ABDUL HAI Vs. ATAR ISLAM
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February 10, 2004 |
ABDUL MUMIN ALIAS TANU MIAH Vs. MAHFUJUR RAHMAN
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June 28, 2004 |
ADDITIONAL DEPUTY COMMISSIONER (REVENUE) DHAKA Vs. MST. FARHAD BEGUM
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March 15, 2004 |
AGRANI BANK Vs. ANSARUL HOQUE
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April 17, 2004 |
AGRANI BANK Vs. KHANDAKER BADRUDDUZA
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April 6, 2004 |
ANANDA BUILDERS LTD. Vs. BANGLADESH INLAND WATER TRANSPORT AUTHORITY
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April 6, 2004 |
BADSHA MIAH (MD) Vs. SONALI BANK
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June 15, 2004 |
BANGLADESH KRISHI BANK Vs. A.F.M. FARID UDDIN
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May 19, 2004 |
BEGUM LUTFUNNESSA Vs. MD. SHAFIULLAH
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July 31, 2004 |
BEGUM SHAMSUNNAHAR Vs. GOVERNMENT OF BANGLADESH
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June 14, 2004 |
DR. ALAUDDIN AHMED Vs. MD. IDRIS ALI BHUIYAN
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October 30, 2004 |
EASTERN BANK LTD. Vs. SAUDI BANGLADESH INDUSTRIAL AND AGRICULTURAL INVESTMENT COMPANY LTD.
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March 9, 2004 |
GOVERNMENT OF BANGLADESH Vs. ABUL KHAIR
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February 23, 2004 |
GOVERNMENT OF BANGLADESH Vs. AMORA HOLDING INC. PANAMA
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July 14, 2004 |
GOVERNMENT OF BANGLADESH Vs. KAMRUL HASAN
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July 19, 2004 |
GOVERNMENT OF BANGLADESHS Vs. SHEIKH MUNSUR RAHMAN
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July 14, 2004 |
HAFIZ MD. SHAMSUL ALAM Vs. MUSLEUDDIN AHMED
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August 8, 2004 |
JASIRON NESA Vs. HAMIDA BEWA
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August 31, 2004 |
MD. JAHANGIR ALAM (SELIM) Vs. MD. HEBJUL BARI
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August 3, 2004 |
MD. SAIFUL ISLAM Vs. MD. ABDUR RAHIM AND OTHER
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May 24, 2004 |
MD. SHAH ALAM Vs. MD. ISLAM
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May 26, 2004 |
MD. SOHRABUDDIN MOLLA Vs. AMINUL ISLAM
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February 25, 2004 |
MD. WALI MIAH Vs. MUSAMMAT HALIMA BEGUM
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February 24, 2004 |
MIR KALIMUDDIN Vs. MOHAMMAD DHUKHI MONDAL
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June 16, 2004 |
MOSHARRAF HOSSAIN Vs. MOULANA MD. TOFAZZAL HOSSAIN
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November 9, 2004 |
NIZAM UDDIN MAHMOOD Vs. ABDUL HAMID BHUIYAN
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June 1, 2004 |
PUBALI BANK LIMITED Vs. CHAIRMAN, LABOUR COURT
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July 20, 2004 |
RAJSHAHI DEVELOPMENT AUTHORITY Vs. SULTAN AHMED, ADVOCATE
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June 29, 2004 |
RAUSHAN AKHTER @ MOHARAJI BIBI Vs. KHANDAKAR MOSHARRAF HOSSIAN
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January 20, 2004 |
RUPALI BANK LTD. Vs. SHAWKAT ARA SALAUDDIN
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April 5, 2004 |
SAJU HOSSAIN Vs. GOVERNMENT OF THE PEOPLES REPUBLIC OF BANGLADESH
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August 14, 2004 |
SECRETARY, MINISTRY OF DEFENCE Vs. ABDUL MANNAN LASKER
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March 23, 2004 |
SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE Vs. PARVIN SULTANA
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January 10, 2004 |
SHANTI RANJAN DAS Vs. KHALILUR RAHMAN BHUIYAN
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July 4, 2004 |
SONALI BANK Vs. MD. SIRAJUL HOQUE CHOWDHURY
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June 28, 2004 |
SREE HARE KRISHNA DAS Vs. GOVERNMENT OF BANGLADESH
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May 8, 2004 |
SUKKADA BALA GOPE Vs. PRAN HARI GOPE
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March 20, 2004 |
SUKUR ALI Vs. RAHMAT ALI
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August 31, 2004 |
SULTAN AHMED TALUKDER Vs. REGISTRAR OF TRADE UNION
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April 6, 2004 |
SUPERMAX INTERNATIONAL PRIVATE LTD. Vs. SAMAH RAZOR BLADES INDUSTRIES
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January 20, 2004 |