD.
|
February 25, 2015 |
PARDEEP SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 5, 2015 |
PARTHASARATHI BANERJEE Vs. THE EX-OFFICIO PRESIDENT, COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH AND ORS.
|
February 23, 2015 |
PASCHIM RAILWAY KARMACHARI PARISHAD AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 10, 2015 |
PAWAN JINDAL AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 7, 2015 |
PAWAN KUMAR Vs. UNION OF INDIA AND ORS.
|
February 17, 2015 |
PHUNDI LAL Vs. UNION OF INDIA AND ORS.
|
September 9, 2015 |
PRAHLAD SINGH Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
|
February 26, 2015 |
PRATUL SAXENA Vs. UNION OF INDIA
|
January 5, 2015 |
PREM CHANDRA SACHAN Vs. CHIEF GENERAL MANAGER, TELECOM
|
January 15, 2015 |
PRITA RAM Vs. UNION OF INDIA AND ORS.
|
September 1, 2015 |
PRITAM SINGH Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD (DSSSB) AND ORS.
|
April 23, 2015 |
PRIYANKA Vs. UNION OF INDIA AND ORS.
|
September 2, 2015 |
PRONABENDRA CHAKRABORTY Vs. SECRETARY (R) CABINET SECTT.
|
January 29, 2015 |
PURUSHENDRA KUMAR Vs. UNION OF INDIA AND ORS.
|
January 30, 2015 |
PUSHPINDER SINGH Vs. UNION OF INDIA AND ORS.
|
March 12, 2015 |
R.D. VISHNAV Vs. UNION OF INDIA AND ORS.
|
February 13, 2015 |
R.K. BHATNAGAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 26, 2015 |
R.K. RAI Vs. UNION OF INDIA
|
January 12, 2015 |
R.K. SAXENA Vs. UNION OF INDIA
|
January 5, 2015 |
RABINDRA NATH AND ORS. Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ORS.
|
February 13, 2015 |
RADHEY SHYAM SHARMA Vs. UNION OF INDIA AND ORS.
|
January 9, 2015 |
RAJ KUMAR Vs. NEW DELHI MUNICIPAL COUNCIL
|
January 5, 2015 |
RAJ MAL Vs. M.T.N.L. AND ORS.
|
April 28, 2015 |
RAJENDER SINGH TUSHIR Vs. SECRETARY, DEPARTMENT OF POSTS MINISTRY OF COMMUNICATIONS & IT GOVT. OF INDIA AND ORS.
|
September 10, 2015 |
RAJESH TANWAR Vs. UNION OF INDIA AND ORS.
|
March 11, 2015 |
RAJESHWAR KUMAR NAYYAR Vs. UNION OF INDIA AND ORS.
|
August 19, 2015 |
RAJIV KUMAR VIRMANI Vs. UNION OF INDIA AND ORS.
|
April 27, 2015 |
RAJIV TRIVEDI AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 2, 2015 |
RAJWANT KAUR SIDHU Vs. UNION OF INDIA AND ORS.
|
January 29, 2015 |
RAM BHAROSA AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 3, 2015 |
RAM CHANDER Vs. COMMISSIONER OF POLICE AND ORS.
|
March 3, 2015 |
RAM KISHAN AND ORS. Vs. COMMISSIONER OF POLICE AND ORS.
|
February 25, 2015 |
RAM KRISHAN SHARMA Vs. UNION OF INDIA AND ORS.
|
January 19, 2015 |
RAM KRISHNA SHARMA Vs. UNION OF INDIA AND ORS.
|
February 20, 2015 |
RAM NARAYAN SONI Vs. UNION OF INDIA
|
January 19, 2015 |
RAM NIWAS Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
|
January 8, 2015 |
RAM PAL Vs. UNION OF INDIA AND ORS.
|
March 24, 2015 |
RAM PALAT Vs. UNION OF INDIA
|
January 15, 2015 |
RAM RATTAN SHARMA Vs. NEW DELHI MUNICIPAL COUNCIL AND ORS.
|
February 18, 2015 |
RAMBHAJ Vs. DTC
|
February 16, 2015 |
RAMESH CHAND AND ORS. Vs. PADMINI SINGLA
|
January 21, 2015 |
RAMESH CHANDER JAINTH Vs. UNION OF INDIA AND ORS.
|
September 10, 2015 |
RAMJI RAI Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES (AIIMS) AND ORS.
|
February 3, 2015 |
RAMJIBHAI M. PARMAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 7, 2015 |
RANJEETA Vs. UNION OF INDIA AND ORS.
|
March 25, 2015 |
RANJIT SINGH Vs. UNION OF INDIA AND ORS.
|
January 20, 2015 |
RAVI SHANKAR SINGH Vs. UNION OF INDIA
|
January 13, 2015 |
RAVIKANT Vs. UNION OF INDIA AND ORS.
|
April 24, 2015 |
RAVINDER KUMAR Vs. DELHI TRANSPORT CORPORATION
|
February 3, 2015 |
RAVINDER KUMAR AND ORS. Vs. STAFF SELECTION COMMISSIONER AND ORS.
|
September 21, 2015 |
RAVINDER MATHUR Vs. THE COMMISSIONER OF POLICE PHQ AND ORS.
|
February 25, 2015 |
RITA AHUJA Vs. UNION OF INDIA AND ORS.
|
April 23, 2015 |
ROSY GUPTA Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
|
September 7, 2015 |
S. JAMESRAJ Vs. UNION OF INDIA AND ORS.
|
August 31, 2015 |
S. USHA Vs. UNION OF INDIA AND ORS.
|
September 4, 2015 |
S.A.A. ABBASI Vs. THE CHAIRMAN CENTRAL BOARD OF TRUSTEES AND ORS.
|
January 28, 2015 |
S.L. RATREY Vs. UNION OF INDIA AND ORS.
|
February 13, 2015 |
S.N. SINHA Vs. INDIA COUNCIL OF AGRICULTURAL RESEARCH
|
January 20, 2015 |
S.S. SAINI Vs. UNION OF INDIA AND ORS.
|
April 24, 2015 |
SANDEEP KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 1, 2015 |
SANDHYA SHARMA Vs. UNION OF INDIA AND ORS.
|
March 5, 2015 |
SANJAY GUPTA Vs. RAKESH GARG
|
March 2, 2015 |
SANJAY KUMAR Vs. GOVT. OF NCT OF DELHI AND ORS.
|
September 7, 2015 |
SANJEEV KUMAR BAJPAYEE Vs. UNION OF INDIA AND ORS.
|
April 24, 2015 |
SANJEEV KUMAR SAXENA Vs. UNION OF INDIA AND ORS.
|
January 20, 2015 |
SANKARANARAYANAN K.N. Vs. UNION OF INDIA AND ORS.
|
August 20, 2015 |
SANTOSH ARORA Vs. UNION OF INDIA AND ORS.
|
January 29, 2015 |
SANTOSH KUMAR Vs. UNION OF INDIA AND ORS.
|
March 31, 2015 |
SANTOSH KUMAR MEENA Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
August 31, 2015 |
SARWAR ALI Vs. UNION OF INDIA AND ORS.
|
March 19, 2015 |
SATYA PRAKASH SINGH Vs. UNION ON INDIA AND ORS.
|
March 31, 2015 |
SATYANARAYAN SHARMA AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
|
April 24, 2015 |
SATYAWAN Vs. UNION TERRITORY, CHANDIGARH ADMINISTRATION AND ORS.
|
January 19, 2015 |
SAVITRI HANS Vs. U.O.I. AND ORS.
|
April 28, 2015 |
SHAHNAZ KHAN Vs. UNION OF INDIA AND ORS.
|
February 24, 2015 |
SHAILENDRA NATH TRIPATHI Vs. UNION OF INDIA AND ORS.
|
April 29, 2015 |
SHAKTI AMARSHIBHAI RATHOD Vs. UNION OF INDIA AND ORS.
|
January 13, 2015 |
SHAMSUDEEN A. Vs. UNION OF INDIA AND ORS.
|
September 4, 2015 |
SHATRUGHAN PRASAD TIWARI Vs. NDMC AND ORS.
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February 17, 2015 |
SHEETAL SINGH SAINI Vs. ANIL GOSWAMI AND ORS.
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September 18, 2015 |
SHIV KUMAR Vs. UNION OF INDIA AND ORS.
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January 28, 2015 |
SHIV KUMAR AND ORS. Vs. DIRECTOR GENERAL, EMPLOYEES STATE INSURANCE CORP. AND ORS.
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April 28, 2015 |
SHIV NATH SINGH AND ORS. Vs. DELHI STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION
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February 27, 2015 |
SHYAM SINGH Vs. GOVT. OF NCD AND ORS.
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April 23, 2015 |
SHYAMLAL THAKUR Vs. STEEL AUTHORITY OF INDIA LIMITED AND ORS.
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February 13, 2015 |
SITA RAM Vs. UNION OF INDIA AND ORS.
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January 9, 2015 |
SREELATHA K. AND ORS. Vs. UNION OF INDIA AND ORS.
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August 31, 2015 |
STATE OF GUJARAT Vs. R.S. YADAV AND ORS.
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July 31, 2015 |
SUBHASH CHAND YADAV AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
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January 20, 2015 |
SUDHA MIDHA Vs. UNION OF INDIA AND ORS.
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September 10, 2015 |
SUDHIR CHOPRA Vs. UNION OF INDIA AND ORS.
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August 25, 2015 |
SUDHIR KUMAR GUPTA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES (AIIMS) AND ORS.
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March 4, 2015 |
SUKHDEV SINGH KARKHAL Vs. UNION OF INDIA
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January 5, 2015 |
SUKHPAL KAUR Vs. UNION OF INDIA AND ORS.
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September 2, 2015 |
SUMITA CHAUDHURI Vs. THE UNIVERSITY GRANTS COMMISSION
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February 26, 2015 |
SUNIL KUMAR Vs. CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS.
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April 28, 2015 |
SUNIL MATHUR Vs. UNION OF INDIA AND ORS.
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April 1, 2015 |
SURESH CHANDRA SHUKLA Vs. UNION OF INDIA AND ORS.
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August 14, 2015 |
SURESH SHARMA Vs. NTRO AND ORS.
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February 18, 2015 |
SURINDER KAUR Vs. THE CHIEF GENERAL MANAGER, NORTHERN TELECOM REGION, BHARAT SANCHAR NIGAM LIMITED
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January 29, 2015 |
SURINDER KUMAR GUPTA Vs. UNION OF INDIA AND ORS.
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February 20, 2015 |
SUSHIL YADAV Vs. GOVT. OF NCT OF DELHI AND ORS.
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February 17, 2015 |
SUSHILA BAI YADAV Vs. UNION OF INDIA AND ORS.
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January 30, 2015 |
SUSHILA DEVI Vs. GENERAL MANAGER, MAHANAGAR TELEPHONE NIGAM LIMITED AND ORS.
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January 28, 2015 |
SUSHMA DEVI AND ORS. Vs. UNION OF INDIA AND ORS.
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January 19, 2015 |
TAHIR HUSSAIN ANSARI Vs. THE DIRECTOR GENERAL (PER-IV) BSNL AND ORS.
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February 25, 2015 |
TAPAN KUMAR CHAKARVARTI Vs. UNION OF INDIA AND ORS.
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March 31, 2015 |
TARA CHAND SHARMA Vs. UNION OF INDIA AND ORS.
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January 20, 2015 |
TARSEM SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
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January 28, 2015 |
TEJ PAL SINGH Vs. GENERAL MANAGER, NORTHERN RAILWAY AND ORS.
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March 18, 2015 |
TSEWANG DORJEY AND ORS. Vs. UNION OF INDIA AND ORS.
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September 21, 2015 |
TUSHAR RANJAN Vs. MINISTRY OF STATISTICS AND PROGRAMME IMPLEMENTATION
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January 7, 2015 |
TUSHAR RANJAN MOHANTY Vs. UNION OF INDIA AND ORS.
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August 31, 2015 |
U. RAI ARYA Vs. UNION OF INDIA AND ORS.
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February 18, 2015 |
UMA SHARMA Vs. DIRECTOR GENERAL (WORKS) C.P.W.D. AND ORS.
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September 8, 2015 |
V.K. SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
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September 18, 2015 |
V.N. TANDON Vs. UNION OF INDIA AND ORS.
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January 20, 2015 |
VANDANA MISHRA Vs. UNION OF INDIA AND ORS.
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February 4, 2015 |
VED PRAKASH Vs. UOI AND ORS.
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February 17, 2015 |
VED PRAKASH Vs. THE SECRETARY, DEPARTMENT OF POSTS AND ORS.
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September 8, 2015 |
VIJAY Vs. GOVT. OF NCT OF DELHI AND ORS.
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April 30, 2015 |
VIJAY KUMAR Vs. UNION OF INDIA AND ORS.
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January 28, 2015 |
VIJAY PRATAP SHARMA Vs. UNION OF INDIA AND ORS.
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March 5, 2015 |
VIJENDRA PAL Vs. GOVT. OF N.C.T. OF DELHI AND ORS.
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February 23, 2015 |
VIMAL CHANDRA PANDEY Vs. UNION OF INDIA AND ORS.
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January 28, 2015 |
VINAI KUMAR SRIVASTAV AND ORS. Vs. EAST DELHI MUNICIPAL CORPORATION AND ORS.
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September 8, 2015 |
VINOD KUMAR Vs. UNION OF INDIA AND ORS.
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January 20, 2015 |
VINOD KUMAR GOEL Vs. UNION OF INDIA AND ORS.
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April 28, 2015 |
VINOD NARMAL Vs. MINISTRY OF RAILWAYS AND ORS.
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March 10, 2015 |
YOGAMBER SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
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March 26, 2015 |
YOGESH NIRALA Vs. UNION OF INDIA AND ORS.
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February 18, 2015 |