A-Z KNIT WEARS LTD. Vs. CITY BANK LTD.
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January 26, 2011 |
A. K. M. WALIULLAH Vs. SECRETARY, MINISTRY OF HOUSING AND PUBLIC WORKS
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December 12, 2011 |
A. RAHMAN LASKER Vs. ABUL KALAM
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May 25, 2011 |
ABDUL AZIZ ALIAS AZIT Vs. STATE
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January 6, 2011 |
ABDUL KHALEQUE MIAH Vs. SHEIKH AMIN UDDIN
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November 21, 2011 |
ABDUL MOTALEB HOWLADER Vs. JUDGE, ARTHA RIN ADALAT NO.1
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January 25, 2011 |
ABDUL OHID Vs. STATE
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March 27, 2011 |
ABDUL SALAM Vs. SUNIL KANTI BISWAS
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March 29, 2011 |
ABDUS SATTAR BHUIYAN Vs. ABDUR RAZZAQUE
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October 24, 2011 |
ABDUS SATTAR KHAN Vs. MD. AFTAR ALI
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January 24, 2011 |
ABUL KALAM Vs. STATE
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November 30, 2011 |
ALHAJ MOHAMMAD SIRAJ-UD-DOWLA Vs. MOMINULLAH
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January 13, 2011 |
AN APPLICATION UNDER ARTICLE 102 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. DHAKA CITY CORPORATION
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August 21, 2011 |
ANIKA ALI, DAUGHTER OF LATE KAZI HAIDER ALI Vs. REZWANUL AHSAN, SON OF MONJURUL AHSAN
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June 9, 2011 |
ANOWAR HOSSAIN Vs. CUSTODIAN, VESTED AND NON-RESIDENTS LAND BANGLADESH
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May 23, 2011 |
ANSAR JUTE BALLING Vs. SECRETARY, MINISTRY OF FINANCE
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January 18, 2011 |
ASLAM KHAN Vs. ARTHA RIN ADALAT
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February 2, 2011 |
AYESHA BEGUM Vs. STATE
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April 6, 2011 |
BANGLADESH BRAHMA SAMAJ Vs. SALEHA AHMED
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November 13, 2011 |
BGP INC. Vs. GOVERNMENT OF BANGLADESH
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May 29, 2011 |
BINOY KRISNA SAHA Vs. REBOTI MOHON SAHA
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November 21, 2011 |
COMPANIGONJ BODIUL ALAM HIGH SCHOOL Vs. GOVERNMENT OF BANGLADESH
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November 17, 2011 |
DELOWAR HOSSAIN Vs. MD. HANIF BHUIYAN
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May 3, 2011 |
EKHLASUR RAHMAN Vs. STATE
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March 27, 2011 |
G. K. BROTHERS Vs. IMPERIAL CHEMICAL INDUSTRIES BANGLADESH LIMITED
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March 20, 2011 |
GIAS MIAH Vs. GOVERNMENT OF BANGLADESH
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November 21, 2011 |
GOVERNMENT OF BANGLADESH Vs. TAPON KUMAR MITRA
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November 20, 2011 |
GOVERNMENT OF BANGLADESH Vs. ABDUL MOTALEB
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October 12, 2011 |
IN THE MATTER OF CHAIRMAN Vs. MOSAMMAT RAHIMA KHATUN
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June 2, 2011 |
KANIN (INDIA) (P) LTD. Vs. THE REGISTRAR OF TRADE MARKS
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January 30, 2011 |
KARIM ULLAH Vs. STATE
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March 13, 2011 |
KHALED JAMEL AHMED ADEL Vs. ARTHA RIN ADALAT
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December 14, 2011 |
MAJAR ALI Vs. GOVERNMENT OF BANGLADESH
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March 29, 2011 |
MANAGER, RUPALI BANK LTD Vs. NEW MUSIC CORNER
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May 18, 2011 |
MD. A. RAZZAK Vs. STATE
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March 20, 2011 |
MD. ABDUL HAKIM BEPARI Vs. STATE
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April 5, 2011 |
MD. AFTAB UDDIN Vs. STATE
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July 7, 2011 |
MD. ARIF-UZ-ZAMAN Vs. STATE
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June 9, 2011 |
MD. AZIM UDDIN Vs. STATE
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February 23, 2011 |
MD. CHINIMUDDIN MALITHA Vs. RAHEJAN BIBI
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January 2, 2011 |
MD. FERAJTULLAH SHEIKH Vs. MD. YUSUF ALI
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March 20, 2011 |
MD. HAMIDUZZAMAN Vs. THE JOINT DISTRICT JUDGE
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January 20, 2011 |
MD. HANIF TALUKDER Vs. PASCHIM KAWNIYA KHAN BARI JAME MASJID
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November 29, 2011 |
MD. JAHIR UDDIN Vs. MD. MOLIN ALI
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March 31, 2011 |
MD. MOHIUDDIN CHOWDHURY Vs. RUPALI BANK LTD.
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February 15, 2011 |
MD. NASHIR Vs. STATE
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March 28, 2011 |
MD. NASURULLAH Vs. ARTHA RIN ADALAT NO.4
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February 2, 2011 |
MD. SHAHJAHAN MIA Vs. GOVERNMENT OF BANGLADESH
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August 11, 2011 |
MD. SOLAIMAN ALI HAMEDI Vs. ABU SAYEED MONDOL
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January 4, 2011 |
MD. TAREQUE AZIZ Vs. STATE
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January 17, 2011 |
MD. TAZUDDIN Vs. GOVERNMENT OF BANGLADESH
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March 30, 2011 |
MD. TOTA MIAH Vs. STATE
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April 3, 2011 |
MIRZA AHSAN HABIB Vs. JUDGE, ARTHA RIN ADALAT, KHULNA
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January 19, 2011 |
MOHAMMAD ALI Vs. BANGALDESH BANK
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February 22, 2011 |
MOHAMMAD SHAHABUDDIN Vs. GOVERNMENT OF THE PEOPLES REPUBLIC OF BANGLADESH
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March 7, 2011 |
MOHAMMAD TAYEEB Vs. MOULANA ABUL KALAM AZAD
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May 12, 2011 |
MST. MOMTAZ BEGUM Vs. ANOWAR HOSSAIN
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July 31, 2011 |
NASIRUL ISLAM Vs. BANGLADESH
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January 27, 2011 |
NAZIM UDDIN Vs. BANGLADESH
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February 9, 2011 |
NITTA NANDO DEY Vs. NOGENDRA KRISHNA KUNDU
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November 16, 2011 |
NUVISTA PHARMA LTD. Vs. CHAIRMAN, NATIONAL BOARD OF REVENUE
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January 4, 2011 |
OWASIR ALI Vs. STATE
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April 3, 2011 |
PAVEL @ FAYSAL AHMED Vs. STATE
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March 21, 2011 |
PRADIP BARUA Vs. FAISAL MADANI
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February 24, 2011 |
PROFESSOR MUHAMMAD YUNUS Vs. GOVERNMENT OF BANGLADESH
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May 5, 2011 |
PROFESSOR MUHAMMAD YUNUS Vs. RAHIMA BEGUM
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May 5, 2011 |
RUSTOM ALI Vs. HASEN ALI
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February 9, 2011 |
SAIFUL ALAM Vs. KAMAL UDDIN SABUJ
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January 19, 2011 |
SANJOY ROY Vs. BANGLADESH
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February 17, 2011 |
SHAHIDULLAH SHAIK Vs. ATAHAR SHAIK
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November 14, 2011 |
SHAMSUL ALAM GOLAP Vs. STATE
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October 19, 2011 |
SIDDIQUE AHMED Vs. GOVERNMENT OF BANGLADESH
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May 15, 2011 |
SRUESH CHANDRA BARMAN Vs. RAJ MOHAN BARMAN
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May 16, 2011 |
STATE Vs. MD. ABDUR ROUF DEWAN @ ROBU
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January 27, 2011 |
SYED SELIM AHMED Vs. APPAREL WORLD (PVT.) LTD.
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October 27, 2011 |
WALI ULLAH Vs. SHAHEDA BEGUM
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March 14, 2011 |