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A.B.M. ASGAR Vs. ADMINISTRATOR AND THE CHAIRMAN OF THE ALLOTMENT COMMITTEE, DHAKA
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January 12, 2010 |
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ADVOCATE MD. SALAHUDDIN DOLON Vs. GOVERNMENT OF BANGLADESH
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April 8, 2010 |
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AKM FAYEKUZZAMAN Vs. STATE
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December 9, 2010 |
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ALAIS MIAH @ ILIAS MIAH Vs. STATE
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May 5, 2010 |
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ALHAJ MD. CHOWDHURY ALAM Vs. MD. NAIRUDDIN SHAH,
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May 25, 2010 |
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AN APPLICATION UNDER ARTICLE 102 OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. BANGLADESH, REPRESENTED BY THE SECRETARY
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March 4, 2010 |
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AN APPLICATION UNDER ARTICLE 102(1)(2) OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. BANGLADESH, REPRESENTED BY THE SECRETARY
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January 28, 2010 |
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AN APPLICATION UNDER ARTICLE 102(2)(A)(II) OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. GOVERNMENT OF THE PEOPLES REPUBLIC OF BANGLADESH
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March 9, 2010 |
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ANTI-CORRUPTION COMMISSION Vs. ATM NAZIMULLAH CHOWDHURY
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March 14, 2010 |
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ARUN KUMAR SUTRADHAR Vs. THE JOINT DISTRICT JUDGE
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December 12, 2010 |
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AZIZUR RAHMAN KHAN Vs. MD. AYNUL MIAH
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March 10, 2010 |
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BAKUL AKTER Vs. BANGLADESH
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March 10, 2010 |
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BANGLADESH Vs. MD. ABDUL KAYUM MIAH
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January 18, 2010 |
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BANGLADESH BANK Vs. SK. ABUL HOSSAIN
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May 2, 2010 |
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BANGLADESH SHILPA RIN SANGSTHA (BSRS) Vs. SHE SHIPPING LINES LIMITED
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December 13, 2010 |
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BEGUM KHALEDA ZIA Vs. GOVERNMENT OF BANGLADESH
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October 13, 2010 |
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BEGUM KHALEDA ZIA Vs. SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF BANGLADESH
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November 29, 2010 |
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BIMAN BANGLADESH AIRLINES Vs. AL ROJONI ENTERPRISE
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January 6, 2010 |
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DR. ABDUR RAHMAN Vs. STATE
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May 26, 2010 |
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EBRAHIM STEEL RE-ROLLING INDUSTRIES (PVT.) LIMITED Vs. GOVERNMENT OF BANGLADESH
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February 11, 2010 |
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GOPINATH DAS Vs. GOVERNMENT OF BANGLADESH
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May 12, 2010 |
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HABIBUR RAHMAN MOLLAH Vs. STATE
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April 4, 2010 |
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HAJI NURUL ISLAM Vs. MAINA MIAH
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January 13, 2010 |
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HAZI SANJOB ALI Vs. HURMUJ ALI
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April 4, 2010 |
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JALALABAD CO-OPERATIVE HOUSING SOCIETY LTD. Vs. MOSAMMAT ROUSHAN JAHAN
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January 6, 2010 |
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K.M. HASANUZZAMAN Vs. ABDUR RAB CHOWDHURY
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February 14, 2010 |
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MAIMUNAL ISLAM Vs. COLLECTOR OF CUSTOMS
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March 10, 2010 |
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MAYEEN UDDIN AHAMAD Vs. ABDUR RASHID SK
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February 16, 2010 |
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MD. ABDUL KADER Vs. BANGLADESH ROAD TRANSPORT CORPORATION
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February 15, 2010 |
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MD. ABDUR ROUF Vs. ARTHA RIN ADALAT
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March 18, 2010 |
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MD. AHIA Vs. MD. AZIMUDDIN
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March 21, 2010 |
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MD. ALIMUDDIN Vs. ALHAJ MD. ABU DAUD
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January 10, 2010 |
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MD. ARIF GAFFAR Vs. ARTHA RIN ADALAT
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December 2, 2010 |
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MD. ASHEQUE ALI Vs. MD. SHAMSUL HOQUE SARDER
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February 15, 2010 |
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MD. AZIM UDDIN Vs. MD. ABDUL LATIF
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February 4, 2010 |
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MD. FARID KHAN Vs. MD. DELOWER HOSSAIN
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March 14, 2010 |
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MD. HELAL UDDIN Vs. M. A. JAKIR
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March 1, 2010 |
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MD. KAWSAR JAHAN Vs. STATE
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May 2, 2010 |
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MD. MAFIZ Vs. BANGLADESH
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January 17, 2010 |
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MD. MOZAFFER RAHMAN Vs. GOVERNMENT OF BANGLADESH
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January 7, 2010 |
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MD. NURUL ABEDIN Vs. BANGLADESH
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January 6, 2010 |
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MD. RIAZ UDDIN KHAN Vs. MAHMUDUR RAHMAN
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August 19, 2010 |
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MD. SONA ULLAH Vs. MOST. MORIUM BEWA
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January 17, 2010 |
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MINISTRY OF FISHERIES AND LIVESTOCKS Vs. OBAID JAGIRDAR
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February 15, 2010 |
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MOHAMMAD MUJIBUL HOQUE Vs. SHAMSUL ALAM
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January 5, 2010 |
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MOJIBOR Vs. MD. NURUL ISLAM
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February 9, 2010 |
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MOST. SAJEYA BEGUM Vs. MD. SHAHIDUL
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February 11, 2010 |
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MST. KOMLA BEGUM Vs. MD. SHAHAB ALI
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March 15, 2010 |
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NASIM ANWAR HOSSAIN Vs. BANGLADESH BANK
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December 7, 2010 |
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NAZRUL ISLAM RUPOQ Vs. BOARD OF INTERMEDIATE AND SECONDARY EDUCATION, CHITTAGONG
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March 25, 2010 |
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QUADERABAD HOUSING ESTATE LIMITED Vs. G.K.MOINUDDIN CHOWDHURY
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July 21, 2010 |
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RIAZ UDDIN AHMED Vs. KHONDAKAR KHORSHED ALI
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January 31, 2010 |
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SADHARAN BIMA CORPORATION Vs. LG ENGINEERING CO. LTD.
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January 6, 2010 |
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SALEH AHMED Vs. SREEMATI RANI PRAVA MITRA
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January 26, 2010 |
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SALEHA BEGUM Vs. ARTHA RIN ADALAT
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March 1, 2010 |
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SAUDI ARABIAN AIRLINES CORPORATION Vs. SAUDI BANGLADESH SERVICES COMPANY LIMITED
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March 1, 2010 |
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SHEIKH HASINA Vs. GOVERNMENT OF BANGLADESH
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March 4, 2010 |
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SREE JIBON SHARMA Vs. SREEMOTI SUBASINI SHARMA
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February 23, 2010 |
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STATE Vs. A. HAQUE ALIAS ABDUL HOQUE
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February 24, 2010 |
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SURUJIT BOSE (RAJU) Vs. BANGLADESH
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January 26, 2010 |
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UNITED COMMERCIAL BANK LIMITED Vs. PANAM BANASPATI LIMITED
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December 8, 2010 |
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WARN-ME WOLLEN MILLS LTD. Vs. GOVERNMENT OF BANGLADESH
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March 21, 2010 |