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A. R. A. JUTE MILLS LIMITED Vs. JANATA BANK
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January 5, 2006 |
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ABDUL JABBAR MONDAL Vs. BABAR ALI MALITA
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August 31, 2006 |
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ABDUL KARIM ALIAS M.A. KARIM Vs. NURUN NABI MULLAH
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November 29, 2006 |
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ABDUL MALEK (MD) Vs. GOVERNMENT OF BANGLADESH
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April 12, 2006 |
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ABDUR RAHMAN Vs. GOVERNMENT OF BANGLADESH
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November 28, 2006 |
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ABDUR RAHMAN Vs. JAN BIBI
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November 5, 2006 |
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ABDUS SUKKUR Vs. MOHAMMAD YOUNUS
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December 14, 2006 |
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ABUL BASHAR SOWDAGAR Vs. BACHA MEAH
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July 20, 2006 |
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ABUL HOSSAIN AND BROTHERS Vs. RUPALI BANK LIMITED
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December 10, 2006 |
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ABUL KASHEM Vs. MD. ABU BAKAR SIDDIQUE KHAN
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July 11, 2006 |
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AGRANI BANK Vs. ESSENTIAL GARMENTS LTD.
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January 24, 2006 |
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ALI AND BROTHERS & MARQUIS PUMP MARKETING Vs. PEDROLLO NK LTD.
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April 16, 2006 |
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AMAL KRISHNA CHAKRABARTY Vs. SEKENDAR MALLIK
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August 7, 2006 |
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AMC BENNETT Vs. GOVERNMENT OF BANGLADESH
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February 6, 2006 |
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ANHAR AHAMED CHOWDHURY Vs. MD. SHAMSUZZAMAN
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June 19, 2006 |
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ASMAT ALI Vs. ALAM MIAH
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November 5, 2006 |
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ATIK ULLAH Vs. GOVERNMENT OF BANGLADESH
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December 12, 2006 |
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AVP, UTTARA BANK LTD. Vs. SHAHABUDDIN KHAN
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June 27, 2006 |
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BANGLADESH Vs. SAMONDRA NARAYAN MAHAJAN
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June 20, 2006 |
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BANGLADESH AGRICULTURAL DEVELOPMENT CORPORATION Vs. ARTHA RIN ADALAT
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June 29, 2006 |
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BANGLADESH AGRICULTURE DEVELOPMENT CORPORATION Vs. ZINNATUL HOSSAIN
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August 8, 2006 |
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BANGLADESH BANK Vs. SK. ABUL HOSSAIN
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May 2, 2006 |
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BANGLADESH LEGAL AID AND SERVICES TRUST (BLAST) Vs. STATE AND FOUR OTHERS
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April 27, 2006 |
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BILLAL HOSSAIN Vs. MOFIZUR RAHMAN
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August 22, 2006 |
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BOALKHALI SIRAJUL ISLAM COLLEGE Vs. AL-HAJ AHMED HOSSAIN CHOWDHURY
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April 25, 2006 |
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BULMAYEE BARMANI Vs. SREE MADHURAM BARMAN
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April 16, 2006 |
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CHAIRMAN, RAJUK Vs. ABDUL MATIN CRORE
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May 25, 2006 |
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DC (RAILWAY LAND AND BUILDING) Vs. MD. MOSHIUR RAHMAN (MIRAN) (MINOR)
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April 27, 2006 |
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DHAKA MERCANTILE CO-OPERATIVE BANK LTD. Vs. BANGLADESH BANK
|
June 18, 2006 |
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ENAYET HOSSAIN Vs. NUR ISLAM HOWLADER
|
November 5, 2006 |
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FAZLUL HOQUE PATWARY (MD) Vs. MD. REZAUL HOQUE PATWARY
|
July 17, 2006 |
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FAZLUR RAHMAN SIKDER Vs. ABDUL HASHEM HOWLADER
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August 6, 2006 |
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GOLAM SARWAR Vs. MST. ANWARA BEGUM
|
November 5, 2006 |
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GOVERNMENT OF BANGLADESH Vs. KHARIAT HOSSAIN
|
July 23, 2006 |
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GOVERNMENT OF BANGLADESH Vs. MD. ATIAR RAHMAN MOLLAH
|
February 12, 2006 |
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GOVERNMENT OF BANGLADESH Vs. MD. ABDUS SALAM
|
June 18, 2006 |
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GOVERNMENT OF BANGLADESH Vs. SULTAN AHMED
|
November 16, 2006 |
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GOVERNMENT OF BANGLADESH Vs. MD. SULTAN AHMED
|
August 17, 2006 |
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GOVERNMENT OF BANGLADESH Vs. MOSLEMA KHATUN
|
November 29, 2006 |
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GOVERNMENT OF BANGLADESH Vs. MANINDRA KUMAR PAUL
|
August 31, 2006 |
|
GOVERNMENT OF BANGLADESH Vs. MD. AFTAB UDDIN FAKIR
|
May 24, 2006 |
|
GOVERNMENT OF BANGLADESH Vs. AL-HAJ SANAULLAH
|
August 31, 2006 |
|
GOVERNOR, BANGLADESH BANK Vs. M. HABIBULLAH BAHAR
|
July 6, 2006 |
|
GULJAN BIBI Vs. MD. FAZLU MIAH
|
August 6, 2006 |
|
HARUN-AL-RASHID MOLLAH Vs. BANGLADESH
|
February 9, 2006 |
|
HARUNAR RASHID SHEIKH Vs. DR. BADIUZZAMAN MALLIK
|
April 24, 2006 |
|
HARUNULLAH AKHAND Vs. ABDUL LATIF
|
November 5, 2006 |
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HAZI ABDUL MANNAN Vs. AMENA BEGUM
|
July 30, 2006 |
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HAZI HABIBUR RAHMAN Vs. AYUB ALI SAWDAGAR
|
January 15, 2006 |
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HEMAYET ALI SHAIKH Vs. RAMESH CHANDRA MONDAL
|
April 24, 2006 |
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JOYNAB BEGUM Vs. SHAHEB ALI AKUNJI
|
April 26, 2006 |
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KARNAPHULI TRADERS Vs. ARTHA RIN ADALAT
|
March 9, 2006 |
|
KATARUDDIN Vs. MD. NURUL HUQUE
|
July 2, 2006 |
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KAZI NAIMUL HUQ Vs. MD. ABDUS SATTAR BHUIYAN
|
June 25, 2006 |
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KM ZAHIRUL HAQUE Vs. SHAHIDA KHANAM
|
May 22, 2006 |
|
KULSUM BIBI Vs. DEPUTY COMMISSIONER, MAGURA
|
February 26, 2006 |
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MAHBUBUL ALAM (MD.) Vs. BANGLADESH
|
May 24, 2006 |
|
MAZU BIBI Vs. RABEYA BEGUM
|
April 6, 2006 |
|
MD. ABU SAFA Vs. ABDUL MOMEN CHOWDHURY
|
April 6, 2006 |
|
MD. AFTAB UDDIN Vs. KOSIMUDDIN
|
August 24, 2006 |
|
MD. ASHADUZZAMAN Vs. GOVERNMENT OF BANGLADESH
|
March 23, 2006 |
|
MD. BABAR ALI Vs. MD. SHAMSUL ALAM
|
April 16, 2006 |
|
MD. BADIUZZAMAN Vs. PARVIN AKHTER JAHAN
|
November 6, 2006 |
|
MD. DELWAR HOSSAIN AKTER Vs. MD. NAZRUL ISLAM KHAN
|
August 29, 2006 |
|
MD. HYDER ALI MIA Vs. RAZIA BEGUM
|
February 8, 2006 |
|
MD. NAZRUL ISLAM Vs. MD. RENU MIA
|
June 11, 2006 |
|
MD. NAZRUL ISLAM Vs. MONOWARA BEGUM
|
May 16, 2006 |
|
MD. SAIFUR RAHMAN EMAM Vs. GOVERNMENT OF BANGLADESH
|
March 30, 2006 |
|
MD. SAMIUL HAQUE Vs. KHAIRUL ALAM
|
June 25, 2006 |
|
MD. SHAHANUR RAHAMAN Vs. ALHAJ ABBAS ALI MONDAL
|
November 6, 2006 |
|
MD. SHAMSUL HAQUE Vs. MD. ABDUL JALIL KHAN
|
August 28, 2006 |
|
MD. ZIARAT HOSSAIN Vs. MD. JAHER ALI
|
August 7, 2006 |
|
MEGHNA PET INDUSTRIES LTD. Vs. MD. MOSTAFA KAMAL
|
May 17, 2006 |
|
MGH INFOCOMM LTD. Vs. GOVERNMENT OF BANGLADESH
|
December 14, 2006 |
|
MOHAMMAD HOSSAIN MOLLAH Vs. MD. ISHAQUE MOLLAH
|
August 22, 2006 |
|
MOHAMMAD RASHID Vs. HEAD MASTER AND SECRETARY MOHESHKHALI HIGH SCHOOL
|
December 13, 2006 |
|
MOHAMMADPUR GIRLS SCHOOL Vs. CHAIRMAN, NATIONAL HOUSING AUTHORITY
|
June 29, 2006 |
|
MOHSINA RAHMAN Vs. ABDUL MAJID
|
June 19, 2006 |
|
MOKBUL HOSSAIN (MD) Vs. GOVERNMENT OF BANGLADESH
|
August 9, 2006 |
|
MONGAL SARDER Vs. MD. AZAHAR ALI
|
August 20, 2006 |
|
MONWARA BEGUM Vs. MD. ANWARUL ISLAM
|
December 14, 2006 |
|
MOSHARRAF HOSSAIN Vs. MD. SHAHID ALI
|
April 24, 2006 |
|
MOST. JUBEDA KHATUN Vs. MD. KHUDA BOX
|
July 11, 2006 |
|
MURARI MOHAN SARDER Vs. BANGLADESH
|
July 26, 2006 |
|
MUSTARI BIBI Vs. MD. YUSUF
|
October 15, 2006 |
|
NAZMA AHMED Vs. BANGLADESH
|
July 20, 2006 |
|
NOOR MOHAMMAD BISWAS Vs. SURENDRA NATH MONDAL
|
August 7, 2006 |
|
PROBIR KUMAR BASAK CHOWDHURY Vs. THANA NIRBAHI OFFICER, MANIKGANJ
|
August 3, 2006 |
|
PUBALI BANK LTD. Vs. BANGLADESH
|
November 29, 2006 |
|
RAHMAT GONI Vs. MRS. MEHERUN NESSA
|
December 14, 2006 |
|
RAJDHANI UNNAYAN KARTRIPAKKHA (RAJUK) Vs. IQBAL AHMED
|
August 28, 2006 |
|
ROWSHAN ARA BEGUM Vs. SITAKUNDU CHANDRA NATH CHATUSPATY TOLE
|
April 9, 2006 |
|
SANAT KUMAR DHAR Vs. AMINUL HAQUE
|
December 12, 2006 |
|
SARWAR ZAMAN Vs. YONGTAI INDUSTRIES BANGLADESH LTD.
|
August 20, 2006 |
|
SAYED AHMED MAJUMDER Vs. SAMSUL HOQUE
|
July 10, 2006 |
|
SECRETARY, RAHMAT-E-ALAM ISLAM MISSION & ETIM KHANA Vs. MD. SHAFIQUL HUQ
|
August 3, 2006 |
|
SERAJUL HOQUE MAJUMDER Vs. BACHCHU MIA MOJUMDER
|
August 20, 2006 |
|
SHADHARAN BIMA CORPORATION Vs. FIRST COURT OF SETTLEMENT AND OTHER
|
January 26, 2006 |
|
SHAHABUDDIN Vs. MAHTAB UDDIN
|
November 30, 2006 |
|
SHAHIDUL HOQ @ MD. SHAHIDUL HOQ Vs. BANGLADESH
|
May 7, 2006 |
|
SHAHIN REZA Vs. ABDUL HAMID
|
October 15, 2006 |
|
SHAKAWATULLAH Vs. LIQUIDATOR, LIQUIDATION CALL DHAKESWARI COTTON MILLS, DHAKA
|
October 15, 2006 |
|
SHAMSUDDIN CHOWDHURY Vs. GOVERNMENT OF BANGLADESH
|
August 29, 2006 |
|
SHAWKAT ALI KHAN Vs. AHMED ALI
|
August 21, 2006 |
|
SHEIKH ABDUL MAZED Vs. MD. SHOMREJ ALI MANDAL
|
July 9, 2006 |
|
SHEIKH INTAZ ALI Vs. SOLAIMAN TARAFDER
|
April 24, 2006 |
|
SIDDIQUR RAHMAN Vs. CHAIRMAN, LABOUR COURT
|
March 12, 2006 |
|
SRI SRI HARI THAKUR DEB BIGRAHA Vs. MD. ABDUL HANNAN
|
November 9, 2006 |
|
SWAPAN ROY Vs. SHASHADHAR ROY
|
March 15, 2006 |
|
SYED ALI MONDAL Vs. DULAL CHANDRA BISWAS
|
April 24, 2006 |
|
TAHER ALI Vs. ALI MOHAMMAD
|
August 23, 2006 |
|
TAHERA BEGUM Vs. FIRST COURT OF SETTLEMENT
|
August 17, 2006 |
|
TAYAB ALI Vs. MD. ATAUR RAHMAN
|
November 5, 2006 |
LOGIN