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ABDUL MANNAN Vs. BANGLADESH
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January 22, 2002 |
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ABDUL MOHIT Vs. SOCIAL INVESTMENT BANK LTD
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December 3, 2002 |
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ABDUL WAHAB Vs. KHOKA MIAH
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October 21, 2002 |
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ABUL KASHEM Vs. GOVERNMENT OF BANGLADESH
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April 13, 2002 |
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ADMINISTRATOR, GAMMON BANGLADESH LTD. Vs. TOTA MIA
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November 24, 2002 |
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AFSAR UDDIN SARKER Vs. MD. AFTABUDDIN
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May 19, 2002 |
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ANU MIAH Vs. GAURANGA CHANDRA SHARMA
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April 17, 2002 |
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ASALAT ZAMAN (MD) Vs. GOVERNMENT OF BANGLADESH
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November 17, 2002 |
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AZIZUR RAHMAN Vs. BANGLADESH SHILPA RIN SANGSTHA
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October 21, 2002 |
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BANGLADESH Vs. MST. SHIULI BEGUM
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May 1, 2002 |
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BAZLUR RAHMAN Vs. SYEDA SABERA KHATUN
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February 4, 2002 |
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BUX SHIPPING LINE Vs. BANGLADESH WATER DEVELOPMENT BOARD
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August 18, 2002 |
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DEPUTY COMMISSIONER, DHAKA Vs. ABDUL HAKIM
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July 13, 2002 |
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EKUSHEY TELEVISION Vs. DR. CHOWDHURY MAHMOOD HASAN
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August 29, 2002 |
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GIASUDDIN QUADER CHOWDHURY Vs. ABM FAZLE KARIM CHOWDHURY
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August 21, 2002 |
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GOPAL DAS SONI Vs. GOVERNMENT OF BANGLADESH
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June 29, 2002 |
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GOVERNMENT OF BANGLADESH Vs. MD. ANWARUL ISLAM
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May 6, 2002 |
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HUMAYUN M VOHRA Vs. ESPN STAR SPORTS
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November 23, 2002 |
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ISLAMIC LAW RESEARCH CENTRE & LEGAL AID BANGLADESH Vs. EVA SUNANDA CHY
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July 17, 2002 |
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JITENDRA NATH MISTRY Vs. ABDUL MALEK HOWLADER
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May 6, 2002 |
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KANAI LAL ROY Vs. ROY SWARASWATI
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August 17, 2002 |
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KHURSHEDA JAHAN Vs. SYADA SHAFINAZ JAHAN
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March 24, 2002 |
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MA GAFUR AND ANR. Vs. GOVT. OF BD REP. BY SEC., MIN. OF DEFENCE
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July 24, 2002 |
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MD. MOSHARRAF HOSSAIN Vs. DAULAT AHMED
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July 7, 2002 |
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MIA LUTFI HOSSAIN KHASRU Vs. BANGLADESH
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January 22, 2002 |
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MICRO ELECTRONIC LIMITED Vs. RAHIMAFROZ BATTERIES LIMITED
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October 28, 2002 |
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MILITARY ESTATE OFFICER, DHAKA CANTONMENT Vs. SK. MOHAMMAD ALI
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April 24, 2002 |
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MOSSAMMAT KHURSHEDA JAHAN Vs. JAHAN SYADA SHAFINAZ
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March 24, 2002 |
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MOST. FATEMA KHATUN Vs. MD. GOLAM MOSTAFA
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May 22, 2002 |
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MOST. HAMIDA Vs. MD. MAJIBUR RAHMAN
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July 15, 2002 |
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MOZIBUL HUQ Vs. CHAIRMAN, 1ST LABOUR COURT
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February 6, 2002 |
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MUJIBUL HAQUE Vs. LOKMAN MIA
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July 20, 2002 |
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NATIONAL BANK LTD. Vs. HABIB BANK LTD.
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February 18, 2002 |
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QAMRUL ISLAM SIDDIQUE Vs. SABER AHMED
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February 10, 2002 |
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SECRETARY, MINISTRY OF ENVIRONMENT & FOREST, BANGLADESH Vs. SHAHA MD. NURUL ISLAM
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April 23, 2002 |
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SECRETARY, MINISTRY OF WORKS AND ANOTHER Vs. MD. YUSUF ALI KHAN
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August 21, 2002 |
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SHAH NEWAZ EBNE MOSTAQUE Vs. SHAH ALAM
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March 4, 2002 |
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SHAMSU MIAH Vs. GOVERNMENT OF BANGLADESH
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December 14, 2002 |
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SHAMSUR NESSA Vs. MD. SHAJAHAN ALI
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November 12, 2002 |
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SHEIKH AHMED SHOWDAGAR Vs. MOSTAFIZUR RAHMAN
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November 24, 2002 |
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SONALI BANK Vs. QUADERIA PUBLICATIONS AND PRODUCTS LIMITED
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May 5, 2002 |
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SYED S.M. HASAN Vs. BANGLADESH
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December 18, 2002 |
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TARAK CHANDRA MAJHI Vs. ATAHAR ALI HOWLADER
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November 18, 2002 |