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A. K. M. FAYEKUZZAMAN Vs. JUDGE, ARTHA RIN ADALAT NO. 2, DHAKA
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February 19, 2013 |
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A. M. ZAHIDUL ALOM Vs. GOVERNMENT OF BANGLADESH
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November 21, 2013 |
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A.B.M. FAZLE RABBI Vs. MD. ABDUS SAMAD
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May 7, 2013 |
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ABDUL HAKIM Vs. STATE
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January 23, 2013 |
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ABDUL KADER MOLLAH Vs. THE COMMISSIONER OF CUSTOMS
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June 20, 2013 |
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ABDUL KADER MOLLAH Vs. PRESIDENT
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July 9, 2013 |
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ABDUL MATIN SARKER Vs. BANGLADESH
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September 29, 2013 |
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ABDUL QUADER MOLLAH Vs. CHIEF PROSECUTOR, INTERNATIONAL CRIMES TRIBUNAL, DHAKA
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December 12, 2013 |
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ABDUR ROUF KHAN Vs. JOBBAR ALI HOWLADER
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October 1, 2013 |
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ABED HASAN MAHMUD Vs. BANGLADESH
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June 20, 2013 |
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ABUL KHAER SARDER Vs. M. A. GAFFAR SANA
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September 9, 2013 |
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AN APPLICATION UNDER ARTICLE 102(2)(A)(II) OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. ELECTION COMMISSION FOR BANGLADESH
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April 3, 2013 |
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ANTI-CORRUPTION COMMISSION Vs. MOHAMMAD BAYAZID
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January 3, 2013 |
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ANWAR HOSSAIN Vs. BANGLADESH
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April 15, 2013 |
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BANGLADESH Vs. MD. SHAHINUR
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October 10, 2013 |
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BANGLADESH Vs. MD. ABDUL MALEQUE MIAH
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September 17, 2013 |
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BANGLADESH FOREST INDUSTRIES DEVELOPMENT CORPORATION Vs. SECOND LABOUR COURT
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May 28, 2013 |
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BANGLADESH FOREST INDUSTRIES DEVELOPMENT CORPORATION Vs. LABOUR APPELLATE TRIBUNAL
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April 30, 2013 |
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BANGLADESH FOREST INDUSTRIES DEVELOPMENT CORPORATION Vs. LABOUR APPELLATE TRIBUNAL
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May 19, 2013 |
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BUREAU VERITAS (BIVAC) BANGLADESH LTD. Vs. CUSTOMS EXCISE AND VAT APPELLATE TRIBUNAL
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April 24, 2013 |
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BUREAU VERITAS (BIVAC) BANGLADESH LTD. Vs. CUSTOMS EXCISE AND VAT APPELLATE TRIBUNAL, DHAKA
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April 24, 2013 |
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CHAIRMAN, JANATA BANK Vs. SHAH MOUDUL-UL MASAVI KHANSUR
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September 25, 2013 |
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DIRECTOR GENERAL, BANGLADESH RAILWAY Vs. JOYNAL ABEDIN MOLLAH
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September 22, 2013 |
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DOYEL ENTERPRISE Vs. NATIONAL BOARD OF REVENUE
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July 28, 2013 |
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GLOBE ENTERPRISE Vs. JAHAN STORE
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May 22, 2013 |
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IBN SINA FOOD & CHEMICAL Vs. REGISTRAR OF TRADE MARKS
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May 20, 2013 |
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JALALABAD GAS TRANSMISSION AND DISTRIBUTION SYSTEMS LTD. Vs. THE CHAIRMAN, LABOUR APPELLATE TRIBUNAL
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July 22, 2013 |
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M. SHAHIDUL KARIM Vs. NATIONAL BOARD OF REVENUE
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May 28, 2013 |
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MAMTAJ BEGUM Vs. JANATA BANK
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June 12, 2013 |
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MARUF ALAM Vs. CUSTOMS
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June 19, 2013 |
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MD. ABDUS SOBHAN @ MD. SUVAN ALI Vs. MD. ABUL KASHEM
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September 30, 2013 |
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MD. HUMAYUN KABIR BHUIYAN Vs. JOINT DISTRICT JUDGE
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June 9, 2013 |
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MD. NAZRUL ISLAM Vs. BANGLADESH BANK
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June 3, 2013 |
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MD. NAZRUL ISLAM Vs. STATE
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August 1, 2013 |
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MD. SAMIDUL Vs. STATE
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May 16, 2013 |
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MD. SHAHIDUL ISLAM @ SHAHID Vs. STATE
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January 7, 2013 |
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MOHAMMAD ELIAS Vs. THE COMMISSIONER OF CUSTOMS
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January 28, 2013 |
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MOULVI SERAJUDDIN AHMED Vs. IDRIS ALI
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January 2, 2013 |
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MST. RAZIA AKHTER Vs. BANGLADESH
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September 9, 2013 |
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PARSA TEX LTD. Vs. NATIONAL BOARD OF REVENUE
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May 22, 2013 |
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S. AKTER & SONS Vs. COMMISSIONER (APPEAL) & PRESIDENT REVIEW COMMITTEE
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July 30, 2013 |
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SARKAR FLOUR & RICE MILLS LTD. Vs. BANGLADESH
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July 29, 2013 |
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SARKER MOHAMMAD ARIFUZZAMAN Vs. BANGLADESH BANK
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June 13, 2013 |
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SHAHEBA KHATUN Vs. GOVERNMENT OF BANGLADESH
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March 14, 2013 |
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STATE Vs. DAFADER MARFOTH ALI SHAH
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April 30, 2013 |
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SUFIA KHATUN Vs. MD. SHAHBUDDIN
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February 26, 2013 |
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VAN OMMEREN TANK TERMINAL (BANGLADESH) LTD. Vs. FIRST LABOUR COURT
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July 24, 2013 |
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WRIGHT GARMENTS (PVT) LTD. Vs. CUSTOMS
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June 4, 2013 |