REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K MALHOTRA S/O LATE SH B R MALHOTRA Vs. UNION OF INDIA	October 13, 2006
A K SRIVASTAVA Vs. UNION OF INDIA	November 9, 2006
AJAY KUMAR GUPTA S/O SHRI M C GUPTA Vs. GOVT OF INDIA THROUGH ITS SECRETARY MINISTRY OF HEALTH AND FAMILY WELFARE	September 5, 2006
ALL INDIA CENTRAL GOVERNMENT CANTEEN EMPLOYEES ASSOCIATION THROUGH ITS GENERAL SECRETARY VIDYA NAND SHARMA Vs. DEPUTY DIRECTOR GENERAL ESTT DEPTT OF TELECOMMUNICATION AND EXECUTIVE DIRECTOR DELHI TELEPHONES MAHANAGAR TELEPHONE NIGAM LTD	April 10, 2006
ALL INDIA CENTRAL GROUND WATER BOARD EMPLOYEES ASSOCIATION CENTRAL EXECUTIVE COMMITTEE AND N SOMAIAH SECRETARY GENERAL OF AICGWBEA CENTRAL EXECUTIVE COMMITTEE Vs. UNION OF INDIA	September 15, 2006
ALL INDIA SC/ST ASSOCIATION AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.	February 27, 2006
AMBIKA PRASAD SINHA S/O DR S N MANDAL SENIOR MEDICAL SUPERINTENDENT EAST CENTRAL RAILWAY Vs. UNION OF INDIA	September 20, 2006
ANIL KUMAR S/O LATE SHRI JAI KISHORE Vs. UNION OF INDIA	September 8, 2006
ARVIND KUMAR BANSAL Vs. DIRECTOR CSIR AND DIRECTOR IIP	April 7, 2006
ASHOK KUMAR GUPTA Vs. UNION OF INDIA	September 18, 2006
ASHOK KUMAR NARANG Vs. UNION OF INDIA	February 6, 2006
ASHOK SINGH S/O BACHU SINGH Vs. UNION OF INDIA	September 20, 2006
ASHWANI KUMAR MALHOTRA Vs. UNION OF INDIA	September 15, 2006
B K SHARMA S/O SH HANS RAJ SHARMA RETD SUPERVISOR BCR OF SPEED POST Vs. UNION OF INDIA	October 31, 2006
B S PHOGAT S/O SHRI DAULAT RAM Vs. UNION OF INDIA	February 3, 2006
B S RANA SENIOR LIBRARY INFORMATION ASSISTANT P/A NO 28966 Vs. UNION OF INDIA	November 22, 2006
BABU RAM S/O LATE SH GANGA PRASAD Vs. GOVT OF N C T OF DELHI THROUGH ITS CHIEF SECRETARY	August 2, 2006
BALESHWAR S/O LATE SHRI PHOOL SINGH Vs. UNION OF INDIA	October 31, 2006
BALJIT SINGH Vs. U T ADMINISTRATION	April 19, 2006
BHAGAT SINGH BHATIA S/O LATE SHRI ISHAR SINGH AND SHRI ANAND PRAKASH SOOD S/O SHRI JAGJIT RAI SOOD Vs. UNION OF INDIA	June 8, 2006
BHAGWAN SHAH SON LATE SH PHAGU SHAH Vs. SECRETARY CENTRAL BOARD OF EXCISE AND CUSTOMS MINISTRY OF FINANCE DEPTT OF REVENUE	September 15, 2006
BHAGWATI DEVI W/O LATE SHRI SHUKH RAM EX GANGMAN OFFICE OF INSPECTOR OF WORKS NORTH RAILWAY Vs. UNION OF INDIA	October 13, 2006
BRAHAM PAL S/O SHRI KANHIYA LAL Vs. UNION OF INDIA	August 2, 2006
C RAJAMANI Vs. UNION OF INDIA	April 28, 2006
CONST AFZAL AHMAD NO 2404/PCR Vs. COMMISSIONER OF POLICE AND UNION OF INDIA UOI THROUGH SECRETARY OF HOME AFFAIRS	September 12, 2006
CONSTABLE DHARMENDER S/O SHRI AJIT SINGH Vs. GOVT OF N C T D THROUGH COMMISSIONER OF POLICE	November 8, 2006
D K AGARWAL STAFF NO 20357 JOINT DEPUTY DIRECTOR GENERAL BSNL Vs. UNION OF INDIA	December 4, 2006
D N PANDEY EX JT ADVISOR PLANNING COMMISSION GROUP A S/O LATE SH AMAR NATH PANDEY Vs. UNION OF INDIA	August 1, 2006
DAL CHAND S/O SH MOOL CHAND Vs. UNION OF INDIA	September 12, 2006
DAYA RAM HALDWANI Vs. UNION OF INDIA	June 2, 2006
DEVANAND STAFF CAR DRIVER Vs. UNION OF INDIA	November 27, 2006
DEVI DUTT S/O SHRI LALMONI Vs. UNION OF INDIA	January 6, 2006
EX CONST PRAVEEN KUMAR S/O SHRI MAHESH BAL Vs. COMMISSIONER OF POLICE	August 1, 2006
EX CONSTABLE NAGRAJ S/O JHOOTA RAM Vs. UNION OF INDIA	May 8, 2006
G K RAJU AFLE CHINESE Vs. UNION OF INDIA	December 6, 2006
GAJENDRA PAL SHARMA S/O S N SHARMA EX ASSISTANT MANAGER/DAIRY SUPERVISOR DELHI MILK SCHEME Vs. UNION OF INDIA	September 22, 2006
GOVIND RAM BHILWAR CMO IN CHARGE CGHS DISPENSARY Vs. UNION OF INDIA	May 5, 2006
H K GUPTA SON OF SHRI R K DAS GUPTA AND Vs. UNION OF INDIA	November 29, 2006
HANS RAJ MEENA S/O SHRI KISHAN LAL Vs. UNION OF INDIA	November 7, 2006
HARI KISHORE S/O SHRI SHIV CHARAN Vs. DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL RESEARCH	September 4, 2006
HC MIN RAMESH CHANDER I PIS NO 28824765 Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE ADDL COMMISSIONER OF POLICE AND SHRI RAVI SEHGAL ASSISTANT COMMISSIONER OF POLICE	November 22, 2006
HC SURESH KUMAR PIS NO 28824105 Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE JOINT COMM OF POLICE TRAFFIC AND DCP TRAFFIC	October 16, 2006
ISHWAR LAL NEGI Vs. UNION OF INDIA	January 6, 2006
J S VERMA S/O LATE SHRI MOOL CHAND Vs. UNION OF INDIA	September 8, 2006
JAGBIR SINGH NAIN I/C VETERINARY HOSPITAL Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI THROUGH CHIEF SECRETARY GOVT OF NATIONAL CAPITAL REGION AND DIRECTOR ANIMAL HUSBANDRY GOVT OF NATIONAL CAPITAL REGION	September 18, 2006
JAGDISH CHANDRA S/O KAHAN SINGH Vs. UNION OF INDIA	October 13, 2006
JAGDISH SINGH Vs. NCT OF DELHI THROUGH THE CHIEF SECRETARY	September 18, 2006
JASBIR SINGH RAWAT S/O SHRI GOBIND SINGH SHUNTING MASTER GR II UNDER STATION SUPERINTENDENT Vs. UNION OF INDIA	May 3, 2006
JEEVAN LAL S/O SHRI HARSWAROOP SINGH Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY	November 8, 2006
JITESH KUMAR MODI Vs. STAFF SELECTION COMMISSION DEPARTMENT OF PERS AND TRAINING THROUGH UNDER SECRETARY	October 18, 2006
K B HARIHARAN SON OF LATE SHRI K K BALAGANGADHRAN Vs. UNION OF INDIA	July 3, 2006
K K SINGH S/O SHRI S P SINGH Vs. UNION OF INDIA	November 23, 2006
K L ARORA S/O SHRI ISHWARDAS JI Vs. UNION OF INDIA	August 2, 2006
K S PARMAR S/O SHRI PRABHU SINGH PARMAR Vs. UNION OF INDIA	September 18, 2006
K UPENDRA MOHAN S/O K MOHAN SWAMY RADIOGRAPHER Vs. GOVERNMENT OF INDIA	November 8, 2006
KALI CHARAN RETD ADDL D E DIRECTORATE OF EDUCATION N C T OF DELHI Vs. GOVERNMENT OF INDIA THROUGH THE SECRETARY MINISTRY OF HOME AFFAIRS RESOURCES AND DEVELOPMENT OF EDUCATION	October 20, 2006
KARAN SINGH Vs. UNION OF INDIA	September 29, 2006
KRISHAN SON OF LATE SHRI SUKHWASI LAL Vs. UNION OF INDIA	September 12, 2006
KUSUM LATA SINGH Vs. UNION OF INDIA	September 7, 2006
LALLAN PRASAD RANA Vs. UNION OF INDIA	June 7, 2006
LAXMI NARAIN YADAV Vs. UNION OF INDIA	September 14, 2006
LINGAM RAMALINGAM Vs. UNION OF INDIA	April 26, 2006
MAMTA RANI SUB INSPECTOR FOOD AND SUPPLIES Vs. GOVT OF N C T OF DELHI THROUGH THE LIEUTENANT GOVERNOR THE CHIEF SECRETARY AND THE COMMISSIONER FOOD AND SUPPLIES	October 4, 2006
MAN SINGH S/O SH DUNSER SINGH Vs. UNION OF INDIA	November 15, 2006
MANIKANT GAIROLA S/O SHRI SHAMBHU PRASAD Vs. UNION OF INDIA	November 9, 2006
MANJULA RAWAT T G T HINDI NAVODYA VIDYALYA SAMITI Vs. NOVODYA VIDYALYA SAMITI THROUGH ITS COMMISSIONER AND JOINT COMMISSIONER PERS NAVODYA VIDYALYA SAMITI	October 3, 2006
MANMEET SINGH GOINDI DEPUTY DIRECTOR SPORTS AUTHORITY OF INDIA Vs. SPORTS AUTHORITY OF INDIA THROUGH ITS DIRECTOR GENERAL	December 5, 2006
MEENAKSHI VASHIST INFORMATION ASSISTANT RE DESIGNATED AS TOURIST INFORMATION OFFICER GROUP C W/O SHRI SANJIV VASHIST Vs. UNION OF INDIA	July 3, 2006
MOHD ABDULLHA S/O SAMIVLLA Vs. LT GOVERNOR THROUGH SECRETARY GOVT OF NCT OF DELHI DIRECTOR DIRECTORATE OF INDIAN SYSTEM OF MEDICINES AND HOMEOPATHY DEPARTMENT OF HEALTH AND FAMILY WELFARE GOVT OF NCT AND SECRETARY UNION PUBLIC SERVICE COMMISSION	September 14, 2006
MS VERMA HEALTH SUPERINTENDENT S/O LATE SHRI GYAN CHAND Vs. UNION OF INDIA	September 8, 2006
MUNISH KUMAR S/O LATE SHRI OM PRAKASH EX MATE Vs. UNION OF INDIA	September 13, 2006
N D SURYAWANSHI S/O SHRI D P SURYAWANSHI Vs. GOVERNMENT OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY AND THE CONTROLLER WEIGHTS AND MEASURES DEPARTMENT	August 1, 2006
NAND LAL DAS S/O SHIV RAM Vs. UNION OF INDIA	August 2, 2006
NAVIN CHANDRA PANT S/O SHRI GOWARDHAN PANT Vs. JOINT SECRETARY AND THE CHAIRMAN CTSA GOVT OF INDIA DEPTT OF EDUCATION MHRD	August 2, 2006
NAVIN CHANDRA PANT S/O SHRI GOWARDHAN PANT Vs. JOINT SECRETARY TO GOVT OF INDIA AND THE CHAIRMAN CTSA DEPARTMENT OF EDUCATION MHRD	October 19, 2006
OM PRAKASH S/O LATE SHRI GUMAN MAIL MAN RMS X DIVISION Vs. UNION OF INDIA	November 24, 2006
OM PRAKASH S/O SHRI SARDAR SINGH Vs. UNION OF INDIA	October 17, 2006
ONKAR SINGH S/O SHRI TEK CHAND Vs. UNION OF INDIA	September 11, 2006
P L SURI INSPECTOR Vs. UNION OF INDIA	March 2, 2006
PANKAJ KUMAR S/O LATE ARUN SINGH Vs. UNION OF INDIA	September 11, 2006
PHOOLA DEVI W/O LATE SHRI BINDA RAM Vs. UNION OF INDIA	September 7, 2006
POORAN LAL S/O SHRI RAM SWAROOP Vs. CABINET SECRETARIAT THROUGH THE CABINET SECRETARY THE DIRECTOR GENERAL OF SECURITY DIRECTORATE GENERAL OF SECURITY AND THE DIRECTOR AVIATION RESEARCH CENTER	September 20, 2006
PRABHA SHARMA Vs. HONBLE LT GOVERNOR GOVERNMENT OF NCT OF DELHI	February 3, 2006
PRAKASH DAJIBA MESHRAM Vs. UNION OF INDIA	July 3, 2006
PRAMOD KUMAR Vs. UNION OF INDIA	May 8, 2006
R A CHOWDHURY Vs. UNION OF INDIA	February 6, 2006
R C DUA S/O DHALU RAM HEALTH AND MALARIA INSPECTOR NORTHERN RAILWAY Vs. V N MATHUR GENERAL MANAGER NORTHERN RAILWAY AND SHRI V K RAM TEKE CHIEF MEDICAL DIRECTOR NORTHERN RAILWAY	September 14, 2006
R D JAGLAN S/O SH CHANDGI RAM Vs. UNION OF INDIA	November 10, 2006
R D JAIN Vs. UNION OF INDIA	November 29, 2006
R G NAGIA Vs. KVS THROUGH DEPUTY COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN	July 4, 2006
R K MEENA DY DIRECTOR T DEPARTMENT OF SOCIAL WELFARE Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY	October 31, 2006
R K OJHA D 1/819 INSPECTOR IN DELHI POLICE S/O LATE SHRI R D OJHA Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY THE COMMISSIONER OF POLICE JOINT COMMISSIONER OF POLICE TRAINING AND DCP/DE CELL	September 22, 2006
R S TIWARY Vs. UNION OF INDIA	May 3, 2006
RAJ KUMARI D/O SHRI PYARE LAL VERMA Vs. UNION OF INDIA	August 2, 2006
RAJBALA LEGAL HEIR AND WIDOW OF DAYA NAND Vs. UNION OF INDIA	October 20, 2006
RAJESH K GUPTA S/O SHRI D C GUPTA Vs. UNION OF INDIA	November 14, 2006
RAJESH KAUSHIK S/O G R SHARMA Vs. T RAMASWAMI SECRETARY MINISTRY OF SCIENCE AND TECHNOLOGY AND MS SUMAN K AGRAWAL UNDER SECRETARY MINISTRY OF SCIENCE AND TECHNOLOGY	September 20, 2006
RAM AVTAR S/O SHRI DHANI RAM Vs. COMMISSIONER OF POLICE	November 20, 2006
RAM NATH Vs. B N MATHUR	September 22, 2006
RAM SINGH S/O LATE SHRI KISHAN SINGH Vs. SECRETARY MINISTRY OF AGRICULTURE DEPARTMENT OF AGRICULTURE AND COOPERATION AND THE SECRETARY MINISTRY OF PERSONNEL PUBLIC GRIEVANCE AND PENSIONS DEPARTMENT OF PERSONNEL AND TRAINING	September 28, 2006
RAM SUNDER PAL CMO EYE S/O SHRI GOKUL PRASAD Vs. EMPLOYEES STATE INSURANCE CORPORATION SERVICE TO BE EFFECTED THROUGH ITS DIRECTOR GENERAL	December 4, 2006
RAM TIRATH PANDEY S/O SHRI DEVI PRASAD PANDEY Vs. UNION OF INDIA	November 7, 2006
RAMESH CHANDRA S/O LT SHYAM SINGH Vs. UNION OF INDIA	May 9, 2006
RAMESH KUMAR Vs. UNION OF INDIA	October 16, 2006
RAMESH KUMAR S/O SHRI KISHAN CHAND Vs. UNION OF INDIA	December 8, 2006
RISHI PAL SINGH S/O LATE SHRI MANOHAR SINGH Vs. UNION OF INDIA	October 13, 2006
RITU SHARMA D/O SHRI R N SHARMA Vs. GTB HOSPITAL THROUGH ITS MEDICAL SUPERINTENDENT GURU TEG BAHADUR HOSPITAL GOVT OF NCT OF DELHI AND HEAD OF THE DEPTT OF OBST AND GYNAE GTB HOSPITAL GOVT OF NCT OF DELHI	September 13, 2006
ROSHAN LAL S/O SHRI RAMJEEVAN EX TECHNICIAN GR I CARRIAGE AND WAGON NORTH WESTERN RAILWAY Vs. UNION OF INDIA	October 19, 2006
S C CHATURVEDI Vs. UNION OF INDIA	August 2, 2006
S C VERMA S/O PRITHI SINGH Vs. UNION OF INDIA	September 15, 2006
S K DHAKER WORKING AS PGT CHEMISTRY IN NAVODAYA VIDAYALAYA SAMITI PRESENTLY POSTED JNV TEMPORARILY ATTACHED WITH JNV AND Vs. NAVODAYA VIDYALAYA SAMITI THROUGH ITS COMMISSIONER	November 13, 2006
S K GUPTA S/O SHRI P N GUPTA DESK OFFICER DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION Vs. UNION OF INDIA	November 9, 2006
S KANNAN Vs. UNION OF INDIA	November 17, 2006
S MUTHU MANICKAM Vs. UNION OF INDIA	March 27, 2006
S P SINGH Vs. UNION OF INDIA	February 22, 2006
SAJJAN KUMAR S/O JUGTI RAM AND R N BERA S/O TRILOCHAN BERA Vs. UNION OF INDIA	September 21, 2006
SANGEETA SHARMA W/O SHRI BHAWANI SHANKER SHARMA Vs. GOVT OF NCT OF DELHI THROUGH THE SECRETARY DEPARTMENT OF HEALTH AND FAMILY WELFARE	June 8, 2006
SANJAY KHANNA S/O M L KHANNA Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY GOVERNMENT OF NCT OF DELHI	August 1, 2006
SECRETARY COORDINATION COMMITTEE OF CENTRAL EXCISE ASSOCIATIONS AND SUDERSHAN KUMAR SHARMA HAVELDAR Vs. UNION OF INDIA	August 2, 2006
SECRETARY HOME POLICE DEPARTMENT GOVERNMENT OF BIHAR Vs. JAGMOHAN JOINT DEPUTY DIRECTOR INTELLIGENCE BUREAU MINISTRY OF HOME AFFAIRS GOVERNMENT OF INDIA	May 8, 2006
SH ANUJ KUMAR Vs. UNION PUBLIC SERVICE COMMISSION THROUGH SECRETARY UNION PUBLIC SERVICE COMMISSION	July 4, 2006
SH FULCHAND KITADIKAR S/O LATE SH GOVIND RAO Vs. UNION OF INDIA	September 14, 2006
SH JAI CHARAN VERMA S/O SH HUKAM SINGH Vs. UNION OF INDIA	September 14, 2006
SH P N SHARMA ASSISTANT E ROSTER NO 296 GROUP C MINISTRY OF DEFENCE FINANCE Vs. UNION OF INDIA	July 4, 2006
SH RAM KUMAR S/O SH MANI RAM Vs. UNION OF INDIA	September 14, 2006
SH RAVI KUMAR S/O SH VINOD PRAKASH Vs. GOVT OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY	September 20, 2006
SH VIJAY KUMAR SHARMA S/O LATE SH KISHAN LAL SHARMA Vs. UNION OF INDIA	September 14, 2006
SHAKILA DILKUSHA W/O SHRI V S BEJOY AND Vs. UNION OF INDIA	November 8, 2006
SHANTI DEVI W/O LATE SHRI SHIV LAL III AND SHRI SURESH CHAND S/O LATE SHRI SHIV LAL III Vs. UNION OF INDIA	September 5, 2006
SHARAT KOHLI S/O SHRI KULDEEP SINGH KOHLI Vs. UNION OF INDIA	November 29, 2006
SI EX BIRENDER SINGH Vs. GOVT OF NCTD THROUGH ITS SECRETARY COMMISSIONER OF POLICE	September 20, 2006
SI MOHINDER PAL BHARADWAJ Vs. UNION OF INDIA	September 20, 2006
SI PRAKASH SINGH Vs. GOVT OF N C T DELHI THROUGH COMMISSIONER OF POLICE JT COMMISSIONER OF POLICE NEW DELHI RANGE AND DEPUTY COMMISSIONER OF POLICE	September 29, 2006
SK ABDUL GAFFAR Vs. SUPERINTENDENT OF POST OFFICES	November 7, 2006
SUDHAKAR RAGHUNATH DESHPANDE Vs. UNION OF INDIA	February 2, 2006
SUKH RAM S/O SHRI LEKH RAJ Vs. UNION OF INDIA	September 12, 2006
SUKHA SINGH S/O SHRI GURCHARAN SINGH Vs. UNION OF INDIA	August 2, 2006
SUMITRA PAL D/O LATE SHRI M M PAL Vs. UNION OF INDIA	September 4, 2006
SUMITRA W/O LATE SHRI SAHAB RAM AND SHRI KRISHAN KUMAR S/O LATE SHRI SAHAB RAM Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY	September 11, 2006
SUNIL KUMAR S/O SHIV PRASAD Vs. UNION OF INDIA	November 7, 2006
SURAJ VEER S/O SHRI JABAR SINGH Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY THE COMMISSIONER OF POLICE AND JOINT COMMISSIONER OF POLICE HEADQUARTER	September 22, 2006
SURESH CHANDRA MISHRA Vs. UNION OF INDIA	November 15, 2006
T GORAKNATHAN Vs. UNION OF INDIA	November 30, 2006
T KUJUR Vs. UNION OF INDIA	May 4, 2006
TALIB JAMAL S/O SH SYED FAROOQ JAMAL AND RUKHSANA W/O TALIB JAMAL S/O SH SYED FAROOQ JAMAL Vs. UNION OF INDIA	June 9, 2006
TOM JOSEPH Vs. UNION OF INDIA	January 23, 2006
U S LAMBA S/O SHRI AMI LAL Vs. UNION OF INDIA	September 1, 2006
VERSHA KALRA Vs. UNION OF INDIA	July 3, 2006
VIJAY PAL SINGH SON OF SHRI SUBHASH CHAND Vs. GOVT OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY	September 5, 2006
VINOD KUMAR S/O LATE SHRI KISHAN GUDIA Vs. UNION OF INDIA	September 11, 2006
VINOD KUMAR SHARMA S/O S R SHARMA Vs. UNION OF INDIA	January 5, 2006
VISHNU SINGH BORA SENIOR CLERK VIVEKANAND KRISHI ANUSANDHANSALA I C A R Vs. UNION OF INDIA	April 10, 2006
VISHWAS JAYAVANTRAO BHOSALE Vs. UNION OF INDIA	February 6, 2006
Y JUNG MOHIL Vs. UNION OF INDIA	January 4, 2006
YASH PAL SODHI S/O I DASS SODHI Vs. UNION OF INDIA	January 3, 2006

Year 2006 of CENTRAL ADMINISTRATIVE TRIBUNAL

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