A.K. JAIN Vs. GOVERNMENT OF NCT OF DELHI
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April 17, 2013 |
A.K. VARSHNEY Vs. STATE OF GUJARAT
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April 12, 2013 |
A.Z. KHAN Vs. UNION OF INDIA
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June 20, 2013 |
ABDUL HAMID KHAN Vs. UNION OF INDIA
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December 2, 2013 |
ABHAY SHANKAR GAUR Vs. UNION OF INDIA
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May 24, 2013 |
ABHIJEET SHARMA Vs. UNION OF INDIA
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August 1, 2013 |
AJAY KUMAR SINGH Vs. UNION OF INDIA
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February 25, 2013 |
AMRITPAL SINGH Vs. UNION TERRITORY
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February 8, 2013 |
ANIL KUMAR KHARWAR Vs. UNION OF INDIA
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October 24, 2013 |
ANNAPURNA S. JOSHI Vs. UNION OF INDIA
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October 9, 2013 |
BALBIR SINGH Vs. UNION OF INDIA AND ORS.
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May 22, 2013 |
BASUDEV VERMA Vs. SECRETARY, UNION OF INDIA
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March 15, 2013 |
BHABHA ATOMIC RESEARCH CENTRE OFFICERS' ASSOCIATION Vs. UNION OF INDIA
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April 17, 2013 |
BHAILAL MAHIJIBHAI PATEL Vs. UNION OF INDIA
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October 22, 2013 |
BHARAT JALY Vs. UNION OF INDIA
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November 15, 2013 |
BHARTI BAHUGUNA Vs. UNION OF INDIA
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April 29, 2013 |
BIPROJIT DUTTA Vs. UNION OF INDIA
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June 11, 2013 |
BRIJ MOHAN RAO Vs. DELHI TRANSPORT CORPORATION
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August 21, 2013 |
C.T. ABDUL SATTAR Vs. GNCT OF DELHI
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May 20, 2013 |
D.J. PARMAR Vs. UNION OF INDIA
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April 11, 2013 |
DASARATHI SAHOO Vs. UNION OF INDIA
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July 22, 2013 |
DAYALRAO KANTHIRAM DESHPANDE Vs. UNION OF INDIA
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July 9, 2013 |
DEEPAK KUMAR G. MAKWANA Vs. UNION OF INDIA
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July 5, 2013 |
DEVENDER KUMAR SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
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April 1, 2013 |
DHARMBIR KUMAR SINHA Vs. UNION OF INDIA
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April 19, 2013 |
DHARMENDRABHAI RAMSINGHBHAI RATHWA Vs. UNION OF INDIA
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August 23, 2013 |
E. HANUMANTHA RAO Vs. UNION OF INDIA
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December 17, 2013 |
GANESH BHAVRAO SHROTE Vs. UNION OF INDIA
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August 5, 2013 |
GIRISH CHANDRA NATH Vs. UNION OF INDIA
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July 9, 2013 |
GUNVANTIBEN Vs. UNION OF INDIA
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November 28, 2013 |
JAI SINGH Vs. UNION OF INDIA
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December 10, 2013 |
JAYANTIBHAI M. JOSHI Vs. UNION OF INDIA
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March 22, 2013 |
JIGNESH B. PANWALA Vs. THE ADMINISTRATOR
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December 12, 2013 |
K. MANICKYAM Vs. UNION OF INDIA
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October 11, 2013 |
K.N. VIJAYA KUMAR Vs. COMMANDANT AND MANAGING DIRECTOR
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November 29, 2013 |
K.P. MANJUNATH Vs. UNION OF INDIA
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October 9, 2013 |
K.S. PATHANIA Vs. UNION OF INDIA
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April 1, 2013 |
KAJAL BAJPAI Vs. UNION OF INDIA
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November 22, 2013 |
KARANSINGH HIRABHAI PATEL Vs. UNION OF INDIA
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August 8, 2013 |
KAVITA SRIVASTAVA Vs. KENDRIYA VIDYALAYA SANGATHAN
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September 19, 2013 |
KHAGEN CHANDRA DAS Vs. UNION OF INDIA
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May 1, 2013 |
KRISHNA NATH CHATURVEDI Vs. UNION OF INDIA
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October 24, 2013 |
KRUSHNA CHANDRA PANDA Vs. UNION OF INDIA
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December 11, 2013 |
KULPREET SINGH Vs. UNION OF INDIA
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February 20, 2013 |
KULWANT SINGH Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
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January 21, 2013 |
LEELAVATHI K. MANJESHWAR Vs. UNION OF INDIA
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December 2, 2013 |
MAAN THAPA Vs. MINISTRY OF SCIENCE & TECHNOLOGY
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July 12, 2013 |
MADHAV DATTATRAYA SATHE Vs. UNION OF INDIA
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October 30, 2013 |
MADHUSUDAN PATI Vs. UNION OF INDIA
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April 25, 2013 |
MANGSATABAM HAREKRISHNA Vs. UNION OF INDIA
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March 15, 2013 |
MANHARLAL D. BAROT Vs. UNION OF INDIA
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July 31, 2013 |
MOHD. SHAREEF Vs. UNION OF INDIA
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October 4, 2013 |
MOTILAL L. SHARMA Vs. CHIEF SIGNAL & TELECOMMUNICATION ENGINEER
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October 3, 2013 |
MOTION PICTURES ASSOCIATION Vs. RELIANCE BIG ENTERTAINMENT PVT. LTD.
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May 17, 2013 |
MUKUL CHANDRA SARMA Vs. UNION OF INDIA
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March 13, 2013 |
MUSTAK AHMED KHAN Vs. UNION OF INDIA
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August 19, 2013 |
NAGINBHAI PARSHOTTAMBHAI PATEL Vs. UNION OF INDIA
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August 8, 2013 |
NARESHKUMAR UGABHAI SUMARA Vs. UNION OF INDIA, TO BE REPRESENTED THROUGH THE CHAIRMAN AND ORS.
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January 24, 2013 |
NATIONAL FEDERATION OF ATOMIC ENERGY EMPLOYEES Vs. UNION OF INDIA
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June 12, 2013 |
NEELKANTH B. DESAI Vs. GENERAL MANAGER TELECOM, BSNL
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July 31, 2013 |
NIMAI CHARAN MOHANTY Vs. CHITTARANJAN MOHAPATRA
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July 17, 2013 |
P.H. PRABHAKARA Vs. UNION OF INDIA
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November 22, 2013 |
P.R. RAMNATHAN Vs. UNION OF INDIA
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August 7, 2013 |
PARTAP SINGH Vs. DELHI TRANSPORT CORPORATION
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January 18, 2013 |
PRABHATSINH DAYABHAI CHAUHAN Vs. UNION OF INDIA
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June 28, 2013 |
PRAMOD METREY Vs. SECRETARY, TEXTILE COMMITTEE
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August 30, 2013 |
PRASANTA KARMAKAR Vs. UNION OF INDIA
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July 9, 2013 |
PREMILABEN B. GOHIL Vs. UNION OF INDIA
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July 23, 2013 |
PUSHPALATA MADHUKAR LEKURWALE Vs. UNION OF INDIA
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November 29, 2013 |
R.D. DEHARIA Vs. UNION OF INDIA
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July 11, 2013 |
R.K. JAIN Vs. UNION OF INDIA
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November 19, 2013 |
RAJESH DAYARAM BHANDEL Vs. UNION OF INDIA
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December 18, 2013 |
RAJESH KR. DAS Vs. UNION OF INDIA
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January 23, 2013 |
RAJIV SETH Vs. UNION OF INDIA
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March 4, 2013 |
RAJNARAYAN BHAGWATI PRASAD Vs. UNION OF INDIA
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September 25, 2013 |
RAJNISH YADAV Vs. UNION OF INDIA
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April 15, 2013 |
RAKESH KUMAR Vs. UNION OF INDIA
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November 29, 2013 |
RAKESH KUMAR GAUR Vs. UNION OF INDIA
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October 14, 2013 |
RAKESH KUMAR ROUSHAN Vs. UNION OF INDIA AND ORS.
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September 30, 2013 |
RAM KUMAR Vs. UNION OF INDIA
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April 3, 2013 |
RAM SWAROOP MEENA Vs. UNION OF INDIA
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March 22, 2013 |
RAMBIR SINGH BANSAL Vs. NORTH DELHI MUNICIPAL CORPORATION
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August 23, 2013 |
RAMESH NAIR Vs. UNION OF INDIA
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February 27, 2013 |
RAMESHWAR DAYAL Vs. CHIEF AND MANAGING DIRECTOR, B.S.N.L.
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October 24, 2013 |
RANJAN BORTHAKUR Vs. UNION OF INDIA
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February 7, 2013 |
S.K. SRIVASTAVA Vs. UNION OF INDIA
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December 16, 2013 |
S.Y. JHA Vs. UNION OF INDIA
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May 3, 2013 |
SAIDUR REHMAN Vs. UNION OF INDIA
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May 1, 2013 |
SAMBAJI RAO BAGADE Vs. BHARAT SANCHAR NIGAM LTD
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March 22, 2013 |
SARDAR AMIR SHAIKH Vs. GENERAL MANAGER
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April 5, 2013 |
SATISH KUMAR GARG Vs. UNION OF INDIA
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June 26, 2013 |
SATISH KUMAR RATNAKAR Vs. UNION OF INDIA
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January 23, 2013 |
SATYA PRAKASH Vs. UNION OF INDIA
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December 17, 2013 |
SATYAPAL SINGH Vs. I.M.G. KHAN
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June 11, 2013 |
SAVITA SHARMA Vs. UNION OF INDIA
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November 14, 2013 |
SHASHI SHEKHAR Vs. UNION OF INDIA
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August 21, 2013 |
SHRI MAHESH K. CHAUHAN Vs. UNION OF INDIA NOTICE TO BE SERVED THROUGH, THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA, COMMANDER WORKS ENGINEER, GARRISON ENGINEER ARMY AND AREA ACCOUNT OFFICER, PR. CDA (S.C)
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December 20, 2013 |
SIBTAIN RIZVI Vs. BHARAT SANCHAR NIGAM LIMITED
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January 15, 2013 |
SIMON BENJAMIN SHINDE Vs. UNION OF INDIA
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November 14, 2013 |
SOUMITRA DUTTA Vs. UNION OF INDIA
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August 2, 2013 |
SRIBATSA KUMAR PARIDA Vs. CHAIRMAN
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April 1, 2013 |
SUBHASH YADAV Vs. UNION OF INDIA
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August 21, 2013 |
SUNIL KUMAR MEHRA Vs. MUNICIPAL CORPORATION OF DELHI
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August 26, 2013 |
SUNITA RAVINDRA HARIRAMANI Vs. UNION OF INDIA
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April 26, 2013 |
SUNITA VIJAY NAGARKAR Vs. CHIEF GENERAL MANAGER
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November 1, 2013 |
T. MUDALAGIRIYAPPA Vs. UNION OF INDIA
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November 29, 2013 |
TARUNA BHARATKUMAR BRAHMBHATT Vs. UNION OF INDIA
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June 28, 2013 |
ULHAS D. AREKAR Vs. UNION OF INDIA
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January 30, 2013 |
UMMED SINGH CHAUHAN Vs. UNION OF INDIA
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February 28, 2013 |
VEENA TYAGI Vs. UNION OF INDIA
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March 5, 2013 |
VINAY KUMAR SRIVASTAVA Vs. UNION OF INDIA
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October 30, 2013 |
VINOD Vs. UNION OF INDIA
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May 3, 2013 |
VIPIN KUMAR MAURYA Vs. KENDRIYA VIDYALAYA SANGATHAN
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November 21, 2013 |
YOG RAJ Vs. BHARAT SANCHAR NIGAM LIMITED
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April 4, 2013 |