REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A S I HASRAT ALI KHAN S/O CH SHARAFAT HUSSAIN Vs. UNION OF INDIA	February 7, 2008
A.K. GUPTA Vs. UNION OF INDIA (UOI) AND ORS.	December 12, 2008
ABHA TYAGI D/O K C SHARMA Vs. SECRETARY SERVICES GOVERNMENT OF NCT OF DELHI AND DELHI ENERGY DEVELOPMENT AGENCY GOVERNMENT OF NCT OF DELHI	February 28, 2008
ABHINANDAN SHARMA S/O LATE SH K K SHARMA Vs. COMMISSIONER EXCISE ENTT AND LUXURY TAX GNCT OF DELHI AND SECRETARY SERVICES DEPARTMENT BRANCH III GNCT OF DELHI	April 3, 2008
ACHLA SINGH W/O NAGESH SINGH Vs. UNION OF INDIA	September 23, 2008
ALLA RAKHA S/O LATE SHRI RUSTAM AND SHRI RAM DAS S/O LATE SHRI GANGA DAS Vs. UNION OF INDIA	June 3, 2008
AMAN SINGH S/O TIKAM SINGH Vs. DIRECTOR EMPLOYEES STATE INSURANCE CORPN AND DIRECTOR MEDICAL ESI HOSPITAL COMPLEX	February 19, 2008
AMRIT LAL S/O SHRI CHIRANJI LAL Vs. UNION OF INDIA	April 4, 2008
ANAND BALA W/O VIJAY BAHADUR SINGH MEHORA Vs. UNION OF INDIA	October 31, 2008
ANIL DAHIYA S/O SH JOGINDER SINGH DAHIYA ETC ETC Vs. UNION OF INDIA	September 15, 2008
ANIL KUMAR JAIN S/O RAJ KUMAR JAIN Vs. UNION OF INDIA	July 14, 2008
ANIL KUMAR SHARMA Vs. UNION OF INDIA	October 1, 2008
ANOOP KUMAR ROLL NO 434444 S/O SHRI PUSHP CHANDER Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE AND DEPUTY COMMISSIONER OF POLICE	July 23, 2008
ASHOK KUMAR ANEJA S/O SHRI KUNDAN LAL ANEJA Vs. UNION OF INDIA (UOI) THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE,	May 7, 2008
ASHOK KUMAR MEENA S/O SHRI CHOTE LAL MEENA Vs. GOVERNMENT OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY	September 25, 2008
ASHOK KUMAR S/O DAYA SINGH Vs. UNION OF INDIA	August 22, 2008
ASI EXE SHEORAJ SINGH DHAMA S/O JAI KARAN SINGH Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY	May 6, 2008
ASI KAMRUSSAYEED S/O SAYEED AHMED Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE	January 29, 2008
ASI MIN ASHOK KUMAR TYAGI S/P V P TYAGI Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE	July 30, 2008
B K SRIVASTAVA S/O LATE SHRI S S LAL Vs. DIRECTOR EMPLOYMENT DIRECTORATE OF EMPLOYMENT GOVT OF NCT OF DELHI AND CHIEF SECRETARY GOVERNMENT OF NCT OF DELHI	February 12, 2008
B S GUSAIN S/O SH D S GUSAIN Vs. GOVT OF NCT OF DELHI	January 1, 2008
BACHI RAM SENIOR AUDITOR DISMISSED SON OF LATE MOTI RAM Vs. DIRECTOR GENERAL OF AUDIT CENTRAL REVENUES	January 21, 2008
BADRUDDIN S/O SHRI HAZI IZHARRUDDIN Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY THE COMMISSIONER OF POLICE AND THE JOINT COMMISSIONER OF POLICE	December 10, 2008
BALDEV SIGH BHATTI S/O SHRI KARTAR SINGH Vs. UNION OF INDIA	June 3, 2008
BHAGAT SINGH NEGI Vs. UNION OF INDIA	February 22, 2008
BHARAT SINGH S I EXE S/O LATE SHRI HIRA SINGH Vs. COMMISSIONER OF POLICE	April 2, 2008
BHUPENDER SINGH SUHAG JUNIOR DEPARTMENTAL REPRESENTATIVE CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL Vs. UNION OF INDIA	October 21, 2008
BIR SINGH S/O SHRI GANGA RAM SINGH Vs. UNION OF INDIA	December 1, 2008
BRAHM PRAKASH DAHIYA S/O HARDHYAN SINGH Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE AND DEPUTY COMMISSIONER OF POLICE 4TH BN DAP	December 18, 2008
BRIJ MOHAN HEAD CONSTABLE IN DELHI POLICE Vs. UNION OF INDIA	December 17, 2008
C.V. NAGA LAXMAN Vs. THE CHAIRMAN, RAILWAY BOARD AND ORS.	August 26, 2008
CE AND MES GR A DR ASSOCIATION AND M K VERMA S/O M N VERMA GENERAL SECRETARY CE AND MES GR A DR ASSOCIATION Vs. UNION OF INDIA	December 5, 2008
CONST SATISH KUMAR S/O NEPAL SINGH Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE	March 18, 2008
CONSTABLE DVR RAI SINGH S/O SHRI RISHAL SINGH Vs. GOVT OF N C T OF DELHI THROUGH THE COMMISSIONER OF POLICE DAP	January 22, 2008
CONSTABLE EXE RAKESH KUMAR S/O SH RAM PIT Vs. COMMISSIONER OF POLICE	August 13, 2008
CONSTABLE MANOJ KUMAR PIS NO 28980694 Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE	May 9, 2008
CONSTABLE MANOJ KUMAR S/O PURAN MAL Vs. COMMISSIONER OF POLICE	June 2, 2008
CONSTABLE VIJAY PAL S/O JAGMOOL SINGH Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE JOINT COMMISSIONER OF POLICE TRAFFIC THROUGH POLICE HEADQUARTERS AND DEPUTY COMMISSIONER OF POLICE TRAFFIC THROUGH POLICE HEADQUARTERS	January 24, 2008
CSSS GAZETTED OFFICERS ASSOCIATION REPRESENTED THROUGH ITS PRESIDENT, R.S. RAWAT S/O LATE SH. J.S. RAWAT, Vs. UNION OF INDIA (UOI) THROUGH ITS SECRETARY, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES AND PENSION, DEPARTMENT OF PERSONNELAND TRAINING, GOVERNMENT OF INDIA AND ORS.	April 24, 2008
CT RAJIV RAGHAV AND Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE	October 31, 2008
CT VIJAY SINGH S/O SHRI PURAN SINGH AND CT INDER PAL SINGH S/O SHRI KRISHAN PAL SINGH Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY	January 10, 2008
CT. JANARDAN TIWARI Vs. COMMISSIONER OF POLICE AND ORS.	May 1, 2008
D K CHOPRA SUPERINTENDENT CUSTOMS PREVENTIVE Vs. UNION OF INDIA	September 10, 2008
D.V. GAUTAM S/O SHRI R.D. GAUTAM Vs. GOVERNMENT OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY,	March 28, 2008
DAVENDER VERMA S/O LATE AJEET SINGH VERMA Vs. UNION OF INDIA	February 18, 2008
DAYA NAND SHARMA RETIRED DANIC OFFICER UNDER GOVT OF NTC OF DELHI Vs. GOVERNMENT OF N C T OF DELHI THROUGH THE CHIEF SECRETARY	January 8, 2008
DEEN BANDHU GUPTA S/O SHRI CHANDER SEN GUPTA Vs. UNION OF INDIA	April 24, 2008
DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs. A K SARIN ENGINEER MEMBER/DDA DISCIPLINARY AUTHORITY	November 5, 2008
DES RAJ II, EX-SORTING ASSISTANT Vs. UNION OF INDIA (UOI) AND ORS.	September 18, 2008
DEV ANAND Vs. UNION OF INDIA	January 8, 2008
DEVENDER KUMAR SON OF SHRI JAI SINGH Vs. DELHI DEVELOPMENT OFFICER THROUGH ITS VICE CHAIRMAN AND ASSISTANT DIRECTOR SQ 1 DELHI DEVELOPMENT AUTHORITY	February 15, 2008
DEVI DAYAL S/O SOHAN LAL EX BOOKING SUPERVISOR GANAUR RAILWAY STATION DELHI DIVISION NORTHERN RAILWAY Vs. UNION OF INDIA	August 21, 2008
DILBAGH SINGH S/O MANGE RAM AND Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY	February 19, 2008
DILBAGH SINGH S/O MANGE RAM AND OM PRAKASH HEAD CONSTABLE Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY	January 24, 2008
DILIP KUMAR SAHA PS Vs. UNION OF INDIA	April 9, 2008
DR. SUBINA NARANG Vs. UNION OF INDIA (UOI) AND ORS.	November 28, 2008
EX CT PAWAN KUMAR S/O SH JAI LAL Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI THROUGH JT COMMISSIONER OF POLICE/NORTHERN RANGE DY COMMISSIONER OF POLICE/NORTH WEST AND INQUIRY OFFICER THROUGH DY COMMISSIONER OF POLICE/NORTH WEST	March 18, 2008
EX S I /RAJESH KUMAR S/O LATE SH CHARAN SINGH Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY	March 13, 2008
G.S. RATHORE, PROJECT MANAGER (ELECT.) Vs. UNION OF INDIA (UOI) AND ANR.	September 24, 2008
GAYATRI BAI GUBREYLAI Vs. UNION OF INDIA	April 2, 2008
GULSHAN KUMAR S/O SH DEV RAJ Vs. UNION OF INDIA	January 16, 2008
H P SINGH SUPERINTENDENT CUSTOMS PREVENTIVE COMMISSIONERATE Vs. UNION OF INDIA	July 14, 2008
HARINDER GAUTAM Vs. NATIONAL INSTITUTE OF PUBLIC FINANCE AND POLICY THROUGH ITS CHAIRMAN	December 10, 2008
HARISH KUMAR S/O SURENDER SINGH Vs. GOVERNMENT OF NCT OF DELHI THROUGH PRINCIPAL SECRETARY HOME,	July 28, 2008
HARISHWAR DAYAL Vs. UNION OF INDIA	October 17, 2008
HARSH RANI W/O LATE RAVI DUTT SHARMA Vs. GOVERNMENT OF NCT OF DELHI THROUGH ITS SUPERINTENDING ENGINEER ELECTRICAL CIRCLE M15 PUBLIC WORKS DEPARTMENT AND THE EXECUTIVE ENGINEER ELECTRICAL DIVISION M151 PUBLIC WORKS DEPARTMENT GOVERNMENT OF NCT OF DELHI	April 10, 2008
HC CHANDER PRAKASH SHARMA S/O LATE SHRI PRABHU DAYAL SHARMA Vs. GOVERNMENT NCT OF DELHI THROUGH CHIEF SECRETARY	October 15, 2008
HC EXE R CHANDRA SHEKARAN Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE AND	August 11, 2008
HC RANDHIR SINGH Vs. LT GOVERNOR OF DELHI	March 5, 2008
HC ROHTASH SINGH Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE,	April 24, 2008
HC VIJAY PAL S/O JHANDER SINGH Vs. COMMISSIONER OF POLICE	July 21, 2008
HC YOGENDER SINGH S/O LATE SUKHVEER SINGH Vs. COMMISSIONER OF POLICE	November 28, 2008
HEAD CONSTABLE CHANDER VEER S/O SH RAJBIR SINGH Vs. GOVERNMENT OF NCTD THROUGH COMMISSIONER OF POLICE	October 31, 2008
HOMI RAJVANSH, (IRS) Vs. UNION OF INDIA (UOI) AND ORS.	April 1, 2008
I S SANDHU S/O SHRI SARUP SINGH Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN	September 9, 2008
I S SANDHU S/O SHRI SWARUP SINGH Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN	September 16, 2008
INSPECTOR NARENDER SINGH CHAUHAN S/O LATE SHRI S S CHAUHAN Vs. GOVT OF N C T OF DELHI THROUGH COMMISSIONER OF POLICE AND JOINT COMMISSIONER OF POLICE NEW DELHI RANGE	July 11, 2008
INSPECTOR RAJBIR SINGH S/O SHRI WAZIR SINGH Vs. GNCT OF DELHI THROUGH COMMISSIONER OF POLICE AND	November 22, 2008
INSPR MAHIPAL SINGH NO D 1/855 S/O KAMAL SINGH Vs. UNION OF INDIA	February 27, 2008
J C BANSAL EXECUTIVE ENGINEER CIVIL QUALITY CONTROL CELL V DDA Vs. DELHI DEVELOPMENT AUTHORITY THROUGH	March 3, 2008
J P SINGH Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN AND	November 5, 2008
J S KHATRI Vs. GOVT OF NCT OF DELHI	February 14, 2008
J.K. GOYAL Vs. UNION OF INDIA (UOI) AND ORS.	June 19, 2008
JAGBIR SINGH Vs. UNION OF INDIA	December 18, 2008
JAGBIR SINGH YADAV S/O LATE SHRI MINNU SINGH Vs. GOVERNMENT OF N C T OF DELHI THROUGH SECRETARY SERVICES SERVICES DEPARTMENT II	May 14, 2008
JAI PRAKASH EX FA GD Vs. UNION OF INDIA	July 14, 2008
JAYANTA KUMAR MITRA Vs. UNION OF INDIA	January 18, 2008
JOGINDER NATH S/O LATE SHRI KESHO RAM Vs. UNION OF INDIA	July 3, 2008
K C ANAND S/O SHRI B R ANAND AND Vs. UNION OF INDIA	November 19, 2008
K K SHARMA ASSISTANT SURGEON VET 20TH BN SASHASTRA SEEMA BAL SSB MINISTRY OF HOME AFFAIRS GOVERNMENT OF INDIA Vs. UNION OF INDIA	August 8, 2008
K V RAMANA Vs. GOVERNMENT OF INDIA	August 28, 2008
K.B. SHARMA Vs. UNION OF INDIA (UOI) AND ORS.	July 31, 2008
KAMLA DEVI W/O LATE SHRI DWARIKA PRASAD Vs. UNION OF INDIA	February 11, 2008
KARTAR SINGH S/O JAGE RAM Vs. GOVERNMENT OF NCT OF DELHI THROUGH PRINCIPAL SECRETARY FINANCE	December 23, 2008
KHAZAN SINGH EX ASI DVR SON OF SHRI RAMA NAND Vs. GOVT OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY	September 5, 2008
KISHAN CHAND S/O LATE SHRI KALLI RAM Vs. DELHI DEVELOPMENT AUTHORITY SERVICE TO BE EFFECTED THROUGH ITS VICE CHARIMAN/SECRETARY/OR ANY ORS PRINCIPAL OFFICER	February 6, 2008
KRISHAN GOPAL VIJ Vs. UNION OF INDIA (UOI) AND ORS.	April 30, 2008
KRISHAN KUMAR EX SYCEE L B S NATIONAL ACADEMY OF ADMINISTRATION Vs. UNION OF INDIA	July 25, 2008
KULDEEP KUMAR S/O RANBIR SINGH Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY	May 6, 2008
KULWANT KAUR RETD PGT Vs. CHIEF SECRETARY GOVT OF NCT	August 6, 2008
LALIT MOHAN Vs. DDA	September 3, 2008
M D GUPTA S/O SHRI LAXMI NARAIN GUPTA SENIOR TAX ASSISTANT INCOME TAX DEPARTMENT Vs. UNION OF INDIA	February 16, 2008
M L SARWAN HCS RETD S/O J R SARWAN Vs. UNION PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY	December 23, 2008
M M RATHOD IPS Vs. UNION OF INDIA	May 7, 2008
M R DIWAN IFS RETD ADVOCATE S/O LATE SH D R DIWAN Vs. UNION OF INDIA	March 10, 2008
M. RAGHAVENDRA KUMAR Vs. UNION OF INDIA (UOI) AND ORS.	July 23, 2008
M.K. SHARMA Vs. UNION OF INDIA (UOI) AND ORS.	March 20, 2008
M.S. MALIK, IPS Vs. UNION OF INDIA (UOI) AND ORS.	April 17, 2008
MADHU BALA W/O SHRI S S DAHIYA Vs. CHIEF SECRETARY GOVT OF NCT OF DELHI	May 7, 2008
MAHABIR SINGH S/O SHRI MANGAT RAM Vs. UNION OF INDIA	March 18, 2008
MAHENDRA SINGH S/O PYARE SINGH Vs. UNION OF INDIA	August 21, 2008
MAHIPAL SINGH JAT S/O SH JHABER MAL JAT Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE	November 28, 2008
MANGE RAM MITTAL RETIRED PAY AND ACCOUTNS OFFICER Vs. UNION OF INDIA	February 4, 2008
MANOHAR LAL ASI Vs. COMMISSIONER OF POLICE	September 23, 2008
MANOHAR LAL EXECUTIVE ENGINEER CIVIL CPWD L DIVISION Vs. UNION OF INDIA	August 28, 2008
MAUNAZIR HUSSAIN S/O LT NAZRUL HUSSAIN Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN AND	August 21, 2008
MEENA KUMARI D/O PREM CHAND Vs. GOVERNMENT OF NCT OF DELHI THROUGH SECRETARY EDUCATION	March 26, 2008
MOHAMMAD RAZAK CLTS RETD S/O LATE SHRI DALMIRA Vs. UNION OF INDIA	April 1, 2008
MOHAN DASS Vs. UNION OF INDIA	April 22, 2008
MOHAN S/O A KRISHAN AND BASHISTH SINGH S/O NAUBAT SINGH Vs. NCT OF DELHI THROUGH CHIEF SECRETARY AND JOINT DIRECTOR VIG DEPARTMENT OF SOCIAL WELFARE GOVERNMENT OF NCT OF DELHI	February 25, 2008
MOHD SHAMOON S/O LATE SHRI MOHD ISHAQUE Vs. UNION OF INDIA	October 20, 2008
MUKESH KUMAR BHATIA SON OF SHRI M R BHATIA Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN AND CHIEF COMMISSIONER FOR PERSONS WITH DISABILITIES	June 3, 2008
N K GUPTA S/O SHRI SANT LAL Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN/FINANCE MEMBER	December 22, 2008
N K TANEJA S/O K C TANEJA Vs. UNION OF INDIA	August 21, 2008
NARHARI D. UGALE AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	August 29, 2008
NASEER KHAN S/O SHRI BASHIR KHAN Vs. UNION OF INDIA	February 14, 2008
NEERAJ SHARMA S/O V P SHARMA Vs. UNION OF INDIA	January 4, 2008
NIHAL SINGH S/O SHRI BABU LAL Vs. UNION OF INDIA	March 10, 2008
NIRMAL KAPOOR Vs. KENDRIYA VIDYALAYA SANGATHAN	April 9, 2008
OMPAL SINGH BOOKING CLERK NORTHERN RAILWAY Vs. UNION OF INDIA	February 1, 2008
P C MEENA Vs. UNION OF INDIA	July 4, 2008
P C PRASHEELA W/O M P VARGHESE Vs. UNION OF INDIA	January 2, 2008
P C UPADHYAYA S/O PURSHOTTAM UPADHYAYA SR LIBRARY AND INF ASSISTANT Vs. DIRECTOR NATIONAL INSTITUTE OF PUBLIC FINANCE AND POLICE THROUGH SECRETARY AND UNION OF INDIA UOI MINISTRY OF FINANCE THROUGH SECRETARY DEPARTMENT OF EXPENDITURE	October 22, 2008
P K JAIN ADDITIONAL CHIEF ENGINEER DTE OF WORKS E2 ARMY Vs. UNION OF INDIA	September 12, 2008
P K SAINI S/O K M SAINI Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY	September 17, 2008
P NARESH KUMAR Vs. ADDL DIVISIONAL RAILWAY MANAGER SOUTH WESTERN RAILWAY	April 24, 2008
POOJA SHARMA W/O PAWAN SHARMA Vs. UNION OF INDIA	April 11, 2008
PRADEEP KUMAR GANDHI S/O LATE SHRI J N GANDHI Vs. UNION OF INDIA	November 6, 2008
PRADEEP KUMAR S/O SHYAM BIHARI Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY	January 22, 2008
PRAJNESHU S/O SH H C GUPTA Vs. UNION OF INDIA	February 13, 2008
PRAMOD KUMAR S/O RAJ SINGH AND MUKESH KUMAR S/O BHAGWAN SINGH Vs. COMMISSIONER OF POLICE	January 3, 2008
PRAMOD S/O SHRI JORAWAR SINGH AND PRADEEP S/O SHRI JORAWAR SINGH Vs. GNCT OF DELHI THROUGH COMMISSIONER OF POLICE AND DY COMMISSIONER OF POLICE	November 27, 2008
PRATAP S/O SH TRILOKE RAM Vs. UNION OF INDIA	February 12, 2008
PRAVANJAN KISHORE DEV VARMAN Vs. UNION OF INDIA (UOI) AND ORS.	September 19, 2008
PREM PRAKASH DHAL S/O SHRI ATMA RAM Vs. UNION PUBLIC SERVICE COMMISSION THROUGH THE SECRETARY	February 21, 2008
PREM SINGH Vs. GOVERNMENT OF NCT OF DELHI THROUGH JOINT DIRECTOR A AND U TIBBIA COLLEGE	September 30, 2008
PREM SINGH SAFAI KARAMCHARI Vs. UNION OF INDIA	April 1, 2008
PROF. P.N. BHAT Vs. UNION OF INDIA (UOI) AND ORS.	July 7, 2008
R C GUPTA EX DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. EMPLOYEES STATE INSURANCE CORPORATION THROUGH ITS DIRECTOR GENERAL	July 11, 2008
R C LAHORIA S/O TOTA RAM LAHORIA Vs. UNION OF INDIA	March 5, 2008
R K GUPTA S/O R S GUPTA Vs. UNION OF INDIA	February 8, 2008
R N R YADAV S/O LATE SHRI RAM NARAIN RAY YADAV ASSISTANT DIRECTOR INTELLIGENCE BUREAU MINISTRY OF HOME AFFAIRS GOVT OF INDIA Vs. UNION OF INDIA	September 11, 2008
R.P. HRISHIKESHAN NAIR AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	November 14, 2008
RADHEY SHYAM ASI S/O SH KHAZAN SINGH Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY	August 13, 2008
RADHEY SHYAM S/O LATE SH SUDAMA NATH TIWARI Vs. GOVT OF NCT THROUGH ITS CHIEF SECRETARY	November 5, 2008
RAGHUBIR SINGH S/O SHRI DANI RAM WORKING AS RETIRED SR RECORD LIFTER UNDER DSC C NORTHERN RAILWAY Vs. UNION OF INDIA	March 3, 2008
RAJEEV KUMAR S/O SH OM PAL SINGH Vs. UNION OF INDIA	January 2, 2008
RAJESH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.	September 19, 2008
RAJESH KUMAR SARDANA S/O LATE SHRI I B SARDANA Vs. V N MATHUR GENERAL MANAGER NORTHERN RAILWAY AND	March 20, 2008
RAJESH KUMAR SUB INSPECTOR S/O SHRI RAM KISHAN Vs. COMMISSIONER OF POLICE	January 18, 2008
RAM DASS SINGH S/O SHRI RAGHUNATH SINGH Vs. UNION OF INDIA	March 31, 2008
RAM KISHAN THE GENERAL SECRETARY A I C G H S E A DELHI BRANCH S/O SHRI LATE SH LUNID CHAND Vs. UNION OF INDIA	February 12, 2008
RAMESH KUMAR S/O LATE SH HARI RAM Vs. UNION OF INDIA	February 19, 2008
RAMESH KUMAR S/O LATE SH KISHAN LAL Vs. UNION OF INDIA	February 12, 2008
RAMESHWAR PRASAD S/O SHRI RAM SOHAG SINGH Vs. UNION OF INDIA	May 7, 2008
RASHIDA BEGUM W/O LATE SHRI NATHU KHAN Vs. UNION OF INDIA	January 30, 2008
RATNESH DEVI WIDOWED WIFE OF SHRI PURAN LAL MACHINE OPERATOR SKILLED IN GP C POST DECEASED EMPLOYEE OF GOVT OF INDIA AND SHRI RAJESH KUMAR SON OF SHRI PURAN LAL Vs. UNION OF INDIA	October 1, 2008
RATTAN CHAND SHARMA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	December 3, 2008
RAVINDER KUMAR IPS RETD S/O LATE CAPT JAIPAL SINGH Vs. UNION OF INDIA	October 21, 2008
RAVINDER SINGH S/O MOHINDER SINGH CHIEF ENGINEER CENTRAL WATER COMMISSION Vs. UNION OF INDIA	December 4, 2008
RAVINDRA NATH MISHRA S/O DINA NATH Vs. UNION OF INDIA	May 9, 2008
RISHAL SINGH ASI Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE JOINT COMMISSIONER OF POLICE DCP HEADQUARTERS ESTT AND JOINT C P VIGILANCE	January 7, 2008
S C GAUTAM SON OF KHACHERA GAUTAM Vs. CHAIRMAN DELHI DEVELOPMENT AUTHORITY	August 8, 2008
S C JAIN SINCE DECEASED THROUGH LEGAL REPRESENTATIVES SMT PREM RANI W/O LATE SHRI S C JAIN Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS SECRETARY AND THE VICE CHAIRMAN DELHI DEVELOPMENT AUTHORITY	February 22, 2008
S I DR MOHINDER PAL BHARDWAJ S/O SHRI BRAHM PRAKASH Vs. UNION OF INDIA	August 21, 2008
S K SRIVASTAVA S/O LATE B S BHASKAR Vs. SRI P K MISHRA CHAIRMAN CENTRAL BOARD OF DIRECT TAXES	June 3, 2008
S M GUPTA SENIOR LAB TECHNICIAN REGIONAL STD CENTRE Vs. UNION OF INDIA	July 15, 2008
S R GUPTA S/O SH DHARAMCHAND GUPTA Vs. GOVT OF NCT OF DELHI THROUGH THE CHIEF SECRETARY GOVT OF NCT OF DELHI	May 15, 2008
S. PUTTASWAMY AT THE TIME OF SELECTION WAS POSTED AS JOINT DIRECTOR (ADM.), WOMEN AND CHILD WELFARE DEPT. Vs. UNION OF INDIA (UOI) THROUGH THE SECRETARY, DEPARTMENT OF PERSONNEL, GOVERNMENT OF INDIA AND ORS.	July 3, 2008
SACHIN PANWAR RECRUIT CONSTABLE EX IN DELHI POLICE S/O SH RAJPAL SINGH Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE AND DY COMMISSIONER OF POLICE 4TH BN DAP	January 22, 2008
SANJAY PRATAP SINGH S/O M P SINGH Vs. UNION OF INDIA	January 4, 2008
SANT KUMAR S/O MADAN LAL Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY	September 30, 2008
SANTOSHI DEVI W/O EX CONST MOHINDER SINGH Vs. UNION OF INDIA	February 15, 2008
SATINDER SINGH S/O SHRI KISHAN LAL Vs. UNION OF INDIA	October 14, 2008
SATISH KUMAR S/O SH RANVIR SINGH Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY	July 15, 2008
SEEMA SETHI W/O SHIR S K SETHI Vs. UNION OF INDIA	April 4, 2008
SH BAL ANAND S/O SH DAYA RAM RANGA Vs. UNION OF INDIA	February 25, 2008
SH DEEPAK VERMA S/O SH J P VERMA GP C Vs. UNION OF INDIA	January 15, 2008
SH GOBIND LAL CHOPRA S/O LATE SH DITTA MAL RETD CHIEF TICKET INSPECTOR NORTHERN RAILWAY DELHI DIVISION Vs. UNION OF INDIA	November 11, 2008
SH RAM KISHAN PAWAR Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN	December 17, 2008
SH ROOP CHAND Vs. UNION OF INDIA	September 26, 2008
SH SHIV DUTT SHARMA S/O SH BHAGWATI PARSHAD Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN AND UNION OF INDIA UOI THROUGH ITS SECRETARY MINISTRY OF URBAN DEVELOPMENT	May 7, 2008
SH U N GUPTA TECHNICAL SUPERVISOR GTB HOSPITAL Vs. UNION OF INDIA	November 8, 2008
SH. J.P. SINGH S/O SH. JAI DEO SINGH Vs. UNION OF INDIA (UOI) THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, CENTRAL BOARD OF EXCISE AND CUSTOMS,	November 19, 2008
SHAKEEL AHMED QURESHI S/O LATE SH NAFEES AHMED AND SHRI RAJEEV DAWAR S/O LATE SH O P DAWAR Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY SECRETARY SERVICES DEPTT SECRETARY IRRIGATION AND FLOOD CONTROL AND CHIEF ENGINEER IRRIGATION AND FLOOD CONTROL	January 29, 2008
SHAMSHAD ALI SON OF SHRI AKBAR ALI Vs. UNION OF INDIA	September 25, 2008
SHASHI BHUSHAN SHARMA S/O SH MADAN LAL SHARMA Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN	September 9, 2008
SHASHI KANT SHARMA Vs. UNION OF INDIA	May 7, 2008
SHEESHPAL S/O SHRI HOSHIYAR SINGH Vs. CGDA	July 10, 2008
SHIV KANT S/O LATE SHRI RAM YAGYA SHUKLA Vs. UNION OF INDIA	March 31, 2008
SHIV PRAKASH STAFF NO 90772 ASSTT ENGINEER CIVIL OFFICER OF CHIEF ENGINEER C NORTH ZONE DEPARTMENT OF POSTS Vs. UNION OF INDIA	January 30, 2008
SI EXE SHYAM SUNDER S/O SHRI JAGDISH PRASAD Vs. GNCT OF DELHI THROUGH CHIEF SECRETARY	January 22, 2008
SI GYANESHWAR SINGH S/O MR UMESHWAR SINGH Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY	September 12, 2008
SI RAJ KUMAR Vs. COMMISSIONER OF POLICE	March 7, 2008
SI RAJINDER SINGH S/O SHIV LAL Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE	January 23, 2008
SOMA KANDRU D/O LATE KANDRU RATTAIAH Vs. UNION OF INDIA	July 17, 2008
SUBBALAKSHMI MOHAN W/O HARKISHAN MOHAN Vs. UNION PUBLIC SERVICE COMMISSIONER THROUGH ITS SECRETARY	May 9, 2008
SUBHASH CHAND GARG SON OF LATE SARDARI LAL Vs. DELHI DEVELOPMENT AUTHORITY	February 14, 2008
SUBHASH CHAND S/O SHRI AJAB SINGH CHAUHAN Vs. DELHI DEVELOPMENT AUTHORITY	February 28, 2008
SUDERSHAN SHARMA W/O LATE SHRI I S SHARMA AND HEMLATA SHARMA D/O LATE SHRI I S SHARMA Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY AND ASSTT COMMISSIONER OF FIRE DELHI FIRE SERVICE GOVERNMENT OF NCT OF DELHI	May 27, 2008
SUNIL KUMAR CHAUDHARY S/O SH SANT RAM CHAUDHARY Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY PRINCIPAL SECRETARY HOME GOVT OF NCT OF DELHI CHIEF FIRE OFFICER AND UNION PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY	October 21, 2008
SURENDER KUMAR S/O HARPAL SINGH AND BRIJVEER SINGH S/O BHAWAR SINGH Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD THROUGH ITS SECRETARY	March 27, 2008
SURESH CHANDRA JHA Vs. LT GOVERNOR OF DELHI	August 6, 2008
SURINDER KUMAR, IPS Vs. UNION OF INDIA (UOI) AND ORS.	October 8, 2008
SURINDER SHERGILL W/O SH H S GORAYA Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY AND DIRECTOR DEPARTMENT OF SOCIAL WELFARE GOVT OF NCT OF DELHI	December 1, 2008
SYED SHABBIR AHMED Vs. UNION OF INDIA (UOI) AND ORS.	October 13, 2008
TAJENDER SINGH S/O SHRI JOGINDER SINGH Vs. UNION OF INDIA	March 31, 2008
TEJ PAL SINGH S/O SHRI OM PRAKASH Vs. UNION OF INDIA	July 14, 2008
UNION OF INDIA Vs. RAM DASS S/O LATE SHRI RUSTAM AND SHRI ALLA RAKHA S/O LATE SHRI RUSTAM	April 8, 2008
UNION OF INDIA Vs. MALA RAMAKRISHNAN IRS AND MS J D SAHAY	July 17, 2008
UPENDER GUPTA S/O SHRI S C GUPTA Vs. UNION OF INDIA	January 16, 2008
UPENDRA SINGH Vs. UNION OF INDIA (UOI) AND ORS.	August 12, 2008
V K SINHA SECRETARY GENERAL ON DEPUATION INDIAN ROADS CONGRESS Vs. BRAHM DUTT SECRETARY DEPARTMENT OF ROAD TRANSPORT AND HIGHWAYS MINISTRY OF SHIPPING ROAD TRANSPORT AND HIGHWAYS	August 21, 2008
VARSHA AHUJA WIFE OF SHRI RAMESH KUMAR AHUJA Vs. UNION OF INDIA	November 24, 2008
VED PAL SINGH MALIK S/O SH KALU RAM Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN	August 6, 2008
VIJAY KUMAR AGGARWAL IAS S/O SHRI PREM CHAND AGGARWAL Vs. UNION OF INDIA	January 16, 2008
VIJENDER KUMAR S/O LATE G C MISRA Vs. UNION OF INDIA	February 8, 2008
VIMAL KUMAR S/O SHRI KARAM CHAND Vs. UNION OF INDIA	January 23, 2008
VINOD KUMAR S/O SHRI RAM DULARE Vs. UNION OF INDIA	August 11, 2008
VIRENDER SINGH S/O DHARAM PAL Vs. UNION OF INDIA	January 7, 2008
VISHWA MOHAN Vs. UNION OF INDIA (UOI) AND ORS.	May 23, 2008
WORKMEN OF CPWD THROUGH SHRI RAM SWAROOP Vs. GOVT OF INDIA THROUGH THE SECRETARY MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS DEPARTMENT OF PERSONNEL AND TRAINING AND THE DIRECTOR GENERAL WORKS CENTRAL PUBLIC WORKS DEPARTMENT CPWD	November 26, 2008
YATINDRA NATH RAI S/O JAYANTEE SARAN RAI EX ELECTRICAL CHARGEMAN UNDER SUPERINTENDENT/TL/NDLS Vs. UNION OF INDIA	December 2, 2008
YOGENDER SINGH EX CONSTABLE 11411/DAP S/O TIKA RAM Vs. COMMISSIONER OF POLICE	February 28, 2008
Z D WANKHEDE S/O SHRI D S WANKHEDE Vs. GNCT OF DELHI THROUGH CHIEF SECRETARY	July 21, 2008

Year 2008 of CENTRAL ADMINISTRATIVE TRIBUNAL

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