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ABDUL JALIL Vs. SHARON LAILY BEGUM JALIL
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March 30, 1997 |
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ABDUL QUDDUS (MD) Vs. MD. MOBARAK HOSSAIN
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January 19, 1997 |
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ACKO INDUSTRIES AND COLD STORAGE LTD. Vs. PUBALI BANK LTD.
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August 7, 1997 |
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AKM JAMALUDDIN Vs. MANTU LAL MAJUMDER
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May 25, 1997 |
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ASKAR ALI Vs. MD. SHAMSUDDIN
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August 3, 1997 |
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AUNG SHWE PRUE CHOWDHURY Vs. KYAW SAIN PRUE CHOWDHURY
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December 11, 1997 |
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AZIZUL HAQUE SIKDER Vs. COLLECTOR OF CUSTOMS, CHITTAGONG
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March 27, 1997 |
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BANGLADESH Vs. AKM YOUSUF MIA
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January 20, 1997 |
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BANGLADESH Vs. AM MANSUR AHMED
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May 4, 1997 |
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BANGLADESH AIR SERVICE (PVT) LTD. Vs. BRITISH AIRWAYS PLC
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May 8, 1997 |
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BANGLADESH BAR COUNCIL Vs. KHAWJA ABDUL GANI
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November 20, 1997 |
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BANGLADESH CO-OPERATIVE INSURANCE LIMITED Vs. MD. ABDUL KHALEQUE KHAN
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August 17, 1997 |
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BANGLADESH MOKTIJODDAH KALYAN TRUST Vs. KAMAL TRADING AGENCY
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November 6, 1997 |
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BANGLADESH TELEGRAPH AND TELEPHONE BOARD Vs. LITHI ENTERPRISES LIMITED
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June 12, 1997 |
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DHAKA VEGETABLE OIL IND. LTD. Vs. COMMISSIONER OF TAXES
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January 6, 1997 |
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DR. WALIAR RAHMAN Vs. GOVERNMENT OF BANGLADESH
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March 20, 1997 |
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EXPORT PROMOTION BUREAU Vs. ACQUA FOODS LTD.
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December 11, 1997 |
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FRANK SHIPPING LTD. Vs. GOVERNMENT OF BANGLADESH
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August 26, 1997 |
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GOVERNMENT OF BANGLADESH Vs. MD. JASHIM UDDIN
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October 27, 1997 |
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GOVERNMENT OF BANGLADESH Vs. ABBAS ALI MUNSHI
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November 12, 1997 |
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HAFIZUDDIN (MD) & 3 OTHERS Vs. BANGLADESH BANK, REPRESENTED BY GOVERNOR
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April 3, 1997 |
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IDRIS SHAIKH Vs. JILAMON BEWA
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December 11, 1997 |
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ISLAM STEEL MILLS LTD. Vs. NIRMAN INTERNATIONAL LTD.
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May 25, 1997 |
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KARIM JUTE MILLS LTD. Vs. CHAIRMAN, LABOUR COURT
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July 8, 1997 |
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MD. SHAHA ALAM Vs. MUSAMMAT FARIDA BEGUM
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April 8, 1997 |
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MEGHNA PETROLEUM LIMITED Vs. COMMISSIONER OF TAXES
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July 29, 1997 |
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MOHAMMAD ALI AKHAND Vs. BAHATAN NESSA BEWA
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January 29, 1997 |
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MOHAMMED ABDUL NAIM Vs. CHAIRMAN, BOARD OF DIRECTORS, SONALI BANK
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November 20, 1997 |
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MOSTAFIZUR RAHMAN Vs. GOVERNMENT OF BANGLADESH
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May 21, 1997 |
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RANU BEGUM Vs. KAZI LIAKAT ALI
|
July 23, 1997 |
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SADARUDDIN AHMED CHISTY Vs. GOVERNMENT OF BANGLADESH
|
March 24, 1997 |
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SHAHIDULLAH (MD) Vs. MD. YUNUS
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November 16, 1997 |
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SHAMSUL ARAFIN KHAN Vs. KAZAL MIAH
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January 13, 1997 |
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SONALI BANK Vs. M/S BEG AND BEG JUTE INCORPORATED LTD.
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November 5, 1997 |
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SUJIT KUMAR MAJUMDAR Vs. MINISTRY OF LOCAL GOVERNMENT AND RURAL DEVELOPMENT
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June 26, 1997 |
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SURENDRA NATH SARKAR Vs. MD. JALIL SHAIKH
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January 13, 1997 |
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UNIVERSAL PHARMACEUTICAL LTD. Vs. SOCIAL MARKETING COMPANY
|
June 3, 1997 |
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UTPAL KANTI DAS Vs. MONJU RANI DAS
|
July 22, 1997 |
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