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ABDUR RASHID SARKER Vs. GOVERNMENT OF BANGLADESH
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January 11, 1996 |
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ABUL AHSAN Vs. PABNA CHAMBER OF COMMERCE AND INDUSTRY
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January 16, 1996 |
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AKHTAR MASOOD Vs. BILKIS JAHAN FERDOUS
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December 12, 1996 |
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BANGLADESH Vs. ABDUL LATIF CHOKDER
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July 25, 1996 |
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BANGLADESH AGRICULTURAL DEVELOPMENT CORPORATION Vs. ABDUR RAZZAQUE
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November 19, 1996 |
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BANGLADESH HOUSE BUILDING FINANCE CORPORATION Vs. JAHAN ARA AKHTAR
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June 22, 1996 |
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BANGLADESH NATIONAL CURRICULUM AND TEXT-BOOK BOARD Vs. AM SHAMSUDDIN
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May 12, 1996 |
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BANGLADESH RAILWAY Vs. PRANAB KUMUR CHAKRABORTY
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November 25, 1996 |
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BASHIRUDDIN AHMED Vs. MINISTRY OF FINANCE
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August 18, 1996 |
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GOVERNMENT OF BANGLADESH VS. NURUL HAQUE MIAH Vs. GOVERNMENT OF BANGLADESH VS. NURUL HAQUE MIAH
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December 8, 1996 |
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IRFAN SAYED (MD) Vs. RUKSHANA MATIN
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April 2, 1996 |
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JAMILA KHATUN Vs. RUSTOM ALI
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March 7, 1996 |
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KHANDAKER G. NAJIB Vs. CHAIRMAN., BOARD OF DIRECTORS, AGRANI BANK, HO, DHAKA
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November 4, 1996 |
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MAHMUDUL HAQUE (MD) Vs. MD. HEDAYETULLAH
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January 3, 1996 |
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MOFIZUL HUQ Vs. MOFIZUR RAHMAN
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March 5, 1996 |
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MOHAMMAD BROTHERS Vs. COLLECTOR OF CUSTOMS
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January 14, 1996 |
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MOQBUL AHMED Vs. AHMED IMPEX (PVT.) LTD.
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May 20, 1996 |
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MUSAMMAT MOHSENA KHATUN Vs. HABIB KNITTING MILLS
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May 8, 1996 |
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NURUL HUSSAIN Vs. GOVERNMENT OF THE REPUBLIC OF BANGLADESH
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April 8, 1996 |
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RANJIT SARKER. Vs. SREE SUKHENDU BIKASH BISWAS
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June 13, 1996 |
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RAZIUL HASAN Vs. BADIUZZAMAN KHAN
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February 1, 1996 |
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RESIMA SULTANA Vs. KHAEZ AHMED MOJUMDER
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October 31, 1996 |
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RUPE JAHAN BEGUM Vs. LUTFE ALI CHOWDHURY
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August 21, 1996 |
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SUNIL CHANDRA MONDAL Vs. NARAYAN CHANDRA SHIL
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November 5, 1996 |
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VICKCHAND MIAH Vs. KHURSHIDA KHATUN
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July 28, 1996 |
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