REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K AGARWAL Vs. UNION OF INDIA	March 7, 2002
A M GURAV Vs. UNION OF INDIA	November 22, 2002
ADHIP CHANDRA CHAUDHURI Vs. UNION OF INDIA	February 15, 2002
AJIJ AHMED KHAN Vs. DIRECTOR GENERAL ICAR	May 22, 2002
AKSHAYA KUMAR DERASHRI Vs. UNION OF INDIA	February 27, 2002
AMAL KUMAR SARKAR Vs. UNION OF INDIA	February 12, 2002
AMIT SAHAI IFS Vs. STATE OF ASSAM	February 13, 2002
AMITABHA BHATTACHARYA Vs. UNION OF INDIA	September 30, 2002
ANGREJ SINGH Vs. UNION OF INDIA	April 2, 2002
ANIVA DUTTA POSTAL ASSISTANT Vs. UNION OF INDIA	October 11, 2002
ARVIND KUMAR Vs. UNION OF INDIA	July 5, 2002
ASHOK KUMAR Vs. ADDITIONAL DY COMMISSIONER OF POLICE	December 20, 2002
ASHOK KUMAR SARIAL Vs. UNION OF INDIA	April 9, 2002
ASHOK SHARMA Vs. UNION OF INDIA	May 24, 2002
ASHUTOSH BANERJEE Vs. UNION OF INDIA	July 23, 2002
AVADHESH KUMAR SINGH Vs. UNION OF INDIA	March 15, 2002
B K KATKAR Vs. UNION OF INDIA	February 19, 2002
B R CHAUDHARY Vs. UNION OF INDIA	May 23, 2002
BABY GEORGE Vs. UNION OF INDIA	July 12, 2002
BHAGWAT SINGH Vs. UNION OF INDIA	March 6, 2002
BINDESWAR MEHTA Vs. UNION OF INDIA	April 10, 2002
BIR SINGH Vs. UNION OF INDIA	March 4, 2002
BISHAN LAL Vs. UNION OF INDIA	October 1, 2002
BRIJ MOHAN LAL Vs. UNION OF INDIA	May 6, 2002
C S SUBRAMANIAN Vs. UNION OF INDIA	March 6, 2002
C SASIKUMARI Vs. SENIOR SUPERINTENDENT OF POST OFFICES	May 2, 2002
C SOMASUNDARAN Vs. UNION OF INDIA	June 7, 2002
CHANDA RAM BUNKAR Vs. UNION OF INDIA	April 19, 2002
CHANDI CHARAN NANDI Vs. UNION OF INDIA	January 18, 2002
DESHMUKH S M Vs. UNION OF INDIA	July 25, 2002
DHIRENDRA CHANDRA DEBNATH Vs. UNION OF INDIA	May 30, 2002
DIONISIO N F CARVALHO Vs. UNION OF INDIA	December 3, 2002
E P JOY Vs. CHIEF STAFF OFFICER P AND A	February 25, 2002
G C GUPTA Vs. UNION OF INDIA	January 1, 2002
GAJRAJ SINGH Vs. UNION OF INDIA	April 26, 2002
GANPATI SHARMA Vs. UNION OF INDIA	January 11, 2002
GYAN PRAKASH IES Vs. UNION OF INDIA	February 25, 2002
J J LAL Vs. UNION OF INDIA	October 1, 2002
J P CHANDELIA Vs. UNION OF INDIA	July 17, 2002
JACOB CHANDY Vs. UNION OF INDIA	May 28, 2002
JOGENDRA PAL Vs. UNION OF INDIA	July 5, 2002
JYOTI SHARMA Vs. KENDRIYA VIDYALAYA SANGTHAN THROUGH DEPUTY COMMISSIONER	December 10, 2002
K D DESHPANDE Vs. UNION OF INDIA	January 7, 2002
K L JURYANI Vs. UNION OF INDIA	July 15, 2002
K L SANTHA Vs. UNION OF INDIA	December 11, 2002
K N M NAIR Vs. UNION OF INDIA	January 25, 2002
K R RAJAN Vs. UNION OF INDIA	March 20, 2002
K SRINIVASA MURTHY Vs. SR DIVISIONAL COMMERCIAL MANAGER	September 26, 2002
K VAMADEVAN Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS	May 31, 2002
KALYAN CHAUDHURI Vs. UNION OF INDIA	August 9, 2002
KAMAL KANTI NASKAR Vs. UNION OF INDIA	September 24, 2002
KIRAN PAL Vs. UNION OF INDIA	August 14, 2002
KRISHAN KUMAR Vs. UNION TERRITORY OF CHANDIGARH	December 2, 2002
KRISHNA KUMAR Vs. UNION OF INDIA	December 3, 2002
LEELAMMA DEVASSIA Vs. SR SUPDT OF POST OFFICES	December 18, 2002
LEKSHMI G Vs. UNION OF INDIA	October 29, 2002
M A VIDYASAGARAN Vs. UNION OF INDIA	July 15, 2002
M ANGAMUTHU Vs. UNION OF INDIA	August 27, 2002
M ASOKAN Vs. UNION OF INDIA	October 28, 2002
M K NAIR Vs. PRESIDENT INDIAN COUNCIL OF AGRICULTURAL RESEARCH	February 6, 2002
M L GROVER Vs. UNION OF INDIA	July 2, 2002
M RAVI KUMAR Vs. UNION OF INDIA	March 14, 2002
M S RAVI Vs. DEVELOPMENT COMMISSIONER	April 19, 2002
MAHENDER JIT SINGH MATTOO Vs. UNION OF INDIA	December 11, 2002
MAHESH CHANDRA Vs. UNION OF INDIA	November 20, 2002
MANOJ KUMAR SWAIN Vs. UNION OF INDIA	April 12, 2002
MATA PRASAD VERMA Vs. UNION OF INDIA	July 18, 2002
MATHURA SARJU Vs. DIVISIONAL RAILWAY MANAGER	August 9, 2002
MOHD ABDUL LATIF MOLLA Vs. UNION OF INDIA	February 6, 2002
MOHD MASOOM Vs. UNION OF INDIA	October 1, 2002
N BABU Vs. FLAG OFFICER COMMANDING IN CHIEF	March 4, 2002
N CHANDRALINGAM Vs. UNION OF INDIA	July 2, 2002
N K SUROYA IAS RETD Vs. UNION OF INDIA	August 12, 2002
N MANILAL Vs. UNION OF INDIA	December 18, 2002
N R YADAV Vs. UNION OF INDIA	June 3, 2002
N S KAIN Vs. UNION OF INDIA	December 31, 2002
N SIVADASAN Vs. SENIOR SUPDT R M S TV DIVISION	June 3, 2002
NARESH K GUPTA Vs. UNION OF INDIA	November 20, 2002
NEETA ANAND Vs. UNION OF INDIA	July 19, 2002
OMPRAKASH DUKHILAL YADAV Vs. UNION OF INDIA	November 29, 2002
P C WILLIAM Vs. UNION OF INDIA	April 19, 2002
P DHANPAL Vs. UNION OF INDIA	December 18, 2002
P I CHANDRASEKHARAN Vs. UNION OF INDIA	December 18, 2002
P J ANTONY Vs. DIRECTOR INTERGRATED FISHERIES PROJECT	September 6, 2002
P K KUTTAPPAN Vs. P PURUSHOTHAMAN NAIR	April 5, 2002
P K SOMASEKHARAN NAIR Vs. CHIEF GENERAL MANAGER TELECOM	September 25, 2002
P K SUDHAKARAN Vs. UNION OF INDIA	April 4, 2002
P M BALAN Vs. UNION OF INDIA	March 15, 2002
P PARDHASARATHY Vs. UNION OF INDIA	December 10, 2002
P PRAHLADAN Vs. SUPERINTENDENT OF POST OFFICES	June 19, 2002
PARTHA TAPASWI Vs. UNION OF INDIA	March 15, 2002
PLABAN KUMAR BHATTACHARYA Vs. UNION OF INDIA	June 20, 2002
PRADIP KUMAR GHOSH Vs. UNION OF INDIA	February 6, 2002
PRIYOTOSH SANYAL Vs. S K LAL	November 11, 2002
PROKASH GUPTA Vs. UNION OF INDIA	March 14, 2002
PULIN BEHARI SARDAR Vs. UNION OF INDIA	April 23, 2002
R B PATIL Vs. UNION OF INDIA	May 27, 2002
R M JOSHI Vs. UNION TERRITORY OF CHANDIGARH	December 10, 2002
R RADHAKRISHNAN Vs. UNION OF INDIA	October 31, 2002
R RAMA MURTHY Vs. UNION OF INDIA	November 28, 2002
RAJAT TARAFDER Vs. UNION OF INDIA	June 12, 2002
RAJBIR SINGH Vs. UNION OF INDIA	February 20, 2002
RAJHUNS UPADHYAYA MEMBER BOARD OF REVENUE Vs. UNION OF INDIA	November 20, 2002
RAM KRIPAL Vs. UNION OF INDIA	April 23, 2002
RAM NARAIN Vs. UNION OF INDIA	September 10, 2002
RAM NIWAS JANGID Vs. UNION OF INDIA	October 16, 2002
RAM SHRIDHAR CHIMURKAR Vs. UNION OF INDIA	July 19, 2002
RAMESH CHANDRA MATHUR Vs. UNION OF INDIA	March 20, 2002
RAVINDRA KUMAR Vs. UNION OF INDIA	September 16, 2002
ROHITASHAWA KUMAR Vs. UNION OF INDIA	July 11, 2002
S HAJA NAJEEMUDEEN Vs. DIRECTOR CENTRAL MARINE FISHERIES RESEARCH INSTITUTE	May 28, 2002
S K BHANDARI Vs. UNION OF INDIA	September 2, 2002
S P MISHRA Vs. UNION OF INDIA	November 10, 2002
S P S YADAV Vs. UNION OF INDIA	October 22, 2002
S PADMANABHAN Vs. UNION OF INDIA	April 19, 2002
SAHEBLAL AHMED Vs. UNION OF INDIA	January 7, 2002
SAJAL KUMAR BAGCHI Vs. UNION OF INDIA	July 24, 2002
SAMAR SANYAL Vs. UNION OF INDIA	April 22, 2002
SANJAY YADAV Vs. UNION OF INDIA	December 24, 2002
SAROJINI PATRA Vs. UNION OF INDIA	April 3, 2002
SAVITA RANI Vs. UNION TERRITORY	October 8, 2002
SH FANAI PAHNUNA Vs. UNION OF INDIA	March 1, 2002
SH NISHIKANT Vs. UNION OF INDIA	July 31, 2002
SH S C MANCHANDA Vs. UNION OF INDIA	July 8, 2002
SH SHIB LAL Vs. UNION OF INDIA	December 9, 2002
SH VASUDEV GANESH GOKHALE Vs. UNION OF INDIA	December 3, 2002
SHAILENDRA KUMAR JAISWAL Vs. UNION OF INDIA	June 12, 2002
SHAMSHAD ALI Vs. UNION OF INDIA	July 12, 2002
SHER SINGH DIRECTOR OF EVALUATION Vs. UNION OF INDIA	December 10, 2002
SHIV KUMAR Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI	February 25, 2002
SHRIKRISHNA Vs. GOVERNMENT OF INDIA	July 29, 2002
SHYAMA PADA MONDAL Vs. UNION OF INDIA	July 10, 2002
SRI ANANDA @ ANANDA GHADEI Vs. UNION OF INDIA	July 17, 2002
SRI RAJA @ RAJKISHOR PARIDA Vs. UNION OF INDIA	October 11, 2002
SURESH KUMAR LEKHWANI Vs. UNION OF INDIA	August 8, 2002
SWARN SINGH Vs. UNION OF INDIA	June 5, 2002
T M SOMARAJAN Vs. UNION OF INDIA	February 22, 2002
T N SUKUMARAN Vs. UNION OF INDIA	April 12, 2002
V E CHANDRAN Vs. UNION OF INDIA	January 7, 2002
V G PRADHAN Vs. UNION OF INDIA	June 7, 2002
VINOD KUMAR Vs. A P SRIVASTAVA	May 17, 2002

Year 2002 of CENTRAL ADMINISTRATIVE TRIBUNAL

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