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ABDUL HALIM Vs. TATAN MIA
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January 9, 2008 |
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ABDUL MANNAN Vs. MD. SOHRAB HOSSAIN
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January 7, 2008 |
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ABDUL MONEM LTD. Vs. GOVERNMENT OF BANGLADESH
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November 26, 2008 |
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ABDUR RASHID BEPARI Vs. SOLEMAN ALI
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February 6, 2008 |
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ABU TAHER Vs. GOVERNMENT OF BANGLADESH
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March 23, 2008 |
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ADC (REVENUE), MOULAVI BAZAR Vs. PIRPUR FISHERMENS CO-OPERATIVE SOCIETY LTD.
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August 18, 2008 |
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AMEENA AHMED Vs. GOVERNMENT OF BANGLADESH
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January 15, 2008 |
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ANTI-CORRUPTION COMMISSION Vs. SIGMA HUDA
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June 19, 2008 |
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ANTI-CORRUPTION COMMISSION Vs. SYED TANVEER AHMED
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January 30, 2008 |
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ANTI-CORRUPTION COMMISSION Vs. FAZLUR RAHMAN
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January 14, 2008 |
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ASHRAF Vs. MD. ZAHANGIR ALAM
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January 21, 2008 |
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BABUL AHMED Vs. GOVERNMENT OF BANGLADESH
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February 20, 2008 |
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BANGLADESH Vs. MD. FEROZ ALAM
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October 15, 2008 |
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BANGLADESH Vs. MD. WAZIULLAH
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February 6, 2008 |
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BANGLADESH BANK Vs. A. LATIF & COMPANY LIMITED
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March 27, 2008 |
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BANGLADESH KRISHI BANK Vs. MD. SAIDUL HAQUE
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July 15, 2008 |
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BANKA BIHAR MONDAL Vs. MD. TUFAZZEL SARDAR
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January 16, 2008 |
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CHITTA RANJAN ROY Vs. DHIRENDRA NATH ROY
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July 28, 2008 |
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CHITTAGONG CITY CORPORATION Vs. EXECUTIVE ENGINEER, PUBLIC WORKS DEPT, CHITTAGONG
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December 1, 2008 |
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CITY BANK LIMITED Vs. OSCAR FASHIONWEAR LTD.
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July 20, 2008 |
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COLLECTOR OF CUSTOMS Vs. SUMI ENTERPRISE
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August 5, 2008 |
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COMMISSIONER OF CUSTOMS Vs. N. RAHMANIA BANASPATI & VEGETABLE GHEE PRODUCTS LTD.
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November 13, 2008 |
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COMMISSIONER OF CUSTOMS Vs. TALHA TEX PRO LTD.
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March 27, 2008 |
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COMMISSIONER OF CUSTOMS Vs. CAB EXPRESS (BD) LTD.
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December 4, 2008 |
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COMMISSIONER OF CUSTOMS Vs. ABDUR RAZIB
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January 3, 2008 |
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DALILUDDIN SHEIKH Vs. ALEK SHEIKH ALIAS ABDUL MALEK SHEIKH
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March 27, 2008 |
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DEPARTMENT OF NARCOTICS CONTROL DHAKA Vs. CROWN BEVERAGE LTD.
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December 2, 2008 |
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DR. MD. ABDUL JALIL SARDER Vs. SELINA AKHTER
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January 8, 2008 |
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FERASTULLAH SARDER Vs. MD. MOBARAK ALI GAZI
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August 6, 2008 |
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GOVERNMENT OF BANGLADESH Vs. JAMUNA TELEVISION LTD.
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August 30, 2008 |
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GOVERNMENT OF BANGLADESH Vs. MD. SHAMSUL HUDA
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February 18, 2008 |
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GOVERNMENT OF BANGLADESH Vs. EASTERN INDUSTRIES (BD) LTD.
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January 30, 2008 |
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GOVERNMENT OF BANGLADESH Vs. MIZANUR RAHMAN
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May 20, 2008 |
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GOVERNMENT OF BANGLADESH Vs. IQBAL HASAN MAHMOOD TUKU
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May 20, 2008 |
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HAJI MD. SELIM Vs. GOVERNMENT OF BANGLADESH
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January 22, 2008 |
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HARIPADA GOLDAR Vs. MD. SAHABUDDIN SHEIKH
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January 22, 2008 |
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INTERNATIONAL TRADE PROMOTORS Vs. JUDGE, ARTHA RIN ADALAT NO. 1 DHAKA
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July 2, 2008 |
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INTERNATIONAL TRADE PROMOTORS Vs. ARTHA RIN ADALAT NO. 1 DHAKA
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July 2, 2008 |
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ISLAMI BANK BANGLADESH LTD. Vs. COMMISSIONER OF TAXES
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April 8, 2008 |
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JAMIRA KHATUN Vs. MD. FAZLUL KARIM
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February 4, 2008 |
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JANATA BANK Vs. SHEIKH SHAMSUR RAHMAN
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April 6, 2008 |
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KAZI ABDUL HOQUE Vs. MD. BAHARUDDIN
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May 15, 2008 |
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KAZI SALAHUDDIN Vs. KAZI BADRUZZAHEDIN (DABIR)
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July 22, 2008 |
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KHANDAKER JALALUDDIN Vs. MOST. JAMILA KHATUN
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June 13, 2008 |
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KOHINOOR CHOWDHURY Vs. SREE KAMADA RANJAN BHATTACHARJA
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November 23, 2008 |
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KOREA BANGLADESH FOOD PRODUCTS LTD. Vs. NATIONAL BANK LIMITED
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February 7, 2008 |
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LIBERTY FOOD COMPANY LTD. Vs. BOMBAY SWEETS AND COMPANY LTD.
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February 4, 2008 |
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M.S. ZAMAN ALIAS SUKUR MAHMUD Vs. KAZIMUDDIN FERAJI
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January 9, 2008 |
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MADINA TRADING CORPORATION Vs. COMMISSIONER OF CUSTOMS
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June 10, 2008 |
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MAJOR (RTD) QUAZI HASNA HENA BEGUM Vs. LT. COL. KAZI MANSURUL ISLAM
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April 6, 2008 |
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MD. ABDUL MALEK Vs. MD. SANOWAR HOSSAIN
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April 6, 2008 |
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MD. ABDUL MOTALEB SARKER Vs. MD. LASKAR ALI
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January 7, 2008 |
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MD. ABDUL WAHAB Vs. ABDUL MOTALEB
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January 21, 2008 |
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MD. AMIR UDDIN MIAH Vs. DHAKA CITY CORPORATION
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October 22, 2008 |
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MD. ANWAR HOSSAIN Vs. SUPERINTENDENT OF POLICE, KHULNA
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January 23, 2008 |
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MD. ASHRAFUL ALAM Vs. MD. NAZRUL ISLAM
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March 20, 2008 |
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MD. AZIZUR RAHMAN Vs. ALATUN BEWA ALIAS JAHANARA BEWA
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July 30, 2008 |
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MD. BASARAT ALI Vs. MD. ABDUL MANNAN
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July 9, 2008 |
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MD. BAZLUR MOHAMMAD Vs. BANGLADESH
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August 3, 2008 |
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MD. DEWAN ALI Vs. MD. JASIM UDDIN
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January 6, 2008 |
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MD. FAZLUL HAQUE Vs. MD. HOSSAIN ALI SARKER
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March 20, 2008 |
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MD. GOLAM WAHED MANDAL Vs. ABU BAKKAR MIA
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January 27, 2008 |
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MD. HARUN-OR-RASHID Vs. BANGLADESH
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May 22, 2008 |
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MD. KAMAL UDDIN AKAND Vs. ARTHA RIN ADALAT
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August 11, 2008 |
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MD. KHALILUR RAHMAN Vs. MD. ALAM BEPARI
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May 20, 2008 |
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MD. MIAH RAJA Vs. MD. IJAB UDDIN
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May 22, 2008 |
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MD. MURTUZA ALI Vs. RENU BIBI ALIAS SAIFURNESSA
|
August 19, 2008 |
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MD. MUSTANISUR RAHMAN Vs. GOVERNMENT OF BANGLADESH
|
October 26, 2008 |
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MD. SADAQAT KHAN (FAKKU) Vs. CHIEF ELECTION COMMISSIONER
|
May 18, 2008 |
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MD. SHOUKAT ALI HOWLADER Vs. NUR BOX HOWLADER
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August 5, 2008 |
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MD. SUMAN MIA Vs. FALANI BEGUM
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January 8, 2008 |
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MD. TAZIMUDDIN Vs. MD. MOFIZUL ISLAM
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May 29, 2008 |
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MD. TAZIMUDDIN Vs. MD. MAFIZUL ISLAM
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October 20, 2008 |
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MD. TOBAROK HOSSAIN Vs. MD. FAZLUL HOQUE
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January 13, 2008 |
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MD. YASIN KHAN Vs. AYUB ALI KHAN
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April 6, 2008 |
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MIR SATTARUDDIN Vs. PALLI DARIDRA BIMOCHON FOUNDATION
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December 4, 2008 |
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MOHAMMAD HOSSAIN Vs. SECRETARY, MINISTRY OF HOUSING
|
January 23, 2008 |
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MOHAMMAD SHAHID ULLAH Vs. CHAIRMAN, FIRST COURT OF SETTLEMENT, DHAKA
|
February 27, 2008 |
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MOHSENA AKTER KHATUN Vs. CHAIRMAN, FIRST COURT OF SETTLEMENT, BANGLADESH
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August 6, 2008 |
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MOJIBAR MATUBBAR Vs. ABDUL HAMID MATUBBAR
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November 6, 2008 |
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MOLLA INDUSTRIAL ESTATE Vs. KHAWJA MOHAMMAD ARIFULLAH
|
August 8, 2008 |
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MONOWARA BEGUM Vs. M.A. SIDDIQUE AND OTHER
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October 20, 2008 |
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MORIUM BEGUM Vs. DURGA MATHA
|
June 10, 2008 |
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MOSTAFA KAMAL Vs. MD. NASIR AHMED
|
May 27, 2008 |
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MOULAVI KHAWAJA ABDULLAH WELFARE TRUST Vs. DHAKA NAWAB COURT
|
January 9, 2008 |
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MST. DORAE ANWARA KHATUN CHOWDHURY Vs. SHEKERERNESSA
|
August 4, 2008 |
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NASIR HOSSAIN CHAKLADER Vs. ARTHA RIN ADALAT NO.2, DHAKA
|
November 9, 2008 |
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NASIR HOSSAIN CHAKLADER Vs. JOINT DISTRICT JUDGE & ARTHA RIN ADALAT 2, DHAKA
|
November 9, 2008 |
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NASIRUDDIN BISWAS Vs. NATIONAL BOARD OF REVENUE
|
July 27, 2008 |
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NAZMUL HUDA CHOWDHURY Vs. JANATA BANK
|
December 18, 2008 |
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NUR ISLAM SHARIF ALIAS ESLAM ALI Vs. AMJED ALI MOLLA
|
July 21, 2008 |
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NUR MOHAMMAD AND COMPANY LIMITED Vs. BANGLADESH
|
October 22, 2008 |
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NURJAHAN BEGUM Vs. NUR RAHMAN AND OTHER
|
August 11, 2008 |
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PAK EASTERN INDUSTRIES LT. NOW M/S. BANGLA INDUSTRIES LTD Vs. BANGLADESH
|
June 17, 2008 |
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RAGHUNATH SARKER Vs. RAMNATH SARKER
|
July 1, 2008 |
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RAJDHANI UNNAYAN KARTIPAKKYA (RAJUK) Vs. JAHAN ARA BEGUM
|
August 11, 2008 |
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RANJIT KUMAR BAL Vs. GOPAL CHANDRA BAL
|
October 13, 2008 |
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RAYNA BEGUM Vs. MD. MARUFUDDIN AHMED
|
June 17, 2008 |
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RUPAK DEY Vs. COMMISSIONER OF CUSTOMS
|
January 23, 2008 |
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S. RAHMAN & COMPANY LIMITED Vs. UCBL
|
April 21, 2008 |
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SAMSUDDIN NAKIB Vs. SYED FAKRUDDIN AHMED
|
January 8, 2008 |
|
SHAFIQUL ISLAM CHOWDHURY (MD.) Vs. MUSTAFIZUR RAHMAN
|
January 7, 2008 |
|
SHAHABUDDIN CHISTI Vs. RAJDHANI UNNAYAN KATRIPAKHYA
|
July 28, 2008 |
|
SHAHID HAMID Vs. NILUFAR MOMTAZ
|
October 14, 2008 |
|
SOHEL ALIAS SANAULLAH ALIAS SOHEL SANAULLAH Vs. STATE
|
July 2, 2008 |
|
STATE Vs. ABDUL KASHEM MEMBER
|
April 20, 2008 |
|
UNILAC SANOWARA (BD) LTD. Vs. BONLAC FOODS LIMITED
|
July 15, 2008 |
|
YELLOW PAGES (PVT.) LTD. Vs. BUSINESS DATA INFORMATION LTD.
|
December 4, 2008 |
|
ZAHUR ALI SK. Vs. JOGENDRA NATH SAMADDAR
|
August 6, 2008 |
|
ZOHIRUDDIN MAJUMDAR Vs. SALAMATULLAH
|
January 22, 2008 |
LOGIN