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ABDUL KHALEQUE (MD) Vs. SECRETARY, MINISTRY OF LAW, JUSTICE AND PARLIAMENTARY AFFAIRS, GOVERNMENT OF THE PEOPLES REPUBLIC OF BANGLADESH
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June 8, 1999 |
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ABDUL WAHAB BISWAS Vs. ABDUL MATIN MIAH
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May 26, 1999 |
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ABDUS SATTAR Vs. IFIC BANK LTD.
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December 7, 1999 |
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ABDUS SATTAR Vs. INTERNATIONAL FINANCE INVESTMENT AND COMMERCE BANK LTD.
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May 16, 1999 |
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ADVOCATE ALI AZAM Vs. COMMISSIONER OF TAXES
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August 17, 1999 |
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AMINUL HAQUE SHAH CHOWDHURY Vs. ABDUL WAHAB SHAH CHOWDHURY
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July 21, 1999 |
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ARABINDA DAS Vs. SURA BALA DAS
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August 19, 1999 |
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ASF RAHMAN Vs. BANGLADESH BANK
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June 12, 1999 |
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BANGLADESH ITALIAN MARBLE WORKS LTD. Vs. GOVERNMENT OF BANGLADESH
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July 14, 1999 |
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BISHESWAR BHATTACHARJEE Vs. SHANTIMOY BHATTACHARJEE
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June 16, 1999 |
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CHAIRMAN, BANGLADESH WATER DEVELOPMENT BOARD Vs. SHAMSUL HUQ AND CO. LTD.
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July 19, 1999 |
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ELIAS (MD) Vs. JESMIN SULTANA
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February 8, 1999 |
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FAZLUR RAHMAN Vs. GOVERNMENT OF BANGLADESH
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March 22, 1999 |
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GENERAL MANAGER, JAMUNA OIL COMPANY LTD. Vs. CHAIRMAN, LABOUR COURT
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February 14, 1999 |
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GM, JANATA BANK Vs. MD. SHAH ALAM SARKER
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April 9, 1999 |
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GOVERNMENT OF BANGLADESH Vs. MD. SHAJAHAN
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June 10, 1999 |
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INDRAJIT KUNDU Vs. BEJOY KRISHNA KUNDA
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March 4, 1999 |
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ISLAMI BANK BANGLADESH LTD. Vs. ABDUL JALIL
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November 18, 1999 |
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JAMAL HOSSAIN (MD.) Vs. CHAIRMAN, 2ND COURT OF SETTLEMENT, ABANDONED BUILDINGS, DHAKA
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May 20, 1999 |
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KHALEDA RAHMAN Vs. INTEGRATED SERVICES LIMITED
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June 8, 1999 |
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MAHBUBUR RAHMAN Vs. TASLIMUDDIN AHMAD
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August 8, 1999 |
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MANAGING DIRECTOR, DHAKA WASA Vs. SUPERIOR BUILDERS AND ENGINEERS LTD.
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January 5, 1999 |
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MD. SHAFIUDDIN MIAH Vs. RAJDHANI UNNAYAN KARTRIPAKHYA
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July 27, 1999 |
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MD. SHAMSUL HUDA Vs. BANGLADESH
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May 2, 1999 |
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MOULANA DELWAR HOSAIN SAYDEE Vs. SUDHANGSHU SHEKHOR HALDER
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August 26, 1999 |
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NARAYAN CHANDRA SAHA Vs. JATINDRA CHANDRA SAHA
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October 28, 1999 |
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NORTH SOUTH PROPERTY DEVELOPMENT LTD Vs. SECRETARY, MINISTRY OF LAND
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May 17, 1999 |
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NORTH SOUTH PROPERTY DEVELOPMENT LTD. Vs. SECRETARY, MINISTRY OF LAND
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May 17, 1999 |
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PHOENIX LEASING LTD. Vs. BANGLADESH BANK
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July 12, 1999 |
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PIONEER GARMENTS LIMITED Vs. MD. ABUL KALAM AZAD
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August 19, 1999 |
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PRADIP KUMAR CHAKRABORTY Vs. JAMILA KHATUN BIBI
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May 5, 1999 |
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SECRETARY, PARLIAMENT SECRETARIAT, DHAKA Vs. KHANDKER DELWAR HOSSAIN
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July 29, 1999 |
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SHAH DAIRY PRODUCTS LIMITED Vs. COMMISSIONER, CUSTOMS, EXCISE AND VAT
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June 7, 1999 |
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SHAMSHAD ASIF Vs. ADDITIONAL DISTRICT JUDGE
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June 16, 1999 |
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SK ABUL KASHEM Vs. ABDUS SAMAD BISWAS
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May 11, 1999 |
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SM ANWAR HOSSAIN Vs. MD. SHAFIUL ALAM (CHAND)
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February 3, 1999 |
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SONALI BANK Vs. RANA OIL MILL
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May 2, 1999 |
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SONALI BANK Vs. RANA OIL MILL
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May 24, 1999 |
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TAMBIA KHATUN Vs. RAFIQULLAH
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February 16, 1999 |
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YAQUB MOHAMMAD Vs. BANGLADESH BANK
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August 10, 1999 |
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