| Case Title | Date |
|---|---|
| ABDUSH SAKUR Vs. KAMAL ASHRAF | September 15, 2006 |
| ANIL KUMAR Vs. D T D C COURIER | September 25, 2006 |
| ANIL KUMAR ARORA Vs. ARUN KUMAR | October 17, 2006 |
| CONTROLLER OF EXAMINATION Vs. GAUTAM SINGH | September 5, 2006 |
| DILIP KUMAR SINHA Vs. ABHINEET NURSING HOME & ORS | September 25, 2006 |
| DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY Vs. PROPRIETOR, M/S.DINESH VASTRALAYA | September 11, 2006 |
| GENERAL MANAGER, E.C.RAILWAY Vs. AJAY SHANKAR VERMA | September 5, 2006 |
| NAGAR PANCHAYAT AND ANR Vs. SHAMBHU KUMAR AND ORS | October 11, 2006 |
| NEW INDIA ASSURANCE COMPANY LTD Vs. DINESH VASTRALAYA | September 11, 2006 |
| SANJEEV KUMAR @ PAPPU KUMAR Vs. BIRENDRA KUMAR, MBBS | October 11, 2006 |
| SECRETARY, BIHAR SCHOOL EXAMINATION BOARD, PATNA Vs. MAMTA | February 24, 2006 |
| STATE BANK OF INDIA, AGRICULTURAL DEVELOPMENT BRANCH, PURNEA Vs. BINDESHWARI PRASAD MEHTA | April 18, 2006 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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