A APPALA NAIDU Vs. CHAIRMAN RAILWAY BOARD
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March 29, 2004 |
A P RAO Vs. UNION OF INDIA
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September 16, 2004 |
AJAI KUMAR JAIN Vs. UNION OF INDIA
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June 16, 2004 |
AJEET SINGH CHOUDHARY Vs. UNION OF INDIA
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August 25, 2004 |
AJOY ROY Vs. UNION OF INDIA
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July 27, 2004 |
ALOK KUMAR Vs. UNION OF INDIA
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May 31, 2004 |
ASWINI KUMAR DAS Vs. UNION OF INDIA
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November 3, 2004 |
B L DHOLPURIA Vs. UNION OF INDIA
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January 2, 2004 |
B PRABHAKAR Vs. SECRETARY M/O DEFENCE
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September 23, 2004 |
B V PRASAD REDDY Vs. UNION OF INDIA
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April 8, 2004 |
BASANT KUMAR MISHRA J F S RETD Vs. UNION OF INDIA
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November 4, 2004 |
BHAGWAN SINGH Vs. UNION OF INDIA
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March 24, 2004 |
BHAGWAN SINGH Vs. SECRETARY MINISTRY OF RAILWAYS
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July 28, 2004 |
BHARAT LAL Vs. UNION OF INDIA
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September 14, 2004 |
BHOOP SINGH Vs. GOVERNMENT OF NCT OF DELHI
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October 8, 2004 |
CHANDRAKANT SHANKARRAO MARNE Vs. UNION OF INDIA
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September 14, 2004 |
D P KHOLAMKAR Vs. UNION OF INDIA
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March 19, 2004 |
D RAMANJANEYULU Vs. ADDITIONAL GENERAL MANAGER SOUTH CENTRAL RAILWAY
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March 18, 2004 |
D S CHAUHAN Vs. UNION OF INDIA
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June 14, 2004 |
D S KARANT Vs. UNION OF INDIA
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May 27, 2004 |
DILIP KUMAR RABIDAS Vs. UNION OF INDIA
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June 15, 2004 |
E ANANTA REDDY Vs. SCIENTIFIC ADVISER TO MINISTER OF DEFENCE AND DIRECTOR GENERAL
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June 17, 2004 |
EMPLOYEES PROVIDENT FUND PENSIONERS ASSOCIATION Vs. UNION OF INDIA
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October 29, 2004 |
G C JATAV Vs. SECRETARY CUM CHAIRMAN STANDING COMMITTEE ESIC
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July 21, 2004 |
GEETA SABHARWAL Vs. UNION OF INDIA
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August 20, 2004 |
GOBINDA PRASAD MULA Vs. UNION OF INDIA
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July 7, 2004 |
HARISH KUMAR Vs. UNION OF INDIA
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February 5, 2004 |
J P SHARMA Vs. UNION OF INDIA
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March 24, 2004 |
JAGAT SINGH Vs. ASST COMMISSIONER
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July 5, 2004 |
JAGDISH PRASAD Vs. UNION OF INDIA
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December 14, 2004 |
K GOPAKUMAR Vs. CHIEF STAFF OFFICER P AND A HEADQUARTERS SOUTHERN NAVAL COMMAND
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March 22, 2004 |
K S RAVI Vs. ADDL COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
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February 12, 2004 |
K SATYANANDAM PEON Vs. CHAIRMAN MINISTRY OF RAILWAYS
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June 30, 2004 |
K V RAMANA Vs. DIRECTOR O/O DIRECTOR GENERAL OF AUDIT DEFENCE SERVICES
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June 30, 2004 |
KANAKESWAR CHOUDHURY Vs. UNION OF INDIA
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September 20, 2004 |
LAXMI CHAND Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
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November 4, 2004 |
LOKESHWAR NATH MATHUR Vs. UNION OF INDIA
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May 14, 2004 |
M ANGAPPAN Vs. UNION OF INDIA
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December 9, 2004 |
M GURUPRASAD Vs. UNION OF INDIA
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June 22, 2004 |
M P ADMINISTRATIVE SERVICE ASSOCIATION Vs. UNION OF INDIA
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February 27, 2004 |
MAHABOOB BASHA SK Vs. UNION OF INDIA
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June 17, 2004 |
N M PARDESHI Vs. EMPLOYEES STATE INSURANCE CORPORATION
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April 21, 2004 |
N V KALYANKAR Vs. UNION OF INDIA
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April 21, 2004 |
NETAI PADA CHAKRABORTY Vs. UNION OF INDIA
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May 10, 2004 |
NIRANJAN DALAI Vs. UNION OF INDIA
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April 8, 2004 |
P C MATHEN Vs. UNION OF INDIA
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March 3, 2004 |
P K ZACHARIA Vs. UNION OF INDIA
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February 26, 2004 |
P P BRIDGET Vs. UNION OF INDIA
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March 31, 2004 |
PRASANT GUPTA Vs. UNION OF INDIA
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September 21, 2004 |
PRATAP SINGH Vs. UNION OF INDIA
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January 6, 2004 |
PUNJAB CIVIL SERVICE EXECUTIVE BRANCH OFFICERS ASSOCIATION Vs. UNION OF INDIA
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August 26, 2004 |
R B KAMBLE Vs. UNION OF INDIA
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July 23, 2004 |
R C LAL Vs. UNION OF INDIA
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December 17, 2004 |
R P NAG Vs. UNION OF INDIA
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May 25, 2004 |
RAJENDRA KUMAR VISHNOI Vs. UNION OF INDIA
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February 17, 2004 |
RAJENDRA PRASAD MISHRA Vs. UNION OF INDIA
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July 12, 2004 |
RAJINDER KUMAR SHARMA Vs. UNION OF INDIA
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July 5, 2004 |
RAM PRASAD MEENA Vs. UNION OF INDIA
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May 31, 2004 |
RAM SINGH Vs. UNION OF INDIA
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March 23, 2004 |
RAMESH CHANDRA SHARMA I P S Vs. UNION OF INDIA
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April 7, 2004 |
RAVINDER SINGH Vs. GOVT OF NCT OF DELHI
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October 15, 2004 |
ROSHAN LAL AGARWAL Vs. UNION OF INDIA
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September 10, 2004 |
S K MATHUR Vs. UNION OF INDIA
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March 10, 2004 |
S P TANTI Vs. DIRECTOR CBI
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April 28, 2004 |
SANTOSH VERMA Vs. COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
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May 18, 2004 |
SATISH KUMAR GAJBHIYE Vs. SECRETARY TO GOVT
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April 29, 2004 |
SRI DEBENDRA KUMAR MOHANTY Vs. UNION OF INDIA
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April 30, 2004 |
STATE OF HIMACHAL PRADESH Vs. UNION OF INDIA
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January 23, 2004 |
SUNEEL KUMAR MATHUR Vs. UNION OF INDIA
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May 15, 2004 |
T S SARMA Vs. DIRECTOR MINISTRY OF MINES
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June 10, 2004 |
T SAGAR Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH THROUGH ITS DIRECTOR GENERAL
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April 29, 2004 |
TARSEM LAL VERMA Vs. UNION OF INDIA
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July 22, 2004 |
UNION OF INDIA Vs. RAJENDRA KUMAR DUBEY
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February 5, 2004 |
UNRESERVED EMPLOYEES ASSOCIATION REGD Vs. UNION OF INDIA
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November 24, 2004 |
V MANNIVANNAN Vs. UNION OF INDIA
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December 9, 2004 |
VIJAY SHANKAR Vs. UNION OF INDIA
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September 29, 2004 |