A D S NARAYANA Vs. UNION OF INDIA
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April 25, 2007 |
A GOPALAKRISHNA MURTHY S/O A SUBBA RAO Vs. DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY GUNTAKAL DIVISION
|
March 28, 2007 |
A K GUPTA S/O SHRI RAM NIWAS GUPTA Vs. UNION OF INDIA
|
July 24, 2007 |
A K SHARMA AND R B JAIN Vs. UNION OF INDIA
|
August 6, 2007 |
A K SINGH IPS Vs. UNION OF INDIA
|
December 10, 2007 |
A KOTESWARA RAO S/O A APPALA NAIDU MAZDOOR Vs. CHIEF ENGINEER DAKSHIN KAMAND MUKHYALAYA ENGINEERS SHAKHA
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September 28, 2007 |
A R MOHAMMED ABDHUL WAHID S/O LATE ABDUL RAHIMAN Vs. UNION OF INDIA
|
October 24, 2007 |
A RADHA KRISHNA S/O A RAMANUJULU CHETTY Vs. UNION OF INDIA
|
April 13, 2007 |
A RAMA RAO S/O VEERA VENKAT RAO Vs. UNION OF INDIA
|
April 23, 2007 |
A SARASWATHI W/O LATE P M GOPALAKRISHNAN Vs. UNION OF INDIA
|
October 24, 2007 |
A THIKKAIAH Vs. SUPERINTENDENT OF POST OFFICES ANANTAPUR DIVISION AND THE DIRECTOR OF POSTAL SERVICES KURNOOL REGION
|
March 22, 2007 |
ABDUL SUBHAN S/O SK DASTHAGIRI Vs. DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY GUNTAKAL DIVISION
|
July 27, 2007 |
AHAMAD NADEEM Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 18, 2007 |
AJAY KUMAR MITTAL SON OF SHRI MOOLL CHAND MITTAL Vs. UNION OF INDIA
|
November 15, 2007 |
AKBAR ALI A Vs. DIRECTOR OF EDUCATION
|
January 16, 2007 |
ALL INDIA SC/ST TELECOM EMPLOYEES WELFARE ASSOCIATION AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 25, 2007 |
ALL INDIA STATION MASTERS ASSOCIATION Vs. UNION OF INDIA
|
August 23, 2007 |
ALLAH BAKSH Vs. SENIOR SUPERINTENDENT OF POST OFFICES HYDERABAD CITY DIVISION AND THE DIRECTOR OF POSTAL SERVICES HCR
|
July 18, 2007 |
AMAR SINGH S/O SHRI CHIDDA SINGH Vs. GOVERNMENT OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY
|
March 22, 2007 |
ANIL ARORA S/O J N ARORA Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS CHAIRMAN
|
October 25, 2007 |
ANIL KUMAR " KUREEL " S/O LATE DHANI RAM Vs. UNION OF INDIA
|
July 26, 2007 |
ANIL THAPAR Vs. UNION OF INDIA
|
April 25, 2007 |
ANJANI KUMAR SINHA S/O SHAYAM BIHARI SINHA Vs. CHIEF PERSONNEL OFFICER SOUTH CENTRAL RAILWAY
|
June 29, 2007 |
ANTONIO C DE MEIRELES Vs. UNION OF INDIA
|
February 9, 2007 |
ANURAG SHARMA SON OF SRI OM PRAKASH SHARMA AND MOHD HALIM KHAN SON OF SHAFAT MOHD KHAN Vs. UNION OF INDIA
|
July 26, 2007 |
APPLIED ART TEACHERS ASSOCIATION THROUGH ITS PRESIDENT DR ANAND KUMAR SHARMA LECTURER GOVT COLLEGE OF ART AND PRAMOD KUMAR ARYA S/O SH CHANDER PRAKASH Vs. CHANDIGARH ADMINISTRATION THROUGH HOME SECRETARY CUM SECRETARY TECHNICAL EDUCATION UNION TERRITORY
|
March 6, 2007 |
ARNUESH KUMAR S/O LATE SRI PRABHAT KUMAR SINHA Vs. UNION OF INDIA
|
July 5, 2007 |
ASHISH KUMAR KHARE S/O SHRI U K KHARE Vs. UNION OF INDIA
|
June 4, 2007 |
ASHUTOSH BHARGAVA S/O SHRI D D BHARGAVA Vs. UNION OF INDIA
|
August 22, 2007 |
ASI BABAN RAO Vs. GOVERNMENT OF NCT AND ORS.
|
September 6, 2007 |
ASI SURINDER SINGH S/O SHRI DEV KARAN Vs. NCT OF DELHI THROUGH THE CHIEF SECRETARY
|
September 18, 2007 |
ASMATH BEGUM Vs. DIVISIONAL RAILWAY MANAGER PERSONNEL BRANCH
|
July 25, 2007 |
ASSOCIATION FOR ADVANCEMENT OF SCIENCE THROUGH ITS MEMBER DR SHADAB ZAFAR Vs. UNION OF INDIA
|
November 16, 2007 |
ASSTT SUB INSPECTOR DALBIR SINGH S/O SHRI SURAJ MAL Vs. GOVT OF N C T OF DELHI THROUGH THE COMMISSIONER OF POLICE AND ADDL COMMISSIONER OF POLICE SPECIAL BRANCH
|
April 1, 2007 |
AUROBINDO ROY Vs. UNION OF INDIA
|
August 30, 2007 |
B CHAKRADHAR PATRO Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION
|
July 5, 2007 |
B D GARG S/O L SHRI HUKAM CHAND GARG RETIRED AS SR SUPDT OF POST OFFICES PATIALA DIVISION GR A Vs. UNION OF INDIA
|
April 5, 2007 |
B D S KHARAB GROUP A IRS S/O SHIV DHAN SINGH Vs. UNION OF INDIA
|
November 21, 2007 |
B K PRASAD S/O SHRI K BALASUBRAMANYAM AND S PARAMESWARAN S/O LATE SHRI P M V NAMBOODRI Vs. UNION OF INDIA
|
April 21, 2007 |
B K SINGH S/O SHRI GIAN SINGH Vs. UNION OF INDIA
|
November 30, 2007 |
B K SRIVASTAVA S/O LATE SH S S LAL Vs. DIRECTOR EMPLOYMENT DIRECTORATE OF EMPLOYMENT GOVERNMENT OF NCT OF DELHI AND CHIEF SECRETARY GOVERNMENT OF NCT OF DELHI
|
October 23, 2007 |
B M ANAND DIRECTOR INSPECTION AND INVESTIGATION MINISTRY OF CORPORATE AFFAIRS Vs. UNION OF INDIA
|
September 21, 2007 |
B MADHUSUDHANA RAO Vs. SUPERINTENDENT OF POST OFFICES PARVATHIPURAM DIVISION
|
August 9, 2007 |
B N ACHARYA DEPUTY MEDICAL SUPERINTENDENT ARUNA ASAF ALI GOVT HOSPITAL Vs. GOVT OF NCT OF DELHI THROUGH ITS PRINCIPAL SECRETARY DEPT OF HEALTH AND FAMILY WELFARE
|
January 29, 2007 |
B RAMA SUBBAMMA Vs. POSTMASTER GENERAL KURNOOL REGION
|
June 7, 2007 |
B S GORAYA Vs. DIRECTOR GENERAL EMPLOYEES STATE INSURANCE CORPORATION AND DIRECTOR MEDICAL ESI SCHEME
|
September 1, 2007 |
B SATYANARAYANA ALIAS P SATYANARAYANA Vs. GENERAL MANAGER REP UNION OF INDIA UOI SOUTH CENTRAL RAILWAY
|
July 20, 2007 |
B SUNKANNA Vs. DIRECTOR GENERAL POSTS
|
July 9, 2007 |
B SUSHEELA DEVI D/O LATE SRI BALRAJAIAH Vs. CHIEF COMMISSIONER CENTRAL EXCISE
|
July 25, 2007 |
B. MURUGAN AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
January 12, 2007 |
B.SC. MLT LABORATORY TECHNICIANS WELFARE ASSOCIATION AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
|
January 23, 2007 |
BAHADUR SINGH S/O SHRI OM PRAKASH Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY
|
April 24, 2007 |
BANERJEE PARITOSH S/O LATE MOHINI MOHAN BANERJEE Vs. UNION OF INDIA
|
April 23, 2007 |
BATHULA RAJESH S/O SRI BATHULA RAJAIAH Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
|
August 10, 2007 |
BHIKHA DEVI W/O LATE SRI MUNESHWAR AND VINOD KUMAR SON OF LATE SRI MUNESHWAR Vs. UNION OF INDIA
|
March 29, 2007 |
BILASO DEVI WIDOW OF LATE SHRI PUTTOO LAL Vs. UNION OF INDIA
|
May 29, 2007 |
BRIJ BHUSHAN Vs. UNION OF INDIA
|
April 24, 2007 |
BRIJ KISHORE CHATURVEDI SON OF GOVIND LAL CHATURVEDI Vs. UNION OF INDIA
|
May 8, 2007 |
C BHASKAR REDDY Vs. ASST COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN HYDERABAD REGION
|
March 29, 2007 |
C NAGARTNAMMA W/O LATE DR P RANGA REDDY Vs. UNION OF INDIA
|
August 2, 2007 |
C V ELSI DEMONSTRATION OFFICER COMMUNITY FOOD AND NUTRITION EXTENSION UNIT FOOD AND NUTRITION BOARD AND VALSAMMA MATHEW DEMONSTRATION OFFICER COMMUNITY FOOD AND NUTRITION EXTENSION UNIT Vs. UNION OF INDIA
|
July 4, 2007 |
C.V. MOHAN KUMAR Vs. THE COMMISSIONER OF CENTRAL EXCISE AND ORS.
|
September 19, 2007 |
CH DIWAKAR Vs. GENERAL MANAGER REP UNION OF INDIA UOI SOUTH CENTRAL RAILWAY
|
March 28, 2007 |
CH NARASIMHA SWAMY Vs. SENIOR SUPERINTENDENT OF POST OFFICES
|
March 16, 2007 |
CH V S PRASADA RAO Vs. SUPERINTENDENT OF POST OFFICES SRIKAKULAM DIVISION AND SRI S BHUSHAN RAJU S/O LAKSHMI PATHI
|
June 11, 2007 |
CHALLA SUBBARATNAM Vs. SR SUPERINTENDENT OF POST OFFICES NELLORE DIVISION
|
April 3, 2007 |
CHAMAN LAL S/O SHRI ASHA RAM Vs. UNION OF INDIA
|
March 28, 2007 |
CHANDRA KUMAR SRIVASTAVA S/O LATE SRI SAT SARAN LAL SRIVASTAVA Vs. UNION OF INDIA
|
August 2, 2007 |
CHANDRAKANT VIR CHAKRA Vs. UNION OF INDIA
|
March 23, 2007 |
COL D P ATTREY Vs. GOVERNMENT OF INDIA
|
March 29, 2007 |
CONSTABLE GOPAL S/O SH MANGE LAL Vs. GOVT OF N C T D THROUGH COMMISSIONER OF POLICE
|
August 14, 2007 |
CT AMARJEET SINGH S/O SHRI RAGHU NATH SINGH Vs. UNION OF INDIA
|
November 15, 2007 |
D B NAGESWARA RAO Vs. CHIEF COMMISSIONER CUSTOMS AND CENTRAL EXCISE
|
August 13, 2007 |
D N BARMAN Vs. UNION OF INDIA
|
January 8, 2007 |
D NARASIMHA Vs. UNION OF INDIA
|
April 5, 2007 |
D NARASIMLU Vs. UNION OF INDIA
|
June 11, 2007 |
D SRIHARI Vs. SENIOR SUPERINTENDENT OF POST OFFICES NIZAMABAD DIVISION
|
August 7, 2007 |
D SWAMY Vs. DIVISIONAL RAILWAY MANAGER P S C RAILWAY AND DIVISIONAL PERSONNEL OFFICER P S C RAILWAY
|
June 27, 2007 |
D VIJAYA KUMARI Vs. CHIEF POSTMASTER GENERAL
|
April 3, 2007 |
DAL SINGH S/O SHRI RAN SINGH Vs. UNION OF INDIA
|
March 19, 2007 |
DALBIR SINGH RATHI S/O RANDHIR SINGH RATHI Vs. UNION OF INDIA
|
March 6, 2007 |
DALIP SINGH Vs. UNION OF INDIA
|
April 2, 2007 |
DATA RAM S/O SHRI PEER DIYA Vs. UNION OF INDIA
|
August 14, 2007 |
DEEPAK TRIPATHI S/O SHRI K N TRIPATHI Vs. UNION OF INDIA
|
April 4, 2007 |
DERRICK FERNANDEZ Vs. DIVISIONAL RAILWAY MANAGER P SOUTH CENTRAL RAILWAY
|
June 29, 2007 |
DEV LAL BAIRWA S/O SHRI RAM KISHAN BAIRWA Vs. NOVODAYA VIDYALAYA SAMITI THROUGH JOINT DIRECTOR ADMINISTRATION
|
August 23, 2007 |
DHANAI PRASAD SUPERINTENDENT SPORTS CELL KENDRIYA VIDYALAYA SANGATHAN HQRS Vs. UNION OF INDIA
|
April 30, 2007 |
DHARAM SINGH S/O LATE SHRI DHAN PAL SINGH Vs. CHIEF SECRETARY GOVT OF N C T OF DELHI
|
November 23, 2007 |
DHARMENDER S/O SHRI VIRENDER SINGH Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY
|
September 28, 2007 |
DILLESWAR RAO S/O LATE M YEERAIAH Vs. UNION OF INDIA
|
September 27, 2007 |
DINESH KUMAR PATNAIK Vs. UNION OF INDIA (UOI) AND ORS.
|
May 16, 2007 |
DONDETI VEERA REDDY S/O D BALI REDDY Vs. GENERAL MANAGER REP UNION OF INDIA UOI SOUTH CENTRAL RAILWAY
|
April 17, 2007 |
DORI LAL S/O CHINGA RAM Vs. LIEUTENANT GOVERNOR GOVERNMENT OF NCT OF DELHI
|
November 13, 2007 |
DR. P.K. SETH Vs. THE SECRETARY AND ORS.
|
October 8, 2007 |
DR. SULEKHA CHAKRABORTY Vs. UNION OF INDIA (UOI) AND ORS.
|
August 24, 2007 |
E PRASAD Vs. SENIOR DIVISIONAL MEHANICAL ENGINEER DIESEL SOUTH CENTRAL RAILWAY
|
July 23, 2007 |
E SURESHKUMAR S/O SATHIYANATHAN NAIR Vs. UNION OF INDIA
|
July 25, 2007 |
EX CONSTABLE NAGRAJ S/O SH JHOOTA RAM Vs. UNION OF INDIA
|
November 21, 2007 |
EX CONSTABLE RAJENDER KUMAR S/O SHRI MAAM CHAND Vs. GOVT OF N C T D THROUGH COMMISSIONER OF POLICE
|
April 5, 2007 |
FERNANDEZ NICHOLAS S/O T J FERNANDEZ Vs. UNION OF INDIA
|
July 4, 2007 |
FORUM OF RESEARCH ASSOCIATES AND FELLOWS OF INDIAN AGRICULTURAL RESEARCH INSTITUTE THROUGH ITS PRESIDENT AND DR MRS JASBIR KAUR MADAN D/O MR S S SETHI Vs. UNION OF INDIA
|
March 16, 2007 |
G BHASKER LAL Vs. UNION OF INDIA
|
May 4, 2007 |
G BHUVAN MOHANJITH Vs. ACCOUNTANT GENERAL A AND E
|
June 26, 2007 |
G FRANCIS CHIEF COMMERCIAL CLERK GR II SOUTHERN RAILWAY Vs. UNION OF INDIA
|
July 17, 2007 |
G K JAIN S/O SHRI JINESHWAR CHANDRA JAIN SR CASHIER Vs. UNION OF INDIA
|
August 23, 2007 |
G KRISHNA RAO Vs. GENERAL MANAGER REP UNION OF INDIA UOI EAST COAST RAILWAY
|
June 13, 2007 |
G MASTHANAIAH Vs. UNION OF INDIA
|
August 17, 2007 |
G P SAXENA S/O SH B P SAXENA Vs. UNION OF INDIA
|
August 21, 2007 |
G RAMACHANDRA RAO S/O SHRI G SURYANARAYANA Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAYS
|
July 13, 2007 |
G RATNAIAH Vs. UNION OF INDIA
|
April 10, 2007 |
G S R SASTRY Vs. JOINT SECRETARY ADMN COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH AND THE DIRECTOR INDIAN INSTITUTE OF CHEMICAL TECHNOLOGY
|
August 16, 2007 |
G SANTOSH Vs. COMMANDANT AIR FORCE ACADEMY
|
April 12, 2007 |
G SRINIVASA MURTHY S/O V S RAJAN Vs. COMMISSIONER NAVODAYA VIDYALAYA SAMITHI
|
July 25, 2007 |
G.S. GANGAIAH S/O GANGAPPA Vs. UNION OF INDIA (UOI), BY ITS SECRETARY TO GOVERNMENT, MINISTRY OF COMMUNICATIONS AND IT, DEPARTMENT OF TELECOM,
|
August 6, 2007 |
GIRISH BABOO S/O SHRI SHYALI RAM Vs. UNION OF INDIA
|
November 30, 2007 |
GOPAL KRISHAN SECTION OFFICER STAFF SELECTION COMMISSION Vs. UNION OF INDIA
|
April 27, 2007 |
GOVER DHAN S/O SHRI ABHIMANU GANGMAN UNDER P W I NORTHERN RAILWAY Vs. UNION OF INDIA
|
March 22, 2007 |
GOVIND JHA S/O SHIV KUMAR JHA JOINT DIRECTOR POLICY ENGINEER IN CHIEF BRANCH Vs. UNION OF INDIA
|
May 23, 2007 |
GOVIND PRAKASH SAINI S/O DAYA RAM SAINI Vs. MANDAL RAIL PRABANDHAK UTTAR MADHYA RAILWAY
|
July 25, 2007 |
H C AZAD KUMAR S/O SHRI KARTAR SINGH Vs. UNION OF INDIA
|
March 7, 2007 |
H C DURGESH KUMAR Vs. UNION OF INDIA
|
September 12, 2007 |
H C VIJAY PAL SINGH NO 45/SEC S/O LATE MAHENDER SINGH Vs. UNION OF INDIA
|
March 16, 2007 |
H MURALI MOHAN S/O H RADHAKRISHNAIAH Vs. UNION OF INDIA
|
April 23, 2007 |
H S MATHAROO SON OF LATE SHRI K S MATHAROO Vs. UNION OF INDIA
|
March 15, 2007 |
HABEEB MOHAMMED KHAN S/O LATE MOHAMMED HUSSAIN KHAN Vs. UNION OF INDIA
|
June 25, 2007 |
HANUMANTHAPPA DEOKARAN S/O DEOKARAN Vs. UNION OF INDIA
|
June 28, 2007 |
HARI CHAND SHARMA S/O LATE SHRI INDER SINGH Vs. UNION OF INDIA
|
December 3, 2007 |
HARI OM GUPTA S/O LATE SHRI R C GUPTA Vs. GOVT OF NCT OF DELHI THROUGH THE LT GOVERNOR GOVT OF NCT OF DELHI
|
March 29, 2007 |
HARI RAM SHUKLA Vs. UNION OF INDIA
|
February 2, 2007 |
HC JAG SARAN Vs. GOVT OF N C T OF DELHI THROUGH COMMISSIONER OF POLICE
|
August 22, 2007 |
INSP DHARAM PAL Vs. UNION OF INDIA
|
March 29, 2007 |
INSPECTOR AVTAR SINGH PARMAR S/O SHRI G S PARMAR Vs. UNION OF INDIA
|
October 23, 2007 |
INSPECTOR PUSHKAL SHARMA Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE
|
March 16, 2007 |
IQBAL SINGH S/O SHRI BAKSHI SINGH CHOWKIDAR UNDER SECTION ENGINEER/P WAY/CONSTRUCTION TACK DEPOT AND RAM CHANDER S/O SHRI NATHU RAM CHOWKIDAR UNDER SECTION ENGINEER/P WAY/CONSTRUCTION TACK DEPOT Vs. UNION OF INDIA
|
April 2, 2007 |
ISHWAR SINGH Vs. UNION OF INDIA
|
February 22, 2007 |
J B SAXENA S/O LATE SHRI R B SAXENA Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY
|
April 17, 2007 |
J JAYAPRAKASH Vs. UNION OF INDIA
|
April 25, 2007 |
J K SINGH S/O LATE JUGUL KISHORE SINGH Vs. UNION OF INDIA
|
May 30, 2007 |
J P SHARMA S/O LATE SHRI C R SHARMA Vs. UNION OF INDIA
|
October 5, 2007 |
J RAMESH RAO S/O J SHANKAR RAO Vs. DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY GUNTAKAL DIVISION AND THE SENIOR DIVISIONAL PERSONNEL OFFICER SOUTH CENTRAL RAILWAY GUNTAKAL DIVISION
|
June 4, 2007 |
J V RAMANA RAO S/O LATE J G RAO Vs. UNION OF INDIA
|
April 23, 2007 |
JADA VASANTHA RAO Vs. UNION OF INDIA
|
July 30, 2007 |
JAI SINGH S/O SHRI MOJI RAM Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY
|
April 17, 2007 |
JANESHWAR PRASAD S/O SHRI HARI CHAND AND SHRI NATHI RAM S/O SHRI SAKTU RAM Vs. UNION OF INDIA
|
November 20, 2007 |
JEET RAM S/O SHRI RIJAK RAM Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY
|
March 15, 2007 |
JIT KUMAR SON OF SHRI NATHU RAM Vs. UNION OF INDIA
|
February 28, 2007 |
JOGINDER SINGH S/O LATE SHRI HAZARA SINGH Vs. DIRECTOR GENERAL WORKS CPWD
|
November 29, 2007 |
JOKHAI PRASAD S/O SRI SITA RAM Vs. UNION OF INDIA
|
May 10, 2007 |
K ANAND KUMAR Vs. GENERAL MANAGER INDIAN GOVERNMENT MINT
|
April 11, 2007 |
K C LOHANI S/O LATE SHRI NAND KISHORE LOHANI PRINCIPAL PRIVATE SECRETARY AND LEKH RAJ SINGH S/O LATE SHRI D P SINGH PRINCIPAL PRIVATE SECRETARY DIRECTORATE GENERAL OF ARMY AIR DEFENCE GENERAL STAFF BRANCH Vs. UNION OF INDIA
|
March 15, 2007 |
K C PREMAKUMARI D/O CHIPPU Vs. UNION OF INDIA
|
October 24, 2007 |
K CHENNA KESHAVALU Vs. CHAIRMAN CENTRAL BOARD CUSTOMS AND EXCISE
|
August 7, 2007 |
K JAWAHAR BABU Vs. SENIOR DEPUTY GENERAL MANAGER/VIGILANCE SOUTH CENTRAL RAILWAY
|
July 6, 2007 |
K K GAGNEJA RETD SR SUPDT OF POST OFFICES Vs. UNION OF INDIA
|
April 25, 2007 |
K K NAUSHAD ALI CREW CONTROLLER SOUTHERN RAILWAY AND T MOHANDAS DEPUTY STATION SUPERINTENDENT Vs. UNION OF INDIA
|
June 22, 2007 |
K KOTESHWAR RAO Vs. SENIOR SUPERINTENDENT OF POST OFFICES HYDERABAD CITY DIVISION AND THE DIRECTOR OF POSTAL SERVICES
|
July 18, 2007 |
K LAKSHMI SAVITHRI Vs. UNION OF INDIA
|
February 5, 2007 |
K NAGESWARA RAO S/O LATE K RAMACHANDRA RAO Vs. UNION OF INDIA
|
April 23, 2007 |
K RAJA SEKHAR AND SATIVADA DHANUNJAYA RAO Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
|
July 19, 2007 |
K RAMA RAO Vs. DIRECTOR GENERAL PAP SECTION DEPARTMENT OF POSTS
|
June 19, 2007 |
K S YADAV SECTION OFFICER INTELLIGENCE BUREAU HEADQUARTERS MINISTRY OF HOME AFFAIRS Vs. UNION OF INDIA
|
March 16, 2007 |
K SARAIAH Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
|
March 30, 2007 |
K SARASWATHY D/O NEELAKANTAN Vs. SENIOR DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY AND THE UNION OF INDIA UOI
|
September 14, 2007 |
K SATYAMMA Vs. UNION OF INDIA
|
April 5, 2007 |
K SRINIVASA RAO Vs. CHIEF PERSONNEL OFFICER SOUTH CENTRAL RAILWAY
|
June 29, 2007 |
K V NARAYANASWAMY RETIRED POSTMASTER Vs. CHIEF POSTMASTER GENERAL DEPARTMENT OF POSTS
|
October 29, 2007 |
K VEERABHADRA RAO S/O LATE K NARSAYYA Vs. UNION OF INDIA
|
April 23, 2007 |
K. RAJAGOPALAN AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
January 10, 2007 |
K. UNNIKUMARAN Vs. UNION OF INDIA (UOI) AND ANR.
|
February 23, 2007 |
KAMAL KUMAR S/O SHRI HARI SINGH Vs. COMMISSIONER OF POLICE DELHI POLICE AND THE DY COMMISSIONER OF POLICE ESTT BRANCH DELHI POLICE
|
November 28, 2007 |
KAMLA DEVI WIDOW OF LATE RAM KISHUN EX GANG MAN UNDER S E P WAY /N RLY Vs. UNION OF INDIA
|
June 8, 2007 |
KAMLA PRASAD S/O SHIV DHARI YADAV Vs. UNION OF INDIA
|
August 3, 2007 |
KANDRU PRAKASH Vs. COMMANDING OFFICER AND STATION COMMANDER
|
July 20, 2007 |
KASSEY SUHITA ANUPAM Vs. UNION OF INDIA
|
September 12, 2007 |
KISHAN LAL KAMBOJ S/O SHRI SHANKER LAL KAMBOJ Vs. UNION OF INDIA
|
April 30, 2007 |
KISHORI LAL HEAD BOOKING CLERK Vs. CHAIRMAN RAILWAY BOARD
|
May 1, 2007 |
KRISHAN KUMAR RAJPUT S/O SHRI SATYA PRAKASH AND GAJENDER PRATAP PAL S/O SHRI RAJA RAM Vs. PRADIPTO GHOSH SECRETARY MINISTRY OF ENVIRONMENT AND FORESTS GOVT OF INDIA
|
September 28, 2007 |
KRISHAN KUMAR S/O LATE SHRI C N SHARMA AND DAL CHAND S/O KALU RAM Vs. SECRETARY MINISTRY OF DEFENCE
|
March 29, 2007 |
KRISHAN LAL S/O SHRI MOLAR RAM SAFAIWALA NORTHERN RAILWAY Vs. UNION OF INDIA
|
May 17, 2007 |
KRISHNA NAND S/O SHRI DOMAMN Vs. GOVERNMENT OF NCT OF DELHI THROUGH THE SECRETARY MEDICAL
|
March 1, 2007 |
KUKKALA SRINIVASA REDDY Vs. GENERAL MANAGER S C RLYS
|
August 8, 2007 |
KULDEEP KUMAR S/O SHRI SHRICHAND LATTIWAL Vs. UNION OF INDIA
|
July 25, 2007 |
L A ROACH Vs. UNION OF INDIA
|
August 17, 2007 |
L U M RAO S/O SHRI L M RAO Vs. UNION OF INDIA
|
March 6, 2007 |
LAL BAHADUR SINGH Vs. UNION OF INDIA
|
August 14, 2007 |
LAL SAHAB JHA Vs. UNION OF INDIA
|
April 9, 2007 |
LALITA PALI LECTURER ID Vs. GOVT OF NCT OF DELHI THROUGH THE LT GOVERNOR
|
March 6, 2007 |
LALITA WIFE OF LATE LALIT KUMAR SINGH AND VIRENDRA SINGH ADOPTED SON OF LATE LALIT KUMAR SINGH Vs. UNION OF INDIA
|
July 31, 2007 |
LAXMAN LAL S/O LATE N RAM Vs. UNION OF INDIA
|
March 13, 2007 |
M A K JILENI Vs. UNION OF INDIA
|
June 29, 2007 |
M D PATWARDHAN W/O DR D V PATWARDHAN Vs. DIRECTOR CENTRAL HINDI DIRECTORATE MINISTRY OF HUMAN RESOURCE DEVELOPMENT
|
February 7, 2007 |
M FAIZ ALI Vs. SENIOR SUPERINTENDENT OF POST OFFICES HYDERABAD CITY DIVISION AND THE DIRECTOR OF POSTAL SERVICES
|
July 18, 2007 |
M HARA BHUPAL Vs. UNION OF INDIA
|
April 2, 2007 |
M I BELGAUMI Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY AND THE DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY
|
July 23, 2007 |
M ILANGOVAN S/O S MAYILSAMY Vs. UNION OF INDIA
|
June 28, 2007 |
M JANGAMMA Vs. CHIEF COMMISSIONER OFFICE OF THE CHIEF COMMSISIONER CUSTOMS AND CENTRAL EXCISE HYDERABAD ZONE AND THE COMMISSIONER CUSTOMS AND CENTRAL EXCISE
|
April 19, 2007 |
M K BANSAL S/O SHRI T R BANSAL Vs. UNION OF INDIA
|
May 1, 2007 |
M L YADAV Vs. UNION OF INDIA
|
April 10, 2007 |
M M KANADE S/O SHRI M S KANADE Vs. UNION OF INDIA
|
March 14, 2007 |
M PADMACHARY Vs. SENIOR SUPERINTENDENT OF POST OFFICES HYDERABAD CITY DIVISION AND THE DIRECTOR OF POSTAL SERVICES
|
July 18, 2007 |
M S ANAND JYOTHI Vs. SENIOR SUPERINTENDENT OF POST OFFICES HYDERABAD CITY DIVISION AND THE DIRECTOR OF POSTAL SERVICES
|
July 18, 2007 |
M S MANDHAIYA S/O SHRI HARPHUL SINGH Vs. UNION OF INDIA
|
November 6, 2007 |
M SHARANAPPA Vs. UNION OF INDIA
|
March 30, 2007 |
M SWARNALATHA Vs. UNION OF INDIA
|
April 26, 2007 |
M TULSI RAM NAIK S/O M CHAND NAIK Vs. SUPDT OF POST OFFICES
|
June 27, 2007 |
M V R SHARMA Vs. SECRETARY DEPARTMENT OF ATOMIC ENERGY B A R C
|
August 6, 2007 |
M VENKATA LAXMI Vs. SENIOR DIVISIONAL FINANCE MANAGER SOUTH CENTRAL RAILWAY
|
March 16, 2007 |
M VENKATESU Vs. POSTMASTER GENERAL A P SOUTHERN REGION AND THE SUPERINTENDENT OF POST OFFICES
|
April 24, 2007 |
MA RASHEED JAMEEL S/O M A G JAMEEL Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
|
September 13, 2007 |
MADHU BALA SHARMA W/O SHRI ASHOK KUMAR SHARMA Vs. UNION OF INDIA
|
March 7, 2007 |
MADHUSUDAN RAM SAHU Vs. UNION OF INDIA
|
July 27, 2007 |
MAHABIR SINGH Vs. UNION OF INDIA
|
January 3, 2007 |
MAHENDRA KUMAR SHARMA LEGAL HEIR AND SON OF LATE SHRI GANGA SARAN SHARMA Vs. SUPERINTENDENT POST OFFICES BULAND SHAHAR DIVISION
|
September 26, 2007 |
MAIKU Vs. UNION OF INDIA
|
May 8, 2007 |
MALTI DEVI W/O LATE SH MUNESHWAR PEON Vs. UNION OF INDIA
|
November 5, 2007 |
MANJU SINGH W/O MAJ GEN R SINGH Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY
|
August 30, 2007 |
MANOJ KUMAR S/O SH RAJENDRA PRASAD EXECUTIVE ENGINEER E BSNL ELECTRICAL DIVISION Vs. SECRETARY DEPARTMENT OF TELECOMMUNICATIONS
|
October 5, 2007 |
MARY SUSEELA AND MS MARY FATHIMA Vs. SUPERINTENDING ENGINEER DAKSHIN KUMAN MUKHYALAYA ENGINEER SHAKHA COMMANDER WORKS ENGINEER AND GARRISON ENGINEER NORTH
|
June 26, 2007 |
MOHAMMAD SALEEM AFTER HIS DEATH DURING PENDENCY OF THIS O A SMT BANO KHANAM WIFE OF LATE MOHAMMAD SALEEM Vs. UNION OF INDIA
|
July 24, 2007 |
MOHAMMED KASIM FISHERIES INSPECTOR DEPARTMENT OF FISHERIES Vs. ADMINISTRATION OF THE U T OF THE LAKSHADWEEP
|
August 24, 2007 |
MOHD AJAZUR RAHMAN S/O DR MOHD HAFIZUR RAHMAN AND SHRI JETINDER KUMAR S/O SHRI GANESH PRASAD Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY
|
March 6, 2007 |
MOHD MUNEER Vs. DIVISIONAL RAILWAY MANAGER NANDED DIVISION SOUTH CENTRAL RAILWAY
|
March 23, 2007 |
MOHINDER SINGH S/O LATE SH RAM SWARUP Vs. SHEKAR DUTT SECRETARY DEFENCE
|
March 16, 2007 |
MUKESH GARG S/O SHRI B B GUPTA Vs. UNION OF INDIA
|
April 25, 2007 |
MUKH RAM SINGH S/O SHRI RAM ROOP Vs. UNION OF INDIA
|
November 8, 2007 |
MUNNI BURMAN W/O SHRI MURLIDHARAN Vs. UNION OF INDIA
|
August 20, 2007 |
N J AUGUSTY S/O JOSEPH Vs. POSTMASTER GENERAL CENTRAL REGIONAL
|
July 11, 2007 |
N JANGAIAH S/O N PEDDAIAH Vs. CHIEF COMMISSIONER CUSTOMS AND CENTRAL EXCISE
|
August 7, 2007 |
N NAGESWARA RAO Vs. DIVISIONAL COMMERCIAL MANAGER SOUTH CENTRAL RAILWAY COMMERCIAL BRANCH AND THE SENIOR DIVISIONAL COMMERCIAL MANAGER SOUTH CENTRAL RAILWAY
|
April 24, 2007 |
N RAVI SANKAR S/O LATE M B SARMA Vs. UNION OF INDIA
|
April 23, 2007 |
N S V PRAKASA RAO Vs. CHIEF POSTMASTER GENERAL
|
July 18, 2007 |
N V SASTRY S/O N SURYANARAYANA MURTHY Vs. SUPERINTENDENT OF POST OFFICES ELURU DIVISION
|
July 27, 2007 |
N VELU Vs. UNION OF INDIA
|
June 26, 2007 |
NANAG RAM MEENA S/O SHRI HIRA LAL Vs. UNION OF INDIA
|
March 20, 2007 |
NARENDAR RUDRA Vs. DIVISIONAL RAILWY MANAGER PERSONEL AND SR DIVISIONAL SIGNAL AND TELECOM ENGINEER MAINTENANCE
|
July 18, 2007 |
NEELU BHATIA W/O SH SATISH BHATIA Vs. KENDRIYA VIDYALAYA SANGATHAN
|
September 10, 2007 |
NEERAJ KUMAR S/O SHRI D S TYAGI Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE
|
March 1, 2007 |
NIRMAL SINGH PROOF READER JUNIOR CENTRAL HINDI DIRECTORATE MINISTRY OF HUMAN RESOURCES DEVELOPMENT HIGHER EDUCATION DEPARTMENT Vs. UNION OF INDIA
|
November 19, 2007 |
NISHANT SINGH SUB INSPECTOR FP CFPB/NCRB Vs. UNION OF INDIA
|
August 24, 2007 |
O N MATHUR S/O SHRI J N MATHUR Vs. UNION OF INDIA
|
April 2, 2007 |
O P SHARMA Vs. UNION OF INDIA
|
January 18, 2007 |
O P SINGH S/O SHRI INDER PAL SINGH Vs. UNION OF INDIA
|
November 20, 2007 |
P ARUNA RAJESHWAR W/O LATE SRI P S RAJESHWAR Vs. SOUTH CENTRAL RAILWAY
|
July 27, 2007 |
P BALAKRISHNA RAO Vs. UNION OF INDIA
|
March 26, 2007 |
P BHASKARA RAO S/O SHRI SANGEETA RAO Vs. DIVISIONAL RAILWAY MANAGER HYDERABAD DIVISION SOUTH CENTRAL RAILWAY
|
September 12, 2007 |
P C AGRAWAL RETD Vs. UNION OF INDIA
|
November 2, 2007 |
P D KUMAR S/O DORAISWAMY PILLAI Vs. GENERAL MANAGER REP UNION OF INDIA UOI SC RLYS AND THE CHIEF PERSONNEL OFFICER SC RLYS
|
August 3, 2007 |
P GOPAL Vs. SENIOR SUPERINTENDENT OF POST OFFICES HYDERABAD CITY DIVISION AND THE DIRECTOR OF POSTAL SERVICES
|
July 18, 2007 |
P K PANDEY Vs. UNION OF INDIA
|
March 12, 2007 |
P LAKSHMAMMA W/O LATE P RAMAKRISHNAIAH Vs. UNION OF INDIA
|
August 8, 2007 |
P MARUTHI RAM S/O LATE P GOPALAKRISHNA MURTHY Vs. UNION OF INDIA
|
April 27, 2007 |
P N RANGANATHAN SUPERINTENDENT OF CENTRAL EXCISE RETD Vs. UNION OF INDIA
|
June 29, 2007 |
P PADMANABHAN SUPERINTENDENT OF CENTRAL EXCISE RETD Vs. UNION OF INDIA
|
July 24, 2007 |
P R LEOPOLD S/O P X RAFEEL Vs. DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND THE DIRECTOR CENTRAL MARINE FISHERIES INSTITUTE
|
June 21, 2007 |
P R VIJAYAN DEPUTY COMMISSIONER OF CUSTOMS UNDER SUSPENSION Vs. UNION OF INDIA
|
November 6, 2007 |
P RAVI UDAY KUMAR Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
|
June 11, 2007 |
P SATYA SRINIVAS Vs. SENIOR DIVISIONAL SIGNAL AND TELECOM ENGINEER/MAINTENANCE SOUTH CENTRAL RAILWAY
|
June 20, 2007 |
P SRINIVAS RAO Vs. DIVISIONAL RAILWAY MANAGER PERSONAL BRANCH
|
March 23, 2007 |
P SUBBA RAO S/O POLIGADU Vs. UNION OF INDIA
|
April 27, 2007 |
P VEERASWAMY Vs. CHIEF ELECTRICAL LOCO ENGINEER
|
June 12, 2007 |
P VENKATESWARLU S/O P VEERAIAH SENIOR SCIENTIST ENTOMOLOGY CENTRAL TOBACCO RESEARCH INSTITUTE INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL RESEARCH
|
June 12, 2007 |
P.P. HARITH Vs. UNION OF INDIA (UOI) AND ORS.
|
March 7, 2007 |
P.V. BALASUBRAMANI AND ANR. Vs. DIRECTOR OF ENFORCEMENT REP. BY UNION OF INDIA (UOI)
|
June 7, 2007 |
PERURI VENKATA RAMANA PART TIME ORDERLY TO THE CHIEF MEDICAL OFFICER IN CHARGE P AND T DISPENSARY Vs. SUPERINTENDENT OF POST OFFICES RAJAHMUNDRY DIVISION
|
July 27, 2007 |
PRADEEP SINGH HOODA Vs. UNION OF INDIA
|
March 6, 2007 |
PRADIP KUMAR GUHA Vs. UNION OF INDIA (UOI) AND ORS.
|
January 2, 2007 |
PRAN NATH S/O LATE TULSI DAS Vs. UNION OF INDIA
|
December 14, 2007 |
PREM LATA GHAI Vs. COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
|
October 25, 2007 |
PUTHIYADAVAN NARAYANAN S/O SRI K KARUNAKARAN NAIR Vs. SUPERINTENDENT OF POST OFFICES KANNUR DIVISION
|
April 26, 2007 |
R C SAXENA S/O SHRI ATAL BIHARI Vs. UNION OF INDIA
|
April 18, 2007 |
R C SUDHA RANI Vs. COMMANDANT AIR FORCE ACADEMY
|
April 12, 2007 |
R K DOOMRA Vs. UNION OF INDIA
|
November 15, 2007 |
R K GANGADHARAN TECHNICIAN GRADE I/CARRIAGE AND WAGON SOUTHERN RAILWAY Vs. UNION OF INDIA
|
June 21, 2007 |
R K RASTOGI S/O SHRI HARI DEV RASTOGI Vs. UNION OF INDIA
|
November 30, 2007 |
R K SHARMA S/O LATE SHRI Y D SHARMA Vs. UNION OF INDIA
|
May 23, 2007 |
R S SHAH Vs. CONTROLLER CONTROLLERATE OF QUALITY ASSURANCE MILITARY EXPLOSIVES
|
April 30, 2007 |
R. ARULANANDAN AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 17, 2007 |
R. BALSUBRAMANIAN Vs. UNION OF INDIA (UOI) AND ORS.
|
October 12, 2007 |
R.B. SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
August 21, 2007 |
RAGHUVIR SINGH AKELA S/O SHRI LALA RAM Vs. GOVT OF N C T OF DELHI THROUGH THE SECRETARY EDUCATION
|
April 25, 2007 |
RAJ KUMAR S/O SH PREMCHAND Vs. UNION OF INDIA
|
April 25, 2007 |
RAJ KUMAR SHARMA S/O SHRI OM PARKASH SHARMA Vs. UNION OF INDIA
|
December 6, 2007 |
RAJBIR SINGH INSPECTOR IN DELHI POLICE Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE AND ADDL COMMISSIONER OF POLICE SECURITY
|
March 6, 2007 |
RAJENDRA KUMAR TANDON S/O SHRI J C TANDON AND CHHATTAR DHARI S/O SHRI KISAN DEO RAI Vs. UNION OF INDIA
|
May 31, 2007 |
RAJESH KUMAR Vs. CHIEF SECRETARY
|
November 20, 2007 |
RAJESH MISHRA Vs. UNION OF INDIA
|
June 8, 2007 |
RAJINDERJIT SINGH S/O LATE SHRI KARTAR SINGH Vs. UNION OF INDIA
|
December 11, 2007 |
RAJIV KUMAR CONSTABLE OF DELHI POLICE Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE
|
March 29, 2007 |
RAJPAL SINGH S/O SHRI HUKMI RAM Vs. UNION OF INDIA
|
May 29, 2007 |
RAM ASREY S/O SHRI RAM NARAIN Vs. UNION OF INDIA
|
September 11, 2007 |
RAM LAGAN YADAV EX SENIOR A/CS OFFICER NORTHERN RAILWAY Vs. UNION OF INDIA
|
May 11, 2007 |
RAM LAL SHARMA Vs. UNION OF INDIA
|
March 20, 2007 |
RAM PHAL SECURITY GUARD Vs. UNION OF INDIA
|
November 19, 2007 |
RAM PHER SINGH Vs. UNION OF INDIA (UOI) AND ORS.
|
May 10, 2007 |
RAM PUJAN SINGH Vs. UNION OF INDIA
|
February 15, 2007 |
RAMESH CHANDER EX HEAD CONSTABLE OF DELHI POLICE Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE
|
March 11, 2007 |
RAMESH GILL Vs. UNION OF INDIA (UOI) AND ORS.
|
July 2, 2007 |
RAMESH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
|
September 21, 2007 |
RANDHIR SINGH S/O LATE SHRI DIWAN SINGH Vs. UNION OF INDIA
|
September 13, 2007 |
RANVIR SINGH S/O LATE SHRI CHHOTEY SINGH CHIEF GOODS SUPERVISOR Vs. UNION OF INDIA
|
August 1, 2007 |
RATNAMMA Vs. COMMANDANT HQ ARTILLERY CENTRE
|
April 10, 2007 |
RATTI RAM MEENA S/O SITA RAM MEENA Vs. GOVT OF NCT OF DELHI THROUGH THE CHIEF SECRETARY
|
January 3, 2007 |
RAVI SHANKER SRIVASTAVA IAS S/O LATE SHRI S P SRIVASTAVA Vs. UNION OF INDIA
|
April 25, 2007 |
RAVINDER KUMAR IPS RETIRED S/O LATE CAPT JAIPAL SINGH Vs. UNION OF INDIA
|
December 20, 2007 |
RAVINDER KUMAR S/O SHRI SATPAL SINGH Vs. UNION OF INDIA
|
May 1, 2007 |
RAVINDER SINGH S/O SH SHRIPAL SHARMA Vs. GOVT OF NCT OF DELHI THROUGH THE CHIEF SECRETARY
|
April 4, 2007 |
RAVINDRA SHARMA S/O SRI GAYA SHARMA Vs. UNION OF INDIA
|
February 12, 2007 |
S C AWASTHI S/O S N AWASTHI WORKING AS DY DIRECTOR/EXECUTIVE ENGINEER SPECIAL CELL NATIONAL WATER DEVELOPMENT AGENCY Vs. NATIONAL WATER DEVELOPMENT AGENCY THROUGH DIRECTOR GENERAL AND
|
May 17, 2007 |
S C SHARMA SENIOR RESEARCH OFFICER RESEARCH DIVISION CENTRAL INSTITUTE FOR RESEARCH AND TRAINING IN EMPLOYMENT SERVICES DIRECTORATE GENERAL OF EMPLOYMENT AND TRAINING MINISTRY OF LABOUR GOVERNMENT OF INDIA Vs. UNION OF INDIA
|
March 21, 2007 |
S JAYALAKSHMI Vs. SENIOR SUPERINTENDENT OF POST OFFICES HYDERABAD CITY DIVISION
|
July 18, 2007 |
S K SHARMA S/O LATE SHRI M R SHARMA Vs. UNION OF INDIA
|
November 15, 2007 |
S LAKSHMINARAYANA Vs. UNION OF INDIA
|
March 13, 2007 |
S M R NAQVI SON OF LATE S N NAQVI Vs. UNION OF INDIA
|
June 6, 2007 |
S MURUGESHWARI W/O A SOMASUNDARAM Vs. UNION OF INDIA
|
July 23, 2007 |
S N SHARMA S/O LATE SHRI A SHARMA Vs. UNION OF INDIA
|
March 15, 2007 |
S N SINGH Vs. SECRETARY REP UNION OF INDIA UOI M/O DEFENCE
|
April 16, 2007 |
S P SINGH S/O LATE SHRI C B SINGH Vs. UNION OF INDIA
|
April 2, 2007 |
S SAMBASIVA REDDY S/O SESHIAH REDDY Vs. SR DIVISIONAL PERSONNEL OFFICER SOUTH CENTRAL RAILWAY GUNTAKAL DIVISION
|
July 13, 2007 |
S SIMHADRI S/O S APPA RAO Vs. DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY
|
June 5, 2007 |
S SUBBA RAO Vs. UNION OF INDIA
|
September 7, 2007 |
S.K. GUPTA AND ORS. Vs. SECRETARY, RAILWAY BOARD AND ANR.
|
February 8, 2007 |
S.K. SOOD, IAS Vs. UNION OF INDIA (UOI) AND ANR.
|
August 21, 2007 |
SANDEEP KUMAR VERMA S/O LATE SHRI RAJ KISHORE VERMA Vs. UNION OF INDIA
|
November 15, 2007 |
SARIKA JAGANNADHA RAO Vs. CHIEF COMMISSIONER OF INCOME TAX
|
March 12, 2007 |
SATBIR SINGH SON OF LATE SHRI JAGAT SINGH Vs. UNION OF INDIA
|
March 26, 2007 |
SATNAM SINGH S/O LATE SHRI HARBHAJAN SINGH EX JOINT COMMISSIONER CENTRAL EXCISE Vs. UNION OF INDIA
|
April 5, 2007 |
SATYA PANDEY PRINCIPAL RETD Vs. UNION OF INDIA
|
April 16, 2007 |
SATYADEV PRASAD YADAV S/O LATE MAHABALI YADAV Vs. UNION OF INDIA
|
July 20, 2007 |
SATYADEV S/O SHRI KARTARA Vs. UNION OF INDIA
|
September 19, 2007 |
SATYENDRA PAL S/O SHRI SAMASHA Vs. UNION OF INDIA
|
April 23, 2007 |
SAVU SHANMUKHA Vs. SENIOR DIVISIONAL ENGINEER SOUTH EAST COAST RAILWAY
|
April 13, 2007 |
SEERAM DURGA BHAVANI Vs. CHIEF COMMISSIONER OF INCOME TAX I AND DEPUTY COMMISSIONER OF INCOME TAX ADMN
|
April 11, 2007 |
SH G S BEDI DY DIRECTOR ADMN Vs. UNION OF INDIA
|
March 22, 2007 |
SH GURUBAKSH KUMAR S/O SH KISHAN CHAND Vs. UNION OF INDIA
|
October 25, 2007 |
SH JAYANTA KUMAR DUTTA S/O LATE T N DUTTA Vs. UNION OF INDIA
|
May 1, 2007 |
SH LEKH RAJ S/O SH MOOLCHAND Vs. UNION OF INDIA
|
October 23, 2007 |
SH M P KUSHWAHA S/O S N KUSHWAHA HEAD BOOKING CLERK NORTHERN RAILWAY Vs. UNION OF INDIA
|
March 23, 2007 |
SH M P MAHAWAR S/O SH G LAL Vs. UNION OF INDIA
|
August 8, 2007 |
SH MOHSIN MALIK Vs. UNION OF INDIA
|
December 6, 2007 |
SH PRAMOD KUMAR SHEEL S/O SH BHURI SINGH Vs. UNION OF INDIA
|
November 14, 2007 |
SH SATYABIR SINGH LABORATORY ASSISTANT DMS Vs. DEPTT OF AGRICULTURE ANIMAL HUSBANDRY AND DAIRYING THROUGH ITS SECRETARY MINISTRY OF AGRICULTURE
|
October 23, 2007 |
SHAMBHU KUMAR S/O SRI JAGDISH RAM Vs. UNION OF INDIA
|
May 8, 2007 |
SHARANAPPA Vs. CHIEF SOIL SURVEY OFFICER ALL INDIA SOIL AND LAND USE SURVEY DEPARTMENT OF AGRICULTURE AND COOPERATION GOVERNMENT OF INDIA
|
August 9, 2007 |
SHAYA W/O SRI M A HAMEED Vs. UNION OF INDIA
|
June 18, 2007 |
SHIV KUMAR SHARMA S/O SH MADHAV PRASAD Vs. UNION OF INDIA
|
March 13, 2007 |
SHOBHAWATI W/O LATE RAM GHARIB YADAVA Vs. UNION OF INDIA
|
November 13, 2007 |
SHRI TARLOK SINGH S/O LATE SHRI CHANAN SINGH, ASSTT. SURVEYOR OF WORKS, CIVIL CONSTRUCTION WING, ALL INDIA RADIO Vs. UNION OF INDIA (UOI) (THROUGH SECRETARY MINISTRY OF INFORMATION AND BROADCASTING AND THE CHIEF ENGINEER, CIVIL CONSTRUCTION WING, ALL INDIA RADIO)
|
March 12, 2007 |
SHYAM SINGH S/O SH CHANDER SINGH Vs. UNION OF INDIA
|
March 21, 2007 |
SIYA RAM S/O LATE SUMMER SINGH Vs. UNION OF INDIA
|
August 13, 2007 |
SK BHASHEED AHMED S/O SK ALLAH BHAKSH Vs. SENIOR DIVISIONAL PERSONNEL OFFICER SOUTH CENTRAL RAILWAY
|
August 1, 2007 |
SK MASTHAN SAHEB Vs. GENERAL MANAGER REP UNION OF INDIA UOI S C RAILWAY
|
July 23, 2007 |
SOM NATH SANYAL S/O LATE KRISHNA KAMAL SANYAL Vs. GOVT OF INDIA THROUGH ITS SECRETARY MINISTRY OF INFORMATION AND BROADCASTING
|
May 17, 2007 |
SRI C RAM MOHAN BABU S/O LATE C ANKALAPPA Vs. MEMBER POSTAL BOARD
|
August 9, 2007 |
SRI D VEERA SWAMY SUB POSTMASTER RETIRED Vs. DIRECTOR OF ACCOUNTS POSTAL
|
March 29, 2007 |
SRI RAKESH KUMAR MATHUR SON OF LATE J B MATHUR Vs. UNION OF INDIA
|
February 19, 2007 |
SRI SURI BALAKOTAIAH Vs. CHIEF POSTMASTER GENERAL
|
May 4, 2007 |
SUKHDEV SINGH Vs. UNION OF INDIA
|
March 9, 2007 |
SUKHDEV SINGH Vs. UNION OF INDIA
|
April 17, 2007 |
SUMA @ PARVATHI DEVI Vs. UNION OF INDIA
|
June 25, 2007 |
SUMAN @ VANMALA Vs. UNION OF INDIA
|
March 14, 2007 |
SUMER SINGH INSPECTOR IN DELHI POLICE Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE AND JOINT COMMISSIONER OF POLICE
|
April 1, 2007 |
SUNIL BULAKHI Vs. UNION OF INDIA (UOI) AND ORS.
|
April 24, 2007 |
SUNIL SAXENA S/O SHRI S B SAXENA Vs. UNION OF INDIA
|
May 17, 2007 |
SUPERVISORS WELFARE ASSOCIATION DIRECTORATE OF SOCIAL WELFARE NCT OF DELHI THROUGH ITS SECRETARY SMT URMILA SHUKLA W/O S B SHUKLA AND SMT ARUN LATA PATHAK S/O H R PATHAK Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY
|
September 12, 2007 |
SURENDER KUMAR S/O SHRI RAJ SUNDER Vs. GOVT. OF NCT OF DELHI (THROUGH THE CHIEF SECRETARY, GOVT. OF NCT OF DELHI,
|
June 5, 2007 |
SURENDRA PRATAP SINGH S/O SHRI UDDAL SINGH AND KRISHAN LAL TAANK S/O SHRI RATAN LAL TAANK Vs. UNION OF INDIA
|
March 6, 2007 |
SURESH CHAND SHARMA S/O LATE SHRI NITYA KISHORE SHARMA Vs. UNION OF INDIA
|
November 6, 2007 |
SURYA BEGUM W/O LATE B ABOOBAKAR Vs. UNION OF INDIA
|
April 19, 2007 |
SYED ISHAQUE Vs. WELFARE COMMISSIONER LWO MIN OF LABOUR GOVT OF INDIA
|
April 9, 2007 |
T BASAVAIAH Vs. CHIEF POSTMASTER GENERAL
|
July 10, 2007 |
T C CHOWDAPPA Vs. POSTMASTER NANDYAL HEAD POST OFFICE
|
June 19, 2007 |
T J REDDY Vs. UNION OF INDIA
|
July 16, 2007 |
T KOTESWAR RAO Vs. DEPUTY DIRECTOR OF CENTRAL GOVT HEALTH SCHEME AND THE PRINCIPAL CHIEF POSTMASTER GENERAL
|
August 8, 2007 |
T OM NAMASIVAYA S/O T APPA RAO Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER/SC SECUNDERABAD DIVISION SOUTH CENTRAL RAILWAY AND THE ADDITIONAL DIVISIONAL RAILWAY MANAGER/OPERATIONS S C DIVISION SOUTH CENTRAL RAILWAY
|
August 2, 2007 |
T RAMACHANDER Vs. SENIOR SUPERINTENDENT OF POST OFFICES HYDERABAD CITY DIVISION AND THE DIRECTOR OF POSTAL SERVICES
|
July 18, 2007 |
T SRINIVASULU Vs. SATISH DHAWAN SPACE CENTRE SHAR
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July 18, 2007 |
T SUJATHA Vs. GOVERNMENT OF INDIA MINISTRY OF FINANCE
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August 1, 2007 |
T T M THARAKAN S/O ABRAHAM THOMAS Vs. DIRECTOR GENERAL EMPLOYEES STATE INSURANCE CORPORATION
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August 3, 2007 |
T VENKATESH Vs. ACCOUNTANT GENERAL A AND E REP UNION OF INDIA UOI AND THE SR ACCOUNTS OFFICER ADMN
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March 22, 2007 |
T VENKATESWARA RAO Vs. CHIEF POSTMASTER GENERAL
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June 27, 2007 |
T VENUGOPALAN S/O T MAMBAN Vs. ADDITIONAL DIRECTOR GENERAL AND RECRUITING ADJUTATANTS GENERAL BRANCH
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June 19, 2007 |
TATINENI VIDYADHARA RAO S/O LATE SRI BASAVAIAH Vs. UNION OF INDIA
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April 23, 2007 |
TUSHAR RANJAN MOHANTY S/O SHRI RABI NARAYAN MOHANTY CHIEF STATISTICAL ADVISER DIRECTORATE OF INCOME TAX RSP AND PR DEPARTMENT OF REVENUE MINISTRY OF FINANCE Vs. UNION OF INDIA
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September 5, 2007 |
U C TEWARI S/O LATE SHRI J D TIWARI Vs. UNION OF INDIA
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April 24, 2007 |
UMA KANT ROY TRAINING AND PLACEMENT OFFICER G B PANT POLYTECHNIC DIRECTORATE OF TRAINING AND TECHNICAL EDUCATION Vs. GOVERNMENT OF NCT DELHI THROUGH THE CHIEF SECRETARY GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND PRINCIPAL SECRETARY CUM DIRECTOR DIRECTORATE OF TRAINING AND TECHNICAL EDUCATION
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March 14, 2007 |
UMA KUMARI WIDOW OF LATE SHRI UDAI PRATAP SINGH S/O SHRI R P SINGH Vs. UNION OF INDIA
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December 10, 2007 |
UMESH KUMAR MAHATO AND 14 ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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February 9, 2007 |
USHA SHARMA WD/O LATE SHRI JITENDER KUMAR SHARMA Vs. UNION OF INDIA
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January 29, 2007 |
V A CHANDRAN Vs. UNION OF INDIA
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June 6, 2007 |
V BALAJI S/O ANJANEYULU REDDY Vs. CHIEF POSTMASTER GENERAL
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July 27, 2007 |
V DURGA RAO Vs. UNION OF INDIA
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July 24, 2007 |
V K WADHWA S/O LATE SHRI G R WADHWA UNDER SECRETARY DEPARTMENT OF PENSION AND PENSIONERS WELFARE MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS Vs. UNION OF INDIA
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March 6, 2007 |
V K YADAV S/O SHRI D S YADAV Vs. UNION OF INDIA
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June 8, 2007 |
V P SHARMA S/O SHRI OM PRAKASH Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY
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March 21, 2007 |
V SITA Vs. UNION OF INDIA
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April 4, 2007 |
V SUBBA RAO S/O LATE V SOMAIAH Vs. SECRETARY REP UNION OF INDIA UOI M/O RAILWAYS RAILWAY BOARD
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July 17, 2007 |
V T RANJAN S/O LATE V T VENKATESWARLU Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
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July 20, 2007 |
VEENA NAYYAR W/O LATE SHRI P K NAYYAR AND MS SUNAINA NAYYAR D/O LATE SHRI P K NAYYAR Vs. UNION OF INDIA
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January 29, 2007 |
VIJAY KUMAR MAGO S/O SHRI K L MAGO Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
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November 16, 2007 |
VIKAS SAXENA S/O SHRI SHAYAM SUNDER SAXENA Vs. UNION OF INDIA
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March 6, 2007 |
VIMAL ANAND GUPTA ADDL DEPUTY COMMISSIONER OF POLICE Vs. UNION OF INDIA
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March 26, 2007 |
VINOD KUMAR SON OF SHRI SUWA SINGH Vs. UNION OF INDIA
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August 20, 2007 |
VIRENDRA SINGH S/O SHRI NATHI LAL HAMMAL PEON Vs. UNION OF INDIA
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May 17, 2007 |
YASH PAL S/O RAM DAYAL Vs. UNION OF INDIA
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February 2, 2007 |
YASHODA ADVANI W/O SHRI LAL ADVANI Vs. UNION OF INDIA
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March 7, 2007 |
YELLAPU RAMU S/O JAGANNA REPRESENTING ON BEHALF OF MINOR ADARI GAYATRI Vs. DIVISIONAL RAILWAY MANAGER PERSONNEL EAST COAST RAILWAY AND THE DIVISIONAL PERSONNEL OFFICER EAST COAST RAILWAY
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July 27, 2007 |
YOGESH YADAV S/O SHRI JAGDISH CHANDER Vs. SECRETARY MINISTRY OF NON CONVENTIONAL ENERGY SOURCES AND DIRECTOR ADMN MINISTRY OF NON CONVENTIONAL ENERGY SOURCES
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March 30, 2007 |
ZAFAR ALI KHAN S/O MR MOHD MUSTAFA KHAN Vs. PRINCIPAL CHIEF POSTMASTER GENERAL
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March 30, 2007 |