A. BHAGABATI RAO Vs. UNION OF INDIA
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January 27, 2014 |
A.D. TYAGI Vs. UNION OF INDIA
|
September 8, 2014 |
A.G. RANADE Vs. UNION OF INDIA
|
February 11, 2014 |
A.K. AGARWAL Vs. UNION OF INDIA
|
November 18, 2014 |
A.K. GUPTA Vs. BHARAT SANCHAR NIGAM LIMITED
|
August 25, 2014 |
A.N. MAKWANA Vs. UNION OF INDIA
|
May 9, 2014 |
A.N. VERMAT Vs. BHARAT PUMPS AND COMPRESSORS LTD.
|
July 14, 2014 |
A.S. NEGI Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
July 2, 2014 |
A.S. YADAV Vs. NORTH DELHI MUNICIPAL CORPORATION, THROUGH ITS COMMISSIONER
|
March 11, 2014 |
ABHAYA NARAIN YADAV Vs. GNCT OF DELHI
|
August 22, 2014 |
ABUL MUZAFFAR KHAN Vs. UNION OF INDIA
|
April 15, 2014 |
AJAY KUMAR Vs. STAFF SELECTION COMMISSION
|
September 30, 2014 |
ALL INDIA CGHS EMPLOYEES ASSOCIATION THROUGH ITS GENERAL SECRETARY JAIDEV, I.S. CHAUHAN, VIKAS JAIN AND NARESH BHARDWAJ Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF HEALTH & FAMILY WELFARE, GOVT. OF INDIA AND OTHERS
|
January 31, 2014 |
ALL INDIA EDP OFFICERS (GROUP-B) ASSOCIATION, THROUGH ITS GENERAL SECRETARY, PERDEEP KUMAR KAPIL AND OTHERS Vs. UOI & ORS. THROUGH CSI & SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF STATISTICS & PROGRAMME IMPLEMENTATION AND OTHERS
|
April 24, 2014 |
ALOK KUMAR Vs. UNION OF INDIA
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July 22, 2014 |
ALOK KUMAR VERMA Vs. UNION OF INDIA
|
August 22, 2014 |
AMANDEEP BHAGANIA Vs. BHARAT SANCHAR NIGAM LIMITED
|
November 18, 2014 |
AMAR NATH SINGH Vs. UNION OF INDIA, THROUGH ITS GENERAL MANAGER AND ORS.
|
January 23, 2014 |
AMAR SINGH YADAV Vs. UNION OF INDIA THROUGH THE SECRETARY AND THE DIRECTOR, MATERIALS AND STORES RESEARCH AND DEVELOPMENT EST. (DMSRDE)
|
April 1, 2014 |
AMBARAM Vs. UNION OF INDIA
|
November 14, 2014 |
AMOD KUMAR SINGH Vs. THE UNION OF INDIA, THROUGH THE D.G.-CUM-SECRETARY AND OTHERS
|
February 6, 2014 |
AMRIK CHAND Vs. UNION OF INDIA
|
July 2, 2014 |
ANIL KUMAR SINGH BISWAS Vs. DIRECTORATE OF PRINTING
|
July 8, 2014 |
ANITA TOMAR Vs. GOVERNMENT OF NCT OF DELHI
|
September 3, 2014 |
ANIVESH CHANDRA TRIVEDI Vs. THE UNION OF INDIA
|
July 3, 2014 |
ANOOP KUMAR DHAR DUBEY Vs. UNION OF INDIA
|
August 8, 2014 |
ANU GUPTA Vs. NATIONAL CAPITAL TERRITORY OF DELHI
|
August 14, 2014 |
ARJUN LAL MAKHIJA Vs. DELHI JAL BOARD
|
March 24, 2014 |
ARPAN SANGWAN Vs. STAFF SELECTION COMMISSION
|
December 4, 2014 |
ARUN KUMAR Vs. UNION OF INDIA
|
October 9, 2014 |
ARUN TRIMBAKRAO DESHMUKH Vs. POST MASTER GENERAL
|
June 16, 2014 |
ARVIND KUMAR Vs. CHAIRMAN, DELHI JAL BOARD AND ORS.
|
July 25, 2014 |
ARVIND KUMAR MUKESH Vs. THE UNION OF INDIA
|
August 6, 2014 |
ASHES KIRAN PRASAD Vs. THE UNION OF INDIA THROUGH THE SECRETARY, RAILWAY BOARD AND OTHERS
|
May 16, 2014 |
ASHI KUMAR Vs. GOVT. OF NCT OF DELHI
|
November 27, 2014 |
ASHISH DABAS Vs. UOI
|
July 25, 2014 |
ASHOK C. PARKASH Vs. UNION OF INDIA
|
February 28, 2014 |
ASHOK KUMAR Vs. UNION OF INDIA
|
November 20, 2014 |
ASHOK KUMAR AGGARWAL Vs. UNION OF INDIA
|
July 22, 2014 |
ASHOK PAL SINGH CHIEF DRIVING INSPECTOR Vs. DELHI METRO RAIL CORPORATION
|
August 19, 2014 |
ASHOK SINGH Vs. COMMISSIONER OF POLICE
|
July 1, 2014 |
AVANI CHAUDHARY Vs. UNION OF INDIA
|
December 5, 2014 |
AZAD KUMAR AND ORS. Vs. EAST MUNICIPAL CORPORATION OF DELHI THROUGH ITS COMMISSIONER AND ORS.
|
March 11, 2014 |
B. PRASAD Vs. SECRETARY
|
October 1, 2014 |
B.N. GHILDIYAL Vs. UNION OF INDIA
|
August 25, 2014 |
B.P. GUHA Vs. THE UNION OF INDIA
|
September 3, 2014 |
B.P. MAHAUR Vs. UNION OF INDIA
|
July 22, 2014 |
B.P. SAFIYULLA Vs. THE HONOURABLE ADMINISTRATOR
|
December 5, 2014 |
B.S. MOHANTY Vs. UNION OF INDIA
|
April 2, 2014 |
B.S. PARIHAR Vs. UNION OF INDIA
|
September 30, 2014 |
BABU LAL Vs. GOVT. OF NCT DELHI
|
September 24, 2014 |
BACHACHA LAL Vs. THE UNION OF INDIA
|
August 14, 2014 |
BAL KISHAN ASSISTANT SURVEYOR OF WORKS (CIVIL), GROUP B Vs. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF INFORMATION AND BROADCASTING AND PRASAR BHARTI, THROUGH DIRECTOR GENERAL, ALL INDIA RADIO
|
March 12, 2014 |
BALDEV KUMAR Vs. THE CHAIRMAN
|
December 9, 2014 |
BALJIT SINGH Vs. UNION OF INDIA
|
September 3, 2014 |
BALMIKI MANDAL AND ORS. Vs. THE BHARAT SANCHAR NIGAM LIMITED AND ORS.
|
February 10, 2014 |
BALWANT SINGH Vs. THE STEEL AUTHORITY OF INDIA LIMITED
|
August 11, 2014 |
BANGALI BABU AGARWAL AND RAHUL SARASWAT Vs. MCD & ORS. THROUGH THE DIRECTOR, LOCAL BODIES, DELHI SECRETARIAT AND OTHERS
|
April 24, 2014 |
BANGKIM CHANDRA KHANGEMBAM Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
|
January 3, 2014 |
BARUN KUMAR MEHTA AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 19, 2014 |
BHAGWAN DAS Vs. UNION OF INDIA THROUGH ITS GENERAL MANAGER, CHIEF WORKSHOP ENGINEER, HEADQUARTERS OFFICE, DEPUTY CHIEF MECHANICAL ENGINEER (WORKSHOP), WORKSHOP JHANSI AND PRINCIPAL SYSTEM TECHNICAL SCHOOL, NORTH CENTRAL RAILWAY
|
May 27, 2014 |
BHAGWAN DEEN Vs. UNION OF INDIA
|
January 27, 2014 |
BHAGWAN R. DEOGHARE Vs. UNION OF INDIA
|
October 16, 2014 |
BHANU PRATAP DHRUV Vs. BHARAT SANCHAR NIGAM LIMITED
|
August 14, 2014 |
BHARAT Vs. UNION OF INDIA
|
September 26, 2014 |
BHARTI THAKUR Vs. UNION OF INDIA
|
September 25, 2014 |
BHORE LAL Vs. UNION OF INDIA
|
December 11, 2014 |
BINOD BIHARI SHARMA AND ORS. Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, RAILWAY BOARD AND ORS.
|
March 31, 2014 |
BIRENDRA SINGH Vs. UNION OF INDIA
|
May 28, 2014 |
BISHAN DASS Vs. UNION OF INDIA
|
December 9, 2014 |
C Vs. UNION OF INDIA, THROUGH THE SECRETARY
|
February 21, 2014 |
C. RAJENDRAN Vs. THE UNION OF INDIA
|
September 8, 2014 |
C. SELVATHURAIRAJ Vs. THE UNION OF INDIA
|
September 10, 2014 |
CENTRAL EXCISE, CUSTOMS & SERVICES TAX AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 5, 2014 |
CHAIRMAN & MANAGING DIRECTOR, MTNL, CORPORATE OFFICE AND EXECUTIVE DIRECTOR, MTNL Vs. NARENDRA KUMAR N., TC
|
May 5, 2014 |
CHANDAN SINGH RANA Vs. UNION OF INDIA
|
December 2, 2014 |
CHANDER PRAKASH Vs. UNION OF INDIA
|
September 4, 2014 |
CHANDRA BHAN SINGH GOND Vs. UNION OF INDIA
|
November 14, 2014 |
CHANDRA KANTA Vs. UNION OF INDIA THROUGH THE SECRETARY, THE FINANCIAL COMMISSIONER AND SH. G. SUMAN, F.A. AND CAO (SAG)
|
April 2, 2014 |
CHANDRAKANT KUMAR ANIL Vs. THE UNION OF INDIA
|
September 5, 2014 |
CHANDRAMANI GAUTAM Vs. THE UNION OF INDIA
|
September 5, 2014 |
CHHATRAPATI NARAIN PANDEY Vs. THE UNION OF INDIA THROUGH THE SECRETARY-CUM-DIRECTOR GENERAL, DEPARTMENT OF POSTS, THE CHIEF POSTMASTER GENERAL, THE SENIOR SUPERINTENDENT OF POST OFFICES AND THE SUB-DIVISIONAL INSPECTOR [POSTAL]
|
March 27, 2014 |
CHITTARANJAN NANDI & 4 ORS. Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, THE DIVISIONAL RAILWAY MANAGER, THE SR. DIVISIONAL PERSONNEL OFFICER
|
March 11, 2014 |
CHUNILAL C. MANVAR Vs. UNION OF INDIA
|
September 3, 2014 |
CHUNNI LAL Vs. UOI
|
November 5, 2014 |
D.K. RANGRA Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF TEXTILES, THE DIRECTOR GENERAL AND THE REGISTRAR NATIONAL INSTITUTE OF FASHION TECHNOLOGY
|
February 19, 2014 |
D.K. RATHOR Vs. CONTROLLER AND AUDITOR GENERAL OF INDIA
|
July 25, 2014 |
D.K. SHARMA Vs. NORTHERN CENTRAL RAILWAY
|
July 30, 2014 |
D.S. BRIGHT SINGH Vs. THE UNION OF INDIA
|
September 10, 2014 |
D.T. GHANCHI Vs. UNION OF INDIA
|
December 9, 2014 |
DAL CHAND SAINI Vs. INDIAN AGRICULTURAL RESEARCH INSTITUTE, THROUGH ITS SECRETARY AND ORS.
|
May 19, 2014 |
DALJEET KAUR Vs. KENDRIYA VIDYALAYA SANGATHAN
|
August 6, 2014 |
DANEY KUMAR Vs. MEDICAL COUNCIL OF INDIA
|
March 21, 2014 |
DAVINDER KUMAR VASESI Vs. COMPTROLLER & AUDITOR GENERAL OF INDIA AND ORS.
|
August 28, 2014 |
DAYA KRISHNA SHARMA Vs. SYAMAL KUMAR SARKAR
|
July 8, 2014 |
DEEP CHAND Vs. UNION OF INDIA
|
November 17, 2014 |
DEEPAK BAKSHI Vs. THE UNION OF INDIA
|
August 5, 2014 |
DEEPAK KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 26, 2014 |
DEEPAK KUMAR CHOUDHARY Vs. STAFF SELECTION COMMISSION, SOUTHERN REGION THROUGH ITS REGIONAL DIRECTOR AND DIRECTOR GENERAL OF METEOROLOGY, INDIAN METEOROLOGICAL DEPARTMENT
|
May 7, 2014 |
DEEPAK MADHUKAR KAMBLE Vs. UNION OF INDIA
|
April 4, 2014 |
DEEPIKA Vs. GOVT. OF N.C.T. OF DELHI
|
July 2, 2014 |
DEO SHARMA KAUSHIK Vs. THE UNION OF INDIA THROUGH GENERAL MANAGER, THE CHIEF ADMINISTRATIVE OFFICER [BG-CON], THE CHIEF ENGINEER AND THE F.A. AND C.A.O. [PENSION], N.E. RAILWAY
|
March 14, 2014 |
DESH RAJ Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, THE DIVISIONAL RAILWAY MANAGER, NORTHERN RAILWAY, DELHI DIVISION AND THE SENIOR DIVISIONAL MEDICAL OFFICER, RAILWAY HOSPITAL
|
April 4, 2014 |
DEVENDER Vs. UNION OF INDIA
|
September 8, 2014 |
DEVENDRA KUMAR SOOD Vs. THE UNION OF INDIA
|
July 28, 2014 |
DEVENDRA SINGH NEGI Vs. UNION OF INDIA
|
July 7, 2014 |
DEVI DAYAL Vs. UNION OF INDIA
|
September 18, 2014 |
DEVI KRISHAN SHARMA Vs. UNION OF INDIA AND ORS.
|
July 11, 2014 |
DHANANJAY MAHARAJ Vs. THE UNION OF INDIA, THROUGH GENERAL MANAGER AND ORS.
|
January 16, 2014 |
DHANIRAM KOL Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF DEFENCE, DIRECTOR GENERAL OF ORDNANCE FACTORY/CHAIRMAN ORDNANCE FACTORY BOARD AND GENERAL MANAGER, VEHICLE FACTORY
|
April 25, 2014 |
DHARAMBIR SINGH Vs. GOVT. OF INDIA
|
December 4, 2014 |
DHARAMKISHOR HARILAL MEHTA Vs. UNION OF INDIA
|
September 25, 2014 |
DHARAMVIR YADAV Vs. UNIVERSITY GRANTS COMMISSION
|
November 3, 2014 |
DHARMESH HIRABHAI PATEL Vs. UNION OF INDIA
|
April 1, 2014 |
DILEEP SINGH Vs. COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN, THE JOINT COMMISSIONER (ADMIN) KENDRIYA VIDYALAYA SANGATHAN AND UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HUMAN RESOURCE DEVELOPMENT
|
May 7, 2014 |
DINESH KUMAR UPADHYAY Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF ENVIRONMENT AND FORESTS
|
May 9, 2014 |
DR. (MRS.) VASUDHA GUPTA Vs. UNION OF INDIA THROUGH SECRETARY, SHRI E. MARRIAPAN AND SECRETARY, UNION PUBLIC SERVICE COMMISSION
|
January 16, 2014 |
DR. B.K. MITTAL, DR. S.P. SHUKLA, DR. SATISH K. GADI AND DR. B.N. ANNIGERI Vs. MINISTRY OF RAILWAYS, THROUGH ITS SECRETARY AND MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES AND PENSIONS, DEPARTMENT OF PERSONNEL AND TRAINING, THROUGH ITS SECRETARY
|
April 2, 2014 |
DR. MUKULITA VIJAYAWARGIYA Vs. UNION OF INDIA THROUGH SECRETARY, LEGISLATIVE DEPARTMENT AND ORS.
|
May 1, 2014 |
DR. NAZRUL ISLAM, IPS, SON OF LATE ABDUL AZIZ Vs. THE UNION OF INDIA SERVICE THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA AND ORS.
|
February 3, 2014 |
DR. SAMEER AND DR. VARUN KUMAR SINGH Vs. THE DIRECTOR-GENERAL, EMPLOYEES STATE INSURANCE CORPORATION
|
February 14, 2014 |
DR. VIJAY KUMAR SINHA Vs. THE UNION OF INDIA THOUGH THE COMPTROLLER & AUDITOR GENERAL OF INDIA,
|
February 4, 2014 |
DR. VIRENDRA SINGH Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH AND DIRECTOR, POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
|
April 25, 2014 |
DUDHAI RAM Vs. UNION OF INDIA
|
September 9, 2014 |
EXCLUSIVE MOTORS PVT. LTD. Vs. AUTOMOBILI LAMBORGHINI SPA
|
February 28, 2014 |
G.N. KARHADKAR Vs. MCD
|
July 24, 2014 |
GAJENDRA SINGH Vs. UNION OF INDIA
|
November 19, 2014 |
GAYADIN SUKHADEV YADAV Vs. UNION OF INDIA
|
January 23, 2014 |
GHAN SHYAM SINGH Vs. UNION OF INDIA
|
September 10, 2014 |
GULAB HARIBHAU DHABALE Vs. SANJAY R. SOMKUWAR
|
April 8, 2014 |
GURDEEP SINGH Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE AND OTHERS
|
May 2, 2014 |
GURPREET SINGH Vs. GOVT. OF NCT OF DELHI
|
October 15, 2014 |
GYAN CHANDRA SHARMA Vs. UNION OF INDIA
|
September 18, 2014 |
GYAN DEV PRASAD Vs. UNION OF INDIA
|
July 15, 2014 |
HABUL GHOSH AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 10, 2014 |
HAR NARAYAN MALVIYA Vs. UNION OF INDIA, THROUGH THE SECRETARY AND THE DIRECTOR, CENTRAL FARM MACHINERY TRAINING AND TESTING INSTITUTE
|
January 24, 2014 |
HARBAJAN SINGH Vs. UNION OF INDIA
|
August 20, 2014 |
HARI CHAND Vs. UNION OF INDIA AND ORS.
|
July 11, 2014 |
HARI LAL SAHANI Vs. THE UNION OF INDIA
|
August 29, 2014 |
HARILAL A. MAHIDA Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
September 3, 2014 |
HARISH K. DOGRA Vs. UNION OF INDIA
|
July 22, 2014 |
HARJEET SINGH Vs. UNION OF INDIA
|
November 10, 2014 |
HARPAL SHARMA Vs. UNION OF INDIA
|
November 18, 2014 |
HEAD CONSTABLE Vs. GOVT. OF NCT OF DELHI
|
September 29, 2014 |
HEMCHAND RAI Vs. UNION OF INDIA
|
November 7, 2014 |
HIRA SINGH Vs. UNION OF INDIA
|
September 23, 2014 |
I. MAZUMDAR Vs. LAKSHMIBAI NATIONAL UNIVERSITY OF PHYSICAL EDUCATION
|
July 28, 2014 |
IARI-STENOGRAPHERS WELFARE ASSOCIATION DIVISION OF AGRICULTURAL CHEMICALS Vs. UNION OF INDIA
|
July 1, 2014 |
IQBAL HASAN AND OTHERS Vs. UNION OF INDIA, THROUGH THE SECRETARY
|
February 21, 2014 |
IQBAL MOHD. QURESHI Vs. UNION OF INDIA
|
September 15, 2014 |
IRSHAD HUSAIN Vs. UNION OF INDIA
|
September 23, 2014 |
ISHRO DEVI Vs. UNION OF INDIA
|
October 8, 2014 |
ISHWAR SINGH KUNDU Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND DIRECTOR CENTRAL INSTITUTE FOR RESEARCH ON BUFFALOES
|
May 9, 2014 |
ISHWARBHAI K. VANKAR Vs. UNION OF INDIA
|
December 9, 2014 |
J.G. MISTRY Vs. UNION OF INDIA
|
September 2, 2014 |
J.P. VISHWAKARMA Vs. UNION OF INDIA, THROUGH ITS SECRETARY, DEPARTMENT OF POSTAL AND TELEGRAPH AND ORS.
|
March 27, 2014 |
JAGAT NARAYAN PRASAD Vs. UNION OF INDIA
|
October 16, 2014 |
JAGDAMBA SINGH Vs. UNION OF INDIA
|
December 15, 2014 |
JAGDISH PRASAD Vs. ALOK JOHARI
|
August 5, 2014 |
JAGIR KAUR Vs. UNION OF INDIA
|
August 1, 2014 |
JAI BHAGWAN CHHACHIA Vs. UNION OF INDIA
|
October 8, 2014 |
JAI GOPAL Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
|
July 9, 2014 |
JAI PRAKASH Vs. GOVT. OF NCT OF DELHI
|
June 6, 2014 |
JAIPAL SINGH Vs. UNION OF INDIA
|
November 18, 2014 |
JAIVEER SINGH Vs. UNION OF INDIA
|
July 7, 2014 |
JAMOTRI SINGH Vs. UNION OF INDIA
|
April 15, 2014 |
JASBIR SINGH Vs. U.T. CHANDIGARH
|
September 11, 2014 |
JASWANT SINGH Vs. UNION OF INDIA
|
September 3, 2014 |
JATINDER KAUR Vs. UNION TERRITORY
|
December 9, 2014 |
JAYANT RANA Vs. UNION OF INDIA
|
August 27, 2014 |
JAYDEEP D. TATMIA Vs. THE COMPTROLLER AND AUDITOR GENERAL OF INDIA AND UNION OF INDIA, THROUGH ITS SECRETARY, DEPARTMENT OF EXPENDITURE
|
March 11, 2014 |
JEET RAM Vs. UNION OF INDIA
|
August 11, 2014 |
JITENDRA BAHADUR Vs. UNION OF INDIA
|
July 8, 2014 |
JITENDRA R. PATEL Vs. UNION OF INDIA
|
November 27, 2014 |
K. MOHAN Vs. THE UNION OF INDIA
|
December 4, 2014 |
K. RAVEENDRAN Vs. THE SENIOR SUPERINTENDENT OF POST OFFICES
|
December 9, 2014 |
K.C SARALA Vs. UNION OF INDIA
|
June 11, 2014 |
K.C. GARG AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 24, 2014 |
K.C. SRIVASTAVA Vs. UNION OF INDIA
|
July 16, 2014 |
K.C. VERMA Vs. UNION OF INDIA
|
August 13, 2014 |
K.K. NANGIA Vs. UNION OF INDIA
|
August 26, 2014 |
K.K. OJHA Vs. STATE OF GUJARAT
|
January 31, 2014 |
K.P. JAYADEVAN Vs. THE CHIEF GENERAL MANAGER, BHARAT SANCHAR NIGAM LIMITED
|
August 21, 2014 |
K.P. PANDEY Vs. UNION OF INDIA
|
August 8, 2014 |
K.P. POONACHA Vs. UNION OF INDIA
|
April 3, 2014 |
K.R. NAGDEVE Vs. UNION OF INDIA
|
November 5, 2014 |
KAILASH CHANDRA MOHANTY Vs. UNION OF INDIA
|
January 22, 2014 |
KALINATH PANDEY Vs. UNION OF INDIA
|
June 9, 2014 |
KALINATH PANDEY Vs. UNION OF INDIA
|
January 31, 2014 |
KAMLA MEWADE Vs. UNION OF INDIA
|
August 28, 2014 |
KAMLESH KUMAR CHHANABHAI CHAUDHARI Vs. UNION OF INDIA
|
November 5, 2014 |
KAMLESH MALVIYA Vs. UNION OF INDIA, THROUGH ITS SECRETARY, MINISTRY OF COMMUNICATION & IT, DEPARTMENT OF POSTS AND ORS.
|
March 27, 2014 |
KANHAIYA LAL Vs. UNION OF INDIA
|
September 9, 2014 |
KANIKA SAHU Vs. STAFF SELECTION COMMISSION
|
March 26, 2014 |
KANTA PRASAD Vs. UNION OF INDIA
|
July 16, 2014 |
KANYAVATI Vs. UNION OF INDIA
|
July 2, 2014 |
KARAN SINGH AND RAKESH KUMAR SINGH Vs. UOI & ORS. ETC. ETC.
|
April 22, 2014 |
KENDRIYA VIDYALAYA SANGATHAN THROUGH ITS COMMISSIONER Vs. RAMANJEET JOHAR
|
April 28, 2014 |
KISHAN Vs. UNION OF INDIA
|
January 27, 2014 |
KISHAN LAL Vs. DELHI DEVELOPMENT AUTHORITY
|
August 6, 2014 |
KISHAN SINGH Vs. BHARAT SANCHAR NIGAM LIMITED
|
August 4, 2014 |
KRISHAN SINGH AHLAWAT Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
October 1, 2014 |
KUSHAL PAL SINGH Vs. UNION OF INDIA
|
January 10, 2014 |
L. SYAMA Vs. THE EXECUTIVE ENGINEER
|
August 20, 2014 |
L.K. GOUR Vs. UNION OF INDIA
|
September 15, 2014 |
L.N. YADAV Vs. GENERAL MANAGER
|
December 16, 2014 |
LAL SINGH BAINADA Vs. UNION OF INDIA
|
December 3, 2014 |
LALLAN OJHA Vs. UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE,
|
February 10, 2014 |
LAXMAN HARIBA JADHAV Vs. UNION OF INDIA
|
June 30, 2014 |
LAXMAN SINGH BISHT Vs. UNION OF INDIA
|
October 8, 2014 |
M. RAJAMANNAR Vs. UNION OF INDIA
|
August 20, 2014 |
M. SAYED SHAIKOYA Vs. ADMINISTRATOR
|
December 10, 2014 |
M.C. DAS Vs. A.G. GEETHA
|
August 21, 2014 |
M.K. GAUR Vs. GOVT. OF NCT OF DELHI & ORS.
|
May 5, 2014 |
M.K. GUPTA Vs. UNION OF INDIA
|
February 14, 2014 |
M.P. DINESH Vs. UNION OF INDIA
|
December 9, 2014 |
M.P. SHRIVAS, LAXMI NARAIN, M.A. RAHMAN AND AMAR CHAND Vs. UNION OF INDIA AND ORS.
|
March 11, 2014 |
M.R. DIWAN Vs. UNION OF INDIA
|
July 30, 2014 |
M.R. SATYARTHY Vs. UNION OF INDIA
|
July 10, 2014 |
M.S. RAJA SECRETARY GENERAL Vs. UNION OF INDIA
|
September 23, 2014 |
MADAN MOHAN Vs. UNION OF INDIA
|
July 10, 2014 |
MADAN MOHAN RATNU Vs. UNION OF INDIA
|
November 17, 2014 |
MADAN MOHAN SHARMA Vs. UNION OF INDIA
|
July 31, 2014 |
MADHU BALA DHAM Vs. DELHI DEVELOPMENT AUTHORITY, THROUGH ITS VICE CHAIRMAN
|
February 18, 2014 |
MADHU DELELA Vs. UNION OF INDIA
|
October 9, 2014 |
MAHATMA MAHTO Vs. NEW DELHI MUNICIPAL COUNCIL (NDMC) THROUGH ITS SECRETARY CHAIRMAN, NEW DELHI MUNICIPAL COUNCIL (NDMC) AND CHIEF VIGILANCE OFFICER VIGILANCE DEPARTMENT
|
March 25, 2014 |
MAHENDRA KUMAR Vs. UNION OF INDIA
|
July 1, 2014 |
MAHENDRA KUMAR SINGH Vs. THE UNION OF INDIA THROUGH THE D.G. CUM-SECRETARY AND OTHERS
|
February 6, 2014 |
MAHESH VIJAYSINGH GUJJAR Vs. THE DIRECTOR, B.S.N.L.
|
April 21, 2014 |
MAHINDER SINGH Vs. DELHI TRANSPORT CORPORATION
|
May 23, 2014 |
MALDEVBHAI G. ODEDARA Vs. UNION OF INDIA
|
August 20, 2014 |
MALTI Vs. UNION OF INDIA
|
July 22, 2014 |
MAMTA Vs. GOVT. OF NCT
|
September 5, 2014 |
MAMTA DEVI Vs. UNION OF INDIA
|
October 21, 2014 |
MANAK CHAND Vs. UNION OF INDIA
|
December 16, 2014 |
MANI DEVI Vs. BHARAT SANCHAR NIGAM LIMITED
|
September 3, 2014 |
MANISH KUMAR Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE
|
April 16, 2014 |
MANJEET SHARMA AND ORS. Vs. UNION OF INDIA THROUGH THE SECRETARY, THE DIRECTOR, DIRECTORATE OF PRINTING, SHRI SURENDRA SINGH AND MANAGER, GOVT. OF INDIAS PRESS
|
March 19, 2014 |
MANJIT KAUR Vs. DIRECTOR DOEACC SOCIETY, NATIONAL INSTITUTE OF ELECTRONICS AND INFORMATION TECHNOLOGY
|
May 1, 2014 |
MANJULA DEVI SHARMA Vs. UNION OF INDIA
|
July 15, 2014 |
MANOHAR LAL Vs. LT. GOVERNOR
|
April 2, 2014 |
MANOJ KUMAR Vs. THE UNION OF INDIA THROUGH COMMISSIONER AND ORS.
|
January 20, 2014 |
MANOJ KUMAR Vs. GOVT. OF N.C.T.
|
September 24, 2014 |
MANOJ KUMAR SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
November 11, 2014 |
MANU MARKANDE Vs. UNION OF INDIA
|
July 1, 2014 |
MAYUR PARSHOTTAMBHAI PARMAR Vs. UNION OF INDIA
|
February 27, 2014 |
MD. OBAIDULLAH Vs. THE UNION OF INDIA THROUGH JOINT SECRETARY (ADMN.) AND ORS.
|
January 27, 2014 |
MEETA NATHANIEL Vs. UNION OF INDIA
|
September 4, 2014 |
MOHAN DASS SHARMA Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
|
March 7, 2014 |
MOHAN LAL PATEL Vs. UNION OF INDIA
|
July 15, 2014 |
MOHD. ALAM Vs. UNION OF INDIA
|
July 24, 2014 |
MOHD. ALI HUSSAIN Vs. UNION OF INDIA
|
July 14, 2014 |
MOHD. YUNUS Vs. UNION OF INDIA
|
September 24, 2014 |
MOHINDER KUMAR CHAWLA Vs. BHARAT SANCHAR NIGAM LIMITED
|
August 7, 2014 |
MOTI RAM Vs. UNION OF INDIA
|
December 3, 2014 |
MR. BRIJ LAL Vs. UNION OF INDIA, THROUGH ITS SECRETARY, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES & PENSIONS, DEPARTMENT OF PERSONNEL & TRAINING AND UNION OF INDIA, THROUGH ITS SECRETARY, MINISTRY OF JEAVU OMDISTROES & PUBLIC ENTERPRISES
|
March 28, 2014 |
MR. DIPAK B. PARMAR Vs. UNION OF INDIA, POSTMASTER GENERAL AND SENIOR SUPDT. OF POST OFFICE, SURAT DIVISION
|
March 6, 2014 |
MR. FAKIRMOHMAD PIRMOHMAD ANSARI Vs. BHARAT SANCHAR NIGAM LIMITED,
|
March 6, 2014 |
MR. HARI SINGH AND DR. (MR.) R.S. BHATI Vs. THE UNION OF INDIA REPRESENTED BY THE SECRETARY AND ORS.
|
May 15, 2014 |
MR. NADEEM ASHRAF MOHAMMED USMAN MERCHANT Vs. UNION OF INDIA, THROUGH ADMINISTRATIVE OFFICER & DRAWING & DISBURSEMENT OFFICER AND THE ACCOUNTS OFFICER/IAP, CENTRAL BOARD OF DIRECT TAXES
|
March 4, 2014 |
MR. RAHUL BANSAL Vs. THE COMMISSIONER OF POLICE, NEW DELHI AND THE ADDITIONAL DEPUTY COMMISSIONER OF POLICE, NEW DELHI
|
March 7, 2014 |
MR. RAMESHBHAI I. PARMAR Vs. UNION OF INDIA, NOTICE TO BE SERVED THROUGH THE SECRETARY,
|
March 6, 2014 |
MR. RINKU KUMAR AND ORS. Vs. THE COMMISSIONER OF POLICE, NEW DELHI AND THE DEPUTY COMMISSIONER OF POLICE, NEW DELHI
|
March 7, 2014 |
MR. SHIV RAM Vs. THE COMMISSIONER OF POLICE, POLICE HEADQUARTERS MSO BUILDING, ITO NEW DELHI-2 AND THE DEPUTY COMMISSIONER OF POLICE (ESTABLISHMENT), DELHI MSO BUILDING, ITO, NEW DELHI-2
|
March 7, 2014 |
MR. UMESH Vs. THE COMMISSIONER OF POLICE, NEW DELHI AND THE ADDITIONAL DEPUTY COMMISSIONER OF POLICE, NEW DELHI
|
March 7, 2014 |
MR. VASHRAMBHAI JIVANBHAI MAKWANA Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF COMMUNICATION AND INFORMATION TECHNOLOGY, DEPARTMENT OF TELECOMMUNICATION
|
March 24, 2014 |
MR. VIKRAM BAINSLA Vs. THE COMMISSIONER OF POLICE, POLICE HEADQUARTERS AND THE ADDITIONAL DEPUTY COMMISSIONER OF POLICE
|
March 7, 2014 |
MRIDULA SINHA Vs. THE UNION OF INDIA
|
September 5, 2014 |
MRS. PROMILA RANI AND MR. TURUSHA RATHI Vs. THE COMMISSIONER OF POLICE HEADQUARTERS AND THE ADDITIONAL DEPUTY COMMISSIONER OF POLICE (ESTABLISHMENT), DELHI
|
March 7, 2014 |
MRS. SANDHYA BALIGA Vs. UNION OF INDIA THROUGH SECRETARY, DEPARTMENT OF REVENUE, MINISTRY OF FINANCE AND SH. S.S. RANA PRESENTLY WORKING AS DIRECTOR GENERAL (VIG.) CUSTOMS & CENTRAL EXCISE
|
February 10, 2014 |
MS. SHWETA BANSAL Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF PERSONNEL AND PUBLIC GRIEVANCES DEPARTMENT OF PERSONNEL & TRAINING AND UNION PUBLIC SERVICE COMMISSION REPRESENTED BY CHAIRMAN
|
May 1, 2014 |
MUKESH KUMAR Vs. UNION OF INDIA
|
November 19, 2014 |
MUKUND PURUSHOTTAM JAEEL Vs. UNION OF INDIA
|
April 10, 2014 |
N.K. SHARMA Vs. UNION OF INDIA
|
September 3, 2014 |
N.M. RAICHURA Vs. UNION OF INDIA
|
August 27, 2014 |
N.S. RAGHAV Vs. UNION OF INDIA
|
November 10, 2014 |
NAND LAL AHIRWAR Vs. UNION OF INDIA THROUGH SECRETARY
|
April 21, 2014 |
NANDKUMAR ANANDA THITE Vs. UNION OF INDIA AND ORS.
|
October 10, 2014 |
NARANDER KUMAR Vs. DIRECTOR GENERAL, ALL INDIA RADIO
|
July 9, 2014 |
NARENDER SINGH Vs. THE GOVERNMENT OF NCT DELHI
|
September 9, 2014 |
NARESH KUMAR SHARMA Vs. BHARAT SANCHAR NIGAM LIMITED
|
September 11, 2014 |
NARESH PRASAD Vs. THE UNION OF INDIA THROUGH THE DIRECTOR GENERAL OF POSTS, MINISTRY OF COMMUNICATION, DEPARTMENT OF POSTS, THE CHIEF POSTMASTER GENERAL AND THE ASSISTANT DIRECTOR (STAFF AND RECRUITMENT)
|
April 4, 2014 |
NARINDER SUDAN Vs. UNION OF INDIA
|
October 8, 2014 |
NATWARBHAI B. WAGHELA Vs. UNION OF INDIA AND ORS.
|
September 25, 2014 |
NEM PAL Vs. DELHI TRANSPORT CORPORATION
|
August 5, 2014 |
NIRAJ KUMAR Vs. UNION OF INDIA
|
September 1, 2014 |
NIRANJAN GHOSH Vs. UNION OF INDIA
|
August 26, 2014 |
NIRBHAY KUMAR SINGH Vs. THE UNION OF INDIA THROUGH THE D.G.-CUM-SECRETARY AND OTHERS
|
February 6, 2014 |
NIRMAL SINGH Vs. UNION OF INDIA THROUGH GENERAL MANAGER
|
May 1, 2014 |
NISHANT RANJAN Vs. GOVT. OF INDIA, MINISTRY OF RAILWAY, RAILWAY BOARD THROUGH SECRETARY AND UNION PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY
|
May 1, 2014 |
NORTH DELHI MUNICIPAL CORPORATION Vs. RAJESHWARI
|
November 14, 2014 |
O.P. SROHE Vs. UNION OF INDIA
|
July 2, 2014 |
OM PRAKASH MISHRA Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER, THE GENERAL MANAGER (PERSONNEL), THE CHIEF OPERATING MANAGER AND SRI T. USMAN, OFFICE SUPERINTENDENT GRADE-II, OFFICE OF CHIEF OPERATING MANAGER, EAST CENTRAL RAILWAY
|
April 7, 2014 |
P. MUNUSAMY Vs. UNION OF INDIA
|
September 10, 2014 |
P.A. ROSY Vs. THE GENERAL MANAGER
|
June 5, 2014 |
P.B. SINGH Vs. UNION OF INDIA
|
September 23, 2014 |
P.C. GARG Vs. UNION OF INDIA
|
August 20, 2014 |
P.C. MEENA Vs. THE MUNICIPAL CORPORATION OF DELHI
|
July 1, 2014 |
P.K. CHATURVEDI Vs. CHAIRMAN EXECUTIVE COMMITTEE OF CENTRAL BOARD OF TRUSTEES (EPF) & THE SECRETARY MINISTRY OF LABOUR & EMPLOYMENT AND CENTRAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION
|
May 15, 2014 |
P.K. KULSHRESHTHA Vs. UNION OF INDIA THROUGH SECRETARY
|
January 16, 2014 |
P.K. MEHRA Vs. CHIEF SECRETARY
|
December 16, 2014 |
P.S. SAWHNEY Vs. HOME SECRETARY
|
December 15, 2014 |
PANKAJ GROVER Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS AND THE DIRECTOR GENERAL, SHASHTRA SEEMA BAL
|
May 9, 2014 |
PANTHPREET SINGH Vs. UNION OF INDIA
|
December 3, 2014 |
PARASH RAM Vs. PARVIN SINCLAIR
|
August 12, 2014 |
PARDEEP KUMAR Vs. THE SECRETARY, NATIONAL OILSEEDS & VEGETABLE OIL DEVELOPMENT BOARD AND THE EXECUTIVE DIRECTOR, NATIONAL OILSEEDS & VEGETABLE OIL DEVELOPMENT BOARD
|
April 24, 2014 |
PARMANAND KESARI Vs. UNION OF INDIA
|
July 7, 2014 |
PARSHURAM PRASAD Vs. THE UNION OF INDIA THROUGH THE SECRETARY CUM DG, DEPARTMENT OF POSTS AND OTHERS
|
April 22, 2014 |
PAWAN KUMAR Vs. NATIONAL TECHNICAL RESEARCH ORGANIZATION
|
December 18, 2014 |
PERMIL LATA Vs. UNION OF INDIA
|
December 2, 2014 |
PRABHAT CHANDRA Vs. THE UNION OF INDIA THROUGH THE CHAIRMAN AND OTHERS
|
April 16, 2014 |
PRABHAT KUMAR TIWARI Vs. UNION OF INDIA AND ORS.
|
June 23, 2014 |
PRABHUDAS PATEL Vs. UNION OF INDIA
|
June 10, 2014 |
PRADEEP KUMAR AND OTHERS Vs. SECRETARY, MINISTRY OF INFORMATION & BROADCASTING
|
March 21, 2014 |
PRADEEP KUMAR DUBEY Vs. UNION OF INDIA
|
August 21, 2014 |
PRADEEP KUMAR TYAGI AND SHAILENDER KUMAR SINHA Vs. UNION OF INDIA AND DIRECTOR GENERAL, SHASHASTRA SEEMA BAL, MINISTRY OF HOME AFFAIRS
|
February 11, 2014 |
PRADEEP TOMAR Vs. UNION OF INDIA
|
October 31, 2014 |
PRAKASH RAJNARAYAN MOHANTY Vs. UNION OF INDIA
|
November 25, 2014 |
PRAMOD KUMAR BIHARI Vs. THE UNION OF INDIA
|
September 1, 2014 |
PRASHANT KUMAR Vs. UNION OF INDIA
|
July 3, 2014 |
PRASHANT SHANKARRAO CHANDORE Vs. UNION OF INDIA AND ORS.
|
August 28, 2014 |
PRAVEEN JAIN Vs. UNION OF INDIA
|
October 13, 2014 |
PRAVEEN M.V. Vs. THE BHARAT SANCHAR NIGAM LIMITED
|
December 9, 2014 |
PRAVEEN SRIVASTAVA Vs. UNION PUBLIC SERVICE COMMISSION
|
August 29, 2014 |
PRAVEEN SURI Vs. THE DIRECTOR GENERAL
|
July 30, 2014 |
PRAVESH KUMAR DABAS Vs. UNION OF INDIA, THROUGH SECRETARY (REVENUE)
|
May 2, 2014 |
PRAVINBHAI JIVANBHAI PATEL Vs. UNION OF INDIA
|
July 18, 2014 |
PREM CHAND SHARMA Vs. UNION OF INDIA, THROUGH SECRETARY
|
January 9, 2014 |
PREM DASS Vs. UNION TERRITORY
|
October 20, 2014 |
PREM DEVI Vs. THE CHIEF SECRETARY, GOVT. OF NCT OF DELHI, DELHI SUBORDINATE SERVICES SELECTION BOARD, THROUGH ITS SECRETARY AND THE COMMISSIONER, MUNICIPAL CORPORATION OF DELHI
|
January 10, 2014 |
PREM NARAIN SINHA Vs. UNION OF INDIA
|
January 27, 2014 |
PREM SHANKER SAXENA Vs. UNION OF INDIA
|
July 14, 2014 |
PREM SINGH AND OTHERS Vs. THE UNION OF INDIA, THROUGH THE GENERAL MANAGER AND OTHERS
|
April 1, 2014 |
PREMILABEN B. GOHIL Vs. UNION OF INDIA
|
July 23, 2014 |
PREMLATA KATARIA Vs. NORTH DELHI MUNICIPAL CORPORATION
|
November 27, 2014 |
PRITI Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ORS.
|
September 17, 2014 |
R.C. KASHYAP Vs. UNION OF INDIA
|
October 9, 2014 |
R.M. SHARMA Vs. UNION OF INDIA
|
December 8, 2014 |
R.N. SRIVASTAVA Vs. UNION OF INDIA & ORS THROUGH THE SECRETARY, MINISTRY OF URBAN DEVELOPMENT, DIRECTOR, DIRECTORATE OF PRINTING AND THE MANAGER, GOVERNMENT OF INDIA PRESS
|
March 31, 2014 |
R.S. GIRI ASSISTANT [RETD.] Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE
|
April 23, 2014 |
R.S. SEHRAWAT Vs. UNION OF INDIA
|
November 27, 2014 |
R.V.V.M. NAIDU Vs. UNION OF INDIA
|
August 8, 2014 |
RADHA DEVI Vs. THE UNION OF INDIA THROUGH THE D.G.-CUM-SECRETARY AND ORS.
|
January 20, 2014 |
RADHA NAND SINGH Vs. UNION OF INDIA
|
August 28, 2014 |
RAHUL TOMAR Vs. DIRECTOR GENERAL NCB WEST
|
November 27, 2014 |
RAJ BALI YADAV Vs. UNION OF INDIA
|
March 24, 2014 |
RAJ KUMAR WELACHA Vs. P.K. GUPTA
|
July 2, 2014 |
RAJ KUMAR, MAIN PAL SINGH AND MUKESH PAL SINGH Vs. DELHI TRANSPORT CORPORATION THROUGH CHAIRMAN-CUM-MANAGING DIRECTOR
|
March 27, 2014 |
RAJAN BHAGAT Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS AND GOVT. OF NCT OF DELHI THROUGH PRINCIPAL SECRETARY (HOME)
|
May 1, 2014 |
RAJEEV KESARWANI Vs. UNION OF INDIA
|
December 18, 2014 |
RAJENDER KUMAR Vs. UNION OF INDIA
|
August 22, 2014 |
RAJENDRA PRASAD Vs. UNION OF INDIA
|
July 22, 2014 |
RAJENDRA RAI Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER AND OTHERS
|
April 2, 2014 |
RAJESH GUPTA ASSISTANT COMMISSIONER, CENTRAL EXCISE Vs. UNION OF INDIA THROUGH SECRETARY (REVENUE), MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, CENTRAL BOARD OF EXCISE AND CUSTOMS
|
April 26, 2014 |
RAJESH KUMAR SINGH Vs. UNION OF INDIA
|
August 7, 2014 |
RAJESH VAROON Vs. UNION OF INDIA THROUGH: SECRETARY, MINISTRY OF URBAN DEVELOPMENT, UNION OF INDIA, THROUGH: SECRETARY, DEPARTMENT OF PERSONNEL & TRAINING, CENTRAL PUBLIC WORKS DEPARTMENT AND THE SUPERINTENDENT, ENGINEER, TRAINING INSTITUTE
|
February 10, 2014 |
RAJESHWAR DAYAL PATHAK Vs. UNION OF INDIA
|
September 1, 2014 |
RAJESHWAR KUNWAR Vs. THE UNION OF INDIA THROUGH THE CHIEF POST MASTER GENERAL
|
April 16, 2014 |
RAJINDER KAUR L.H.V. Vs. UNION OF INDIA
|
December 9, 2014 |
RAJINDER PRASAD Vs. UNION OF INDIA
|
September 30, 2014 |
RAJIV RANJAN KUMAR Vs. UNION OF INDIA
|
August 6, 2014 |
RAJIVE KUMAR VIRMANI Vs. UNION OF INDIA
|
September 19, 2014 |
RAJU KUMAR RAUT Vs. THE UNION OF INDIA THROUGH THE CHIEF POST MASTER GENERAL AND OTHERS
|
April 2, 2014 |
RAJVIR SINGH Vs. THE CHAIRMAN, NATIONAL TECHNICAL RESEARCH ORGANIZATION (NTRO)
|
August 6, 2014 |
RAKESH KUMAR GUPTA Vs. BHARAT SANCHAR NIGAM LTD.
|
August 19, 2014 |
RAKESH KUMAR TYAGI Vs. UNION OF INDIA AND ORS.
|
August 22, 2014 |
RAM ASHISH MEHTAR Vs. THE UNION OF INDIA
|
August 29, 2014 |
RAM AWADH Vs. GOVT. OF NCT OF DELHI
|
September 25, 2014 |
RAM DHYAN SINGH Vs. UNION OF INDIA
|
July 2, 2014 |
RAM GOPAL BAGHEL Vs. DDA
|
July 24, 2014 |
RAM LAL Vs. UNION OF INDIA
|
December 4, 2014 |
RAM NARESH Vs. UNION OF INDIA
|
September 23, 2014 |
RAM NARESH PRASAD Vs. THE UNION OF INDIA THROUGH THE CHAIRMAN AND OTHERS
|
February 3, 2014 |
RAM SAJIVAN RAY Vs. UNION OF INDIA THROUGH THE CHAIRMAN AND OTHERS
|
April 1, 2014 |
RAM SINGH Vs. UNION OF INDIA
|
September 25, 2014 |
RAMAKANT SINGH Vs. UNION OF INDIA
|
September 5, 2014 |
RAMASHRAY SINGH Vs. THE UNION OF INDIA
|
September 11, 2014 |
RAMBHAVAN G. MAHARSHI Vs. UNION OF INDIA
|
September 16, 2014 |
RAMDAS WAMAN BORDE Vs. UNION OF INDIA
|
January 8, 2014 |
RAMENDRA PRASAD OJHA Vs. THE UNION OF INDIA
|
December 16, 2014 |
RAMESH CHANDRA BARI Vs. UNION OF INDIA
|
September 3, 2014 |
RAMESH CHANDRA PUROHIT Vs. UNION OF INDIA
|
September 25, 2014 |
RAMESH CHOUDHARY Vs. UNION PUBLIC SERVICE COMMISSION
|
November 5, 2014 |
RAMESH KUMAR T. RAMANUJ Vs. UNION OF INDIA
|
February 3, 2014 |
RAMESH P. Vs. THE SENIOR DIVISIONAL PERSONNEL OFFICER
|
September 5, 2014 |
RAMKUMAR R. Vs. UNION OF INDIA
|
October 7, 2014 |
RANBIR SINGH Vs. UNION OF INDIA
|
December 15, 2014 |
RANG NATH MISRA Vs. UNION OF INDIA
|
February 11, 2014 |
RANJIT KUMAR Vs. THE UNION OF INDIA THROUGH THE D.G.-CUM-SECRETARY AND OTHERS
|
April 16, 2014 |
RANVIJAY NARAYAN SINGH Vs. UNION OF INDIA
|
January 23, 2014 |
RATILAL PREMABHAI KANTHARIA Vs. UNION OF INDIA
|
November 25, 2014 |
RAVENDRA MOHAN DAYAL Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF ENVIRONMENT & FOREST AND OTHERS
|
May 1, 2014 |
REKHA Vs. THE UNION OF INDIA THROUGH THE D.G. CUM SECRETARY AND ORS.
|
January 16, 2014 |
RENU HOODA Vs. STAFF SELECTION COMMISSION
|
September 4, 2014 |
RISHI PAL SHARMA Vs. UNION OF INDIA
|
July 2, 2014 |
ROHIT UPADHYAYA Vs. THE VICE CHAIRMAN, KENDRIYA VIDYALAYA SANGATHAN
|
April 25, 2014 |
ROHIT YADAV Vs. GOVT. OF NCT OF DELHI
|
September 11, 2014 |
RUCHI Vs. GOVERNMENT OF NCT OF DELHI
|
August 1, 2014 |
RUDRANATH SANYAL AND PRESENTLY WORKING AS TV ASSISTANT NEWS Vs. SHRI U.K. VERMA, SECRETARY, MINISTRY OF INFORMATION & BROADCASTING, GOVT. OF INDIA
|
May 15, 2014 |
RUKHIBEN RUPABHAI Vs. UNION OF INDIA
|
April 11, 2014 |
RUPESH KUMAR SINGH Vs. UNION OF INDIA
|
July 2, 2014 |
S. RAMESH Vs. UNION OF INDIA
|
August 1, 2014 |
S.K. AGARWAL Vs. THE UNION OF INDIA
|
August 8, 2014 |
S.K. AGGARWAL Vs. UNION OF INDIA
|
September 10, 2014 |
S.K. DAS Vs. UNION OF INDIA
|
July 15, 2014 |
S.K. MALHOTRA Vs. THE CMD MTNL CORPORATE OFFICE
|
September 19, 2014 |
S.K. SRIVASTAVA Vs. UNION OF INDIA
|
October 15, 2014 |
S.L. GUPTA Vs. UNION PUBLIC SERVICE COMMISSION
|
December 2, 2014 |
S.M. MATLOOB Vs. THE DIRECTOR GENERAL
|
December 11, 2014 |
S.M. RAJU Vs. THE UNION OF INDIA
|
August 27, 2014 |
S.N. BANERJEE Vs. UNION OF INDIA
|
November 13, 2014 |
S.P. SARKAR Vs. UNION OF INDIA
|
September 8, 2014 |
S.P. SAXENA Vs. THE SECRETARY, MINISTRY OF DEFENCE
|
March 24, 2014 |
S.P. SINHA Vs. WEST CENTRAL RAILWAY THROUGH ITS GENERAL MANAGER, SENIOR DIVISIONAL COMMERCIAL MANAGER, ADDL. DIVISIONAL RAILWAY MANAGER AND CHIEF COMMERCIAL MANAGER
|
March 24, 2014 |
S.S. YADAV Vs. UNION OF INDIA
|
September 5, 2014 |
SACHIDANAND MISRA Vs. UNION OF INDIA
|
July 16, 2014 |
SAGRAM BHASKAR Vs. UNION OF INDIA
|
July 2, 2014 |
SALIM Vs. UNION OF INDIA
|
April 9, 2014 |
SAMBHU YADAV Vs. THE SECRETARY, DEPT. OF REVENUE
|
July 16, 2014 |
SANDEEP KUMAR Vs. UNION OF INDIA
|
October 30, 2014 |
SANDEEP KUMAR SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
|
September 2, 2014 |
SANDIP KUMAR DWIVEDI Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER AND ORS.
|
January 16, 2014 |
SANJAY KUMAR HABADA Vs. UNION OF INDIA AND ORS.
|
May 22, 2014 |
SANJEEV KUMAR Vs. UNION OF INDIA
|
September 8, 2014 |
SANJEEV KUMAR SHARMA Vs. UNION OF INDIA
|
November 11, 2014 |
SANTOSH DATTA SHIRSATH Vs. UNION OF INDIA
|
February 14, 2014 |
SANTOSH KUMAR YADAV Vs. THE UNION OF INDIA
|
August 25, 2014 |
SARLA GUPTA Vs. GNCT OF DELHI
|
July 2, 2014 |
SATBIR SINGH Vs. DELHI TRANSPORT CORPORATION
|
October 7, 2014 |
SATYA PARKASH Vs. UNION OF INDIA
|
July 3, 2014 |
SATYASWAROOP Vs. UNION OF INDIA
|
December 2, 2014 |
SAVITA DEVI Vs. UNION OF INDIA
|
August 14, 2014 |
SAYEEDA BEGUM Vs. SOUTH DELHI MUNICIPAL CORPORATION
|
May 30, 2014 |
SC SHARMA Vs. UNION OF INDIA
|
September 23, 2014 |
SH. A.L. WAGHMARE AND ORS. Vs. UNION OF INDIA THROUGH SECRETARY, DEPARTMENT OF AGRICULTURE & COOPERATION, SECRETARY, DEPARTMENT OF EXPENDITURE AND JOINT SECRETARY (CROPS), DEPARTMENT OF AGRICULTURE & COOPERATION,
|
February 10, 2014 |
SH. AJIT SINGH Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE-CHAIRMAN
|
April 25, 2014 |
SH. ANKIT KUMAR Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF COMMUNICATION AND IT (DEPARTMENT OF POST) GOVT. OF INDIA, THE CHIEF POST MASTER GENERAL, THE POST MASTER GENERAL AND SR. SUPDT. OF POST OFFICE
|
February 18, 2014 |
SH. ASHOK KUMAR Vs. GOVT. OF N.C.T. OF DELHI, THROUGH THE CHIEF SECRETARY, THE PRINCIPAL SECRETARY (HOME), GNCT OF DELHI AND THE DIRECTOR, DELHI FIRE SERVICE
|
January 3, 2014 |
SH. BRIJ MOHAN Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTHERN RAILWAY, THE DIVL. RAILWAY MANAGER, NORTHERN RAILWAY, THE DIVL. PERSONNEL OFFICER, NORTHERN RAILWAY AND THE CHIEF CREW CONTROLLER, NORTHERN RAILWAY
|
April 24, 2014 |
SH. DHRUV KUMAR, DIRECTOR (RETD.) JOINT CADRE Vs. UNION OF INDIA, THE SECRETARY, MINISTRY OF SOCIAL JUSTICE & EMPOWERMENT
|
March 10, 2014 |
SH. GAURAV SINGH AND ORS. Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, GOVT. OF INDIA AND ORS.
|
May 12, 2014 |
SH. GOPAL KUMAR MISHRA Vs. UNION OF INDIA THROUGH GENERAL MANAGER AND DIVISIONAL RAILWAY MANAGER, NORTHERN RAILWAY
|
January 8, 2014 |
SH. HARI BHAJAN SERVING AS CATALOGUER, NATIONAL CENTRE OF ORGANIC FARMING Vs. UNION OF INDIA AND ORS. THROUGH THE SECRETARY (INM) DEPARTMENT OF AGRICULTURE AND COOPERATION AND THE DIRECTOR, NATIONAL CENTRE OF ORGANIC FARMING
|
March 25, 2014 |
SH. HARINDER YADAV Vs. UNION OF INDIA THROUGH SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF DEFENCE, DEPUTY DIRECTOR GENERAL, MILITARY FARMS, DIRECTOR MILITARY FARMS, HQ, WESTERN COMMAND AND OFFICER INCHARGE, MILITARY FARM
|
May 5, 2014 |
SH. JANMEJA Vs. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF COMMUNICATION & INFORMATION TECHNOLOGY, GOVERNMENT OF INDIA
|
April 25, 2014 |
SH. MANJIT RAI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR NATIONAL BUILDING CONSTRUCTION CORPORATION LTD., SH. K.K. GHOSH AND SH. DEVENDRA KUMAR PROJECT MANAGER NBCC LTD.
|
May 23, 2014 |
SH. MOD NARAIN JHA Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY
|
February 10, 2014 |
SH. NAURANG SINGH Vs. THE CHAIRMAN CUM-MD, THE DY. CGM (INTER STATES) AND THE DEPOT MANAGER, DILSHAD GARDEN DEPOT
|
February 10, 2014 |
SH. NIGAM PRAKASH SEMWAL Vs. UNION OF INDIA, MINISTRY OF URBAN DEVELOPMENT THROUGH ITS SECRETARY,
|
March 7, 2014 |
SH. P.K. CHATURVEDI Vs. UNION OF INDIA THROUGH THE CHAIRMAN CENTRAL BOARD OF TRUSTEE (EPF) AND MINISTER
|
April 16, 2014 |
SH. RAJ PRIY SINGH Vs. UNION OF INDIA
|
February 11, 2014 |
SH. S.P. SINGH AND SH. DEEN DAYAL Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF LABOUR & EMPLOYMENT, CHAIRMAN, ESI CORPORATION AND DIRECTOR GENERAL, ESI CORPORATION
|
January 8, 2014 |
SH. SANJAY KUMAR BHAMBRI Vs. UNION OF INDIA THROUGH THE CHAIRMAN, TELECOMMUNICATION COMMISSION AND SECRETARY AND MAHANAGAR TELEPHONE NIGAM LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
|
February 18, 2014 |
SH. SATBIR SINGH Vs. UNION OF INDIA (THROUGH ITS SECRETARY),
|
March 7, 2014 |
SH. SATYA PRAKASH Vs. THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF ENVIRONMENT AND FORESTS, THE DIRECTOR GENERAL, INDIAN COUNCIL OF FORESTRY RESEARCH AND EDUCATION AND THE DIRECTOR, FOREST RESEARCH INSTITUTE
|
April 4, 2014 |
SH. V.C. SAXENA Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, THE CHIEF COMMERCIAL MANAGER, THE SR. DIVL. COMMERCIAL MANAGER AND DIVL. COMMERCIAL MANAGER, NORTHERN RAILWAY
|
April 22, 2014 |
SH. VIJAY KUMAR SAXENA Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF AGRICULTURE, (DEPARTMENT OF ANIMAL HUSBANDRY AND DAIRYING) AND GENERAL MANAGER, DELHI MILK SCHEME
|
April 4, 2014 |
SH. VIVEK NAGRATH, INCOME TAX OFFICER 2(I) Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF FINANCE
|
February 25, 2014 |
SHAIRA A. KHAN Vs. UNION OF INDIA
|
November 17, 2014 |
SHAKEEL AHMED Vs. UNION OF INDIA
|
December 18, 2014 |
SHAKUNTLA P. GUJJAR Vs. UNION OF INDIA
|
January 17, 2014 |
SHANTI DEVI Vs. UNION OF INDIA
|
December 11, 2014 |
SHASHI PRABHA DIXIT Vs. KENDRIYA VIDYALAYA SANGTHAN
|
February 11, 2014 |
SHEEJA SANTOSH AND OTHERS Vs. THE DIRECTOR GENERAL ESIC HEADQUARTERS AND OTHERS
|
May 7, 2014 |
SHER SINGH Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS AND OTHERS
|
May 1, 2014 |
SHERLY SIVARAM Vs. STQC
|
June 16, 2014 |
SHIROMANI Vs. UNION OF INDIA
|
July 2, 2014 |
SHIV PRASAD TIWARI Vs. UNION OF INDIA
|
July 28, 2014 |
SHIV SHANKAR VERMA Vs. THE UNION OF INDIA THROUGH THE MINISTRY OF PERSONNEL, P.G. AND PENSIONS, DEPARTMENT OF PERSONNEL AND TRAINING AND ORS.
|
March 31, 2014 |
SHIVA BHATNAGAR Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
|
August 20, 2014 |
SHIWA SHANKAR SINGH Vs. UNION OF INDIA
|
July 9, 2014 |
SHRI A.K. MALIK, SHRI SANJAY KUMAR TOMAR, SHRI SANDEEP DUGGAL AND SHRI MUKESH VERMA Vs. GOVT. OF NCT OF DELHI THROUGH THE CHIEF SECRETARY AND ORS.
|
January 9, 2014 |
SHRI A.K. TIWARI AND ORS. Vs. UNION OF INDIA THROUGH SECRETARY, RAILWAY BOARD AND ORS.
|
April 22, 2014 |
SHRI ANILKUMAR JODHABHAI PATEL Vs. UNION OF INDIA THROUGH THE CHIEF POSTMASTER GENERAL AND THE SUPTD. OF POST OFFICES
|
February 14, 2014 |
SHRI BABURAO SUKHRAM NAGOSE Vs. UNION OF INDIA
|
July 22, 2014 |
SHRI BALDEVJI Vs. UNION OF INDIA, THROUGH THE GENERAL MANAGER,
|
January 6, 2014 |
SHRI BIDYUT BARAN NATH Vs. UNION OF INDIA, THROUGH THE GENERAL MANAGER, W. RLY. AND THE SR. DEN (TR.), W. RLY.
|
May 9, 2014 |
SHRI CHUNILAL K. BASSON Vs. UNION OF INDIA, NOTICE TO BE SERVED THROUGH GENERAL MANAGER, DIVISIONAL RAILWAY MANAGER, DIVISIONAL RAILWAY MANAGER (E) WESTERN RAILWAY AND DIVISIONAL OPERATING MANAGER (E), BHAVNAGAR DIVISION
|
March 31, 2014 |
SHRI D.V.S. YADAV Vs. THE LT. GOVERNOR, GOVT. OF NCT OF DELHI, THE GOVT. OF NCT OF DELHI, THROUGH CHIEF SECRETARY AND THE PRINCIPAL SECRETARY (URBAN DEVELOPMENT)
|
February 28, 2014 |
SHRI DEVENDRA KUMAR Vs. THE CHIEF SECRETARY, N.C.T. OF DELHI, DIRECTOR OF EDUCATION, DEPUTY DIRECTOR OF EDUCATION, DEPARTMENT OF EDUCATION AND THE PRINCIPAL, GOVERNMENT BOYS SENIOR SECONDARY SCHOOL NO. 1, LODI ROAD
|
March 26, 2014 |
SHRI DHARAM PAL Vs. UNION OF INDIA, NOTICE TO BE SERVED THROUGH, RAILWAY BOARD, CHAIRMAN,
|
March 28, 2014 |
SHRI DHARMENDRA KUMAR MISHRA Vs. UNION OF INDIA, NOTICE TO BE SERVED THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, DIRECTOR GENERAL OF INCOME TAX (VIGILANCE) AND CHIEF COMMISSIONER OF INCOME TAX, AHMEDABAD
|
May 9, 2014 |
SHRI DINESH KUMAR Vs. UNION OF INDIA THROUGH (SURVEYOR GENERAL OF INDIA AND DIRECTOR. WESTERN PRINTING GROUP)
|
April 21, 2014 |
SHRI DIWARA MAGAN Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER AND THE DIVISIONAL RAILWAY MANAGER, WESTERN RAILWAY
|
April 22, 2014 |
SHRI GOPAL SARAN Vs. SHRI K.N. AGGARWAL
|
May 16, 2014 |
SHRI JAYANTIBHAI NATVARLAL PARMAR Vs. UNION OF INDIA
|
March 13, 2014 |
SHRI JAYANTILAL R. VAISHNAV Vs. UNION OF INDIA THROUGH THE CHIEF POSTMASTER GENERAL, THE POSTMASTER GENERAL AND THE SUPTD. OF POST OFFICES
|
January 9, 2014 |
SHRI KALIDASBHAI Vs. UNION OF INDIA, THROUGH THE DIRECTOR GENERAL AND DEPUTY DIRECTOR, PRASAR BHARATI BROADCASTING CORPORATION OF INDIA
|
May 7, 2014 |
SHRI KALPESH NATVARLAL GOHEL Vs. UNION OF INDIA, TO BE REPRESENTED THROUGH THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF CORPORATE AFFAIRS,
|
March 31, 2014 |
SHRI KAMAL KISHORE, Vs. GOVT. OF NCT OF DELHI THROUGH THE CHIEF SECRETARY,
|
February 21, 2014 |
SHRI KANUBHAI Vs. UNION OF INDIA, THROUGH EXECUTIVE DIRECTOR, ESTT., GOVT. OF INDIA, MINISTRY OF RAILWAYS
|
May 7, 2014 |
SHRI KRISHAN KUMAR AND SHRI KANWAR PAL Vs. UNION OF INDIA THROUGH THE SECRETARY, THE CHIEF POSTMASTER GENERAL, DELHI CIRCLE AND ASSISTANT DIRECTOR (ADMN.), DEPARTMENT OF POSTS
|
March 11, 2014 |
SHRI LAXMICHAND Vs. SHRI VIJAY SINGH
|
April 22, 2014 |
SHRI M.L. ARYA, EX. ACCOUNTANT Vs. UNION OF INDIA THROUGH THE SECRETARY, ADJUTANT GENERAL, DIRECTOR GENERAL MEDICAL SERVICE (ARMY) AND COMMANDANT
|
April 1, 2014 |
SHRI MAGANBHAI G. NINAMA Vs. UNION OF INDIA, THROUGH THE CHIEF POSTMASTER GENERAL AND THE POSTMASTER GENERAL, VADODARA REGION
|
February 28, 2014 |
SHRI MANINDER SINGH ATTRI Vs. UNION OF INDIA THROUGH ITS SECRETARY, DEPARTMENT OF PERSONNEL & TRAINING
|
April 23, 2014 |
SHRI N.S. KATARYA Vs. GOVT. OF NCT OF DELHI & OTHERS THROUGH THE CHIEF SECRETARY GOVT. OF NCT OF DELHI, THE DIRECTOR DIRECTORATE OF EDUCATION GOVT. OF NCT OF DELHI AND THE DEPUTY DIRECTOR DTE. OF EDUCATION GOVERNMENT OF NCT
|
May 23, 2014 |
SHRI PRAKASH PANT Vs. THE SECRETARY GOVERNMENT OF INDIA MINISTRY OF URBAN DEVELOPMENT, THE DIRECTOR DIRECTORATE OF PRINTING GOVERNMENT OF INDIA PRESS MINISTRY OF URBAN DEVELOPMENT AND THE MANAGER GOVERNMENT OF INDIA PRESS NILOKHERI (KARNAL)
|
May 23, 2014 |
SHRI R.R. DHAVLE Vs. UNION OF INDIA THROUGH THE SECRETARY AND ORS.
|
April 16, 2014 |
SHRI RAM BHAROSA POSTMASTER GENERAL Vs. UNION OF INDIA & ORS.
|
March 31, 2014 |
SHRI RONJON LAHIRI Vs. UNION OF INDIA, THROUGH THE SECRETARY (TOURISM) AND THE ADDITIONAL DIRECTOR GENERAL (TOURISM) AND CHIEF VIGILANCE OFFICER (CVO)
|
April 16, 2014 |
SHRI S.D. SHARMA Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
|
February 10, 2014 |
SHRI S.K. GUPTA Vs. UNION OF INDIA THROUGH THE SECRETARY TO THE GOVERNMENT OF INDIA AND THE DIRECTORATE GENERAL OF ORDNANCE SERVICE
|
January 21, 2014 |
SHRI SANJAY CHANNA Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF ROAD, TRANSPORT AND HIGHWAYS AND NATIONAL HIGHWAYS AUTHORITY OF INDIA, THROUGH ITS CHAIRMAN
|
April 28, 2014 |
SHRI SANTAN Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTHERN RAILWAY
|
May 1, 2014 |
SHRI SANTOSH KUMAR VERMA Vs. KENDRIYA VIDYALAYA SANGATHAN
|
March 25, 2014 |
SHRI SHIV DAYAL SHARMA AND OTHERS Vs. UNION OF INDIA THROUGH THE SECRETARY, RAILWAY BOARD AND OTHERS
|
April 25, 2014 |
SHRI SUMEDH INDRA Vs. UNION OF INDIA THROUGH THE SECRETARY AND THE ENGINEER-IN-CHIEF, E-IN-CS BRANCH
|
March 3, 2014 |
SHRI T.R.K.R. KUMHAR Vs. CHAIRMAN AND MANAGING DIRECTOR, MTNL AND EXECUTIVE DIRECTOR, MTNL
|
May 5, 2014 |
SHRI TIRATH KUMAR SHARMA Vs. UNION OF INDIA
|
April 22, 2014 |
SHRI V.D. PANDEY Vs. UNION OF INDIA THROUGH GENERAL MANAGER, THE DIVISIONAL RAILWAY MANAGER AND DIVISIONAL PERSONNEL OFFICER, NORTH CENTRAL RAILWAY, ALLAHABAD
|
April 16, 2014 |
SHRI VINOD BABU Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTH CENTRAL RAILWAY, DIVISIONAL RAILWAY MANAGER, NORTH CENTRAL RAILWAY AND DY. CHIEF MECHANICAL ENGINEER (O&F) NORTH CENTRAL RAILWAY,
|
February 10, 2014 |
SHRI VINOD KUMAR Vs. THE JOINT SECRETARY (SCHOOLS) TO GOVT. OF INDIA AND THE CHAIRMAN (CTSA) (CENTRAL TIBETAN SCHOOL ADMINISTRATION) AND THE DIRECTOR, CENTRAL TIBETAN SCHOOL ADMINISTRATION
|
May 5, 2014 |
SHYAM SINGH Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS AND ORS.
|
March 27, 2014 |
SMT. ANGOORI DEVI Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, THE GENERAL MANAGER (ENGINEERING), NORTHERN RAILWAY, THE DIVISIONAL RAILWAY MANAGER, NORTH RAILWAY AND THE DIVISIONAL ENGINEER-IV, DRMS OFFICE
|
January 9, 2014 |
SMT. ASHU AND ORS. Vs. UNION OF INDIA (REPRESENTED BY SECRETARY TO GOVERNMENT OF INDIA, CENTRE FOR DEVELOPMENT OF ADVANCED COMPUTING (CDAC), REPRESENTED BY ITS REGISTRAR AND EXECUTIVE DIRECTOR, CENTRE FOR DEVELOPMENT OF ADVANCED COMPUTING (CDAC)
|
May 28, 2014 |
SMT. CHITRA MUKUNDAN Vs. UNION OF INDIA THROUGH ITS SECRETARY, THE COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN (HQ) AND THE ASSISTANT COMMISSIONER (ADMN) (ESTT.), KENDRIYA VIDYALAYA SANGATHAN (HQ)
|
January 8, 2014 |
SMT. MANJULA GOVINDBHAI DATANIA AND PINTUBHAI GOVINDBHAI DATANIA Vs. UNION OF INDIA AND ORS.
|
March 5, 2014 |
SMT. MANJULA R., LDC Vs. UNION OF INDIA, THROUGH THE DIRECTOR GENERAL, THE STATION DIRECTOR, THE DIRECTOR AND KANIKA CHAKRAVARTI, LDC
|
May 9, 2014 |
SMT. MEENABEN K. SOLANKI Vs. UNION OF INDIA, THROUGH: THE GENERAL MANAGER (E), THE DIVISIONAL RAILWAY MANAGER (E), WESTERN RAILWAY
|
April 23, 2014 |
SMT. NASIMBANU KURESHI Vs. UNION OF INDIA, NOTICE TO BE SERVED THOUGH, GENERAL MANAGER, WESTERN RAILWAY AND DIVISIONAL RAILWAY MANAGER, WESTERN RAILWAY
|
March 24, 2014 |
SMT. P.K. THAKKAR AND SHRI K.K. THAKKAR Vs. UNION OF INDIA, THROUGH THE SECRETARY AND THE CHIEF POSTMASTER GENERAL, GUJARAT CIRCLE
|
January 7, 2014 |
SMT. S. VILASINI Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF FINANCE AND THE COMMISSIONER OF SERVICE TAX
|
March 13, 2014 |
SMT. SHANTABEN Vs. UNION OF INDIA, THROUGH THE GENERAL MANAGER AND THE DIVISIONAL RAILWAY MANAGER
|
January 10, 2014 |
SMT. SUCHITRA GOSWAMI Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF PERSONNEL
|
May 6, 2014 |
SMT. VALIBEN Vs. UNION OF INDIA AND ORS.
|
April 22, 2014 |
SOHAN SINGH Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF POSTS AND TELEGRAPH
|
April 24, 2014 |
SORABH MATHUR Vs. LT. GEN. J.S. SIKAND AND BRIG. MOHIT NAUTIYAL
|
April 16, 2014 |
SREENIVASA Vs. THE DIRECTOR AND APPELLATE AUTHORITY AND ORS.
|
July 31, 2014 |
STATE Vs. UNION OF INDIA
|
April 22, 2014 |
SUBE SINGH Vs. UNION OF INDIA
|
November 14, 2014 |
SUBHAS CHANDRA Vs. UNION OF INDIA
|
August 22, 2014 |
SUBHASH CHANDER GUPTA Vs. MUNICIPAL CORPORATION OF DELHI, THROUGH COMMISSIONER AND THE CHIEF AUDITOR, M.C.D.
|
January 21, 2014 |
SUBODH KUMAR MANDAL Vs. THE UNION OF INDIA THOUGH SECRETARY AND ORS.
|
January 27, 2014 |
SUDERSHAN KUMAR Vs. NEW DELHI MUNICIPAL COUNCIL
|
August 21, 2014 |
SUDHIR KUMAR BAJPAI Vs. UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF DEFENCE (PRODUCTION)
|
May 1, 2014 |
SUDHIR KUMAR BHANDARI Vs. UNION OF INDIA
|
August 8, 2014 |
SUDHIR YASHWANT RANE Vs. UNION OF INDIA
|
June 17, 2014 |
SUKHBIR SINGH Vs. UNION OF INDIA
|
May 16, 2014 |
SUKHDEV SHARMA Vs. CHANDIGARH ADMINISTRATION
|
December 2, 2014 |
SULO NADAF Vs. THE UNION OF INDIA THROUGH THE D.C.-CUM-SECRETARY, THE CHIEF POSTMASTER GENERAL, BIHAR CIRCLE, THE ASSTT. DIRECTOR (STAFF AND RECRUITMENT) AND THE SUPERINTENDENT OF POST OFFICES, SAMASTIPUR DIVISION
|
January 20, 2014 |
SULTAN SINGH Vs. UNION OF INDIA
|
December 2, 2014 |
SUMITRA BOSE Vs. UNION OF INDIA
|
March 6, 2014 |
SUNIL KUMAR Vs. DEEPAK MOHAN SPOLIA AND ORS.
|
September 25, 2014 |
SUNIL KUMAR JAIN Vs. UNION OF INDIA
|
November 20, 2014 |
SUNIL KUMAR MEHRA Vs. NORTH DELHI MUNICIPAL CORPORATION
|
July 31, 2014 |
SUNIL TRIPATHI Vs. UNION OF INDIA
|
December 1, 2014 |
SUNISH GULERIA Vs. UNION OF INDIA THROUGH THE SECRETARY TO GOVT. OF INDIA, MINISTRY OF TELECOMMUNICATION, DEPARTMENT OF POSTS AND ORS.
|
May 20, 2014 |
SUNITA Vs. UNION OF INDIA
|
January 23, 2014 |
SUNITA SUD Vs. DIRECTORATE OF EDUCATION
|
September 10, 2014 |
SURENDER KUMAR YADAV Vs. UNION OF INDIA, THE CHIEF OF AIR STAFF AIR HEADQUARTER (VAYU BHAVAN) DHQ POST OFFICE AND THE A.O.C. AFCAO
|
May 12, 2014 |
SURENDER SINGH AND OTHERS Vs. MINISTRY OF INFORMATION & BROADCASTING, THROUGH ITS SECRETARY AND DIRECTOR GENERAL, ALL INDIA RADIO
|
April 22, 2014 |
SURESH GUPTA Vs. UOI
|
August 5, 2014 |
SURESH KUMAR VERMA Vs. GOVT. OF NCT OF DELHI & ORS. THROUGH THE CHIEF SECRETARY AND THE DG (PRISONS) PRISONS HQRS. LAJWANTI GARDEN CHOWK, JANAKPURI
|
April 16, 2014 |
SURINDER KAUR SETHI Vs. UNION OF INDIA
|
July 4, 2014 |
SWAMI NATH Vs. UNION OF INDIA THROUGH GENERAL MANAGER AND ORS.
|
January 9, 2014 |
T. PRADEEPKUMAR Vs. HLL LIFECARE LIMITED
|
August 26, 2014 |
T.K. ARYAVIR Vs. UNION OF INDIA
|
September 5, 2014 |
T.N. MALEK Vs. SECRETARY TO GOVERNMENT OF INDIA
|
September 19, 2014 |
T.R. SAHRAWAT Vs. KENDRIYA VIDYALAYA SANGATHAN, THROUGH ITS COMMISSIONER,
|
March 6, 2014 |
TAPAS BISWAS Vs. UNION OF INDIA
|
November 13, 2014 |
TARUN KAPOOR Vs. THE LT. GOVERNOR OF DELHI
|
November 10, 2014 |
THE COMMISSIONER OF POLICE Vs. KRISHNA KUMARI
|
August 12, 2014 |
TILAK SINGH Vs. COMMISSIONER OF POLICE PHQ
|
October 14, 2014 |
TOMIN J. THACHANKARY Vs. E.K. BHARAT BHUSHAN
|
February 26, 2014 |
TUKARAM BABAN GADEKAR Vs. UNION OF INDIA
|
June 20, 2014 |
TULSABEN Vs. UNION OF INDIA
|
November 17, 2014 |
TUN TUN DAS Vs. THE UNION OF INDIA THROUGH THE SECRETARY-CUM-DG AND OTHERS
|
February 21, 2014 |
U. DAS Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF CULTURE AND THE DIRECTOR GENERAL, NATIONAL MUSEUM
|
January 16, 2014 |
U.N. DWIVEDI Vs. UNION OF INDIA
|
July 2, 2014 |
UMAKANT MAURYA Vs. UNION OF INDIA
|
April 4, 2014 |
UMED DUTT SHARMA Vs. UNION OF INDIA OTHERS THROUGH, THE GENERAL MANAGER, WESTERN RAILWAY AND THE DIVISIONAL RAILWAY MANAGER, WESTERN RAILWAY
|
March 6, 2014 |
UMESH CHANDRA PRASAD Vs. THE UNION OF INDIA THROUGH THE SECRETARY-CUM-DIRECTOR GENERAL AND ORS.
|
January 23, 2014 |
UMESH KUMAR SRIVASTAVA Vs. UNION OF INDIA
|
July 7, 2014 |
UNION OF INDIA THROUGH SECRETARY (SHIPPING) GOVERNMENT OF INDIA, THE DIRECTOR GENERAL OF SHIPPING, MUMBAI (MAHARASHTRA) AND ASSISTANT GODI PRABHANDHAK, SHRAM PRASHASAN MUMBAI PORT TRUST (O.B.L.) Vs. SMT. ANWARI BEGAM
|
February 28, 2014 |
UNION OF INDIA THROUGH THE GENERAL MANAGER AND THE DIVL. RAILWAY MANAGER, NORTH WESTERN RAILWAY Vs. SH. RAJ SINGH
|
March 4, 2014 |
UNION OF INDIA THROUGH THE SECRETARY, Vs. SHRI OM PRASAD
|
May 23, 2014 |
UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS Vs. SHRI DEEPAK VITAL BHANDARI
|
April 29, 2014 |
UTPAL KUMAR NANDI Vs. GENERAL MANAGER
|
March 13, 2014 |
V.K. KAPOOR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
November 10, 2014 |
V.K. VERMA Vs. GOVERNMENT OF NCT OF DELHI
|
April 15, 2014 |
VADIRAJ UPADHYAYA Vs. THE UNION OF INDIA
|
December 10, 2014 |
VANDANA Vs. GOVT. OF NCT OF DELHI
|
September 19, 2014 |
VANDANA SHARMA Vs. GOVT. OF NCT OF DELHI
|
January 30, 2014 |
VARVA M. VASRA Vs. UNION OF INDIA
|
June 12, 2014 |
VASANTHAKUMAR Vs. UNION OF INDIA
|
September 3, 2014 |
VASIYAT ALI AND MOHAMMED ZAKIR Vs. UOI & ORS.
|
April 25, 2014 |
VED PRAKASH Vs. DELHI DEVELOPMENT AUTHORITY
|
July 23, 2014 |
VED PRAKASH Vs. UNION OF INDIA
|
October 14, 2014 |
VED PRAKASH Vs. DIRECTOR NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING NIE CAMPUS AND ORS.
|
March 6, 2014 |
VED PRAKASH SHARMA Vs. THE SECRETARY
|
October 15, 2014 |
VEER BAHADUR YADAV Vs. UNION OF INDIA
|
July 2, 2014 |
VIDYA DEVI Vs. THE UNION OF INDIA THROUGH CHAIRMAN AND ORS.
|
January 15, 2014 |
VIJAY KUMAR GODWAL Vs. UNION TERRITORY
|
September 5, 2014 |
VIJAY SHANKAR PRASAD Vs. THE UNION OF INDIA THROUGH THE CHAIRMAN, MINISTRY OF RAILWAY,
|
March 27, 2014 |
VIJAY SINGH Vs. UNION OF INDIA
|
October 16, 2014 |
VIKAS Vs. GOVT. OF NCT OF DELHI THROUGH CHIEF SECRETARY, PRINCIPAL SECRETARY (HOME) GOVT. OF NCT OF DELHI AND DELHI FIRE SERVICE, THROUGH ITS DIRECTOR, SH. A.K. SHARMA
|
February 19, 2014 |
VIKRAM VERMA Vs. UNION OF INDIA
|
February 11, 2014 |
VIMAL KUMAR Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF COMMUNICATION,
|
March 28, 2014 |
VINAY KUMAR CHAURASIA Vs. UNION OF INDIA THROUGH GENERAL MANAGER, WESTERN RAILWAY, GENERAL MANAGER (E), WESTERN RAILWAY, RAILWAY RECRUITMENT BOARD AND ASSISTANT PERSONNEL OFFICER (R & T), WESTERN RAILWAY, HEAD QUARTER OFFICE
|
May 28, 2014 |
VINOD KUMAR GUPTA Vs. UNION OF INDIA
|
July 9, 2014 |
VINOD KUMAR KUSHWAHA Vs. UNION OF INDIA
|
July 2, 2014 |
VIPUL VIJOY Vs. STATE OF GUJARAT
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June 12, 2014 |
VIR SINGH Vs. GOVERNMENT OF NCT OF DELHI
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August 4, 2014 |
VIRENDRA SINGH YADAV Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
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October 15, 2014 |
VISALAM RANGARAJAN Vs. UOI & ORS. THROUGH THE SECRETARY, MINISTRY OF WATER RESOURCES AND THE DIRECTOR, CENTRAL SOIL AND MATERIAL RESEARCH STATION
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May 9, 2014 |
VISHNU DARBARI Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA THROUGH ITS CHAIRMAN
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May 16, 2014 |
VISHNU PRASAD VYAS Vs. UNION OF INDIA
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November 14, 2014 |
VIVEK SINGH Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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November 17, 2014 |
W/CT. (EX.) RITU CHAUDHARY Vs. STAFF SELECTION COMMISSION THROUGH ITS SECRETARY
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April 23, 2014 |
YOGENDER MITTAL Vs. UNION OF INDIA, THROUGH THE SECRETARY
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February 10, 2014 |
YOGENDRA SINGH Vs. THE UNION OF INDIA THROUGH GENERAL MANAGER AND ORS.
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January 24, 2014 |
YOGESH CHANDRAKUMAR KALE Vs. UNION OF INDIA
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September 2, 2014 |
YOGITA SWAROOP Vs. UNION OF INDIA
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December 15, 2014 |