A.F.M. SOLAIMAN CHOWDHURY Vs. MD. MOHIBBULLAH
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October 30, 2007 |
A.S. TRADE INTERNATIONAL Vs. GOVERNMENT OF BANGLADESH
|
August 2, 2007 |
ABDUL BAKI Vs. FAROOQUE AHMED
|
January 25, 2007 |
ABDUL KHALEQUE PRAMANIK Vs. RAJAB ALI PRAMANIK
|
March 20, 2007 |
ABDUL MALEK (MD) Vs. SANOWAR HOSSAIN
|
January 21, 2007 |
ABDUL NOOR Vs. MAKHAN MIA
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August 2, 2007 |
ABDUL WAZED SHARIF Vs. SHUDHIR RANJAN BISWAS
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March 15, 2007 |
ABDUS SAMAD TALUKDER Vs. SARKAR MAHMUD
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February 13, 2007 |
ABED ALI Vs. SONA MIAN
|
February 7, 2007 |
ACHYUTANANDA DAS Vs. GOVERNMENT OF BANGLADESH
|
October 29, 2007 |
AH MD. ALI HAIDER QUORAISHI Vs. SHAHEEN QUORAISHI
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January 16, 2007 |
AHMED SAFA Vs. AMIN SHARIF
|
December 5, 2007 |
ALHAJ MD. RUHUL AMIN SARKAR Vs. HARGRAM TRUST BOARD
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August 20, 2007 |
AMJAD ALI Vs. DUD BANU
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November 18, 2007 |
AMM ALI ASHRAF Vs. NURUN RASHID CHOWDHURY
|
November 18, 2007 |
ARIF A. SHEKHA Vs. SECRETARY, MINISTRY OF INDUSTRIES
|
June 4, 2007 |
AYUB ALI Vs. ALI AKBOR @ KHODA BOKSHA
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September 13, 2007 |
AZAHARUDDIN AHMED Vs. TNT BOARD
|
October 2, 2007 |
BANGLADESH Vs. NAWAB ABDUL MALIK JUTE MILLS LTD.
|
March 14, 2007 |
BANGLADESH LEGAL AID AND SERVICES TRUST (BLAST) Vs. GOVERNMENT OF BANGLADESH
|
November 15, 2007 |
BASIRUDDIN Vs. MD. MOSLEM UDDIN
|
September 13, 2007 |
BIRENDRA CHANDRA DAS Vs. SAMIR GHOSH
|
February 14, 2007 |
BOMBAY SWEETS & CO. LTD. Vs. APPEAL TRIBUNAL, CUSTOMS, EXCISE & VAT
|
August 9, 2007 |
CHITTAGONG DOCK SRAMIK PARICHALANA BOARD Vs. SHAMSUL HAQUE
|
May 23, 2007 |
COMMISSIONER OF CUSTOMS Vs. DIPLOMAT GARMENT (PVT.) LTD.
|
December 11, 2007 |
DALIMON NESSA BEWA Vs. MD HASMAT ALI
|
May 13, 2007 |
DEWAN SHAMSUL ABEDIN Vs. GOVERNMENT OF BANGLADESH
|
December 10, 2007 |
EXECUTIVE ENGINEER, ROADS AND HIGHWAYS Vs. NADERUZZAMAN
|
August 5, 2007 |
FAIZ AHMED CHOWDHURY Vs. ALHAJ SHAMSUL HUDA CHOWDHURY
|
May 14, 2007 |
FAZOR ALI Vs. MD. MARFAT ALI
|
December 4, 2007 |
GAZI RAFIQUL ISLAM @ MANZU Vs. MOSHARAF HOSSAIN
|
September 10, 2007 |
GOLAM AZIM Vs. BANGLADESH
|
October 3, 2007 |
GOVERNMENT OF BANGLADESH Vs. JAHANGIR ALAM
|
May 24, 2007 |
GOVERNMENT OF BANGLADESH Vs. MD. AZIM HOWLADER
|
November 10, 2007 |
GOVERNMENT OF BANGLADESH Vs. MOSTAFIZUR RAHMAN
|
May 6, 2007 |
GOVERNMENT OF BANGLADESH Vs. RABAYA BEGUM
|
May 24, 2007 |
GOVERNMENT OF BANGLADESH Vs. MOHAMMAD ALI KHONDOKER
|
March 8, 2007 |
GOVERNMENT OF BANGLADESH Vs. DHAKA MEMON ANJUMAN
|
November 18, 2007 |
GOVERNMENT OF BANGLADESH Vs. KOPIL DAS
|
April 4, 2007 |
GOVERNMENT OF BANGLADESH Vs. MD. ABDUL RAZZAK
|
February 7, 2007 |
GOVERNMENT OF BANGLADESH Vs. Q.C. PETROLEUM LTD.
|
October 2, 2007 |
HABIGANJ PALLY BIDHUT SAMITY Vs. SYED TAFAZZUL ISLAM
|
February 26, 2007 |
HARUN-OR-RASHID (MD.) Vs. PUBALI BANK LTD.
|
August 1, 2007 |
HEFAZATUR RAHMAN TIPU Vs. FORKANUL ISLAM
|
October 2, 2007 |
JANATA BANK Vs. NATIONAL ELECTRIC COMPANY
|
March 21, 2007 |
JOY DEV SAHA Vs. HARIDAS SAHA
|
July 22, 2007 |
K.K.K. GARMENTS LIMITED Vs. ISLAMIC BANK BANGLADESH LIMITED
|
August 13, 2007 |
KADAM ALI BHUIYAN (MD) Vs. BEGUM SAHEDA NUR
|
February 15, 2007 |
KHONDKER ANSAR AHMED Vs. A.T.M. MONSUR ALI MALLIK
|
April 26, 2007 |
KHORSHED ALAM (MD) Vs. HAZI MOHIUDDIN
|
February 18, 2007 |
KULSUMA KHATUN Vs. RAHMAN SOBHAN
|
December 5, 2007 |
LALA GHAND SARDER Vs. ABDUL HUQ
|
September 16, 2007 |
M. TOFAZZAL AHMED Vs. JASHIM UDDIN HAYDAR FARUQUE
|
November 5, 2007 |
MAFIZUDDIN & ORS Vs. MOHAMMAD SHORAB ALI.
|
June 6, 2007 |
MANAGER, SATGAON RUBBER BAGAN Vs. CHAIRMAN, LABOUR COURT
|
September 4, 2007 |
MARUF HOSSAIN (SWOPON) Vs. DILJAN BIBI
|
May 27, 2007 |
MARZIANA KHATUN Vs. GOVERNMENT OF BANGLADESH
|
November 15, 2007 |
MASTER JAINUL ABEDIN Vs. HAJI SALAMULLAH KHAN
|
June 6, 2007 |
MATIAR RAHMAN Vs. ASSIST CUSTODIAN OF ENEMY PROPERTY LANDS & BUILDINGS, BAKERGANJ
|
May 17, 2007 |
MD. ABDUL BARI Vs. MD. ABDUL AZIZ
|
May 14, 2007 |
MD. ABDUL KARIM Vs. MD. NURUL ISLAM
|
May 16, 2007 |
MD. ABDUL MUTTALIB Vs. MD. ABDUL WAHAB
|
May 14, 2007 |
MD. ABDUR RAHIM Vs. MD. AMIRUL ISLAM
|
November 8, 2007 |
MD. ABDUS SATTER Vs. GOVERNMENT OF BANGLADESH
|
November 8, 2007 |
MD. ABUL HOSSAIN Vs. ABDUL HAMID MANDAL
|
May 20, 2007 |
MD. AFAZUDDIN Vs. MD. ATAUR RAHMAN
|
February 7, 2007 |
MD. ALAM Vs. COMMISSIONER OF CUSTOMS
|
November 14, 2007 |
MD. ALAUDDIN Vs. ABDUL HAKIM
|
April 16, 2007 |
MD. AMZAD HOSSAIN ALIAS KHOKA Vs. DR. A.K.M. MOBARAK HOSSAIN
|
December 4, 2007 |
MD. ASADUL HAQUE Vs. MD. ANISUZZAMAN
|
May 30, 2007 |
MD. ASADUZZAMAN Vs. KAZI ABDUS SABUR
|
September 24, 2007 |
MD. EKABBAR HAJRA Vs. SALAMAT HAJRA
|
April 4, 2007 |
MD. F. RAHMAN Vs. CHAIRMAN, 1ST COURT OF SETTLEMENT, BD ABANDONED BUILDINGS
|
April 4, 2007 |
MD. FAZLUL HAQUE Vs. MD. BAKI
|
May 28, 2007 |
MD. HABIBUR RAHMAN Vs. GOVERNMENT OF BANGLADESH
|
July 31, 2007 |
MD. HABIBUR RAHMAN ISLAM Vs. SECRETARY, MINISTRY OF LGRD
|
November 4, 2007 |
MD. HOSSAIN ZAKIR Vs. GOVERNMENT OF THE PEOPLES REPUBLIC OF BANGLADESH
|
August 13, 2007 |
MD. IFTEKHER UDDIN BHUIYAN Vs. RANJIT KUMAR SAHA
|
October 3, 2007 |
MD. JAMIRUDDIN BISWAS Vs. GOVERNMENT OF BANGLADESH
|
November 18, 2007 |
MD. LAL MIAH Vs. MD. ANWAR HOSSAIN
|
September 13, 2007 |
MD. MATIUR RAHMAN Vs. MD. SHAH ALAM
|
October 4, 2007 |
MD. MIKSAR ALI DEWAN Vs. DARES ALI MONDAL
|
August 5, 2007 |
MD. MURTOZA ALI Vs. RENU BIBI @ SAIFUR NESSA
|
December 4, 2007 |
MD. NASIRUDDIN Vs. MD. MIZANUR RAHMAN
|
August 22, 2007 |
MD. RABIUL AWAL @ SOHEL MIAH Vs. MD. ABDUR RAB @ ABDUR RAB
|
April 29, 2007 |
MD. RAFIQ UDDIN Vs. MD. KHORSHED ALI MOLLAH
|
May 17, 2007 |
MD. REZAUL AHSAN Vs. SALAMAT MIAH WAKF ESTATE
|
May 3, 2007 |
MD. SERAJUL ISLAM Vs. SHAIKH HAYET ALI
|
March 14, 2007 |
MD. SIDDIQULLAH Vs. SUFURA KHATUN
|
May 20, 2007 |
MD. SULDER ALI Vs. MD. RAHIM BAKSH
|
December 4, 2007 |
MEGHNA DAIRY AND FOOD PRODUCTS LTD. Vs. COMMISSIONER OF CUSTOMS
|
December 11, 2007 |
MESBAHUDDIN AHMED Vs. JAMES FINLAY
|
April 4, 2007 |
MISBAH ABEDIN Vs. MUZMMIL ALI
|
November 15, 2007 |
MOHAMMAD ALI Vs. BANGLADESH
|
March 13, 2007 |
MOHAMMAD DABIRUDDIN Vs. A.K. REZAUL KARIM
|
July 23, 2007 |
MOHAMMAD IQBAL AHMED BHUIYAN Vs. SULTAN MAHMUD CHOWDHURY
|
August 5, 2007 |
MOSA. RABEYA KHATUN Vs. MD. AFZAL HOSSAIN PRANG.
|
September 9, 2007 |
MOSAMMAT ASHRAFEE BEGUM Vs. MD. SIDDIQUR RAHMAN PATWARI
|
March 14, 2007 |
MOSAMMAT NAMIRAN NESSA Vs. AFTARUDDIN
|
September 9, 2007 |
MOSAMMAT PARVEEN SULTANA Vs. MOSAMMAT SAHERA KHATUN
|
March 27, 2007 |
MOST. NURUN NAHAR BEGUM Vs. M. ABU MOHAMMAD
|
March 18, 2007 |
MOST. RASHIDA KHATUN Vs. SAKINA BEGUM
|
May 24, 2007 |
MOUDUD AHMED Vs. MD. ANWAR HOSSAIN KHAN
|
December 11, 2007 |
MST. ROUSAN ARA Vs. ALHAJ MST. HAZERA BEGUM ALIAS HAZERA KHATUN
|
June 5, 2007 |
MST. SUFIA KHANAM MST. @ SUFIA KHATUN Vs. MD. ABDUL ROUF @ TARA MIAH
|
September 13, 2007 |
MUKTAR HOSSAIN Vs. A MATIN SARKER
|
January 29, 2007 |
MUNSHI MOHAMMAD FAZLUL HAQUE Vs. SALEH AHMED
|
May 14, 2007 |
MVI. MD. SHAFIQUR RAHMAN Vs. AMBIA KHATOON
|
April 26, 2007 |
NEKBAR ALI Vs. GOVERNMENT OF BANGLADESH
|
November 25, 2007 |
ORIENTAL BANK LTD. Vs. SITARA SIDDIQ
|
August 15, 2007 |
ORIENTAL BANK LTD. Vs. A B SIDDIQ (LUDU)
|
November 4, 2007 |
PALASH KUMAR SAHA Vs. SANTOSH CHANDRA ROY
|
November 18, 2007 |
PANCHALIPARA EBTEDAYA MADRASSA Vs. ABDUL KADER
|
May 20, 2007 |
RABEYA KHATOON Vs. BANGLADESH
|
January 24, 2007 |
RAHMAT ALI Vs. MD. ABDUL GANI
|
May 16, 2007 |
RAJDHANI UNNAYAN KARTRIPAKKHA (RAJUK) Vs. JAMUNA BUILDERS LTD.
|
January 16, 2007 |
RANJU ROY Vs. JIBESH RANJAN ROY
|
November 18, 2007 |
RATAN CHANDRA DEY Vs. JINNATOR NAHAR
|
July 29, 2007 |
ROBIUL ISLAM Vs. SECRETARY, MINISTRY OF LAND, BANGLADESH SECRETARIAT
|
May 27, 2007 |
S.M. FAZLUL HAQUE MANIK Vs. MD. HABIBULLAH BAHER
|
October 3, 2007 |
S.M. SHAKIL AKHTAR Vs. RAJDHANI UNNAYAN KATRIPAKHA
|
April 22, 2007 |
SAIMUDDIN (MD) Vs. AMJAD ALI
|
April 24, 2007 |
SALEHA BEGUM Vs. NISAR UDDIN
|
May 8, 2007 |
SECRETARY, ZILLA PARISHAD Vs. MD. ALI ASHRAF KHAN
|
May 23, 2007 |
SERAJUL HUQ Vs. BANGLADESH
|
May 24, 2007 |
SHAHJAHAN MRIDHA Vs. JALAL SIKDER
|
November 14, 2007 |
SHAMIMA AKHTAR Vs. MD. TOFAZZAL HUSSAIN
|
January 31, 2007 |
SHEIKH ABUL HOSSAIN Vs. KHULNA DEVELOPMENT AUTHORITY
|
December 5, 2007 |
SHIRAJUL ISLAM Vs. SHOSHTI RANI
|
March 27, 2007 |
SIKDER BROTHERS Vs. CHAIRMAN, POWER DEVELOPMENT BOARD, WAPDA BHABAN
|
February 26, 2007 |
SONALI BANK VS. MD. ZALALUDDIN Vs. SONALI BANK VS. MD. ZALALUDDIN
|
February 1, 2007 |
SREE SANTASH KUMAR SARKER Vs. SREE SHANKER CHANDRA MONDAL
|
October 2, 2007 |
ST. ELECTRONICS (INFER SOFTWARE SYSTEM) PVT. LTD. Vs. PATIMAS INTERNATIONAL SDN BERHAD
|
June 6, 2007 |
SULTAN AHMED Vs. MD. MUNSUR ALI & ANOTHER
|
September 9, 2007 |
SUNIL KUMAR DAS Vs. REGISTRAR OF TRADE MARKS
|
February 15, 2007 |
TAHER AHMED SIDDIQU Vs. GOVERNMENT OF BANGLADESH
|
March 7, 2007 |
WALI MIAH SODAGOR JAME MASJID AND MADRASHA Vs. ABDUL HOQUE
|
May 21, 2007 |