(MRS.) NIRMAL SINGH Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 7, 2012 |
A.C. AGGARWAL Vs. UNION OF INDIA THROUGH SECRETARY GOVERNMENT OF INDIA
|
March 5, 2012 |
A.K. SHARMA Vs. UNION OF INDIA
|
March 7, 2012 |
A.K. TIWARI Vs. UNION OF INDIA THROUGH SECRETARY, RAILWAY BOARD, MINISTRY OF RAILWAYS, RAIL BHAWAN, NEW DELHI
|
January 25, 2012 |
A.N. GUPTA Vs. UNION OF INDIA THROUGH THE SECRETARY
|
May 3, 2012 |
ABDUL SAYEED Vs. UNION OF INDIA THROUGH THE CHIEF ADMINISTRATIVE OFFICER, DIESEL LOCO MODERNIZATION WORKS, MINISTRY OF RAILWAY, PATIALA
|
February 24, 2012 |
AJAY KUMAR Vs. MUNICIPAL CORPORATION OF DELHI THROUGH ITS COMMISSIONER
|
March 1, 2012 |
AJAY KUMAR BHARDWAJ Vs. DELHI TRANSPORT CORPORATION
|
September 28, 2012 |
AJAY KUMAR DHAMA Vs. COMMISSIONER OF POLICE
|
March 7, 2012 |
AJIT THAPHIYAL Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES (AIIMS)
|
February 23, 2012 |
ALOK SINGH Vs. COMMISSIONER
|
February 23, 2012 |
AMARJEET SINGH Vs. UNION OF INDIA
|
March 6, 2012 |
AMIT CHANDRAKANT BARATHE Vs. UNION OF INDIA
|
December 11, 2012 |
AMITABH MISRA Vs. UNION OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE, THROUGH ITS SECRETARY, NIRMAN BHAWAN, NEW DELHI
|
February 16, 2012 |
AMRESH KUMAR TRIPATHI Vs. UNION OF INDIA
|
March 6, 2012 |
ANIL KUMAR Vs. COMMISSIONER OF POLICE
|
March 7, 2012 |
ANIL KUMAR Vs. COMMISSIONER OF POLICE PHQ MSO BUILDING IP ESTATES, NEW DELHI
|
May 3, 2012 |
ANIL KUMAR Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, DTC
|
October 10, 2012 |
ANIL KUMAR JOSHI Vs. DELHI METRO RAIL CORPORATION
|
October 8, 2012 |
ANJALI YADAV Vs. UNION PUBLIC SERVICE COMMISSION, SHAHJAHAN ROAD, NEW DELHI, THROUGH ITS CHAIRMAN
|
April 18, 2012 |
ANTAM DEV ARORA Vs. SHASHI KANT SHARMA
|
March 14, 2012 |
ARJUN GANA BANDAGAR Vs. UNION OF INDIA
|
October 30, 2012 |
ARJUN LAL MEENA (ST) Vs. UNION OF INDIA
|
February 24, 2012 |
ARPAN KUMAR Vs. UNION OF INDIA
|
March 7, 2012 |
ARVIND GARG Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF URBAN DEVELOPMENT, NIRMAN BHAWAN, NEW DELHI
|
February 22, 2012 |
ASHIMA NEHRA WADHAWAN Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES, ANSARI NAGAR, NEW DELHI
|
January 31, 2012 |
ASHOK KUMAR Vs. SECRETARY, MINISTRY OF DEFENCE, SOUTH BLOCK, NEW DELHI
|
May 2, 2012 |
ASHOK KUMAR Vs. ASHOKA HOTEL THROUGH ITS GENERAL MANAGER PANSHEEL MARG, NEW DELHI
|
February 7, 2012 |
ASHOK KUMAR Vs. COMMISSIONER OF POLICE, POLICE HEADQUARTER, I.P. ESTATE, NEW DELHI
|
May 11, 2012 |
ASHOK KUMAR SHARMA Vs. UNION OF INDIA
|
March 7, 2012 |
ASHOKE KUMAR SINHA ROY Vs. UNION OF INDIA
|
April 4, 2012 |
ASI JAI CHAND Vs. COMMISSIONER OF POLICE, DELHI, POLICE HEADQUARTERS, IP ESTATE, NEW DELHI
|
February 10, 2012 |
ATTAR SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY
|
May 4, 2012 |
B. VENKATESAN Vs. UNION OF INDIA
|
February 23, 2012 |
B.B. SOOD Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI
|
April 24, 2012 |
B.L. CHAUHAN Vs. GOVT. OF NCT OF DELHI
|
February 2, 2012 |
B.P. HARGULAB SINGH Vs. UNION OF INDIA
|
September 25, 2012 |
B.R. DHAMEJA Vs. UNION OF INDIA
|
March 7, 2012 |
BALBIR SINGH, (ASSTT., FITTER) Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
|
April 20, 2012 |
BHABIT CHANDRA SAUD Vs. KENDRIYA VIDYALAYA SANGATHAN
|
December 20, 2012 |
BHAGWAN DASS Vs. UNION OF INDIA
|
March 7, 2012 |
BHARAT PRATAP SINGH Vs. GENERAL MANAGER
|
March 21, 2012 |
BHERON DUTT Vs. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF DEFENCE SOUTH BLOCK, NEW DELHI
|
April 2, 2012 |
BHOPAL SINGH Vs. NEW DELHI MUNICIPAL COUNCIL THROUGH ITS DIRECTOR (P), PARLIAMENT STREET, PALIKA KENDRA, NEW DELHI
|
February 23, 2012 |
BIMLA KAUSHIK Vs. MAHANAGAR TELEPHONE NIGAM LTD. THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR KHURSHID LAL BHAWAN NEW DELHI
|
February 14, 2012 |
BIPINCHANDRA N. MISTRY Vs. UNION OF INDIA
|
August 23, 2012 |
BRAHMA PRAKASH Vs. COMMISSIONER OF POLICE
|
March 7, 2012 |
BRIJ RAJ, IPS Vs. UNION OF INDIA
|
August 22, 2012 |
BULAR PAL Vs. GOVT. OF NCT OF DELHI THROUGH THE CHIEF SECRETARY, NEW SECRETARIAT, I.P. ESTATE
|
May 4, 2012 |
C.K. SHARMA Vs. PRESIDENT INDIAN COUNCIL OF AGRICULTURAL RESEARCH (ICAR)
|
March 5, 2012 |
CAPT. YASHRAJ TONGIA Vs. UNION OF INDIA
|
March 1, 2012 |
CENTRAL HEALTH SERVICES REGULARLY APPOINTED DOCTORS FORUM
THROUGH ITS GENERAL SECRETARY DR. K.K. BHUSHAN Vs. P.K. PRADHAN SECRETARY, MINISTER OF HEALTH & FAMILY WELFARE UNION OF INDIA, NIRMAN BHAWAN, NEW DELHI
|
May 16, 2012 |
CHANDAN KUMAR Vs. UNION OF INDIA THROUGH SECRETARY THROUGH MINISTRY OF HRD DEPTT. OF SCHOOL EDUCATION AND LITERACY NEW DELHI (PERFORMA PARTY)
|
May 15, 2012 |
CHANDER PRAKASH Vs. UNION OF INDIA
|
March 13, 2012 |
CHANDRA SHEKHAR Vs. MUNICIPAL CORPORATION OF DELHI
|
February 1, 2012 |
CHAUDHARI RAKESH EKANATH Vs. UNION OF INDIA
|
October 17, 2012 |
CHHATAR SINGH YADAV Vs. MUNICIPAL CORPORATION OF DELHI
|
March 5, 2012 |
CHIEF SECRETARY Vs. SARA VERMA
|
April 12, 2012 |
CONST. RAM CHANDER Vs. THROUGH THE COMMISSIONER OF POLICE, POLICE HEADQUARTERS, I.P. ESTATE, M.S.O. BUIDING, NEW DELHI
|
January 25, 2012 |
D R PARIHAR S/O LATE SHRI B R PARIHAR Vs. UNION OF INDIA
|
March 22, 2012 |
D.K. SINHA Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF MICRO, SMALL & MEDIUM ENTERPRISES, GOVT. OF INDIA, UDYOG BHAWAN, RAFI MARG, NEW DELHI
|
January 24, 2012 |
D.M. CHAUBEY Vs. UNION OF INDIA (THROUGH) THE SECRETARY, MINISTRY OF URBAN DEVELOPMENT, NIRMAN BHAWAN, NEW DELHI
|
February 16, 2012 |
D.N. KUMAR Vs. UNION OF INDIA THROUGH, SECRETARY, MINISTRY OF HOME AFFAIRS, GOVT. OF INDIA, NORTH BLOCK, NEW DELHI
|
February 7, 2012 |
D.P. SINGH Vs. UNION OF INDIA
|
October 12, 2012 |
DALEL SINGH Vs. DELHI JAL BOARD
|
April 20, 2012 |
DARIYA SINGH Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF HOME AFFAIRS, NORTH BLOCK, NEW DELHI
|
January 27, 2012 |
DAYA RAM Vs. UNION OF INDIA
|
March 22, 2012 |
DAYA RAM SINGH RAWAL, SON OF SHRI NAVAL SINGH RAWAL Vs. UNION OF INDIA
|
June 1, 2012 |
DEEPAK KUMAR Vs. GOVT. OF NCT OF DELHI, THROUGH CHIEF SECRETARY, SECRETARIAT, NEW DELHI
|
February 8, 2012 |
DEEPIKA Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD (DSSSB), THROUGH THE SECRETARY, DELHI SUBORDINATE SERVICES SELECTION BOARD, FC-18 KARKARDOOMA INSTITUTIONAL AREA, DELHI
|
April 13, 2012 |
DEEPTI PURANIK Vs. UNION PUBLIC SERVICE COMMISSION THROUGH ITS CHAIRMAN
|
March 30, 2012 |
DELHI NAGAR NIGAM KARAMCHARI PARISHAD THROUGH ITS PRESIDENT
RAJENDER KUMAR Vs. MCD
|
February 1, 2012 |
DELHI NURSES UNION (REGD.), HQ. DR. RAM MANOHAR LOHIA HOSPITAL,
NEW DELHI Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HEALTH & FAMILY WELFARE (NURSING SECTION), NIRMAN BHAWAN, NEW DELHI
|
May 9, 2012 |
DELHI TRANSPORT CORPORATION Vs. KAPOOR CHAND, SECURITY HAWALDAR, NEW DELHI
|
February 2, 2012 |
DES RAJ Vs. COMMISSIONER OF POLICE
|
March 7, 2012 |
DEV DUTT SHARMA Vs. MUNICIPAL CORPORATION OF DELHI THROUGH ITS COMMISSIONER, TOWN HALL
|
May 10, 2012 |
DEVENDER KUMAR Vs. GENERAL MANAGER, NW RAILWAY, JAIPUR
|
April 3, 2012 |
DEVI DAYAL Vs. UNION OF INDIA
|
March 29, 2012 |
DHARAM SINGH Vs. DELHI TRANSPORT CORPORATION I.P.ESTATE NEW DELHI
|
April 20, 2012 |
DHARAMBIR Vs. COMMISSIONER OF MCD OFFICE AT DR. SHYAMA PRASAD MUKHERJEE, CIVIC CENTRE, MINTO ROAD, NEW DELHI
|
April 16, 2012 |
DHARMENDER Vs. UNION OF INDIA
|
March 27, 2012 |
DHARMENDER KUMAR Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES, ANSARI NAGAR, NEW DELHI
|
May 1, 2012 |
DHARMENDRA SRIVASTAVA Vs. UNION OF INDIA
|
December 21, 2012 |
DHUM SINGH Vs. SHRI SHASHI KANT SHARMA SECRETARY TO GOVT. OF INDIA
|
March 28, 2012 |
DIBBAN LAL SHARMA Vs. GOVT. OF NCT DELHI THROUGH THE CHIEF SECRETARY, GOVT. OF NCT DELHI, NEW DELHI
|
April 9, 2012 |
DIGAMBAR BEHERA Vs. UNION OF INDIA
|
February 29, 2012 |
DILIP KUMAR Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI
|
February 1, 2012 |
DINESH KUMAR Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF FINANCE & COMPANY AFFAIRS DEPARTMENT OF REVENUE, NORTH BLOCK NEW DELHI & OTHERS
|
February 8, 2012 |
DINESH KUMAR Vs. COMMISSIONER OF POLICE
|
March 7, 2012 |
DINESH KUMAR Vs. D.D.A.
|
October 12, 2012 |
DINESH PAL SINGH Vs. UNION OF INDIA
|
December 13, 2012 |
DIPAK KALITA Vs. UNION OF INDIA
|
February 7, 2012 |
DIWAKAR PRASAD MISHRA Vs. UNION OF INDIA
|
October 12, 2012 |
DOLY LOYI Vs. UNION OF INDIA
|
March 7, 2012 |
G.H. BHANUSHALI Vs. UNION OF INDIA
|
September 24, 2012 |
G.P. SHARMA Vs. MUNICIPAL CORPORATION OF DELHI THROUGH THE COMMISSIONER MUNICIPAL CORPORATION OF DELHI TOWN HALL, CHANDNI CHOWK, DELHI
|
April 13, 2012 |
G.R. SINGH Vs. UNION OF INDIA
|
November 20, 2012 |
G.S. PATHAK Vs. UNION OF INDIA
|
November 8, 2012 |
GAURAV KUMAR YADAV, S/O OM PRAKASH SINGH YADAV Vs. GOVERNMENT OF INDIA
|
June 1, 2012 |
GAYA NATH Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI TOWN HALL, CHANDNI CHOWK, DELHI
|
April 16, 2012 |
GAYATRI DEVI Vs. GOVT. OF NCT OF DELHI, THROUGH CHIEF SECRETARY
|
May 3, 2012 |
GIAN CHAND Vs. SECRETARY, MINISTRY OF HUMAN RESOURCE DEVELOPMENT
|
February 6, 2012 |
GULSHAN Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR I P ESTATE DEPOT I P ESTATE, NEW DELHI
|
April 3, 2012 |
GYAN BIR Vs. GOVT. OF N.C.T. OF DELHI
|
March 5, 2012 |
H.C. MAHESH KUMAR Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE, PHQ, MSO BUILDING, IP ESTATE, NEW DELHI
|
March 7, 2012 |
HARI CHAND SAKETARY Vs. UNION OF INDIA THROUGH GENERAL MANAGER, NORTH CENTRAL RAILWAY, ALLAHABAD
|
April 2, 2012 |
HARI KISHAN SHARMA Vs. BHARAT SANCHAR NIGAM LTD.
|
March 27, 2012 |
HARI SHANKER TIWARI Vs. UNION OF INDIA
|
December 21, 2012 |
HARMINDER SINGH Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI
|
April 10, 2012 |
HARPAL SINGH Vs. UNION OF INDIA THROUGH GENERAL MANAGER NORTHERN RAILWAY, BARODA HOUSE NEW DELHI
|
January 27, 2012 |
HAYAT RAM RETIRED ASI (EX.) OF DELHI POLICE Vs. GNCT OF DELHI THROUGH
|
March 28, 2012 |
HUKAM CHAND Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF RAILWAY, RAILWAY BHAWAN, NEW DELHI
|
February 8, 2012 |
INDER SINGH Vs. COMMISSIONER OF POLICE, PHQ, MSO BUILDING, I.P. ESTATE, NEW DELHI
|
April 30, 2012 |
INSPECTOR VED BHUSHAN Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE, POLICCE HQ, IP ESTATE, NEW DELHI
|
February 2, 2012 |
INSPECTOR VED BHUSHAN Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE, POLICE HEADQUARTERS, IP ESTATE, NEW DELHI
|
March 7, 2012 |
J.M. SHARMA Vs. UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA, NEW DELHI
|
February 21, 2012 |
J.P. SINGH, S/O SHRI B.N. PRASAD Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF URBAN DEVELOPMENT, GOVT. OF INDIA, NIRMAN BHAWAN
|
May 11, 2012 |
J.S. SHARMA Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF WATER RESOURCES, SHARAM SHAKTI BHAWAN, RAFI MARG, NEW DELHI
|
April 10, 2012 |
JAG PRASAD Vs. UNION OF INDIA
|
September 24, 2012 |
JAG RAM Vs. GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI
|
February 16, 2012 |
JAGDISH CHANDER Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN
|
May 10, 2012 |
JAGDISH PRASAD Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTH CENTRAL RAILWAY, ALLAHABAD
|
January 23, 2012 |
JAI CHANDER Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF CULTURE, DEPARTMENT OF ARCHAEOLOGICAL SURVEY OF INDIA, DELHI CIRCLE, SAFDARJUNG TOMB, NEW DELHI
|
February 10, 2012 |
JAI NARAIN Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF FINANCE, (DEPARTMENT OF DIRECT TAXES) SOUTH BLOCK, CENTRAL SECTT., NEW DELHI
|
March 21, 2012 |
JAI NARAIN MEENA Vs. COMMISSIONER OF POLICE
|
February 28, 2012 |
JAI PAL SINGH Vs. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF SCIENCE & TECHNOLOGY NEW MEHRAULI ROAD, NEW DELHI
|
April 19, 2012 |
JAI PRAKASH Vs. UNION OF INDIA MINISTRY OF URBAN DEVELOPMENT NIRMAN BHAWAN, NEW DELHI
|
April 13, 2012 |
JAMWANT PATHAK Vs. GOVT. OF NCT OF DELHI THROUGH THE CHIEF SECRETARY 5TH FLOOR, DELHI SACHIVALAYA, NEW DELHI
|
January 24, 2012 |
JASMER SINGH Vs. DIRECTOR CENTRAL BUREAU OF INVESTIGATION (CBI)
|
April 30, 2012 |
JEET SINGH Vs. DELHI TRANSPORT CORPORATION I.P. DEPOT, I.P. ESTATE NEW DELHI THROUGH ITS CHAIRMAN
|
March 15, 2012 |
JHAVNISH KUMAR Vs. STAFF SELECTION COMMISSION, NORTHERN REGION, THROUGH ITS DIRECTOR (APPOINTMENT)
|
February 7, 2012 |
JITENDRA SRIVASTAVA Vs. UNION OF INDIA
|
October 29, 2012 |
JOGINDER SINGH Vs. COMMISSIONER OF POLICE
|
March 7, 2012 |
JORAWAR SINGH Vs. COMMISSIONER OF POLICE
|
March 7, 2012 |
JUGAL KISHORE Vs. UNION OF INDIA
|
March 17, 2012 |
K.B. ASTHANA Vs. UNION OF INDIA (THROUGH SECRETARY) MINISTRY OF FINANCE DEPARTMENT OF REVENUE, NORTH BLOCK NEW DELHI
|
April 2, 2012 |
KAMLESH Vs. MCD
|
April 20, 2012 |
KAMLESH MEENA Vs. COMMISSIONER OF POLICE, POLICE HEADQUARTERS, IP ESTATE, NEW DELHI
|
March 7, 2012 |
KAPIL DEV SHARMA Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF COMMUNICATION DEPTT. OF POSTS DAK BHAWAN PARLIAMENT STREET NEW DELHI
|
January 31, 2012 |
KARMENDER KUMAR Vs. UNION OF INDIA
|
November 3, 2012 |
KARTAR SINGH Vs. DELHI TRANSPORT CORPORATION
|
November 3, 2012 |
KARTAR SINGH Vs. DELHI DEVELOPMENT AUTHORITY, THROUGH ITS VICE CHAIRMAN, VIKAS SADAN, I.N.A. NEW DELHI
|
May 3, 2012 |
KAVITA YOGESH MUNDANKAR Vs. DIRECTOR, NATIONAL RESEARCH CENTRE FOR GRAPES
|
December 7, 2012 |
KHUSHWANT SINGH Vs. UNION OF INDIA MINISTRY OF ROAD TRANSPORT & HIGHWAYS
|
February 15, 2012 |
KRISHAN DEVNANI Vs. MUNICIPAL CORPORATION OF DELHI, THROUGH ITS COMMISSIONER, MCD OFFICE COMPLEX, ROUSE AVENUE, NEW DELHI
|
February 8, 2012 |
KRISHNA GOPAL SHARMA Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF SCIENCE & TECHNOLOGY DEPARTMENT OF SCIENCE & TECHNOLOGY TECHNOLOGY BHAWAN, NEW MEHRAULI ROAD, NEW DELHI
|
April 17, 2012 |
KRISHNA KUMARI Vs. GOVT. OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY, DELHI SECRETARIAT, I.P. ESTATE, NEW DELHI
|
May 9, 2012 |
KRISHNA MOHAN TIWARI Vs. GOVT. OF NCT OF DELHI
|
February 9, 2012 |
LAKSHMI SINGH NEGI Vs. UNION OF INDIA
|
March 7, 2012 |
LALIT KUMAR Vs. COMMISSIONER OF POLICE
|
March 7, 2012 |
LALL CHAND Vs. UNION OF INDIA
|
March 6, 2012 |
LAXMI NARAIN Vs. UNION OF INDIA THROUGH THE SECRETARY
|
March 2, 2012 |
LOK PAL Vs. DELHI TRANSPORT CORPORATION DTC HEAD QUARTERS, IP DEPOT, I.P. ESTATE, NEW DELHI THROUGH DEPOT MANAGER
|
January 24, 2012 |
LOKESH KUMAR Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD, THROUGH ITS CHAIRMAN, FC-18, INSTITUTIONAL AREA, KARKARDOOMA, DELHI
|
February 29, 2012 |
LT. COL LN BHARGAVA (RETD.) Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT SHASTRI BHAWAN, NEW DELHI
|
April 24, 2012 |
M.L. KHAN Vs. MCD
|
March 15, 2012 |
M.M. BHATT Vs. DELHI JAL BOARD, GOVT. OF NCT OF DELHI, VARUNALAYA PHASE -II, KAROL BAGH, NEW DELHI
|
May 16, 2012 |
MADAN PAL Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF URBAN DEVELOPMENT NIRMAN BHAWAN, NEW DELHI
|
February 27, 2012 |
MADHU PANTHRI Vs. B.K. GUPTA, COMMISSIONER OF POLICE, PHQ, MSO BUILDING, IP ESTATE, NEW DELHI
|
February 15, 2012 |
MADHURI (NURSERY TEACHER) Vs. MUNICIPAL CORPORATION OF DELHI, THROUGH ITS COMMISSIONER, DR. SHYAMA PRASAD MUKHERJEE, CIVIC CENTER, MINTO ROAD, NEW DELHI
|
February 24, 2012 |
MAHAVIR SINGH Vs. CHAIRMAN, DELHI TRANSPORT CORPORATION, DELHI I.P. ESTATE, NEW DELHI
|
May 10, 2012 |
MAHAVIR VATS Vs. KENDRIYA VIDYALAYA SANGATHAN (HQ)-KVS
|
March 26, 2012 |
MAHENDER SINGH Vs. MCD
|
February 28, 2012 |
MAHESH KUMAR ABHICHANDANI Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN VIKAS SADAN, INA MARKET NEW DELHI
|
April 19, 2012 |
MAHESH TYAGI Vs. UNION PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY, SHAHJAHAN ROAD, NEW DELHI
|
March 7, 2012 |
MAHINDER KUMAR Vs. MAHANAGAR TELEPHONE NIGAM LIMITED, THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, CORPORATE OFFICE, JEEVAN BHARTI BUILDING, CONNAUGHT PLACE, NEW DELHI
|
April 27, 2012 |
MAHINDER SINGH Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH, THROUGH ITS DIRECTOR GENERAL, RAFI MARG, NEW DELHI
|
January 25, 2012 |
MAHINDER SINGH YADAV Vs. MUNICIPAL CORPORATION OF DELHI
|
April 16, 2012 |
MAN SINGH Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE, POLICE HEADQUARTERS, IP ESTATE, NEW DELHI
|
March 7, 2012 |
MANE BANDU GANGADHAR Vs. AGRICULTURAL SCIENTISTS RECRUITMENT BOARD THROUGH ITS SECRETARY, KRISHI ANUSANDHAN BHAWAN, PUSA, NEW DELHI
|
April 2, 2012 |
MANGAL SINGH RAWAT Vs. UNION OF INDIA THROUGH UNION HOME SECRETARY MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA, NORTH BLOCK, NEW DELHI
|
April 18, 2012 |
MANJEET Vs. COMMISSIONER OF POLICE
|
March 7, 2012 |
MANJEET SINGH Vs. GOVT. OF NCT OF DELHI, THROUGH THE CHIEF SECRETARY, 5TH FLOOR, DELHI SACHIVALAYA, NEW DELHI
|
April 11, 2012 |
MANJU BHARGAVA Vs. GOVT. OF NCT OF DELHI
|
February 7, 2012 |
MANOJ KUMAR Vs. COMMISSIONER OF POLICE, POLICE HEADQUARTERS, I.P. ESTATE, NEW DELHI
|
February 14, 2012 |
MANOJ KUMAR BARMAN Vs. UNION OF INDIA
|
March 20, 2012 |
MANOJ KUMAR POSTAL ASSISTANT Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF COMMUNICATIONS
|
March 30, 2012 |
MANOJ KUMAR SINGH Vs. UNION PUBLIC SERVICE COMMISSION
|
March 5, 2012 |
MANORAMA BHATNAGAR Vs. GOVT. OF NCT DELHI
|
March 21, 2012 |
MANU TENTIWAL Vs. UNION OF INDIA
|
March 7, 2012 |
MD. ASRARUL HAQUE (SCIENTIST F (RETD) Vs. UNION OF INDIA THROUGH MINISTRY OF ENVIRONMENT AND FORESTS THROUGH ITS SECRETARY, PARYAVARAN BHAWAN, CGO COMPLEX, LODHI ROAD, NEW DELHI
|
May 22, 2012 |
MEER SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HEALTH, GOVT. OF INDIA, NIRMAN BHAWAN, NEW DELHI
|
April 17, 2012 |
MOHAN LAL Vs. UNION OF INDIA : THROUGH THE GENERAL MANAGER, WESTERN RAILWAY, CHURCH GATE, MUMBAI
|
February 14, 2012 |
MOHD. MOIN KHAN Vs. NEW DELHI MUNICIPAL COUNCIL
|
March 21, 2012 |
MOHINDER KUMAR Vs. DDA
|
February 9, 2012 |
MS. JASWINDER KAUR Vs. UNION OF INDIA
|
March 1, 2012 |
MS. KANCHAN Vs. GOVT. OF NCT OF DELHI THROUGH CHIEF SECRETARY(GNCTD)
|
March 29, 2012 |
MS. NISHA PRIYA BHATIA Vs. UNION OF INDIA, CABINET SECRETARIAT
|
May 11, 2012 |
MS. NISHU Vs. COMMISSIONER OF POLICE, DELHI POLICE, MSO BUILDING, PHQ, ITO, NEW DELHI
|
February 10, 2012 |
MS. PREETI DASS Vs. GOVT. OF NCT OF DELHI
|
May 18, 2012 |
MS. REKHA RANI Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY, SECRETARIAT, I.P. ESTATE, DELHI
|
March 15, 2012 |
MUKESH KUMAR YADAV Vs. GOVT. OF DELHI, THROUGH CHIEF SECRETARY, 5 SHAMNATH MARG
|
May 4, 2012 |
MUKESH KUMAR YADAV Vs. GOVT. OF DELHI, THROUGH CHIEF SECRETARY
|
May 7, 2012 |
MUKHTIAR SINGH Vs. UNION OF INDIA
|
March 2, 2012 |
MUNNU LAL MISHRA Vs. COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN 18-INSTITUTIONAL AREA, SHAHEED JEET SINGH MARG, NEW DELHI
|
April 9, 2012 |
N.C. JEDIA Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS CHAIRMAN, VIKAS SADAN, INA, NEW DELHI
|
March 7, 2012 |
N.K. AGGARWAL Vs. DELHI DEVELOPMENT AUTHORITY (THROUGH ITS VICE-CHAIRMAN) VIKAS SADAN, INA MARKET NEW DELHI
|
January 30, 2012 |
N.K. CHAWLA Vs. UNION OF INDIA
|
September 28, 2012 |
N.M. SEHRAWAT Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF PERSONNEL PUBLIC GRIEVANCES & PENSIONS, DOPT NORTH BLOCK, NEW DELHI
|
May 9, 2012 |
NAGACHANDRAN Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF STATISTICS AND PROGRAMME IMPLEMENTATION, SARDAR PATEL BHAWAN, SANSAD MARG, NEW DELHI
|
April 4, 2012 |
NAGENDRA KUMAR Vs. UNION OF INDIA (THE SECRETARY TO THE GOVERNMENT OF INDIA), MINISTRY OF COMMUNICATION (DEPTT. OF POSTS), DAK BHAWAN, SANSAD MARG, NEW DELHI
|
April 4, 2012 |
NAKUL DEV Vs. UNION OF INDIA
|
March 5, 2012 |
NANAG RAM MEENA Vs. UNION OF INDIA THROUGH GENERAL MANAGER
|
March 27, 2012 |
NAND KISHORE Vs. THROUGH THE GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI
|
February 3, 2012 |
NAR SINGH Vs. DELHI TRANSPORT CORPORATION I.P.ESTATE NEW DELHI
|
February 15, 2012 |
NARESH KUMAR Vs. UNION OF INDIA THROUGH ITS HOME SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI
|
February 7, 2012 |
NATIONAL CAPITAL TERRITORY OF DELHI, THROUGH CHIEF SECRETARY &
OTHERS Vs. MS. GIGIMOL DEVASIA
|
March 26, 2012 |
NAVEEN PURI Vs. GOVERNMENT OF NCT OF DELHI
|
July 13, 2012 |
NAVEEN VERMA Vs. MUNICIPAL CORPORATION OF DELHI THROUGH ITS COMMISSIONER
|
May 15, 2012 |
NIRAJ KUMAR Vs. SECRETARY GOVERNMENT OF INDIA, DEPARTMENT OF PERSONNEL AND TRAINING
|
March 26, 2012 |
NIRANJAN SINGH DABAODIA Vs. MUNICIPAL CORPORATION OF DELHI THROUGH COMMISSIONER
|
February 28, 2012 |
NPC EMPLOYEES ASSOCIATION (REGD.) THROUGH ITS GENERAL
SECRETARY, PRAKASH CHAND Vs. P.K. CHOWDHRY
|
April 19, 2012 |
OM PAL SINGH Vs. UNION OF INDIA THROUGH SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF LABOUR & EMPLOYMENT
|
March 29, 2012 |
OM PRAKASH Vs. DELHI TRANSPORT CORPORATION THROUGH CHAIRMAN, DELHI TRANSPORT CORPORATION I.P. HEAD QUARTERS, DELHI
|
January 20, 2012 |
OM PRAKASH VERMA Vs. UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, NORTH BLOCK, NEW DELHI
|
March 28, 2012 |
ONKAR NATH TRIPATHI Vs. UNION OF INDIA
|
October 4, 2012 |
P. KATHURIA Vs. KENDRIYA VIDYALAYA SANGATHAN THROUGH ITS COMMISSIONER, 18, INSTITUTIONAL AREA, SAHIJIT SINGH, NEW DELHI
|
February 8, 2012 |
P.K. UDGATA Vs. UNION OF INDIA THROUGH THE SECRETARY
|
March 1, 2012 |
P.S. DESHMUKH Vs. DIRECTOR, CENTRAL INSTITUTE FOR RESEARCH ON COTTON TECHNOLOGY
|
November 8, 2012 |
P.S. SHARMA Vs. GOVT. OF NCT OF DELHI THROUGH THE CHIEF SECRETARY
|
March 5, 2012 |
PRADEEP KUMAR Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF EARTH SCIENCES CENTRAL SECRETARIAT, NEW DELHI
|
January 27, 2012 |
PRADIP KUMAR DEY Vs. UNION OF INDIA THROUGH THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF URBAN AFFAIRS & POVERTY ALLEVIATION, NIRMAN BHAWAN, NEW DELHI
|
April 4, 2012 |
PRAGNESHKUMAR M. PANDYA Vs. UNION OF INDIA
|
August 17, 2012 |
PRAKASH CHAUHAN Vs. MUNICIPAL CORPORATION OF DELHI
|
February 3, 2012 |
PRATIBHA SAXENA Vs. GOVT. OF NCT
|
March 29, 2012 |
PREETI BALAYAN Vs. NCT OF DELHI
|
March 30, 2012 |
PREM CHAND Vs. DELHI TRANSPORT CORPORATION, THROUGH ITS CHAIRMAN
|
February 23, 2012 |
PREM CHAND, TGT (SC.) Vs. GOVT. OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY PLAYERS BUILDING
|
March 30, 2012 |
R.K. DAHIYA Vs. INDIAN TOURISM DEVELOPMENT CORPORATION LTD.
|
May 16, 2012 |
R.K. MANN Vs. UNION OF INDIA
|
February 17, 2012 |
R.L. BHAGAT Vs. UNION OF INDIA
|
October 9, 2012 |
R.N. RAVI Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS, NORTH BLOCK, NEW DELHI
|
May 10, 2012 |
R.P. NIRANJAN Vs. UNION OF INDIA
|
March 13, 2012 |
R.S. MALIK Vs. UNION OF INDIA THROUGH ITS SECRETARY & OTHERS
|
April 12, 2012 |
RADHEY SHYAM Vs. UNION OF INDIA THROUGH GENERAL MANAGER
|
March 1, 2012 |
RADHEY SHYAM, ASI, DELHI POLICE Vs. COMMISSIONER OF POLICE, POLICE HEAD QUARTERS, MSO BUILDING, I.P. ESTATE, NEW DELHI
|
April 10, 2012 |
RAGHUNATH LAL Vs. ACCOUNTANT GENERAL (A&E), HARYANA, LEKHA BHAWAN, PLOT NO.4, SECTOR 33B, CHANDIGARH
|
April 13, 2012 |
RAGHURAJ SINGH Vs. DELHI POLICE THROUGH COMMISSIONER OF POLICE, POLICE HEADQUARTERS, IP ESTATE, NEW DELHI
|
March 7, 2012 |
RAHUL SHARMA Vs. MINISTRY OF LABOUR RAFI MARG SHRAM SHAKTI BHAWAN NEW DELHI
|
February 15, 2012 |
RAJ KUMAR Vs. BHARAT SANCHAR NIGAM LIMITED THROUGH THE CHAIRMAN-CUM-MANAGING DIRECTOR, BHARAT SANCHAR BHAWAN, 3RD FLOOR, HC MATHUR LANE, JANPATH, NEW DELHI
|
February 24, 2012 |
RAJ KUMAR JHA Vs. UNION OF INDIA
|
March 7, 2012 |
RAJ KUMAR JHA Vs. UNION OF INDIA
|
September 21, 2012 |
RAJBIR SHARMA Vs. MUNICIPAL CORPORATION OF DELHI THROUGH ITS COMMISSIONER, TOWN HALL, CHANDNI CHOWK, DELHI/CIVIC CENTRE, NEW DELHI
|
April 19, 2012 |
RAJENDER PRASAD Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI
|
February 10, 2012 |
RAJENDER RAM Vs. UNION OF INDIA THROUGH THE SECRETARY
|
February 28, 2012 |
RAJESH BABU Vs. MINISTRY OF INFORMATION AND BROADCASTING THROUGH ITS SECRETARY, SHASTRI BHAWAN
|
March 30, 2012 |
RAJESH KUMAR Vs. GOVT. OF NCTD THROUGH THE COMMISSIONER OF POLICE, POLICE HEADQUARTERS, IP ESTATE, NEW DELHI
|
February 2, 2012 |
RAJESH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI THROUGH COMMISSIONER, TOWN HALL, CHANDNI CHOWK, DELHI
|
February 7, 2012 |
RAJESH KUMAR, LECTURER Vs. UNION OF INDIA
|
March 16, 2012 |
RAJESH MALHOTRA Vs. UNION OF INDIA
|
March 5, 2012 |
RAJESHWARI CHAUHAN, SUPDT. (RETIRED) Vs. CHIEF SECRETARY, GOVT. OF NCT DELHI, 5TH LEVEL, DELHI SECRETARIAL, I.P. ESTATE, NEW DELHI & OTHERS
|
January 31, 2012 |
RAJINDER SINGH Vs. GOVT. OF NCT OF DELHI
|
May 3, 2012 |
RAJIV TANDON Vs. GOVERNMENT OF INDIA
|
March 7, 2012 |
RAJNEESH YADAV Vs. GOVT. OF NCT OF DELHI, THROUGH COMMISSIONER OF POLICE
|
March 30, 2012 |
RAKESH CHATURVEDI Vs. UNION OF INDIA SECRETARY, MINISTRY OF FINANCE
|
February 2, 2012 |
RAKESH KUMAR SHARMA Vs. UNION OF INDIA
|
March 19, 2012 |
RAKESH KUMAR SURI Vs. UNION OF INDIA
|
April 3, 2012 |
RAKESH MOHAN Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA, NORTH BLOCK, NEW DELHI
|
March 7, 2012 |
RAKESH RANJAN SINGH Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF LABOUR & EMPLOYMENT, SHRAM SHAKTI BHAWAN, NEW DELHI
|
January 25, 2012 |
RAKESH SAINI Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF RAILWAYS, RAIL BHAWAN, RAILWAY BOARD, NEW DELHI
|
May 9, 2012 |
RAM DASS Vs. DELHI DEVELOPMENT AUTHORITY
|
March 5, 2012 |
RAM KISHAN Vs. CHAIRMAN & MANAGING DIRECTOR
|
March 6, 2012 |
RAM KUMAR Vs. GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI
|
January 20, 2012 |
RAM KUMAR GUPTA Vs. MCD
|
May 10, 2012 |
RAM NIWAS Vs. MUNICIPAL CORPORATION OF DELHI THROUGH ITS COMMISSIONER TOWN HALL, DELHI
|
April 2, 2012 |
RAM PRAKASH Vs. UNION OF INDIA THROUGH GENERAL MANAGER, NORTHERN RAILWAY, HEADQUARTERS OFFICE, BARODA HOUSE, NEW DELHI
|
April 20, 2012 |
RAM SARAN S/O LATE NANHKOO LAL Vs. UNION OF INDIA
|
October 5, 2012 |
RAM TIRTH AGRAWAL Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES, THROUGH ITS DIRECTOR, ANSARI NAGAR, NEW DELHI
|
February 16, 2012 |
RAMANUJ UPADHYAY Vs. COMMISSIONER OF POLICE
|
March 7, 2012 |
RAMESH KUMAR Vs. DELHI DEVELOPMENT AUTHORITY THROUGH CHAIRMAN
|
March 15, 2012 |
RAMESH KUMAR Vs. UNION OF INDIA (THROUGH SECRETARY) MINISTRY OF DEFENCE
|
February 9, 2012 |
RAMESH KUMAR GUPTA Vs. DELHI DEVELOPMENT AUTHORITY (THROUGH ITS VICE-CHAIRMAN) VIKAS SADAN, INA MARKET NEW DELHI
|
January 30, 2012 |
RAMESH LAL MADAN Vs. MUNICIPAL CORPORATION OF DELHI
|
February 27, 2012 |
RAMESHWAR PRASAD Vs. GOVT. OF NCT OF DELHI
|
March 16, 2012 |
RAMJIVAN Vs. UNION OF INDIA
|
October 12, 2012 |
RAMPHAL Vs. UNION OF INDIA
|
February 28, 2012 |
RANA PRATAP CHOURASIA Vs. GOVT. OF NCT OF DELHI THROUGH THE CHIEF SECRETARY, DELHI SECRETARIAT, I.P.ESTATE, NEW DELHI
|
April 13, 2012 |
RANA PRATAP CHOURASIA Vs. GOVT. OF NCT OF DELHI THROUGH THE CHIEF SECRETARY, DELHI SECRETARIAT, I.P.ESTATE, NEW DELHI
|
January 23, 2012 |
RANBIR SINGH Vs. DELHI TRANSPORT CORPORATION THROUGH ITS DEPOT MANAGER, NANGLOI DEPOT, NEW DELHI
|
January 31, 2012 |
RATAN LAL Vs. DELHI TRANSPORT CORPORATION
|
March 14, 2012 |
RAVI KANT BHATIA Vs. NEW DELHI MUNICIPAL COUNCIL THROUGH ITS CHAIRPERSON PALIKA KENDRA SANSAD MARG, NEW DELHI
|
April 20, 2012 |
RAVINDER KAUSHIK Vs. M.C.D. THROUGH ITS COMMISSIONER, TOWN HALL, CHANDNI CHOWK, DELHI
|
February 28, 2012 |
RETIRED RAILWAY MEDICAL OFFICERS ASSOCIATION THROUGH ITS VICE
PRESIDENT Vs. UNION OF INDIA
|
March 7, 2012 |
RICHPAL SINGH Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN IP ESTATE, NEW DELHI
|
April 25, 2012 |
RITA RATRA Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN VIKAS SADAN, I.N.A., NEW DELHI
|
April 20, 2012 |
ROHTASH KUMAR Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR DTC HEADQUARTERS
|
May 4, 2012 |
ROOP CHAND Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
|
February 28, 2012 |
S. MOKKAPATI Vs. DIRECTOR GENERAL, INDIAN COUNCIL OF MEDICAL RESEARCH, V. RAMALINGASWAMY BHAWAN, ANSARI NAGAR, NEW DELHI
|
April 13, 2012 |
S. SUNDAR RAJU Vs. UNION OF INDIA
|
February 8, 2012 |
S.C. AHUJA Vs. HONBLE LT. GOVERNOR GOVT. OF NCT OF DELHI RAJ NIWAS, DELHI
|
April 2, 2012 |
S.K. CHAUDHARY Vs. ESIC
|
March 14, 2012 |
S.K. DUTTA Vs. UNION OF INDIA
|
August 29, 2012 |
S.K. MOHAPATRA Vs. UNION OF INDIA
|
August 29, 2012 |
S.K. TIWARI Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF COMMUNICATION AND I.T. DEPARTMENT OF TELECOMMUNICATION SANCHAR BHAWAN, NEW DELHI
|
January 6, 2012 |
S.L. DAVE Vs. UNION OF INDIA
|
March 15, 2012 |
S.P. CHAUDHARY Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN VIKAS SADAN INA MARKET NEW DELHI
|
May 8, 2012 |
S.P. GOSWAMI Vs. KENDRIYA VIDYALAYA SANGATHAN THROUGH THE COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN, 18, INSTITUTIONAL AREA, SHAHEED JEET SINGH MARG, NEW DELHI
|
January 27, 2012 |
S.P. SINGH Vs. RAGHUBIR SINGH
|
March 7, 2012 |
S.S. INGALESHWAR Vs. UNION OF INDIA
|
March 1, 2012 |
SACHIN Vs. NORTHERN RAILWAY
|
March 5, 2012 |
SADHU RAM Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, BARODA HOUSE, NEW DELHI
|
April 13, 2012 |
SAHIB SINGH Vs. UNION OF INDIA, THROUGH GENERAL MANAGER, NORTHERN RAILWAY, HEAD QUARTER OFFICE, BARODA HOUSE, NEW DELHI
|
February 16, 2012 |
SANDEEP Vs. COMMISSIONER OF POLICE PHQ, MSO BUILDING, IP ESTATE, NEW DELHI
|
January 27, 2012 |
SANDEEP KUMAR Vs. DELHI TRANSPORT CORPORATION GOVT. OF NCT OF DELHI, I.P.ESTATE NEW DELHI
|
April 20, 2012 |
SANDEEP KUMAR Vs. COMMISSIONER OF POLICE
|
March 7, 2012 |
SANDEEP SINGH Vs. MINISTRY OF DEFENCE THROUGH ITS SECRETARY & ANOTHER
|
January 31, 2012 |
SANDEEP YADAV, GROUP C Vs. UNION OF INDIA
|
March 16, 2012 |
SANJEEV KUMAR TYAGI Vs. UNION OF INDIA
|
August 16, 2012 |
SANJIV GUPTA Vs. GOVERNMENT OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY, DELHI SECRETARIAT, IP ESTATE, NEW DELHI
|
March 7, 2012 |
SANKARA PRABHAKAR REDDY Vs. UNION OF INDIA
|
November 2, 2012 |
SARDAR SINGH Vs. CHAIRMAN DTC HEADQUARTER IP ESTATE, NEW DELHI
|
February 27, 2012 |
SATISH KUMAR Vs. SECRETARY, MINISTRY OF HEALTH & WELFARE, NEW DELHI
|
January 27, 2012 |
SATLOK Vs. MUNICIPAL CORPORATION OF DELHI (THROUGH ITS COMMISSIONER) CIVIC CENTRE, DELHI
|
April 10, 2012 |
SATYA Vs. DIRECTOR (PRINTING) DIRECTORATE OF PRINTING B WING, NIRMAN BHAWAN NEW DELHI
|
April 16, 2012 |
SH. GEETA RAM BHARDWAJ Vs. UNION OF INDIA THROUGH SECRETARY & OTHERS
|
March 16, 2012 |
SH. MUKESH KUMAR MEENA Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTH CENTRAL RAILWAY
|
March 30, 2012 |
SHAKUNTALA GUPTA, (ASSTT. TEACHER) Vs. NEW DELHI MUNICIPAL COUNCIL THROUGH ITS CHAIRMAN, EDUCATION DEPARTMENT, PALIKA KENDRA, NEW DELHI
|
February 21, 2012 |
SHAMILA KALIYA Vs. INDIAN COUNCIL FOR FORESTRY RESEARCH EDUCATION, DEHRADUN
|
October 15, 2012 |
SHANKAR LAL KUMAWAT Vs. UNION OF INDIA
|
March 7, 2012 |
SHANTANU BASU Vs. UNION OF INDIA
|
September 5, 2012 |
SHAUKAT ALI Vs. COMMISSIONER OF POLICE
|
March 7, 2012 |
SHIV KUMAR SHARMA Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN VIKAS SADAN, I.N.A., NEW DELHI
|
April 20, 2012 |
SHIV NARAYAN Vs. INDIAN RED CROSS SOCIETY THROUGH THE SECRETARY GENERAL, INDIAN RED CROSS SOCIETY
|
February 22, 2012 |
SHIV RAM MEENA Vs. UNION OF INDIA
|
March 2, 2012 |
SHRAWAN KUMAR BANSAL Vs. UNION OF INDIA
|
August 28, 2012 |
SHRI ASHOK KUMAR Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS
|
May 10, 2012 |
SHRI DEVENDER KUMAR GUPTA Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN/CMD H.QRS. IP ESTATE
|
March 28, 2012 |
SHRI DINESH KUMAR MANOCHA Vs. DDA
|
March 23, 2012 |
SHRI DINESH KUMAR YADAV Vs. UNION OF INDIA
|
March 26, 2012 |
SHRI MOHAN LAL Vs. GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI
|
May 10, 2012 |
SHRI NARENDER SINGH Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
|
March 27, 2012 |
SHRI R.D. GUPTA COMMISSIONER OF INCOME TAX Vs. UNION OF INDIA THROUGH SECRETARY, GOVERNMENT OF INDIA
|
March 16, 2012 |
SHRI RAJENDER KUMAR, LAB ATTENDANT Vs. DIRECTOR, NATIONAL INSTITUTE OF HEALTH & FAMILY WELFARE
|
March 28, 2012 |
SHRI SURESH CHANDRA VERMA Vs. UNION OF INDIA
|
May 14, 2012 |
SHRI U. RAI ARYA (EXSDE) Vs. UNION OF INDIA : THROUGH SECRETARY, D/O TELECOMMUNICATION
|
May 11, 2012 |
SHYAMAL PAUL Vs. UNION OF INDIA
|
August 14, 2012 |
SITA RAM Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTH CENTRE RAILWAY, HEQDQUARTERS OFFICE, BARODA HOUSE, NEW DELHI
|
February 27, 2012 |
SITABAI Vs. DIVISIONAL RAILWAY MANAGER
|
December 5, 2012 |
SONA RAM KATARIA Vs. UNION OF INDIA
|
February 23, 2012 |
SUBE SINGH Vs. UNION OF INDIA
|
September 28, 2012 |
SUBHASH KUMAR JHA Vs. UNION OF INDIA
|
December 13, 2012 |
SUDHIR CHOPRA Vs. UNION OF INDIA THROUGH THE SECRETARY TO THE GOVERNMENT OF INDIA
|
February 9, 2012 |
SUGRIVE MEENA Vs. UNION OF INDIA
|
October 10, 2012 |
SUHAN LATA Vs. UNION OF INDIA THROUGH MINISTRY OF HOME, NEW DELHI
|
March 7, 2012 |
SUMER SINGH Vs. COMMISSIONER OF POLICE PHQ, MSO BUILDING, IP ESTATE, NEW DELHI
|
April 2, 2012 |
SUNETRA Vs. CENTRAL BOARD FOR WORKERS EDUCATION
|
August 13, 2012 |
SUNIL CHANDRA Vs. COMMISSIONER OF POLICE
|
March 7, 2012 |
SUNIL KAKKAR Vs. UNION OF INDIA THROUGH SECRETARY (HEALTH) MINISTRY OF HEALTH & FAMILY WELFARE
|
March 15, 2012 |
SUNIL KUMAR Vs. MCD
|
March 5, 2012 |
SUNIL KUMAR Vs. UNION OF INDIA THROUGH THE SECRETARY TO THE GOVT. OF INDIA
|
March 27, 2012 |
SUNIL KUMAR Vs. DELHI TRANSPORT CORPORATION I.P. ESTATE NEW DELHI
|
May 8, 2012 |
SUNIL KUMAR Vs. GOVT. OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE, POLICE HEAD QUARTERS, IP ESTATE, NEW DELHI
|
April 18, 2012 |
SUNIL KUMAR VYAS Vs. CHIEF SECRETARY, GOVERNMENT OF NCT OF DELHI, DELHI SECRETARIAT, I.P. ESTATE, NEW DELHI
|
April 17, 2012 |
SUNIL MAHATA Vs. UNION OF INDIA
|
December 11, 2012 |
SUNITA KAUSHIK Vs. INDIAN RED CROSS SOCIETY NATIONAL HEAD QUARTERS 1 RED CROSS ROAD, NEW DELHI
|
March 21, 2012 |
SUNITA MANN Vs. DELHI POLICE, THROUGH COMMISSIONER OF POLICE & ANOTHER
|
February 29, 2012 |
SURAJ KUMAR Vs. GOVT. OF NCT OF DELHI THROUGH THE CHIEF SECRETARY NEW SECTT. NEW DELHI
|
March 15, 2012 |
SURENDER KUMAR Vs. COMMISSIONER OF POLICE
|
March 1, 2012 |
SURENDRA BAHADUR SINGH Vs. MCD
|
May 8, 2012 |
SURESH CHAND MEENA Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF CULTURE
|
March 22, 2012 |
SURYA MANI PUSHKAR Vs. UNION OF INDIA
|
December 21, 2012 |
SURYAKANT GAJANAN GAWAD Vs. UNION OF INDIA
|
September 7, 2012 |
SWAPNANEEL DEKA Vs. UNION OF INDIA
|
September 14, 2012 |
SYED MOHD. JAWED ALAM Vs. GENERAL MANAGER, NORTHERN RAILWAYS, HEADQUARTERS OFFICE, BARODA HOUSE, NEW DELHI
|
April 25, 2012 |
T.M. SAMPATH Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF WATER RESOURCES, SHRAM SHAKTI BHAWAN, RAFI MARG, NEW DELHI
|
May 22, 2012 |
T.R. MATHURIA Vs. UNION OF INDIA
|
December 21, 2012 |
TILAK RAJ, SSA Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION M/O LABOUR, GOVT. OF INDIA
|
February 6, 2012 |
TRILOK CHAND Vs. UNION OF INDIA
|
March 7, 2012 |
TUNGAL GIRI Vs. CHAIRMAN/MANAGING DIRECTOR, DTC
|
October 19, 2012 |
UDAY RAJ SINGH Vs. UNION OF INDIA
|
March 5, 2012 |
UDHAM SINGH Vs. UNION OF INDIA
|
October 12, 2012 |
UMESH Vs. DIRECTOR, ALL INDIA INSTITUTE OF MEDICAL SCIENCES (AIIMS), NEW DELHI
|
February 24, 2012 |
UNION OF INDIA Vs. L.S. RAWAT, PRODUCTION ASSISTANT CENTRAL PRODUCTION CENTRE, DOORDARSHAN ASIAD VILLAGE, NEW DELHI
|
February 16, 2012 |
UNION OF INDIA Vs. DAULAT SINGH CHAUHAN
|
March 6, 2012 |
UNION OF INDIA Vs. KAILASH NIHARIKA
|
April 25, 2012 |
UNION OF INDIA THROUGH THE GENERAL MANAGER Vs. ROOP CHAN
|
March 26, 2012 |
USHA AGGARWAL Vs. DIRECTOR OF EDUCATION, GOVT. OF NCT OF DELHI, OLD SECRETARIAT, DELHI
|
May 3, 2012 |
V.K. BHAMBANI Vs. UNION OF INDIA
|
March 20, 2012 |
V.K. WAHAL Vs. GOVT. OF NCT OF DELHI THROUGH CHIEF SECRETARY, GOVT. OF NCT OF DELHI, DELHI SECRETARIAT, I..P.ESTATE, NEW DELHI
|
May 18, 2012 |
V.P. GARG Vs. GOVT. OF NCT OF DELHI THROUGH CHIEF SECRETARY & ANOTHER
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April 26, 2012 |
V.T. PRABHAKARAN Vs. DIRECTOR, INDIAN AGRICULTURAL STATISTICS RESEARCH INSTITUTE, PUSA, NEW DELHI
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March 17, 2012 |
VANDANA PRASAD Vs. GOVT. OF NCT OF DELHI
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March 2, 2012 |
VED PRAKASH SHARMA Vs. UNION OF INDIA THROUGH THE SECRETARY, M.O.C. & I.T., DEPARTMENT OF POSTS, DAK BHWAN, NEW DELHI
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April 11, 2012 |
VEERENDER SINGH DAHIYA Vs. DIRECTOR, LADY HARDINGE MEDICAL COLLEGE & ASSOCIATED HOSPITALS & ANR. THROUGH DIRECTOR, LADY HARDINGE MEDICAL COLLEGE & ASSOCIATED HOSPITALS NEW DELHI
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February 17, 2012 |
VIJAY DHANKAR Vs. CHIEF SECRETARY, GOVT. OF NCT OF DELHI 9TH FLOOR, A-WING, DELHI SECRETARIAT, I.P.ESTATE, NEW DELHI
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May 7, 2012 |
VIJAY KUMAR Vs. UNION OF INDIA THROUGH ITS SECRETARY DEPARTMENT OF REVENUE, MINISTRY OF FINANCE CENTRAL BOARD OF EXCISE & CUSTOMS NORTH BLOCK, NEW DELHI
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April 3, 2012 |
VIJAY KUMAR SHARMA Vs. UNION OF INDIA
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February 2, 2012 |
VIJAY PRATAP SINGH Vs. UNION OF INDIA
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October 5, 2012 |
VIJAYINDER KUMAR Vs. INDIA TRADE PROMOTION ORGANIZATION THROUGH THE CHAIRMAN & MANAGING DIRECTOR INDIA TRADE PROMOTION ORGANISATION PRAGATI BHAWAN PRAGTI MAIDAN, NEW DELHI
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January 24, 2012 |
VIKAS TANDON Vs. DIRECTOR GENERAL, ESI CORPORATION
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September 4, 2012 |
VIKRAM SINGH Vs. MINISTRY OF HOME AFFAIRS GOVERNMENT OF INDIA THROUGH ITS SECRETARY, NORTH BLOCK, NEW DELHI
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March 7, 2012 |
VINEET KUMAR Vs. UNION OF INDIA
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September 12, 2012 |
VIR SINGH Vs. GOVT. OF NCT OF DELHI, THROUGH THE CHIEF SECRETARY NEW SECRETARIAT, NEW DELHI
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May 21, 2012 |
VIRENDRA KUMAR GARG Vs. COMMISSIONER CENTRAL EXCISE, MEERUT II OPPOSITE SHAHEED PARK, DELHI ROAD MEERUT, UP
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April 18, 2012 |
VISHAKHA KAPOOR Vs. NATIONAL BOARD OF EXAMINATIONS THROUGH ITS PRESIDENT
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March 27, 2012 |
W/CT. (EX.) RITU CHAUDHARY Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY
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March 7, 2012 |
Y.S. CHAUDHARY Vs. UNION OF INDIA
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March 7, 2012 |
YUDHVIR CHOPRA Vs. SECRETARY, MINISTRY OF AGRICULTURE, DEPARTMENT OF AGRICULTURE AND COOPERATION, GOVT. OF INDIA, KRISHI BHAWAN, NEW DELHI, CHAIRMAN, BOARD OF MANAGEMENT, NATIONAL COOPERATIVE DEVELOPMENT CORPORATION, NEW DELHI
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February 15, 2012 |