| Case Title | Date |
|---|---|
| A.K. GUPTA Vs. UNION OF INDIA (UOI) | February 24, 2010 |
| BHUPINDER SINGH Vs. UNION OF INDIA (UOI) AND ORS. | June 14, 2010 |
| BIMALENDU GUPTA Vs. UNION OF INDIA (UOI) | June 18, 2010 |
| J.P. SHOKE Vs. UNION OF INDIA (UOI) AND ANR. | February 19, 2010 |
| KULDIP SINGH, JUNIOR ACCOUNTS OFFICER, CAT, PRINCIPAL BENCH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL REPRESENTED BY ITS PRINCIPAL REGISTRAR, PRINCIPAL BENCH AND ORS. | April 21, 2010 |
| P.K. JAIN Vs. MAHANAGAR TELEPHONE NIGAM LTD. AND ORS. | February 5, 2010 |
| S.S.P. YADAV AND ORS. Vs. GOVERNMENT OF A.P. AND ORS. | January 28, 2010 |
| SAROJ AND ORS. Vs. THE COMMISSIONER, M.C.D. | February 24, 2010 |
| SHIHABUDHEEN C.A. AND ANR. Vs. THE ADMINISTRATOR, U.T. OF LAKSHADWEEP AND ORS. | February 5, 2010 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN