| Case Title | Date |
|---|---|
| BIHAR SCHOOL EXAMINATION BOARD Vs. ARUN KUMAR MISHRA | October 14, 2004 |
| CHAIRMAN LIC OF INDIA Vs. SUDHIR SHAH | April 16, 2004 |
| ELECTRICAL EXECUTIVE ENGINEER Vs. SIYA DEVI | May 12, 2004 |
| ELECTRICAL EXECUTIVE ENGINEER Vs. SHYAM SUNDAR PODDAR | September 21, 2004 |
| ELECTRICAL EXECUTIVE ENGINEER & ANR Vs. ASHWANI KUMAR SAH | September 3, 2004 |
| L I C OF INDIA Vs. RINKU PANDEY | January 11, 2004 |
| LIC OF INDIA Vs. MANJU DEVI | July 14, 2004 |
| RAKESH RANJAN SINHA Vs. S K DAS | January 29, 2004 |
| RAM AUTAR SANTORIA Vs. BIHAR STATE ELECTRICITY BOARD | March 4, 2004 |
| SHIVNANDAN SINGH Vs. LIC | April 6, 2004 |
| SUNIL HASSARIA ELECTRONIC CENTRE Vs. LALAN RAI | April 16, 2004 |
| SUSHMA DEVI Vs. BALGOBIND BISWAS | November 25, 2004 |
| TATA FINANCE LIMITED Vs. PANCHANAND OJHA | April 9, 2004 |
| YAHIYA Vs. INDIAN POST AND TELEGRAPHS DEPARTMENT | July 7, 2004 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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