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ADAMJEE JUTE MILLS LTD. Vs. CHAIRMAN, LABOUR COURT
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August 16, 1998 |
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ADVOCATE MD. ABDUL HAMID Vs. MD. FAZLUR RAHMAN
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February 15, 1998 |
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AKM ABDUL LATIF Vs. BANANI METAL LIMITED
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August 17, 1998 |
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AL-HELAL RICE MILLS LTD. Vs. BANGLADESH SHILPA RIN SANGSTHA
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March 31, 1998 |
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ARAB BANGLADESH BANK LTD. Vs. ZIAUDDIN
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December 7, 1998 |
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ARIF RAHMAN Vs. COMMISSIONER OF CUSTOMS
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July 8, 1998 |
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BANGLADESH Vs. MAHBUBUDDIN AHMED
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February 2, 1998 |
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BANGLADESH AND OTHERS Vs. JAHANGIR ALAM
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November 18, 1998 |
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BANGLADESH KRISHI BANK Vs. MEGHNA ENTERPRISES
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March 1, 1998 |
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BANGLADESH SHILPA RIN SANGSTHA Vs. AZIR UDDIN CHOWDHURY
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April 29, 1998 |
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BASHIR AHMED Vs. AYUB ALI MOLLAH
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February 25, 1998 |
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BD OIL, GAS AND MINERAL COOPERATION Vs. NURUZZAMAN KHAN BROTHERS
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February 12, 1998 |
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CALMARE NAVIGATION CO. LTD. Vs. MOHAMMAD NURUL HOQUE
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March 3, 1998 |
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DANISH ALI Vs. SAKINA BAI
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March 16, 1998 |
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FALGUNI MAJUMDER Vs. MOKBUL HOSSAIN BISWAS
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July 22, 1998 |
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FARUK (MD) Vs. ABDUL HAMID
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April 30, 1998 |
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GOVERNMENT OF BANGLADESH Vs. BAREKUNNESSA
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December 6, 1998 |
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GOVERNMENT OF BANGLADESH Vs. ABDUL WAHAB MIA
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August 23, 1998 |
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GOVERNMENT OF BANGLADESH Vs. JAHANARA RASHID
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April 2, 1998 |
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HABIB BANK LIMITED Vs. UAE BANGLADESH INVESTMENT COMPANY LIMITED
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May 28, 1998 |
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KARNAPHULI PAPER MILLS WORKERS UNION Vs. KARNAPHULI PAPER MILLS LTD. EMPLOYEES UNION
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January 22, 1998 |
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MD. ABDUL JABBAR Vs. GOVERNOR, BANGLADESH BANK
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July 27, 1998 |
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MD. ABDUL MAJID DARIA Vs. BANGLADESH
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March 12, 1998 |
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MD. NAZIR HOSSAIN KHAN Vs. MD. MUJAL MOLLAH
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April 21, 1998 |
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MISS SHAHEDA KHATURI Vs. ADMINISTRATIVE APPELLATE TRIBUNAL, DHAKA
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May 21, 1998 |
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MOHIBUL AHSAN (MD) (SHAWAN) Vs. ITTEFAQ GROUP OF PUBLICATION LTD.
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June 30, 1998 |
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MOHSEN JUTE MILLS LTD. Vs. LABOUR COURT
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April 19, 1998 |
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MOSTAFIZUR RAHMAN Vs. GOVERNMENT OF BANGLADESH
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May 21, 1998 |
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MOULANA DELWAR HOSSAIN SAYDEE Vs. SUDHANGSHU SHEKHAR HALDER
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June 8, 1998 |
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MOZIRULLAH AND OTHERS Vs. SHAFUKUDDIN AHMED
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August 28, 1998 |
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MST. JAHERA KHATUN Vs. ABU BAKAR
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July 29, 1998 |
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NIRMALA BALA DAS Vs. GANESH CHANDRA DHUPI
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August 11, 1998 |
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SABITA DUTTA Vs. MANAGER, CINEMA PALACE CHITTAGONG
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June 7, 1998 |
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SHAHRIAR RASHID KHAN Vs. GOVERNMENT OF BANGLADESH
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April 19, 1998 |
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SHINEPUKUR HOLDINGS LTD. Vs. SECURITIES AND EXCHANGE COMMISSION
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May 13, 1998 |
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SUDHANGSHU SHEKHAR HALDAR Vs. MOULANA DELWAR HOSSAIN SAYDEE
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June 25, 1998 |
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TAFIJUL HUQ SARKER Vs. GOVERNMENT OF BANGLADESH
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May 28, 1998 |
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