A. UNNIKRISHNAN NAIR, JUNIOR ACCOUNTANT, TELECOM ACCOUNTS, CA-I, BSNL Vs. UNION OF INDIA (UOI) REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT OF TELECOMMUNICATIONS, MINISTRY OF COMMUNICATIONS,
|
July 23, 2009 |
A.K. JAIN Vs. UNION OF INDIA (UOI) AND ORS.
|
May 22, 2009 |
ACP RETD VED PAL SINGH RANA S/O SHRI CHARAN SINGH Vs. UNION OF INDIA
|
April 24, 2009 |
AJAY KUMAR SHARMA S/O LATE SHRI JAI PRAKASH SHARMA Vs. VISHAL GARG CWE MILITARY ENGINEERS SERVICES
|
May 5, 2009 |
ALL INDIA CENTRAL GOVERNMENT HEALTH SCHEME EMPLOYEES ASSOCIATION DELHI BRANCH THROUGH SHRI RAM KISHAN THE GENERAL SECRETARY A I C G H S E A DELHI BRANCH S/O SHRI LATE SH LUNID CHAND SHRI PUNIT KAUSHIK S/O SHRI BALWAN SINGH AND SHRI DHARAMBEER S/O SH MUKH RAM Vs. UNION OF INDIA
|
January 13, 2009 |
ALL INDIA NBCC EMPLOYEES ASSOCIATION THROUGH ITS AUDITOR AND REPRESENTATIVE OF ALL INDIA NBCC EMPLOYEES ASSOCIATION MR VIJAY SINGH S/O MR BAIJU SINGH Vs. UNION OF INDIA
|
June 3, 2009 |
AMIT KUMAR Vs. UNION OF INDIA THROUGH GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI
|
March 17, 2009 |
AMIT SRIVASTAVA S/O J J R SRIVASTAVA Vs. UNION OF INDIA
|
January 14, 2009 |
AMITAVA BHOWMICK S/O LAE SHRI S BHOWMICK Vs. UNION OF INDIA
|
April 15, 2009 |
AMRIK SINGH LONGIA Vs. UNION OF INDIA (UOI) AND ORS.
|
March 27, 2009 |
ANIL VATS Vs. UNION OF INDIA THROUGH THE SECRETARY
|
May 20, 2009 |
ANJU DEBI HELA Vs. UNION OF INDIA (UOI) AND ORS.
|
October 22, 2009 |
ASHOK KUMAR S/O SHRI SURAT SINGH Vs. DIRECTOR GENERAL ESI CORPORATION
|
April 2, 2009 |
ASS MOHD KHAN S/O SHRI JHADMAL KHAN Vs. GOVERNMENT OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY
|
April 1, 2009 |
B B SAMADDAR DEPUTY SECRETATRY S/O LATE SHRI PANCHNAN SAMADDAR Vs. UNION OF INDIA
|
June 16, 2009 |
BHAGWAN S/O SHRI RADHA RAM AND SHRI DEEN DAYAL S/O SHRI RAM DHAN Vs. VICE CHAIRMAN DELHI DEVELOPMENT AUTHORITY
|
June 29, 2009 |
BHARTI PARVEEN Vs. UNION OF INDIA
|
April 22, 2009 |
C B RATHI JE C S/O SH RATTAN SINGH Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS CHAIRMAN
|
February 17, 2009 |
C. BALAKRISHNAN S/O. CHELLAPPAN, STATION MASTER GRADE-I Vs. UNION OF INDIA (UOI) REPRESENTED BY GENERAL MANAGER, SOUTHERN RAILWAY AND ORS.
|
January 29, 2009 |
CHANDMATI SANA W/O LATE K C SANA Vs. UNION OF INDIA
|
January 7, 2009 |
CHANDRASHEHAR Vs. COMMISSIONER OF MCD, TOWN HALL
|
May 20, 2009 |
CONST SANJEEV SHARMA S/O SHRI KHAZAN C SHARMA Vs. GOVT OF NCT DELHI THROUGH COMMISSIONER OF POLICE POLICE HEADQUARTERS
|
April 17, 2009 |
CONSTABLE RAJENDER KUMAR Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI THROUGH THE COMMISSIONER
|
April 27, 2009 |
DALBIR SINGH S/O LAKHMI CHAND Vs. MUNICIPAL CORPORATION OF DELHI THROUGH COMMISSIONER
|
June 2, 2009 |
DEEPAK JAIN SON OF LATE SHRI M L JAIN Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION THROUGH MANAGING DIRECTOR
|
June 3, 2009 |
DEVENDER SINGH S/O LATE SHRI SHIV SINGH Vs. UNION OF INDIA
|
April 1, 2009 |
DHARAM VEER SINGH S/O SHRI SUBE SINGH Vs. GOVERNMENT OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY
|
April 21, 2009 |
DINESH CHANDRA S/O SHRI VIJAY PAL SINGH Vs. GOVERNMENT OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY AND THE JOINT COMMISSIONER OF POLICE/TRAFFIC
|
March 19, 2009 |
DR. R.P. SHARMA, IPS Vs. UNION OF INDIA (UOI)
|
September 24, 2009 |
DR. S.D. SAMBRANI Vs. UNION OF INDIA (UOI) AND ORS.
|
April 6, 2009 |
EX HEAD CONSTABLE EXECUTIVE MEHTAB SINGH Vs. COMMISSIONER OF POLICE
|
April 20, 2009 |
FRANCIS JOHN ARANHA S/O GERALD ARANHA Vs. UNION OF INDIA
|
June 30, 2009 |
GANGA RATI W/O SHRI AJIT SINGH Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN
|
March 4, 2009 |
GILBERT ROBERT S/O SHRI ROBERT JOSEPH TRUCK DRIVER GR I UNDER SR SECTION ENGINEER OHE DEPOT TRD N C RLY AND SHRI D G BANERJEE S/O SHRI SHANTI RAM BANERJEE TOWER WAGON MECHANIC UNDER SR SECTION ENGINEER OHE DEPOT TRD Vs. UNION OF INDIA
|
January 9, 2009 |
HC ROHTAS SINGH Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE
|
June 30, 2009 |
I J MONGIA EXECUTIVE ENGINEER DELHI DEVELOPMENT AUTHORITY Vs. CHAIRMAN DELHI DEVELOPMENT AUTHORITY AND DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN
|
February 26, 2009 |
INSP BALRAJ SINGH DAHIYA S/O SH JODHA RAM Vs. UNION OF INDIA
|
April 9, 2009 |
INSPECTOR J K TYAGI Vs. COMMISSIONER OF POLICE
|
February 26, 2009 |
INSPECTOR JITENDRA KUMAR TYAGI Vs. LT GOVERNOR GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
|
March 5, 2009 |
INSPECTOR PURAN SINGH S/O SHRI KHANDA SINGH Vs. GOVT OF NCTD THROUGH COMMISSIONER OF POLICE AND THE JOINT COMMISSIONER OF POLICE ARMED POLICE THROUGH COMMISSIONER OF POLICE
|
April 15, 2009 |
INSPECTOR RAM SAROOP BHASIN S/O LATE TILAK RAJ BHASIN Vs. UNION OF INDIA
|
June 2, 2009 |
JAI BHAGWAN SINGH S/O TEJ RAM Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN CUM MD
|
May 6, 2009 |
JYOTI RANI D/O JAGPAL Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD DSSSB THROUGH ITS CHAIRMAN
|
April 8, 2009 |
K K BHATIA S/O SHYAM SUNDER BHATIA CHIEF INSPECTOR TICKETS NORTHERN RAILWAY Vs. UNION OF INDIA
|
April 8, 2009 |
K RATNA SARASAN W/O SJRO SARASAN T K SR ACCOUNTANT N C E R T Vs. DIRECTOR NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING AND SECRETARY NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
|
June 3, 2009 |
K. UNNIKRISHNAN SR. GATE KEEPER GR. I, UNDER SSE, P. WAY/O/KOLLENGODE, SOUTHERN RAILWAY/PALGHAT DIVISION AND ORS. Vs. UNION OF INDIA (UOI) REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF RAILWAYS (RAILWAY BOARD) AND ORS.
|
February 24, 2009 |
K.P. MADHUSOODANAN Vs. UNION OF INDIA (UOI) AND ANR.
|
August 20, 2009 |
KANWAL JIT SINGH S/O LATE SD SWARAN SINGH AND DEVINDER SINGH S/O SH UJJAGAR SINGH Vs. N D M C THROUGH ITS CHAIRMAN AND DIRECTOR PERSONNEL NDMC
|
June 5, 2009 |
KARAMVIR SINGH ASSISTANT ENGINEER CIVIL Vs. UNION OF INDIA
|
February 17, 2009 |
KIRAN KUMARI SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
November 27, 2009 |
KISHAN LAL RETIRED PGT POL SCIENCE Vs. GOVT FO NCT OF DELHI THROUGH SECRETARY EDUCATION
|
April 8, 2009 |
L. MONY S/O. LAKSHMANA REDDIAR, LOCO PILOT (PASSENGER), SOUTHERN RAILWAY Vs. UNION OF INDIA (UOI) REPRESENTED BY THE GENERAL MANAGER, SOUTHERN RAILWAY AND THE DIVISIONAL RAILWAY MANAGER, SOUTHERN RAILWAY, TRIVANDRUM DIVISION
|
July 8, 2009 |
MADAN MOHAN S/O SHRI NATHU RAM RETIRED STATION SUPERINTENDENT Vs. UNION OF INDIA
|
January 30, 2009 |
MANOO LAL ASI S/O L SH BANWARI LAL Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE
|
March 23, 2009 |
MEENU SEHGAL D/O RAIZADA S K SEHGAL W/O SHRI VIKAS PAHUJA Vs. DELHI ADMINISTRATION THROUGH SECRETARY HEALTH
|
March 5, 2009 |
MONI SINGH KROTIA S/O SHRI RAMESH CHANDRA Vs. GOVT OF NCT OF DELHI THROUGH THE SECRETARY HEALTH AND FAMILY WELFARE DEPTT
|
April 24, 2009 |
MRINAL KANTI SAMADDAR Vs. UNION OF INDIA (UOI) AND ORS.
|
February 11, 2009 |
MUKESH CHAND ARYA S/O SHRI LAXMI NARAIN EX COMMERCIAL CLERK NORTHERN RAILWAY Vs. UNION OF INDIA
|
March 26, 2009 |
MUKESH KUMAR CONSTABLE OF DELHI POLICE Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE JOINT COMMISSIONER OF POLICE ARMED POLICE AND D C P 1ST BN DAP THROUGH COMMISSIONER OF POLICE
|
January 19, 2009 |
NANAK CHAND Vs. MUNICIPAL CORPORATION OF DELHI (M.C.D.)THROUGH THE COMMISSIONER
|
May 19, 2009 |
NANAK CHAND Vs. UNION OF INDIA (UOI) AND ORS.
|
February 6, 2009 |
NARINDAR SINGH Vs. UNION OF INDIA (UOI)
|
October 9, 2009 |
OM PARKASH KAPOOR Vs. UNION OF INDIA (UOI) AND ORS.
|
October 28, 2009 |
P C GUPTA ADDITIONAL COMMISSIONER OF INCOME TAX ADMN Vs. UNION OF INDIA
|
April 20, 2009 |
PHOOLWATI W/O LATE SHRI OM PRAKASH EX DRIVER AND TEJPAL S/O LATE SHRI OM PRAKESH ER DRIVER Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
|
June 29, 2009 |
PRADEEP KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
|
April 27, 2009 |
PRAKASH CHAND S/O SH SHEO CHAND ASSISTANT SUB INSPECTOR Vs. UNION OF INDIA
|
March 6, 2009 |
PRATIBHA W/O LATE SH SATDEV SOLANKI Vs. N C T OF DELHI THROUGH THE CHIEF SECRETARY GOVT OF NCT OF DELHI AND DIRECTOR OF EDUCATION GOVT OF NCT OF DELHI
|
April 13, 2009 |
PRAVEEN KUMAR NAGAR S/O LATE SHRI PREM SINGH Vs. UNION OF INDIA
|
June 30, 2009 |
R K GARG S/O SHRI HET RAM GARG Vs. UNION OF INDIA
|
June 30, 2009 |
R S AHLAWAT ASSOCIATE PROFESSOR DEPARTMENT OF MEDICINE MAULANA AZAD MEDICAL COLLEGE AND LNH HOSPITAL GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. UNION OF INDIA
|
February 10, 2009 |
R S KHAN W/O M S KHAN Vs. UNION OF INDIA
|
May 8, 2009 |
RAJ DEV MISHRA S/O SHIR CHHADI LAL MISHRA Vs. UNION OF INDIA
|
April 21, 2009 |
RAJESH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
|
February 6, 2009 |
RAJINDER SINGH RANA S/O SHRI MOUJI RAM Vs. UNION OF INDIA
|
April 15, 2009 |
RAM KISHAN MEENA Vs. COMMISSIONER OF POLICE
|
May 19, 2009 |
RAM RAJ SETHI S/O LATE SHRI DES RAJ SETHI Vs. NEW DELHI MUNICIPAL COUNCIL
|
March 23, 2009 |
RAM SINGH Vs. UNION OF INDIA (UOI) AND ANR.
|
June 2, 2009 |
RAMESH KUMAR MEHTA S/O SHRI OM PRAKASH MEHTA Vs. LT GOVERNOR DELHI/ADMINISTRATOR GOVERNMENT OF NCT OF DELHI
|
March 25, 2009 |
RANJEET SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
September 2, 2009 |
RATI RAM SEHRAWAT S/O SHRI RAM NARAYAN AND LAST EMPLOYED AS PRINCIPAL GOVERNMENT BOYS SENIOR SECONDARY SCHOOL Vs. GOVERNMENT OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY
|
April 23, 2009 |
S I AJAY SOLANKI S/O SHRI BHOPAL SINGH Vs. COMMISSIONER OF POLICE DELHI POLICE
|
January 9, 2009 |
S K SRIVASTAVA S/O B S BHASKAR Vs. S S N MURTHY CHAIRMAN CBDT GOVERNMENT OF INDIA
|
June 3, 2009 |
S.R. DHEER S/O LATE SHRI C.L. DHEER AND ORS. Vs. UNION OF INDIA (UOI) REPRESENTED THROUGH THE SECRETARY TO GOVERNMENT OF INDIA, DEPARTMENT OF EXPENDITURE, MINISTRY OF FINANCE,
|
February 19, 2009 |
S.V. VASUDEVA MURTHY Vs. UNION OF INDIA (UOI) AND ORS.
|
February 26, 2009 |
SANJAY KUMAR S/O SHRI RAJINDER SINGH Vs. NATIONAL CAPITAL TERRITORY OF DELHI THROUGH ITS THE CHIEF SECRETARY NCT OF DELHI AND THE CHAIRMAN D S S B OF G N C T OF DELHI
|
January 19, 2009 |
SARITA AHLAWAT W/O SHRI JAI BHAGWAN Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE THROUGH ITS SECRETARY GOVT OF NCT OF DELHI
|
June 29, 2009 |
SATHYAVAN P.K. AND ORS. Vs. THE PRINCIPAL GENERAL MANAGER AND ORS.
|
July 1, 2009 |
SATISH KUMAR KUKREJA Vs. ADDITIONAL SECRETARY AND ORS.
|
April 1, 2009 |
SATISH KUMAR LAB TECHNICIAN GROUP III Vs. GOVT OF NCT OF DELHI THROUGH THE CHIEF SECRETARY
|
March 26, 2009 |
SH HARI CHAND S/O LATE SH TIKA RAM Vs. UNION OF INDIA
|
January 12, 2009 |
SH JAGDISH SINGH S/O SH KANHIYA LAL WORKING AS TUBEWELL OPERATOR UNDER CD XIII SUB DIV III Vs. UNION OF INDIA
|
March 20, 2009 |
SH K A DUTTA S/O LATE SH AJIT DUTTA Vs. UNION OF INDIA
|
January 20, 2009 |
SH KISHAN LAL RETIRED PGT POL SCIENCE Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY GOVT OF NCT OF DELHI
|
April 20, 2009 |
SH KISHORI LAL S/O SH JODHI LAL WORKING AS PEON SOCIAL WELFARE DEPARTMENT Vs. NCT OF DELHI THROUGH THE CHIEF SECRETARY
|
March 20, 2009 |
SH MUKESH KUMAR S/O LATE SH SHREE PAL Vs. UNION OF INDIA
|
April 13, 2009 |
SH PREM MATIYANI DIRECTOR UNDER SUSPENSION SONG AND DRAMA DIVISION Vs. UNION OF INDIA
|
February 13, 2009 |
SH R P TRIPATHI S/O SH K P TRIPATHI Vs. DDA
|
April 9, 2009 |
SH RAMKUMAR R S/O LATE SH M RAMASUBRAMANY Vs. UNION OF INDIA
|
June 2, 2009 |
SH RANBIR SINGH EX SI OF DELHI POLICE Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE
|
June 30, 2009 |
SH SANJAY KUMAR BHAMBRI S/O LATE SH M L BHAMBRI Vs. MAHANAGAR TELEPHONE NIGAM LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
|
April 8, 2009 |
SH VINOD KUMAR ASSTT SUB INSPECTOR MINISTERIAL S/O LATE SHRI NETAR PARKASH Vs. GOVT OF N C T D THROUGH COMMISSIONER OF POLICE
|
March 6, 2009 |
SH VINOD KUMAR MISHRA S/O LATE SH RAMESH CHANDER MISHRA Vs. UNION OF INDIA
|
February 13, 2009 |
SH. JAI PRAKASH SINGH Vs. UNION OF INDIA THROUGH ITS SECRETARY
|
May 20, 2009 |
SH. RAJBIR SINGH Vs. UNION OF INDIA
|
May 20, 2009 |
SHAM LAL GOEL Vs. MUNICIPAL CORPORATION DELHI THROUGH COMMISSIONER
|
May 20, 2009 |
SHARDA HAMILTON W/O SHRI I R HAMILTON Vs. UNION OF INDIA
|
May 5, 2009 |
SHASHI W/O SHRI RAKESH KUMAR SAINIA Vs. COMMISSIONER M C D
|
June 5, 2009 |
SHAUKAT ALI S/O LATE SHRI RAHIM BAKSH CARRIAGE AND WAGON TECHNICIAN GR I OFFICE OF SR SECTION ENGINEER CARRIAGE AND WAGON N C RAILWAY Vs. UNION OF INDIA
|
May 13, 2009 |
SHRI ADESH Vs. SENIOR SUPDT. OF POST OFFICES AND ORS.
|
January 23, 2009 |
SHRI JITENDER SINGH S/O SHRI HARI SINGH Vs. GOVT. OF NCT OF DELHI THROUGH (THE COMMISSIONER OF POLICE AND THE DY. COMMISSIONER OF POLICE)
|
June 3, 2009 |
SNEH LATA W/O SHRI ARUN SHARMA AND SMT SHOBHA SAXENA W/O MD ASLAM KHAN Vs. MUNICIPAL CORPORATION OF DELHI THROUGH COMMISSIONER
|
June 3, 2009 |
SOHAN LAL S/O SHRI MAWASI Vs. KENDRIYA VIDHYALAYA SANGATHAN THROUGH ITS COMMISSIONER
|
April 2, 2009 |
SOM NATH BHARDWAJ S/O B L BHARDWAJ Vs. UNION OF INDIA
|
February 25, 2009 |
SUBASH CHANDER GUPTA S/O LATE SHRI HARISH CHANDER GUPTA Vs. MUNICIPAL CORPORATION OF DELHI THROUGH COMMISSIONER MCD
|
February 16, 2009 |
SUBHASH CHAND Vs. GOVT. OF NCT OF DELHI AND ORS.
|
January 17, 2009 |
SUBHASH CHANDRA LATHER S/O LATE SHRI NARAIN SINGH UNDER SECRETARY DEPARTMENT OF A H DAIRYING AND FISHERIES MINISTRY OF AGRICULTURE Vs. UNION OF INDIA
|
February 13, 2009 |
SUMITRA Vs. GOVT. OF NCT OF DELHI
|
May 20, 2009 |
SUNIL KUMAR AGARWAL S/O SATISH CHANDER AGARWAL Vs. NEW DELHI MUNICIPAL COUNCIL THROUGH CHAIR PERSON/SECRETARY AND SHRI VIJAY SINGH S/O SHIV CHARAN SHARMA
|
June 3, 2009 |
SURAJ BHAN S/O CHANDER SINGH Vs. GOVERNMENT OF NCT OF DELHI THROUGH PRINCIPAL SECRETARY HOME HOME GENERAL DEPARTMENT AND DIRECTOR GENERAL PRISONS PRISONS HEADQUARTER
|
March 3, 2009 |
SURENDER KUMAR S/O SHRI RAM LAL CHAWLA Vs. DELHI TRANSPORT CORPORATION THROUGH ITS CHAIRMAN CUM MD
|
June 30, 2009 |
SURENDER SINGH III CONSTABLE OF DELHI POLICE Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE JOINT COMMISSIONER OF POLICE AND D C P
|
January 19, 2009 |
SURENDER SINGH S/O JEET SINGH Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD DSSSB THROUGH ITS CHAIRMAN AND GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY
|
January 20, 2009 |
SURENDRA KUMAR EX CONSTABLE OF DELHI POLICE Vs. LT GOVERNOR OF DELHI
|
February 17, 2009 |
SURJENDER SINGH S/O MAHAVIR SINGH Vs. NCT OF DELHI THROUGH DIRECTOR OF EDUCATION DIRECTORATE OF EDUCATION
|
March 19, 2009 |
U C JOSHI S/O LATE SHRI M M JOSHI PRINCIPAL ARMY CADET COLLEGE WING INDIAN MILITARY ACADEMY Vs. UNION OF INDIA
|
March 5, 2009 |
UNION OF INDIA Vs. K K LAVANIA
|
May 1, 2009 |
VANRAJ CHAVDA S/O ALJI BHAI H CHAVDA Vs. UNION OF INDIA
|
June 1, 2009 |
VEENA BHATIA W/O SHRI KAMAL BHATIA Vs. CHAIRMAN AND SECRETARY TELECOM COMMISSION DEPARTMENT OF TELECOMMUNICATION
|
April 2, 2009 |
VIBHA MISHRA W/O PRAVEEN MISHRA Vs. UNION PUBLIC SERVICE COMMISSION THROUGH CHAIRMAN AND GOVERNMENT OF NCT OF DELHI DIRECTORATE OF ISM AND HOMOEOPATHY THROUGH CHIEF SECRETARY
|
June 29, 2009 |
VIJAY KUMAR VERMA S/O BISHAN DAS Vs. UNION OF INDIA
|
February 9, 2009 |
VISHNU SHANKAR PRASAD, SUPERINTENDING ENGINEER, DEPARTMENT OF ROAD TRANSPORT AND HIGHWAYS, MINISTRY OF SHIPPING, ROAD TRANSPORT AND HIGHWAYS Vs. MINISTRY OF SHIPPING, ROAD TRANSPORT AND HIGHWAYSTHROUGH ITS SECRETARY, DEPARTMENT OF ROAD TRANSPORT AND HIGHWAYS, MINISTRY OF SHIPPING, ROAD TRANSPORT AND HIGHWAYS AND ORS.
|
June 2, 2009 |
Y K AGGARWAL DY DIRECTOR GENERAL RETD S/O LATE KISHAN LAL AGARWAL Vs. UNION OF INDIA
|
February 10, 2009 |