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A & E PRODUCTS GROUP LP Vs. MD. MOHIUDDIN AHMED
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December 14, 2003 |
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ABDUR RASHID (MD) Vs. LOCAL GOVERNMENT RURAL DEVELOPMENT AND COOPERATIVES
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January 27, 2003 |
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ALOKE NATH DEY Vs. GOVERNMENT OF BANGLADESH
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March 11, 2003 |
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AMINUL ISLAM CHOWDHURY AND OTHERS Vs. ABDUL HAMID
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October 27, 2003 |
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ANOWAR STEEL MILLS LTD. Vs. GOVERNMENT OF BANGLADESH
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January 26, 2003 |
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AZIZULLAH @ AZIZUR RAHMAN Vs. ABU TAHER CHOWDHURY
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February 23, 2003 |
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BANGLADESH Vs. DR. MD. TOFAJJAL HOSSAIN
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November 10, 2003 |
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BANGLADESH LEGAL AID AND SERVICES TRUST (BLAST) Vs. BANGLADESH
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April 7, 2003 |
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CHITTAGONG JUTE MANUFACTURING CO. LTD. Vs. CHAIRMAN, LABOUR COURT
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January 27, 2003 |
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COMMISSIONER OF CUSTOMS Vs. SAYEED HOSSAIN
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February 3, 2003 |
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DR M A MAZED Vs. GOVERNMENT OF BANGLADESH
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December 10, 2003 |
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GIRILAL GARWALA Vs. COLLECTOR OF CUSTOMS, CHITTAGONG
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October 26, 2003 |
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GOVERNMENT OF BANGLADESH Vs. NORTH POINT UNIVERSITY
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February 8, 2003 |
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GOVERNMENT OF BANGLADESH Vs. SHAMSUDDIN AHMED
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July 16, 2003 |
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GOVERNMENT OF BANGLADESH Vs. MD. AFZAL HOSSAIN ANSARI
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January 8, 2003 |
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GOVERNMENT OF BANGLADESH Vs. COURT OF SETTLEMENT
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July 8, 2003 |
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GOVERNMENT OF BANGLADESH Vs. ALHAJ SHAMSUL HAQUE
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March 15, 2003 |
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JANATA BANK Vs. ABDUS SALAM
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January 5, 2003 |
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KADER TEXTILES (PVT) LTD. Vs. MD. LEHAJUDDIN MIAH
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February 1, 2003 |
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KHAIRUN BEGUM Vs. ABDUL MALIK
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July 6, 2003 |
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KHONDOKER MOBARAK ALI Vs. JAHANARA BEGUM
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February 9, 2003 |
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MASUDUR RAHMAN Vs. SECRETARY, MINISTRY OF LAW, JUSTICE & PARLIAMENTARY AFFAIRS
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October 27, 2003 |
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MD. ABID KHAN Vs. GOVERNMENT OF BANGLADESH
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May 3, 2003 |
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MD. GOLAM RASUL Vs. CHAN MOHAMMAD
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October 26, 2003 |
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MD. MOJIBUL HUQ Vs. MD. YAKUB ALI
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November 9, 2003 |
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MD. SHAMSUL HAQUE Vs. SALENULLAH
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January 4, 2003 |
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MONZUR RAHMAN KHAN Vs. MST. TAHERA PARVIN
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February 1, 2003 |
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NEZMA KHATUN CHOWDHURY Vs. ABDUL KHALEQUE
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November 11, 2003 |
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ROBERT PINARU Vs. MOULANA HABIBUR RAHMAN, 2006
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April 7, 2003 |
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SECRETARY, MINISTRY OF LAND Vs. ABU NUR MOHAMMAD ZAFAR
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July 21, 2003 |
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SHAFIQUL ISLAM Vs. GOVERNMENT OF BANGLADESH
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August 23, 2003 |
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SHEIKH ABDUR RASHID Vs. ALHAJ AKRAM HOSSAIN
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March 11, 2003 |
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SUPERINTENDENT, JAMES FINLAY PLC Vs. CHAIRMAN, LABOR COURT
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November 4, 2003 |