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ABDUL HAMID CHOWDHURY Vs. COMMISSIONER OF TAXES
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May 29, 2000 |
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ABDUL SAMAD GAZI Vs. ABDUL KHALIL GAZI
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December 29, 2000 |
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ABDUR RAHIM CHOWDHURY Vs. BANGLADESH BANK
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February 8, 2000 |
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ABDUR RAHMAN Vs. MD SHAMSUL HUQ
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July 20, 2000 |
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ABUL BASHAR Vs. INVESTMENT CORPORATION OF BANGLADESH
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August 16, 2000 |
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ABUL HOSSAIN Vs. GOVERNMENT OF BANGLADESH
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June 12, 2000 |
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ABUL KASHEM Vs. EXECUTIVE ENGINEER
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January 26, 2000 |
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ALEYA BEGUM Vs. GOVERNMENT OF BANGLADESH
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October 30, 2000 |
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ALI AKBAR Vs. FARIJUDDIN
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November 16, 2000 |
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BANGABIR KADER SIDDIQUI Vs. GOVERNMENT OF BANGLADESH
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December 4, 2000 |
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BANGLADESH WATER DEVELOPMENT BOARD Vs. CONTRACTOR, MANU BARRAGE
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October 30, 2000 |
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BIBHU RANJAN DAS Vs. HAKIM ALI
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June 13, 2000 |
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CAPTAIN (MD) LUTFAR RAHMAN Vs. MD. ABU TAHER
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October 31, 2000 |
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CHALNA MARINE PRODUCTS Vs. BANGLADESH GENERAL INSURANCE CO. LTD.
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December 14, 2000 |
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COLLECTOR OF CUSTOMS Vs. AKM SALAUDDIN
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March 24, 2000 |
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DEPUTY COMMISSIONER AND CHAIRMAN, DISTRICT FISHERIES TENDER COMMITTEES Vs. MD. ASWAB ALI
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August 1, 2000 |
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DG, PRISONS Vs. MD. NASIM UDDIN
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August 24, 2000 |
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DR WAKIL AHMED Vs. SUFIA KHATUN
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July 27, 2000 |
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GENERAL MANAGER, JAMUNA OIL COMPANY LTD. Vs. CHAIRMAN, LABOUR COURT
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May 9, 2000 |
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GOLD TOPPS CO. HONG KONG Vs. TRADING CORPORATION OF BANGLADESH
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October 30, 2000 |
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GOVERNMENT OF BANGLADESH Vs. AAM SALEKUZZAMAN
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May 8, 2000 |
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GOVERNMENT OF BANGLADESH Vs. MD. SHARFUDDIN MOLLAH
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June 8, 2000 |
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GOVERNMENT OF BANGLADESH Vs. RAMANANDA SARKER
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May 15, 2000 |
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HABIBUR RAHMAN HOWLADER Vs. STATE
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November 7, 2000 |
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HOSNE ARA BEGUM Vs. ISLAMI BANK BANGLADESH LIMITED
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July 17, 2000 |
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HUSSAIN MOHAMMAD ERSHAD Vs. STATE
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August 24, 2000 |
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ISLAMI BANK BANGLADESH LIMITED Vs. AL-HAJ MD SHAFIUDDIN HOWLADER
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February 29, 2000 |
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ISMAIL (MD) Vs. MOTASIM ALI CHOWDHURY
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April 20, 2000 |
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JAMSHED ALI Vs. AKM ABDULLAH
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January 17, 2000 |
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JARINA KHATUN Vs. GANI HOWLADER
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December 3, 2000 |
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JATIYA PARTY Vs. ELECTION COMMISSION FOR BANGLADESH
|
November 30, 2000 |
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KAZI SHAHJAHAN (MD) Vs. MD. KHALILUR RAHMAN MADBAR
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March 6, 2000 |
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KHALILUR RAHMAN (MD) Vs. GOVERNMENT OF BANGLADESH
|
January 16, 2000 |
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KHAN AND COMPANY LTD Vs. PRESIDING JUDGE OF THE DISTRICT COURT
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August 21, 2000 |
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KHANDAKAR (MD.) SHAHJAHAN Vs. MD. ATIAR RAHMAN MONSHI
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October 22, 2000 |
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KORBAN ALI KHAN (MD) Vs. ASALAT KHAN
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July 27, 2000 |
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MD. SHAHJAHAN MIA Vs. MD. ABDUL HYE
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October 24, 2000 |
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MERIDIAN INTERNATIONAL (PVT) LTD Vs. RAJDHANI UNNAYAN KARTIPAKHA (RAJUK)
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July 12, 2000 |
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MOJIBUL HAQUE (MD) Vs. ATAUR RAHMAN
|
November 7, 2000 |
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MUSTAFA ZAMIL AHMED Vs. GOVERNOR OF BANGLADESH BANK
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February 14, 2000 |
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NAFISA CHOUDHURY Vs. UNITED FOOD COMPLEX LTD.
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December 13, 2000 |
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NAZEM UDDIN Vs. ELECTION TRIBUNAL
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July 9, 2000 |
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NOORJAHAN AKHTER Vs. A MOTALEB
|
July 6, 2000 |
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NOVARTIS FOUNDATION FOR SUSTAINABLE DEVELOPMENT Vs. BIKASH
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April 4, 2000 |
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ORAM LIMITED Vs. COMMISSIONER OF CUSTOMS
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December 4, 2000 |
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PUBALI BANK LTD. Vs. ABDUL JALIL BHUIYAN
|
November 15, 2000 |
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SAFIQUEUDDIN AHMED (MD) Vs. HOUSE BUILDING FINANCE CORPORATION
|
June 29, 2000 |
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SHAFIQUR RAHMAN Vs. BANGLADESH JATIYA SAMABAYA BANK
|
December 6, 2000 |
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SHAHE ALAM (MD) Vs. MD. GOLAM SARWAR
|
January 19, 2000 |
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SONALI BANK Vs. MD. JALALUDDIN
|
October 19, 2000 |
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SYED JAHANGIR HOSSAIN Vs. MD. MOYENUDDIN
|
April 26, 2000 |
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TITAS GAS CO. LTD. Vs. COMMISSIONER OF TAXES
|
June 1, 2000 |
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ZENITH PACKAGES LIMITED Vs. MEMBER, LABOUR APPELLATE TRIBUNAL DHAKA
|
May 28, 2000 |