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A. B. BANK LIMITED Vs. KHAN ENTERPRISE
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June 22, 2015 |
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A. K. M. FAZLUL HAQUE Vs. BAZLUR RAHMAN
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May 6, 2015 |
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ABDUL BAQUE Vs. GOVERNMENT OF BANGLADESH
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November 1, 2015 |
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ABDUL KHALEQUE Vs. MD. SHAMSUL ALAM
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November 23, 2015 |
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ALI AHSAN MUHAMMAD MUJAHID Vs. GOVERNMENT OF BANGLADESH
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November 18, 2015 |
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AN APPLICATION UNDER ARTICLE 102 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. GOVERNMENT OF THE PEOPLES REPUBLIC OF BANGLADESH
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May 27, 2015 |
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AN APPLICATION UNDER ARTICLE 102 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. DHAKA CITY CORPORATION
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February 25, 2015 |
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AN APPLICATION UNDER ARTICLE 102 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. GOVERNMENT OF BANGLADESH
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May 5, 2015 |
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AN APPLICATION UNDER SECTION 160(1) OF THE INCOME TAX ORDINANCE, 1984 Vs. TRANSFIN TRADING LTD
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May 14, 2015 |
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ANJOLI RANI PAUL Vs. BANGLADESH
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December 6, 2015 |
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ANJUARA KHANAM @ ANJU Vs. STATE
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July 8, 2015 |
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ANTI CORRUPTION COMMISSION Vs. MOHD. SHAHIDUL ISLAM
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September 16, 2015 |
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APPLICATION UNDER ARTICLE 102 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. SECRETARY, MINISTRY OF EDUCATION, BANGLADESH
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November 25, 2015 |
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APPLICATIONS UNDER SECTION 160 OF THE INCOME TAX ORDINANCE, 1984 Vs. COMMISSIONER OF TAXES TAXES ZONE-3
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May 14, 2015 |
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BANGLADESH Vs. MD. ABDUL HAQUE
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April 13, 2015 |
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BANGLADESH LEGAL AID AND SERVICES TRUST Vs. BANGLADESH, REPRESENTED BY THE SECRETARY
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May 5, 2015 |
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BANGLADESH, REPRESENTED BY THE CABINET SECRETARY Vs. MD. ATAUR RAHMAN
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January 11, 2015 |
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BASHANT PROTIMA NANDI Vs. BANGLADESH
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March 10, 2015 |
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BLAST Vs. GOVERNMENT OF BANGLADESH
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August 3, 2015 |
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CITY SEED CRUSHING INDUSTRIES LTD Vs. M.V. TRITON SEAGULL
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April 6, 2015 |
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COMMISSIONER OF TAXES, DHAKA Vs. TRANSFIN TRADING LTD.
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May 14, 2015 |
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DEPUTY COMMISSIONER, SIRAJGONJ Vs. SULTANA ISLAM
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January 20, 2015 |
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FARID HOSSAIN Vs. MOSAMMAT JAHANARA BEGUM
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April 22, 2015 |
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GOVERNMENT OF BANGLADESH Vs. SONTOSH KUMAR SHAHA
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December 15, 2015 |
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GOVERNMENT OF BANGLADESH Vs. S. M. RAIZ UDDIN AHMED
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November 4, 2015 |
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GOVERNMENT OF BANGLADESH Vs. MD. ABUL KALAM AZAD
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December 14, 2015 |
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HAJI TAHIR ALI Vs. GOVERNMENT OF BANGLADESH
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April 6, 2015 |
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HARUN-OR-RASHID @ HIRU MIAH Vs. ALAMGIR HOSSAIN
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August 16, 2015 |
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HARUNUR RASHID Vs. MOSAMMAT YARUN NISSA
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April 26, 2015 |
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HASSAN ALI MATBAR Vs. BANGLADESH
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April 30, 2015 |
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HELALUDDIN Vs. NAZIMUDDIN
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June 23, 2015 |
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IN THE MATTER OF AN APPLICATION UNDER ARTICLE 102 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. SECRETARY, WATER RESOURCES, MINISTRY OF WATER DEVELOPMENT
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November 23, 2015 |
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IN THE MATTER OF: AN APPLICATION UNDER ARTICLE 102 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH. Vs. DHAKA CITY CORPORATION
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February 25, 2015 |
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JAFRI SOAP AND CHEMICAL INDUSTRIES Vs. AGRANI BANK
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June 24, 2015 |
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JANATA BANK LTD. DHAKA Vs. BANGLADESH
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April 24, 2015 |
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JARINA BEGUM Vs. MD. OSMAN GANI
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July 7, 2015 |
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KADER Vs. STATE
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November 26, 2015 |
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KYUNG HAE MARITIME Vs. M. V. BF GLORY (EX-KUNAI)
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August 25, 2015 |
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LUCKY ZAMAN Vs. BANGLADESH
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April 16, 2015 |
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MAFRUZA SULTANA Vs. STATE
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April 12, 2015 |
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MANIK Vs. STATE
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January 19, 2015 |
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MD. AFSAR ALI PRAMANIK Vs. MD. MOTALIB AKANDA
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April 20, 2015 |
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MD. ALTAF HOSSAIN Vs. STATE
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February 26, 2015 |
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MD. IDRISUR RAHMAN Vs. SYED SHAHIDUR RAHMAN
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September 16, 2015 |
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MD. IMTIAZ FARUQUE Vs. AFSARUNNESSA KHATUN CHOWDHURY
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April 20, 2015 |
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MD. MOTIAR RAHMAN Vs. STATE
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August 30, 2015 |
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MD. NOWSHER ALI Vs. STATE
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November 25, 2015 |
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MD. ROKIBUR @ ROKIB Vs. STATE
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May 12, 2015 |
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MD. RONI Vs. STATE
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May 26, 2015 |
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MD. RUKUNUDDIN MOLLAH Vs. ARTHA RIN ADALAT
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April 27, 2015 |
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MD. SHAMEZUDDIN Vs. MD. NOWSHER ALI FAKIR
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February 12, 2015 |
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MD. SOLAIMAN Vs. RUMA AKTER
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May 14, 2015 |
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MOHAMMAD ALI AKOND Vs. JAHANGIRNAGAR UNIVERSITY, SAVAR, DHAKA
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December 15, 2015 |
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MUHAMMAD KAMARUZZAMAN Vs. GOVERNMENT OF BANGLADESH
|
April 5, 2015 |
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MUKTAR GAZI Vs. GOVERNMENT OF BANGLADESH
|
April 13, 2015 |
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NTRCA Vs. LUTFOR RAHMAN
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April 12, 2015 |
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ONE BANK LTD. Vs. CHAYA DEVELOPER (PVT.) LTD.
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October 23, 2015 |
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PREMIER BANK LTD Vs. F.V. RAINBOW-1
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June 22, 2015 |
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RABEYA KHATUN Vs. MRS. TASLIMA HASAN
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November 16, 2015 |
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RAJIB TRADERS Vs. ARTHA RIN ADALAT, JESSORE
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August 27, 2015 |
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RAJIB ULLAH Vs. STATE
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January 11, 2015 |
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RENUKA RANI MONDOL @ ROY Vs. BISWAJIT MONDOL @ ROY
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September 9, 2015 |
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SALAHUDDIN Vs. GOVERNMENT OF BANGLADESH
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May 31, 2015 |
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SALAUDDIN QADER CHOWDHURY Vs. CHIEF PROSECUTOR, INTERNATIONAL CRIMES TRIBUNAL, DHAKA
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November 18, 2015 |
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SARWAR ALAM CHOWDHURY Vs. GOVERNMENT OF BANGLADESH
|
May 27, 2015 |
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SHAMIM AKTER SHAMA Vs. SONTOSH KUMAR DAS
|
November 8, 2015 |
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SHAMSUL HUQ MOLLA Vs. SHUNIL CHANDRA BISWAS
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April 29, 2015 |
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SHEELA KAMAL Vs. BANGLADESH
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December 14, 2015 |
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SHOEL TEXTILE Vs. BANGLADESH BANK
|
April 5, 2015 |
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SREE MISHON CHANDRA DAS Vs. STATE
|
April 9, 2015 |
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SREEMAT SUDARSHANANANDA PURI GURUPITA Vs. JOY PRAKASH MITRA CHOWDHURY
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April 9, 2015 |
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STAT Vs. JASHIM UDDIN ALIAS IQBAL
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June 17, 2015 |
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STATE Vs. SWADESH ROY
|
August 13, 2015 |
LOGIN