| Case Title | Date |
|---|---|
| BHARTI SINGH Vs. FRIEND LIES ESTATE AND ESSENTIAL PVT. LTD. | February 22, 2011 |
| BIHAR STATE ELECTRICITY BOARD Vs. JAGANNATH MANDAL | February 25, 2011 |
| BIHAR STATE HOUSING BOARD Vs. KAMESHWAR PRASAD SINHA | February 25, 2011 |
| BIHAR STATE HOUSING BOARD THROUGH ITS MANAGING DIRECTOR Vs. BEDAMO | January 17, 2011 |
| LIFE INSURANCE CORPORATION OF INDIA Vs. VIJAY BAHADUR SINGH | February 25, 2011 |
| LIFE INSURANCE CORPORATION OF INDIA Vs. URMILA KUER | April 27, 2011 |
| NATIONAL INSURANCE COMPANY LTD Vs. BASANT BIHARI SINGH | February 25, 2011 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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