| Case Title | Date |
|---|---|
| ATAUR MRIDHA @ ATAUR Vs. STATE | February 14, 2017 |
| BANGLADESH BANK Vs. EAST WEST PROPERTY DEVELOPMENTS (PVT.) | March 16, 2017 |
| BANGLADESH BAR COUNCIL Vs. A.K.M. FAZLUL KAMIR | February 8, 2017 |
| DR. KHAIRUN NAHAR Vs. PROFESSOR DR. IQBAL ARSHALAN | May 21, 2017 |
| GOVERNMENT OF BANGLADESH Vs. ADVOCATE ASADUZZAMAN SIDDIQUI | July 3, 2017 |
| GOVERNMENT OF BANGLADESH Vs. ALLAMA DELWAR HOSSAIN SAYEDEE | May 15, 2017 |
| MD. HAFIZUDDIN Vs. MOZAFFOR MRIDHA | August 17, 2017 |
| MUFTI ABDUL HANNAN MUNSHI ALIAS ABUL Vs. STATE | March 19, 2017 |
| PARMALUNDRA JOYDHAR Vs. BHAGIRATH TALUKDER | January 24, 2017 |
| SECRETARY, MINISTRY OF HOUSING AND PUBLIC WORKS Vs. HANIF BROTHERS | May 17, 2017 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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