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A.H. M. KAMRUZZAMAN KHAN Vs. REGISTRAR, JOINT STOCK COMPANIES & FIRMS
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March 19, 2012 |
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ABDUS SALAM LASKAR Vs. BANGLADESH
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March 6, 2012 |
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ABDUS SATTAR KHAN Vs. STATE
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March 21, 2012 |
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AGRANI BANK LTD. Vs. GOVERNMENT BANGLADESH
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March 12, 2012 |
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AN APPLICATION UNDER ARTICLE 102 READ WITH ARTICLE 44 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. GOVERNMENT OF BANGLADESH
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January 15, 2012 |
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ANARUL @ ANARUL HUQ Vs. STATE
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January 5, 2012 |
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ANARUL ISLAM Vs. GOVERNMENT OF BANGLADESH
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December 12, 2012 |
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BANGLADESH Vs. AL-HAJ ZAHURUL ISLAM
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November 14, 2012 |
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DHAKA CITY CORPORATION Vs. FIROZA BEGUM
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January 25, 2012 |
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DHAKA WATER SUPPLY AUTHORITY Vs. DR. S. M. HOSSAIN
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July 16, 2012 |
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ESRARUL HUQ CHOWDHURY Vs. MD. AMIR HOSSAIN
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November 28, 2012 |
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GENERAL PHARMACEUTICALS LTD. Vs. DEPUTY COMMISSIONER, CUSTOMS EXCISE & VAT
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April 16, 2012 |
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GOVERNMENT OF BANGLADESH Vs. AMAL KRISHNA DATTA
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January 25, 2012 |
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GOVERNMENT OF BANGLADESH Vs. KOTHARI FERMENTATION AND BIOCHEM LTD.
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February 28, 2012 |
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JHARNA BEGUM Vs. STATE
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September 9, 2012 |
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KABIR AHMED Vs. SULTAN AHAMMED
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April 10, 2012 |
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KHALISHPUR HOUSING ESTATE Vs. CHAIRMAN, LAND APPEAL BOARD
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January 25, 2012 |
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M.N ALAM ASSOCIATED LTD. Vs. CHAIRMAN, RAJDHANI UNNAYAN KARTRIPAKKHAYA
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January 24, 2012 |
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MAHMUDUR RAHMAN NAZLU Vs. STATE
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January 22, 2012 |
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MAHUA KHAIR Vs. AMENA BEGUM ALI ISPAHANI
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January 10, 2012 |
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MATIUR RAHMAN FAKIR Vs. ARUN KUMAR SARKER
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February 16, 2012 |
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MD. ABUL KASHEM Vs. MAHMUDUL HASAN @ MAJOR GENERAL
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February 14, 2012 |
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MD. AKRAM ALI PK Vs. MD. YASIN ALI
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May 3, 2012 |
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MD. ALAUDDIN KAZI Vs. GOVERNMENT OF BANGLADESH
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January 12, 2012 |
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MD. BODIUZZAMAN MILON Vs. BANGLADESH COMMERCE BANK LIMITED
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February 6, 2012 |
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MD. FAZLUL HAQUE Vs. GOVERNMENT OF BANGLADESH
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July 25, 2012 |
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MD. HAFIZUR RAHMAN Vs. GOVERNMENT OF BANGLADESH
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October 15, 2012 |
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MD. MONJURUL HOQUE Vs. PUBLIC SERVICE COMMISSION
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February 14, 2012 |
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MD. RAFIQUL ISLAM Vs. EKHLASUDDIN
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March 7, 2012 |
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MD. RAUSHAN ALAM Vs. ZAHURA KHATUN
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November 1, 2012 |
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MD. SHAH ALAM Vs. BANGLADESH WATER DEVELOPMENT BOARD
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February 6, 2012 |
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MD. SHAHAR ALI Vs. SAILESH CHANDRA SEN
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March 7, 2012 |
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MEHEDI HASAN ALIAS RASEL Vs. STATE
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January 19, 2012 |
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METRO MAKERS AND DEVELOPERS LIMITED Vs. BANGLADESH ENVIRONMENTAL LAWYERS
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August 7, 2012 |
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MOST. UMME SHAHEDA AKHTER RINA Vs. AYUB ALI
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April 16, 2012 |
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MUSTAFA CHOWKIDER Vs. STATE
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June 4, 2012 |
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NIRMAL CHANDRA HALDER Vs. HASINA BEGUM
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October 4, 2012 |
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OSARUNNESSA Vs. BANGLADESH
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March 12, 2012 |
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S. M. EUNUS ALI Vs. ARTHA RIN ADALAT
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December 3, 2012 |
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SAMIR KUMAR NATH Vs. GOVERNMENT OF THE PEOPLES REPUBLIC OF BANGLADESH
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October 2, 2012 |
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SEEMARNA AZAM Vs. WONDERLAND HOLDING LIMITED
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December 12, 2012 |
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SHARMIN AKHTER Vs. MAHBUB AKBAR BHUYIAN
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October 7, 2012 |
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STATE Vs. BADIUZZAMAN ALIAS BADU
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February 15, 2012 |
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STATE Vs. MOHAMMAD ALI
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April 19, 2012 |
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STATE Vs. MD. MOMINUR ISLAM
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January 30, 2012 |
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STATE Vs. MILON ALIAS MD. MILON
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January 5, 2012 |
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STATE Vs. NOWSHA ALIAS NOWSER
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January 18, 2012 |
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STATE Vs. SUJON DEB
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March 7, 2012 |
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