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A K ROY Vs. PRESIDENT ICAR
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August 8, 2001 |
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A L THOMAS Vs. UNION OF INDIA
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August 2, 2001 |
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A M KANPURWALA Vs. UNION OF INDIA
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June 7, 2001 |
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AMIT JAIN Vs. UNION OF INDIA
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June 13, 2001 |
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B C IBRAHIM Vs. DIRECTOR OF EDUCTION U T OF LAKSHADWEEP
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August 13, 2001 |
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B K RAGHURAM Vs. UNION OF INDIA
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September 27, 2001 |
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B N SINGH Vs. UNION OF INDIA
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June 8, 2001 |
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B P POOKUNJU Vs. UNION OF INDIA
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November 1, 2001 |
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B R MANGALUR Vs. UNION OF INDIA
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May 31, 2001 |
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BINOY KRISHNA MANDAL Vs. UNION OF INDIA
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October 10, 2001 |
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CHIDAMBRAM Vs. UNION TERRITORY CHANDIGARH THROUGH ITS ADVISOR
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December 6, 2001 |
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DHOLAN LILARAM LULLA Vs. UNION OF INDIA
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November 9, 2001 |
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G MUTHUSAMY Vs. DIVISIONAL PERSONNEL OFFICER SOUTHERN RLY
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July 19, 2001 |
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G N RAO Vs. UNION OF INDIA
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June 6, 2001 |
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G SELVACOUMAR Vs. UNION OF INDIA
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February 20, 2001 |
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GURDEV SINGH A I G Vs. UNION OF INDIA
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August 2, 2001 |
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H ALI Vs. EMPLOYEES STATE INSURANCE CORPORATION
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May 17, 2001 |
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HARESH D RAMAIYA Vs. UNION OF INDIA
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September 28, 2001 |
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HIRANMOY SEN Vs. UNION OF INDIA
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January 19, 2001 |
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JAGDISH PRASAD SRIVASTAVA Vs. UNION OF INDIA
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October 19, 2001 |
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K V GEORGE Vs. UNION OF INDIA
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September 5, 2001 |
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K VARGHESE Vs. UNION OF INDIA
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July 27, 2001 |
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KONA KRISHNARAV NAYUDU Vs. UNION OF INDIA
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April 10, 2001 |
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M D SHARMA Vs. UNION OF INDIA
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March 29, 2001 |
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M KRISHNA DAS Vs. CHAIRMAN RAILWAY BOARD
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June 1, 2001 |
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M YANTHAN Vs. UNION OF INDIA
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October 11, 2001 |
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MAHENDRA PRASAD MEHTA Vs. UNION OF INDIA
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October 8, 2001 |
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MANGILAL Vs. UNION OF INDIA
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September 17, 2001 |
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N A KUNJAPPAN Vs. CHIEF GENERAL MANAGER TELECOM
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June 11, 2001 |
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N C SHARMA Vs. UNION OF INDIA
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October 24, 2001 |
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N GOPALAKRISHNAN Vs. UNION OF INDIA
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January 31, 2001 |
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NIRMALA DEVI Vs. UNION OF INDIA
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November 19, 2001 |
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POONAM TIWARI Vs. KENDRIYA VIDYALAYA SANGATHAN
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August 2, 2001 |
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PRASHANT KRISHNA SALVI Vs. UNION OF INDIA
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September 12, 2001 |
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PRITAM SINGH Vs. UNION OF INDIA
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August 31, 2001 |
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RAJESH RAVINDRAN Vs. SECRETARY TO GOVT OF INDIA MINISTRY OF ENVIRONMENT & FORESTS
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September 5, 2001 |
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RAJINDER SINGH Vs. UNION OF INDIA
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November 9, 2001 |
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RAMNATH SEN Vs. UNION OF INDIA
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July 30, 2001 |
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S A S NAVAS Vs. COMMISSIONER OF CUSTOMS
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October 10, 2001 |
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S DAMODARAN Vs. UNION OF INDIA
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October 16, 2001 |
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S HARIHARAN Vs. UNION OF INDIA
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July 12, 2001 |
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S N THAPA Vs. UNION OF INDIA
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August 31, 2001 |
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SANJAY VASANTRAO HAGE EDBPM Vs. UNION OF INDIA
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August 7, 2001 |
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SHASHI A THAKUR Vs. UNION OF INDIA
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October 18, 2001 |
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T GOPALANKUTTY NAIR Vs. DIRECTOR GENERAL ESIC
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May 22, 2001 |
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T JAYAKUMAR Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
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September 14, 2001 |
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T P GOPINATH Vs. UNION OF INDIA
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September 25, 2001 |
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U NARAYANAN Vs. CHIEF OPERATIONS MANAGER
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November 23, 2001 |
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V A KUMARAN Vs. UNION OF INDIA
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September 27, 2001 |
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V M NARAYANAN Vs. CHIEF GENERAL MANAGER TELECOMMUNICATIONS
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June 1, 2001 |
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VASANT LADAGYA GAWAND Vs. UNION OF INDIA
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June 7, 2001 |
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YAMINI CHAUHAN Vs. NAVODAYA VIDYALAYA SAMITI
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September 14, 2001 |
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