|
ABDUL KHALEQUE GAZI Vs. ABDUL AZIZ MOLLAH
|
January 25, 2001 |
|
ABDUL MANNAN MIAH Vs. SOLAIMAN MIAH (MD)
|
July 18, 2001 |
|
ABDUR RASHID (MD) Vs. BAINCHITALA JUNIOR HIGH SCHOOL
|
August 23, 2001 |
|
ABU TAHER Vs. NUR MUHAMMAD
|
January 7, 2001 |
|
ABUL HOSSAIN Vs. JAHIRUDDIN
|
March 31, 2001 |
|
AKM ALI IMAM Vs. DG, BANGLADESH AGRICULTURAL RESEARCH INSTITUTE
|
May 27, 2001 |
|
BANGLADESH BANK Vs. ZAFAR AHMED CHOWDHURY
|
February 20, 2001 |
|
BANGLADESH BIMAN CORPORATION Vs. MD. JUSIMUDDIN
|
November 6, 2001 |
|
BRAC Vs. PROFESSOR MOZAFFAR AHMED
|
June 4, 2001 |
|
CHIEF ENGINEER, C & B Vs. SHAH HINGUL MAZAR SHARIF
|
August 9, 2001 |
|
COMMISSIONER OF TAXES Vs. UJALA MATCH FACTORY
|
July 9, 2001 |
|
DINESH CHANDRA DEB Vs. DULAL CHANDRA KARMAKAR
|
March 29, 2001 |
|
FAUSTINA PEREIRA Vs. STATE
|
May 22, 2001 |
|
FULBARIA ADARSHA MARKET DOKANDAR MALIK SAMITY Vs. FULBARIA ADARSHA MARKET KHATIGRASHTA KALLYAN SAMABAYA SAMITY DOKANDAR
|
April 12, 2001 |
|
GOLAM MOSTAFA Vs. BEGUM ROKEYA KHANDAKER
|
January 8, 2001 |
|
GOVERNMENT OF BANGLADESH Vs. BIBI MARIUM
|
May 28, 2001 |
|
GOVERNMENT OF BANGLADESH Vs. MEMBER, ADMINISTRATIVE TRIBUNAL, DHAKA
|
January 31, 2001 |
|
GOVERNMENT OF BANGLADESH Vs. MD. JAHANGIR ALI
|
May 27, 2001 |
|
HASAN AZAM Vs. RABEYA KHATUN
|
January 15, 2001 |
|
HAZERA BEGUM Vs. ARTHA RIN ADALAT
|
November 5, 2001 |
|
HILLY HOUSING CO-OPERATIVE SOCIETY LTD. Vs. AKHTARUZZAMAN CHOWDHURY
|
June 4, 2001 |
|
HOSSAIN (MD) Vs. DILDAR BEGUM
|
February 19, 2001 |
|
HYUNDAI CORPORATION Vs. SUMIKIN BUSSAN CORPORATION
|
December 4, 2001 |
|
ISHAQUE (MD) Vs. EKRAMUL HUQUE CHOWDHURY
|
December 1, 2001 |
|
JEBUN NESSA ZAMAN Vs. HOSNE ARA LILI
|
March 16, 2001 |
|
JEBUN NESSA ZAMAN Vs. HOSNE ARA LILI
|
March 15, 2001 |
|
KHAIRULLAH (MD) Vs. ADC (REVENUE)
|
May 24, 2001 |
|
MAHBUBUR RAHMAN Vs. AGRANI BANK
|
November 19, 2001 |
|
MANAGING DIRECTOR, FOUNDATION ENGINEER SHATU LTD Vs. CIVIL ENGINEER (RHD) SARAK BAHBAN
|
March 19, 2001 |
|
MD, FOUNDATION ENGINEER SHATU LTD. Vs. CIVIL ENGINEER (RHD) SARAK BAHBAN
|
March 19, 2001 |
|
MD. AZIZUL HUQ Vs. SREE PURNA CHANDRA DAS
|
February 6, 2001 |
|
MEGHNA PETROLEUM MARKETING CO. LTD. Vs. MF LIMITED
|
May 7, 2001 |
|
MOBARAK ALI Vs. BD HOUSE BUILDING FINANCE CORPORATION
|
July 24, 2001 |
|
MOHSINA RAHMAN ALIAS JAYA Vs. ABDUL MAJID
|
June 24, 2001 |
|
MOZIBUR RAHMAN MOZNU (MD) Vs. ABDUL HALIM
|
May 30, 2001 |
|
NARAYAN CHANDRA SARKER Vs. ABDUR RAHMAN
|
June 25, 2001 |
|
NATIONAL SPORTS COUNCIL Vs. A LATIF AND COMPANY
|
July 4, 2001 |
|
PAUL REINHURT LIMITED Vs. PRIME TEXTILES SPINNING MILLS LTD.
|
November 6, 2001 |
|
RAISUDDIN (MD) Vs. SITARAM BHAR
|
February 12, 2001 |
|
SAHERA KHATUN Vs. ABDUL GAFFAR @ ABDUL GAFFAR
|
July 8, 2001 |
|
SANTOSH KUMAR DAS Vs. HAJEE BADIUR RAHMAN
|
October 31, 2001 |
|
SECRETARY, MINISTRY OF ESTABLISHMENT Vs. A M NURUNNABI
|
February 27, 2001 |
|
SHAH ALAM PATWARI Vs. MD. SIDDIQUR RAHMAN BHUIYAN
|
May 16, 2001 |
|
SHAHIDULLAH (MD) Vs. EASTERN BANK LTD.
|
March 22, 2001 |
|
SHAHJHAN ENTERPRISE LTD. Vs. MEGHNA PETROLEUM LTD.
|
April 22, 2001 |
|
SN GOSWAMI Vs. GOVERNMENT OF BANGLADESH
|
June 3, 2001 |
|
STAR MEDICAL STORE Vs. ARTHA RIN ADALAT
|
January 18, 2001 |
|
STAR MEDICAL STORE Vs. SUBORDINATE JUDGE, ARTHA RIN ADALAT AND OTHER
|
January 18, 2001 |
|
SYED ABU HOSSAIN ARSHAD Vs. BANGLADESH SUGAR AND FOOD INDUSTRIES CORPORATION
|
July 29, 2001 |
|
SYED AL NESAR AHMED Vs. NAFISA CHOUDHURY
|
May 22, 2001 |
|
TITAS GAS TRANSMISSION AND DISTRIBUTION COMPANY LTD Vs. HABIB OIL MILLS (BD) LTD
|
July 30, 2001 |
|
TITAS GAS TRANSMISSION AND DISTRIBUTION COMPANY LTD. Vs. HABIB OIL MILLS (BD) LTD.
|
July 30, 2001 |