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ABDUL HALIM GAZI Vs. AFZAL HOSSAIN
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March 15, 2005 |
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ABDUL KADER Vs. SECRETARY, ELECTION COMMISSION
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October 23, 2005 |
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ABDUL QUDDUS MATABBAR Vs. YOUSUF ALI BAYATI
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June 25, 2005 |
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ADAMJEE JUTE MILLS LTD. Vs. M.A. KASHEM
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December 12, 2005 |
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ADAMJEE SONS LTD. Vs. JIBAN BIMA CORPORATION
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May 30, 2005 |
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BANGLADESH TELECOMMUNICATION REGULATORY COMMISSION Vs. EKUSHEY TELEVISION LTD.
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July 19, 2005 |
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DR. MD. RASHIDUL ISLAM Vs. MORSHEDA PARVEEN
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January 17, 2005 |
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F. JAHAN ENTERPRISE Vs. COMMISSIONER OF CUSTOMS, CHITTAGONG
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July 11, 2005 |
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FARIDA AKHTER Vs. GOVERNMENT OF BANGLADESH
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July 19, 2005 |
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GOVERNMENT OF BANGLADESH Vs. MD. YAKUB MIA
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March 14, 2005 |
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GOVERNMENT OF BANGLADESH Vs. KHONDAKER KHAIRUL KABIR
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April 10, 2005 |
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GOVERNMENT OF BANGLADESH Vs. MOST. NURJAHAN BEGUM
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July 10, 2005 |
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GOVERNMENT OF BANGLADESH Vs. MD. IDRISH MIAH
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March 1, 2005 |
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GOVERNMENT OF BANGLADESH Vs. MEGHA FISHERIES LTD.
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July 4, 2005 |
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GOVERNMENT OF BANGLADESH Vs. RAWSHAN ARA BEGUM
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May 14, 2005 |
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GOVERNMENT OF BANGLADESH Vs. ABDUR RAHMAN
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March 8, 2005 |
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GOVERNMENT OF BANGLADESH Vs. MD. ABU BAKAR
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February 16, 2005 |
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GOVERNMENT OF BANGLADESH Vs. A.K.M. FAZLUL HAQUE
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March 22, 2005 |
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GOVERNMENT OF BANGLADESH Vs. ERSHAD ALI MORAL
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January 11, 2005 |
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JABBAR JUTE MILLS LTD. Vs. MD. ABUL KASHEM
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June 19, 2005 |
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JAGABANDHU SARKER Vs. JOTISH CHANDRA SIKDER
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December 6, 2005 |
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KHAIRUNNESSA Vs. SYED MAINUL HAQ
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December 8, 2005 |
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KHALILUR RAHMAN A.S. P. S. B DHAKA Vs. MD. KAMRUL AHSAN
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July 5, 2005 |
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LAL MIAH (HAJEE) Vs. NURUL AMIN
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January 5, 2005 |
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M TARIQULLAH SIKDER Vs. SONALI BANK
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March 29, 2005 |
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MD. ABDUR RAHMAN Vs. GOVERNMENT OF BANGLADESH
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July 11, 2005 |
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MD. AKKAS ALI BISWAS AND OTHERS Vs. ASHIT KUMAR MOJUMDER
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February 9, 2005 |
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MD. FARHAT RAHMAN Vs. ROOMEE TAREQUE MOUDUD
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May 24, 2005 |
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MD. NASIR UDDIN Vs. GOVERNMENT OF BANGLADESH
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July 30, 2005 |
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MEHER BANU Vs. ABDUL BAREK AND MUSLIM BEPARI
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March 28, 2005 |
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MOAZZAM HOSSAIN Vs. BANGLADESH BANK
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April 4, 2005 |
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MOHAMMAD AHMED RASHID Vs. MOHAMMAD SHAFI
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October 27, 2005 |
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MOHAMMAD NURUL HUDA Vs. IQBAL ANWAR
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July 30, 2005 |
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MOHAMMAD ULLAH Vs. SESSIONS JUDGE, NOAKHALI
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November 22, 2005 |
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MOST. HAMIDA BEWA Vs. JASIRON NESA
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December 15, 2005 |
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MOULAVI ABDUL KADER Vs. MOZAMMEL HAQUE
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July 25, 2005 |
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MOZHARUL ISLAM CHOWDHURY, ADVOCATE Vs. DILIP KUMAR ROY
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June 21, 2005 |
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N A CHOWDHURY Vs. CONTROLLER OF INSURANCE
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December 7, 2005 |
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N.G. SHAHA STEEL INDUSTRIES (PVT.) LTD. Vs. CUSTOMS, EXCISE & VAT APPELLATE TRIBUNAL
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May 15, 2005 |
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NATIONAL BOARD OF REVENUE Vs. AL-HAJ MOHAMMAD SUFIAN
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August 3, 2005 |
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NUR NAHAR BEGUM CHOWDHURY Vs. HAZI MOSTAFIZUR RAHMAN
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January 11, 2005 |
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NURUN NABI MULLAH Vs. ABDUL KARIM ALIAS M.A. KARIM
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January 12, 2005 |
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RANI BILKIS BANU CHOWDHURY Vs. COMMISSIONER OF TAXES
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July 17, 2005 |
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SABER HOSSAIN CHOWDHURY Vs. ELECTION COMMISSION
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March 22, 2005 |
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SAEEDA YASMIN Vs. CAPITAL SERVICE CENTER LTD
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June 29, 2005 |
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SHAIKH MD. ASAD HOSSAIN Vs. MAULANA MD. ABDUR RAZZAQUE CHISTY
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August 26, 2005 |
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SM HASAN FARUQI Vs. NATIONAL UNIVERSITY
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May 4, 2005 |
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SONALI AANSH TRADING (PVT.) LTD. Vs. M/S BIRLA TYRES
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March 5, 2005 |
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STAR JUTE MILLS LTD. Vs. CHAIRMAN, LABOUR COURT
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March 30, 2005 |
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SUFIA KHATUN Vs. AMIN HOSSIN MONDAL
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January 17, 2005 |
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TORAB ALI Vs. GOVERNMENT OF PEOPLES REPUBLIC OF BANGLADESH
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January 10, 2005 |
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TRIPTI INDUSTRIES LTD. Vs. REGISTRAR OF TRADE MARKS
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July 30, 2005 |
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