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ALL INDIA FEDERATION OF CUSTOMS AND CENTRAL EXCISE TELECOM STAFF Vs. UNION OF INDIA
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May 10, 2003 |
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ALL INDIA HOT WEATHER WATERMEN ASSOCIATION Vs. UNION OF INDIA
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January 1, 2003 |
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AMAR BAHADUR MISHRA Vs. UNION OF INDIA
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May 6, 2003 |
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AMIR CHAND KAKKAR Vs. UNION OF INDIA
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August 4, 2003 |
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ASHA SHARMA Vs. UNION OF INDIA
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February 17, 2003 |
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ASHISH SHARMA Vs. UNION OF INDIA
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February 28, 2003 |
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ASHWANI KUMAR Vs. DIVISIONAL RAILWAY MANAGER NORTHERN RLY
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February 25, 2003 |
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ASI CHOTTEY LAL Vs. COMMISSIONER OF POLICE
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February 26, 2003 |
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AVTAR SINGH Vs. UNION OF INDIA
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April 29, 2003 |
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B S RATH Vs. UNION OF INDIA
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January 31, 2003 |
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BADRI Vs. UNION TERRITORY
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July 28, 2003 |
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BALKRISHNA UDEBHANJI NARNAWARE Vs. UNION OF INDIA
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May 2, 2003 |
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BANJARI AYYANNA Vs. UNION OF INDIA
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January 30, 2003 |
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BHAGAT RAM Vs. UNION OF INDIA
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February 24, 2003 |
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COURT ON ITS OWN Vs. SH VIDYA NAND SHARMA
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March 24, 2003 |
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DEEPAK SUDHAN BAHUGUNA Vs. UNION OF INDIA
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November 28, 2003 |
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DNANAESHWAR EKNATH VANARASE Vs. UNION OF INDIA
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April 29, 2003 |
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G P GHORE Vs. UNION OF INDIA
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June 30, 2003 |
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G S TAWARMALANI Vs. UNION OF INDIA
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July 18, 2003 |
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G V PERUMAL Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
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July 17, 2003 |
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G VIVEKANAND SWAMIJEE Vs. UNION OF INDIA
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February 14, 2003 |
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GULAB BHAI SHANKARJI DESAI Vs. UNION OF INDIA
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December 5, 2003 |
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GULAM MUSTAFA Vs. UNION OF INDIA
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January 1, 2003 |
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GURDEEP SINGH Vs. UNION OF INDIA
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September 3, 2003 |
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HARI KRISHAN HIRANI Vs. UNION OF INDIA
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April 11, 2003 |
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HARISH CHANDRA SINGH Vs. UNION OF INDIA
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January 7, 2003 |
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HARSH VARDHAN Vs. GOVT OF NCT OF DELHI
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February 14, 2003 |
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J P SRIVASTAVA Vs. UNION OF INDIA
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May 26, 2003 |
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JIVAN SHUKLA Vs. UNION OF INDIA
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January 30, 2003 |
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K DHARMARAJAN IAS Vs. UNION OF INDIA
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March 26, 2003 |
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K JAGANNADHA RAO Vs. GOVERNMENT OF A P
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July 3, 2003 |
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K L SHARMA S E Vs. UNION OF INDIA
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May 23, 2003 |
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K S SUBRAMANIAN Vs. UNION OF INDIA
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April 17, 2003 |
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K.R. ALVA Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD.
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January 7, 2003 |
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KASHINATH DHANU PATIL Vs. UNION OF INDIA
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February 24, 2003 |
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KISALAY MUKHERJEE Vs. UNION OF INDIA
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November 18, 2003 |
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L S PATIL Vs. UNION OF INDIA
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January 22, 2003 |
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M K SRIVASTAVA Vs. UNION OF INDIA
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December 19, 2003 |
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M P BANSAL Vs. KENDRIYA VIDYALAYA SANGATHAN
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January 3, 2003 |
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M P BANSAL IAS Vs. UNION OF INDIA
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March 10, 2003 |
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M R NATH Vs. UNION OF INDIA
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May 12, 2003 |
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MANOJ KUMAR V KUMARE Vs. UNION OF INDIA
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April 11, 2003 |
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MARIAMMA JOSE Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
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June 9, 2003 |
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N N S RANA Vs. UNION OF INDIA
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October 24, 2003 |
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NARESH K GUPTA Vs. UNION OF INDIA
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April 25, 2003 |
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O P KEJRIWAL Vs. UNION OF INDIA
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May 8, 2003 |
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P B NARANG Vs. UNION OF INDIA
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February 3, 2003 |
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P HARI KUMAR Vs. UNION OF INDIA
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February 21, 2003 |
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P KESAVA MANDADI Vs. KENDRIYA VIDYALAYA SANGATHAN
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February 13, 2003 |
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P SHANKARAIAH Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
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January 24, 2003 |
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PARMANAND PRASAD MISRA Vs. UNION OF INDIA
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May 28, 2003 |
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PHULESHWAR PRASAD SINGH Vs. UNION OF INDIA
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May 5, 2003 |
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PHULESWAR PRASAD VERMA Vs. UNION OF INDIA
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February 11, 2003 |
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PREM PRAKASH TIWARI Vs. UNION OF INDIA
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March 21, 2003 |
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R BHARDWAJ Vs. UNION OF INDIA
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July 9, 2003 |
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R K SINGH Vs. UNION OF INDIA
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May 27, 2003 |
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RAJA RAM VERMA Vs. UNION OF INDIA
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January 10, 2003 |
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RAMESH CHAND Vs. UNION OF INDIA
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March 21, 2003 |
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RISHI PRAKASH TYAGI Vs. UNION OF INDIA
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February 6, 2003 |
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S K TANDON Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
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January 2, 2003 |
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S L KUKREJA Vs. UNION OF INDIA
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August 4, 2003 |
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S N RAI Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH THROUGH THE DIRECTOR GENERAL
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March 13, 2003 |
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S R ARYA Vs. UNION OF INDIA
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February 26, 2003 |
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SADHNA JOSHI Vs. UNION OF INDIA
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April 7, 2003 |
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SAMITA TAUDU Vs. UNION OF INDIA
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March 12, 2003 |
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SANJAY KUMAR Vs. UNION OF INDIA
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October 20, 2003 |
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SANJAY KUMAR IAS Vs. UNION OF INDIA
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March 20, 2003 |
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SANTOSH KUMAR MISHRA Vs. GOVERNMENT OF INDIA
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July 18, 2003 |
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SATISH KUMAR SHARMA Vs. UNION OF INDIA
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August 5, 2003 |
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SATYENDRA JEET SINGH ADDL COMMISSIONER Vs. UNION OF INDIA
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April 7, 2003 |
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SEEMA SUDHAKAR KULKARNI Vs. UNION OF INDIA
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June 9, 2003 |
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SHAFIQUL HAQUE MAZUMDAR Vs. UNION OF INDIA
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August 5, 2003 |
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SHER SINGH Vs. UNION OF INDIA
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October 17, 2003 |
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SHER SINGH Vs. UNION OF INDIA
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April 29, 2003 |
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SHIV BAHADUR JOSHI Vs. ELECTION COMMISSIONER OF INDIA
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September 22, 2003 |
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SHIV KUMAR SHARMA Vs. KAMAL PANDEY
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December 12, 2003 |
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SONIKA KOHLI Vs. UNION OF INDIA
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August 27, 2003 |
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SUDHIR SHARMA Vs. UNION OF INDIA
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April 1, 2003 |
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SUNIL RANJAN MONDAL Vs. UNION OF INDIA
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February 26, 2003 |
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SURENDRA KUMAR Vs. UNION OF INDIA
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July 7, 2003 |
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SUSHMA SONI Vs. UNION OF INDIA
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February 24, 2003 |
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V BHANSALI Vs. UNION OF INDIA
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May 6, 2003 |
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VIDHATA Vs. UNION OF INDIA
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April 4, 2003 |
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VISHRAM SINGH YADAV Vs. UNION OF INDIA
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July 9, 2003 |
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YATENDRA SINGH JAFA Vs. UNION OF INDIA
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July 29, 2003 |