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AMITAB THAKUR Vs. UNION OF INDIA
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September 8, 2011 |
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BABABAI ALIAS LAXMIBAI BABAN GADADE Vs. UNION OF INDIA
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September 29, 2011 |
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DEEP CHAND Vs. MUNICIPAL CORPORATION OF DELHI (THROUGH ITS COMMISSIONER) DELHI
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December 23, 2011 |
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G.S.R.K.R. VIJAY KUMAR Vs. GOVERNMENT OF INDIA
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January 28, 2011 |
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GOPAL SINGH Vs. COMMISSIONER OF POLICE, NEW DELHI
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December 23, 2011 |
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INFO ELECTRONICS SYSTEM LTD. Vs. SUTRAN CORPORATION
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March 29, 2011 |
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IRSHAL WALI Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI
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December 23, 2011 |
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KAILASHNATH SHIVBACHAN KURMI Vs. UNION OF INDIA
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April 8, 2011 |
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MS. AMAN SINHA Vs. GOVT. OF NCT OF DELHI THROUGH CHIEF SECRETARY, NEW DELHI
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November 23, 2011 |
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RAJVEER SINGH Vs. GOVT. OF INDIA, MINISTRY OF COMMUNICATION AND I.T., THROUGH DIRECTOR GENERAL, NEW DELHI
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October 21, 2011 |
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SARBESH BHATTACHARJEE Vs. DEPARTMENT OF HEALTH & FAMILY WELFARE THROUGH ITS PRINCIPAL SECRETARY, GOVERNMENT OF NCT OF DELHI
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December 23, 2011 |
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SH. AVANI CHAUDHARY Vs. UNION OF INDIA THROUGH: THE SECRETARY, MINISTRY OF HOME AFFAIRS, NORTH BLOCK, NEW DELHI
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November 23, 2011 |
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