ABDUL GAFUR Vs. MARIOM BIBI
|
March 12, 2009 |
ABDUL GAFUR Vs. MD. ABDUR RAZZAK
|
August 11, 2009 |
ABDUL MALEK MOLLAH Vs. MD. ABDUL SALAM MORAL
|
April 15, 2009 |
ABDUR RASHID Vs. MD. KAMAL UDDIN MASTER
|
February 4, 2009 |
ABDUR RASHID Vs. ARTHA RIN ADALAT NO.1, CHITTAGONG
|
November 16, 2009 |
ABDUR RASHID ALIAS ABDUR RASHEED Vs. JUDGE, ARTHA RIN ADALAT
|
November 16, 2009 |
ABDUS SATTAR MOLLAH Vs. ABDUL MALEK MOLLAH
|
February 5, 2009 |
ABUL HASHEM Vs. INTERNATIONAL OIL MILLS LIMITED
|
June 23, 2009 |
ADMINISTRATOR OF WAQFS, BANGLADESH Vs. SHAH MOHAMMAD ALINOOR
|
March 3, 2009 |
AN APPLICATION UNDER ARTICLE 102(2) (A) (II) OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. GOVERNMENT OF BANGLADESH
|
January 19, 2009 |
AN APPLICATION UNDER ARTICLE 102(2)(A)(II) OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. GOVERNMENT OF BANGLADESH
|
May 14, 2009 |
ANOWARUL HUQ SABBIR Vs. STATE
|
March 8, 2009 |
ANTI-CORRUPTION COMMISSION Vs. BARRISTER MOHAMMAD SHAHJAHAN OMAR
|
April 23, 2009 |
BABY FOOD PRODUCTS LTD. Vs. NABISCO BISCUIT & BREAD FACTORY LTD.
|
July 16, 2009 |
BANESA BIBI Vs. SENIOR VICE-PRESIDENT
|
April 19, 2009 |
BANGLADESH BRIDGE AUTHORITY Vs. MUKUL KUMAR BISWAS
|
February 17, 2009 |
BANGLADESH NATIONAL WOMEN LAWYERS ASSOCIATION (BNWLA) Vs. BANGLADESH
|
May 14, 2009 |
BANGLADESH POWER DEVELOPMENT BOARD Vs. ARAB CONTRACTOR (BD) LTD
|
March 25, 2009 |
BANGLADESH RAILWAY Vs. MD. FEROZUR RAHMAN
|
February 4, 2009 |
BANGLADESH WATER DEVELOPMENT Vs. CHAIRMAN, LABOUR COURT
|
October 28, 2009 |
BASHUDEV GHOSH Vs. ISWAR SREE SREE BASHUDEV SHALGRAM SHOLA JEW BIGRAH
|
May 31, 2009 |
BINAPANI KANDU Vs. CHAIRMAN, VESTED AND NON-RESIDENT PROPERTY
|
April 20, 2009 |
BRAC Vs. NATIONAL BOARD OF REVENUE
|
March 12, 2009 |
CHAIRMAN, MYMENSINGH POURASHAVA, MYMENSINGH Vs. KASIMONNESSA BEWA
|
March 11, 2009 |
CHARUPADO MONDOL Vs. CHINMAY BACHAR
|
July 5, 2009 |
CITY BANK LIMITED Vs. JUDGE, ARTHA RIN ADALAT, BARISAL
|
January 25, 2009 |
COUNTRY DIRECTOR, WORLD BANK Vs. ISMAT ZERIN KHAN
|
April 6, 2009 |
COURT OF WARDS BHAWAL RAJ ESTATE Vs. EASTERN HOUSING LTD.
|
July 8, 2009 |
CROMVEGE TANNARIES LTD. Vs. ARTHA RIN ADALAT NO.1, DHAKA
|
April 22, 2009 |
DIRECTOR GENERAL OF FOOD Vs. AL-FALAH SHIPPING LINES LIMITED
|
May 10, 2009 |
DR. MIR JAMAL UDDIN Vs. DR. NAWZESH FARID
|
October 14, 2009 |
DR. S. M. EUNUS ALI Vs. ARTHA RIN ADALAT
|
November 1, 2009 |
ELAHI MONDAL Vs. JURAN MONDAL
|
August 23, 2009 |
GM, POSTAL INSURANCE, EASTERN REGION, DHAKA Vs. A.B.M. ABU TAHER
|
March 17, 2009 |
GOLAM MOSTAFA BHUIYAN Vs. ABU TAHER
|
August 18, 2009 |
GOVERNMENT BANGLADESH Vs. ATM MOSTAFA RASHED
|
February 16, 2009 |
GOVERNMENT OF BANGLADESH Vs. ALLAMA DELAWAR HOSSAIN SAYEDEE
|
August 24, 2009 |
GOVERNMENT OF BANGLADESH Vs. MD. ZILLUR RAHMAN
|
February 10, 2009 |
GOVERNMENT OF BANGLADESH Vs. AZEMA KHATUN
|
October 28, 2009 |
H.B.M. IQBAL Vs. MD. SHIRAJUL ISLAM
|
April 12, 2009 |
HAZI ZAHIRUL ISLAM Vs. GOVERNMENT OF BANGLADESH
|
October 28, 2009 |
HUMAYUN HOSSAIN KHAN Vs. BANGLADESH
|
April 8, 2009 |
INDRAJIT DUTTA Vs. BAIDHYA NATH BANARJEE
|
April 22, 2009 |
JAMES FINLAY PLC Vs. MAHI FISH PROCESSING LTD.
|
March 12, 2009 |
JANAB ALI (MD.) Vs. SALEMA KHATUN
|
May 24, 2009 |
JANATA BANK Vs. NATUN PRAGOTI PARIBAHAN SANGSTHA
|
April 27, 2009 |
JOYNUL KARIM Vs. STATE
|
March 22, 2009 |
KAMRUNNESSA NILUFAR Vs. MAHMUDUL FARUQUE
|
February 2, 2009 |
M. A SALAM AND CO. Vs. ISLAMI BANK BANGLADESH LIMITED
|
May 12, 2009 |
M.M. STEEL MILLS LTD. Vs. ARTHA RIN ADALAT
|
April 27, 2009 |
MAHBUBUR RAHMAN MIAH Vs. MA KABIR CHOWDHURY
|
January 27, 2009 |
MATIUR RAHMAN CHOWDHURY Vs. COMMISSIONER OF TAXES
|
July 5, 2009 |
MD. ABDUL JABBAR SARDER Vs. ASSISTANT CUSTODIAN, ENEMY PROPERTY, PABNA
|
February 2, 2009 |
MD. ABU SUFIAN Vs. FERDOSHI BEGUM
|
March 5, 2009 |
MD. ABU ZAFAR SHAHID Vs. JOINAB BEGUM
|
December 7, 2009 |
MD. ABUL KASHEM Vs. HOSNA ARA BEGUM
|
May 12, 2009 |
MD. ALI BEPARY Vs. GARUPRANJAN CHAKRABORTY
|
January 20, 2009 |
MD. AZIZUL HOQUE Vs. MD. AFTABUDDIN
|
March 1, 2009 |
MD. AZIZUR RAHMAN CHOWDHURY Vs. TAUHIDUDDIN CHOWDHURY
|
August 18, 2009 |
MD. ENAM HOSSAIN Vs. KAYESH MIAH
|
November 15, 2009 |
MD. FAZLUL HAQUE Vs. ABDUL MALEK ALIAS MAYA MIAH
|
November 12, 2009 |
MD. IJAL UDDIN MUNSHI Vs. MST. ROKEYA KHATUN
|
January 19, 2009 |
MD. JAHANGIR KABIR Vs. BANGLADESH
|
April 15, 2009 |
MD. KHORSHED ALAM Vs. MOHAMMAD ALI
|
July 23, 2009 |
MD. LAYEK KHAN Vs. ABDUL LATIF
|
April 12, 2009 |
MD. MANSUR RAHMAN Vs. ABDUL MANNAN SARDAR
|
November 2, 2009 |
MD. MONZURUL ISLAM Vs. NATIONAL BOARD OF REVENUE
|
June 24, 2009 |
MD. NAZRUL ISLAM Vs. MONZURUL ISLAM LITON
|
April 17, 2009 |
MD. NAZRUL ISLAM Vs. NATIONAL FANS LIMITED
|
June 21, 2009 |
MD. NAZRUL ISLAM Vs. SECRETARY, MINISTRY OF PUBLIC WORKS, THE PEOPLES REPUBLIC OF BANGLADESH
|
November 2, 2009 |
MD. NURUL ALAM MIAH Vs. MD. IDRIS ALI
|
January 18, 2009 |
MD. RIPON Vs. HEZE WANDA PLAYING CARDS CO. LTD.
|
April 19, 2009 |
MD. RUSTOM ULLAH Vs. MD. ZOMIRUDDIN
|
March 9, 2009 |
MD. SAHFUZUL ISLAM ALIAS SHAFIZUL Vs. MD. AMJAD HOSSAIN
|
October 22, 2009 |
MD. SAJJAD HOSSAIN Vs. STATE
|
April 6, 2009 |
MD. SHAMSER ALI Vs. MD. SHAHAJAHAN ALI
|
November 19, 2009 |
MD. YUNUS Vs. ABUL KALAM
|
March 17, 2009 |
MD. YUSUF CHOWDHURY Vs. ADMINISTRATION OF WAKF
|
November 8, 2009 |
MOHAMMAD AKBAR CHOWDHURY Vs. KHALILUR RAHMAN
|
January 29, 2009 |
MOST. MONOWARA BEGUM Vs. MALANCH BIBI
|
August 16, 2009 |
MOST. SELINA BANU BEWA Vs. MOST. JAMILA KHATUN
|
July 21, 2009 |
MOULVI ABDUL QUDUS Vs. BANGLADESH
|
May 7, 2009 |
MOULVI ABDUL WADUD CHOWDHURY Vs. ABDUL MOTALEB CHOWDHURY
|
March 15, 2009 |
MOZIBUR RAHMAN Vs. AL-HAJ NAZRUL KARIM
|
April 16, 2009 |
MUHAMMAD ALI Vs. MRS. KHALEDA RAHMAN
|
August 17, 2009 |
MUSAMMAT AFROZA HAQUE Vs. MISS ROWSHAN ARA BEGUM
|
August 23, 2009 |
NARENDRA CHANDRA DAS Vs. SREE SREE GOPAL BIGRAHA
|
July 22, 2009 |
NATIONAL BOARD OF REVENUE Vs. DULAL CHANDRA BHOUMIK
|
November 16, 2009 |
NOOR JAHAN BEGUM Vs. GOLAM MOSTAFA
|
January 15, 2009 |
PRIME FINANCE AND INVESTMENT LIMITED Vs. DELWAR H. KHAN
|
August 18, 2009 |
PROJECT DIRECTOR, TEJGAON, DHAKA Vs. RATAN KUMAR DAS
|
April 27, 2009 |
PROVAT KUMAR DAS Vs. MANAGER, AGRANI BANK
|
April 26, 2009 |
PULIN BEHARI BAIRAGEE Vs. ANANDA CHANDRA DAKUA
|
April 20, 2009 |
R.M. SALT CRUSHING INDUSTRIES Vs. SONALI BANK, COXS BAZAR BRANCH
|
March 9, 2009 |
RUPSHA FISH AND ALLIED INDUSTRIES LTD. Vs. PREMIER BANK LIMITED
|
August 17, 2009 |
S. CO. POWER PLANT LTD. Vs. GOVERNMENT OF BANGLADESH
|
October 29, 2009 |
S. M. HOSSAIN Vs. LAHAZUDDIN
|
August 3, 2009 |
S. M. MOSHARAF HOSSAIN Vs. SONALI BANK
|
May 31, 2009 |
SAHEB ALI DEWAN Vs. MD. ZAHIRUL HOQUE DEWAN
|
May 26, 2009 |
SAIFUL HOQUE Vs. BANGLADESH HOUSE BUILDING FINANCE CORPORATION
|
November 3, 2009 |
SECRETARY, MINISTRY OF AGRICULTURAL Vs. RABIA KHATOON
|
February 2, 2009 |
SECRETARY, MINISTRY OF EDUCATION Vs. MOWLANA WAHIDUZZAMAN
|
August 18, 2009 |
SHAHIN MIA Vs. PARUL BEGUM WIFE OF IBRAHIM
|
December 17, 2009 |
SHAID HAMID Vs. NILUFAR MOMTAZ
|
March 25, 2009 |
SHAMSU MEAH Vs. GOVERNMENT OF BANGLADESH
|
June 21, 2009 |
SHER MOHAMMAD Vs. MD. MUNSUR ALI
|
December 14, 2009 |
SOHRAB ALI MOLLA (MD) Vs. MD. ATAUR RAHMAN TALUKDER
|
March 9, 2009 |
SONALI BANK Vs. ARTHA RIN ADALAT
|
April 22, 2009 |
SONALI BANK LIMITED Vs. MD. ABDUL AZIZ
|
March 24, 2009 |
SREE BISHONATH DAS Vs. SREE BINOY KUMAR DAS
|
December 13, 2009 |
SREE JAGANNATH BAIRAGY Vs. SREE SREE KANAILAL JEW BIGRAHA
|
April 5, 2009 |
STATE Vs. AKTER HOSSAIN @ KHOKAN
|
July 30, 2009 |
STATE Vs. MD. CHOWDHURY ALAM
|
March 1, 2009 |
STATE Vs. MIRZA ABBAS
|
November 23, 2009 |
SUPERINTENDENT ENGINEER, RHD SYLHET Vs. MD. EUNUS & BROTHER (PVT) LTD.
|
July 19, 2009 |
SURENDRA MOHAN BANDAYAPADHYA Vs. LALIT MOHAN DAS
|
April 6, 2009 |
TAFAZZAL HOSSAIN Vs. GOVERNMENT OF BANGLADESH
|
October 11, 2009 |
TANVIR UL ISLAM Vs. BANGLADESH BANK
|
April 5, 2009 |
UNITED LEATHER INTERNATIONAL Vs. ARTHA RIN ADALAT
|
July 23, 2009 |
UPAZILA NIRBAHI OFFICER Vs. ASM HARUNAR RASHID
|
April 22, 2009 |
WALILULLAH Vs. HASINA BEGUM
|
July 2, 2009 |
WALILULLAH Vs. HASINA BEGUM
|
July 27, 2009 |
ZAHIDA AHMED (LIZA) Vs. SYED NOOR UDDIN AHMED
|
March 16, 2009 |