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ABDUL KHALEQUE Vs. GOVERNMENT OF BANGLADESH
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June 5, 2016 |
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AGRANI BANK LTD. Vs. MESSERS CALICO COTTON MILLS LTD.
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January 21, 2016 |
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ALAMGIR HOSSAIN Vs. STATE
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August 2, 2016 |
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ALHAJ MD. MAHTAB HOSSAIN MOLLA Vs. STATE
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April 3, 2016 |
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AN APPLICATION UNDER ARTICLE 102 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. BANGLADESH REPRESENTED BY THE SECRETARY
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August 11, 2016 |
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AN APPLICATION UNDER SECTION 160(1) OF THE INCOME TAX ORDINANCE, 1984 Vs. HAJI MOHAMMAD ALI
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May 11, 2016 |
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BIMAN BANGLADESH AIRLINES Vs. AL ROJONI ENTERPRISE
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November 23, 2016 |
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BIRAMPUR SONALI MATSHAJIBI SAMABAY SAMITY LTD Vs. GOVERNMENT OF BANGLADESH
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March 31, 2016 |
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CHAIRMAN, DISTRICT COUNCIL, FENI Vs. FENI ALIA MADRASHA MOSQUE COMMITTEE
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March 29, 2016 |
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CHAIRMAN, RAJDHANI UNNAYAN KARTIPAKKHA Vs. MANZUR AHMED @ MANZOOR AHMED
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August 2, 2016 |
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CHAIRMAN, RAJUK Vs. MANZUR AHMED
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August 2, 2016 |
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GOVERNMENT OF BANGLADESH Vs. MD. BELLAL HOSSAIN MOLLIK
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January 13, 2016 |
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GOVERNMENT OF BANGLADESH REPRESENTED BY SECRETARY Vs. RANGAMATI FOOD PRODUCTS LTD
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November 22, 2016 |
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GRAMSICO LIMITED Vs. BANGLADESH TEXTILE MILLS CORPORATION
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May 17, 2016 |
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HAMIDUR RAHMAN Vs. ABDUL HASHIM
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July 28, 2016 |
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IN THE MATTER OF: SADHARAN BIMA CORPORATION Vs. AHAD JUTE MILLS LTD
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March 29, 2016 |
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JAMIL CHOWDHURY Vs. BANGLADESH
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July 25, 2016 |
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MASUM ENTERPRISE Vs. NATIONAL BOARD OF REVENUE
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March 30, 2016 |
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MASUMA BEGUM BOGRA Vs. MD. JAHIRUL ISLAM
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September 6, 2016 |
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MD. ABDUS SOBHAN Vs. MD. AHSANULLAH
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May 31, 2016 |
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MD. ABUL KALAM Vs. MD. ENTAJ ALI SHEIKH
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November 14, 2016 |
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MD. GOLAM FARUQUE Vs. MD. SALIM REZA
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August 11, 2016 |
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MD. MAHMUDUL HAQUE Vs. GOVERNMENT OF BANGLADESH
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March 30, 2016 |
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MD. MOSARAF HOSSAIN Vs. DELOWARA BEGUM
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January 31, 2016 |
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MD. RAFIQUL ISLAM Vs. BANGLADESH
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July 26, 2016 |
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MD. SEKANDAR Vs. JANATA BANK LTD
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December 6, 2016 |
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MD. TOFAZZAL AHMED Vs. MD. JASIM UDDIN HAIDER FARUQUEE
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February 16, 2016 |
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MIR QUASEM ALI Vs. CHIEF PROSECUTOR, INTERNATIONAL CRIMES TRIBUNAL, DHAKA
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August 30, 2016 |
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MOHD. MAJHARUL HOQUE MONSUR Vs. MIR KASHIM CHY
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August 24, 2016 |
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MOTIUR RAHMAN NIZAMI Vs. CHIEF PROSECUTOR, INTERNATIONAL CRIMES TRIBUNAL, DHAKA
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May 5, 2016 |
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MOTIUR RAHMAN NIZAMI Vs. GOVERNMENT OF BANGLADESH
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January 6, 2016 |
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MST. SHAHIDA KHATUN Vs. ALHAJ ABDUL MALEK HOWLADER BEING DEAD HIS HEIRS
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February 1, 2016 |
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MUFTI ABDUL HANNAN MUNSHI Vs. STATE
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December 7, 2016 |
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NUR MOHAMMAD Vs. ASEN ALI
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January 26, 2016 |
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OSMAN GAZI CHOWDHURY Vs. ARTHA RIN ADALAT
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January 27, 2016 |
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PRESIDENT, BANGLADESH GARMENTS Vs. GOVERNMENT OF BANGLADESH
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June 2, 2016 |
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RAMESH CHANDRA ADHIKARI Vs. BULBULI
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February 4, 2016 |
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RAZIA SULTANA Vs. MIR SHAHINUL ISLAM
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May 26, 2016 |
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S. N. KABIR Vs. MRS. FATEMA BEGUM
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January 14, 2016 |
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SADHARAN BIMA CORPORATION Vs. AHAD JUTE MILLS LTD
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March 29, 2016 |
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SAMIA RAHMAN Vs. BANGLADESH REPRESENTED BY THE SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE
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June 1, 2016 |
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SHEIKH JAMAL DHANMONDI CLUB LTD Vs. SECRETARY, MINISTRY OF YOUTH AND SPORTS
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April 13, 2016 |
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SMAH LTD. Vs. CUSTOMS, EXCISE AND VAT TRIBUNAL
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January 28, 2016 |
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SOHRAB ALI MIAH Vs. BANGLADESH SUGAR AND FOOD INDUSTRIES CORPORATION
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August 10, 2016 |
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STATE Vs. MUFTI A. HANNAN MUNSHI ALIAS ABUL KALAM
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February 11, 2016 |
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SUZA UDDOULA Vs. ARSHAD HOSSAIN HAIDER
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August 21, 2016 |
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SYED AMIR ALI ALIAS SYED FAIZUL ISLAM Vs. SYED ASADDAR ALI
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April 12, 2016 |
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UMME KULSUM (SWEETY) Vs. MD. NAZMUL ISLAM
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March 7, 2016 |
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UNITED POWER GENERATION Vs. SHAJAHANULLAH POWER GENERATION
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March 2, 2016 |
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VICE CHANCELLOR, UNIVERSITY OF DHAKA Vs. A.K.M.MUID
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August 21, 2016 |
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