|
APARNA SEHGAL Vs. GOVERNMENT OF NCT OF DELHI
|
May 8, 2000 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
March 16, 2000 |
|
ASHOK KUMAR Vs. UNION OF INDIA
|
August 8, 2000 |
|
ATUL KUMAR GUPTA Vs. UNION OF INDIA
|
February 3, 2000 |
|
B S KUNWAR Vs. UNION OF INDIA
|
February 4, 2000 |
|
BASANT KUMAR GUPTA Vs. UNION OF INDIA
|
February 23, 2000 |
|
BHANWAR LAL Vs. UNION OF INDIA
|
May 11, 2000 |
|
CONSTABLE KAFIL AHMED Vs. UNION OF INDIA
|
April 19, 2000 |
|
D BORA Vs. UNION OF INDIA
|
January 13, 2000 |
|
D S GREWAL IPS Vs. UNION OF INDIA
|
February 24, 2000 |
|
DEEPAK SARDANA Vs. UNION OF INDIA
|
August 9, 2000 |
|
DHAN SINGH ARMED POLICE Vs. COMMISSIONER OF POLICE
|
January 19, 2000 |
|
DILEEP SHARMA Vs. UNION OF INDIA
|
April 10, 2000 |
|
DINESH CHANDRA Vs. UNION OF INDIA
|
July 5, 2000 |
|
DINESH SHARMA Vs. UNION OF INDIA
|
March 29, 2000 |
|
DURGA DASS RETD Vs. CHIEF SECRETARY GOVT OF NCT OF DELHI
|
March 22, 2000 |
|
G K GANDHI Vs. UNION OF INDIA
|
February 22, 2000 |
|
GULSHAN RAI Vs. UNION OF INDIA
|
April 26, 2000 |
|
H C SUMER SINGH Vs. UNION OF INDIA
|
January 17, 2000 |
|
HARISH CHANDRA Vs. UNION OF INDIA
|
February 10, 2000 |
|
HARMOHAN SINGH WALIA Vs. UNION OF INDIA
|
May 16, 2000 |
|
JAI SINGH RATHORE Vs. UNION OF INDIA
|
August 3, 2000 |
|
JEETMAL Vs. UNION OF INDIA
|
June 27, 2000 |
|
JUGRAJ ARORA Vs. S LAKSHMINARAYANAN
|
May 17, 2000 |
|
KASTOOR MAL Vs. UNION OF INDIA
|
May 4, 2000 |
|
KHUSHWANT SINGH Vs. UNION OF INDIA
|
November 3, 2000 |
|
MADAN MOHAN ARORA Vs. UNION OF INDIA
|
January 31, 2000 |
|
MAHMOOD ANSARI Vs. UNION OF INDIA
|
July 12, 2000 |
|
MANOHAR LAL Vs. UNION OF INDIA
|
February 7, 2000 |
|
MOHAN LAL SHARMA Vs. UNION OF INDIA
|
April 4, 2000 |
|
MOHD AZAJ KHAN Vs. UNION OF INDIA
|
May 23, 2000 |
|
MOTI LAL GUPTA Vs. UNION OF INDIA
|
March 6, 2000 |
|
MUMTAZ AHMED KHAN Vs. UNION OF INDIA
|
March 24, 2000 |
|
NANAK CHAND Vs. UNION OF INDIA
|
March 30, 2000 |
|
NAND LAL Vs. UNION OF INDIA
|
April 5, 2000 |
|
NIRANJAN KUMAR VASU Vs. UNION OF INDIA
|
April 25, 2000 |
|
NIRUPAMA ROUT Vs. UNION OF INDIA
|
August 4, 2000 |
|
OM PRAKASH Vs. UNION OF INDIA
|
February 28, 2000 |
|
OM PRAKASH GURJAR Vs. UNION OF INDIA
|
May 23, 2000 |
|
POONAM MULWANI Vs. SECRETARY MINISTRY OF AGRICULTURAL
|
May 5, 2000 |
|
PUSHPA DEVI Vs. UNION OF INDIA
|
February 17, 2000 |
|
R C GUPTA U D C Vs. LT GOVERNOR OF NATIONAL CAPITAL TERRITORY OF DELHI
|
January 27, 2000 |
|
R K HATWAR Vs. UNION OF INDIA
|
September 14, 2000 |
|
RAGHU NATH SINGH Vs. UNION OF INDIA
|
January 5, 2000 |
|
RAJBIR SINGH Vs. UNION OF INDIA
|
April 6, 2000 |
|
RAJENDRA KUMAR PAREEK Vs. UNION OF INDIA
|
June 27, 2000 |
|
RAJENDRA PRASAD SHARMA Vs. UNION OF INDIA
|
August 11, 2000 |
|
RAJINDER PRASAD Vs. UNION OF INDIA
|
May 19, 2000 |
|
RAM NATH SINGH Vs. UNION OF INDIA
|
February 8, 2000 |
|
RAMESHWAR PRASAD MEENA Vs. UNION OF INDIA
|
May 26, 2000 |
|
RANJEET SINGH GATHALA Vs. UNION OF INDIA
|
May 23, 2000 |
|
RISHIRAJ SINGH TYAGI Vs. UNION OF INDIA
|
February 4, 2000 |
|
ROSIE AHUJA Vs. SECRETARY MINISTRY OF WATER RESOURCES
|
January 31, 2000 |
|
SATYA NARAYAN Vs. UNION OF INDIA
|
May 10, 2000 |
|
SATYENDRA NATH JHA Vs. UNION OF INDIA
|
February 9, 2000 |
|
SH CHHAJJOO Vs. UNION OF INDIA
|
February 2, 2000 |
|
SHARDA DEVI Vs. UNION OF INDIA
|
March 23, 2000 |
|
SHIV PRAKASH Vs. UNION OF INDIA
|
January 25, 2000 |
|
SUBHASH CHAND SHARMA Vs. UNION OF INDIA
|
August 28, 2000 |
|
SURAJ BHAN DY DIRECTOR Vs. UNION OF INDIA
|
August 22, 2000 |
|
SURESH KUMAR BHOLA Vs. UNION OF INDIA
|
January 19, 2000 |
|
SUSHMA Vs. NATIONAL CAPITAL TERRITORY OF DELHI
|
May 10, 2000 |
|
TIKAM CHAND Vs. UNION OF INDIA
|
August 22, 2000 |
|
UMA KANT TIWARI Vs. COMMISSIONER OF POLICE
|
May 25, 2000 |
|
UMESH JOSHI Vs. UNION OF INDIA
|
January 7, 2000 |
|
VED PAL SINGH Vs. UNION OF INDIA
|
January 5, 2000 |
LOGIN