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ABU TAHER Vs. ABDUR RAZZAK
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June 1, 1995 |
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ABU TALEB Vs. GOVERNMENT OF BANGLADESH
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June 26, 1995 |
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AGM, GM OFFICE, POSTAL LIFE INSURANCE DHAKA Vs. SHEIKH MIZANUR RAHMAN
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November 6, 1995 |
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AMIR HOSSAIN KHAIRATI Vs. ABDUL AZIZ BEPARI
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January 31, 1995 |
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ARABINDA SARKER Vs. BIMALENDU BHOWMIK
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June 12, 1995 |
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DIRECTOR (EST. & ADMIN) T & T BOARD, TELE COM BUILDING Vs. HASAN AHMED & ANR
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June 19, 1995 |
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GOVERNMENT OF BANGLADESH Vs. MD. ABDUL KARIM
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June 14, 1995 |
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GOVERNMENT OF BANGLADESH Vs. HASAN MOVIES LTD.
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June 28, 1995 |
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HUTCHISON TELECOM BANGLADESH LTD. Vs. BANGLADESH TELEGRAPH AND TELEPHONE BOARD
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June 5, 1995 |
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JAHANGIR KABIR (MD) Vs. BD, REPRESENTED BY THE SECRETARY, MINISTRY OF HOME AFFAIR
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August 28, 1995 |
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KAMRUL HASAN Vs. BANGLADESH
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November 15, 1995 |
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KARNAFULI COTTON MILLS LTD. Vs. UNITED COMMERCIAL BANK LTD.
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November 8, 1995 |
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MAHMUDUL ISLAM CHOWDHURY Vs. MD. SULTANUR KABIR CHOWDHURY
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May 25, 1995 |
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MANAGING DIRECTOR, RUPALI BANK LTD. Vs. MD. NAZRUL ISLAM PATWARY
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June 18, 1995 |
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MUZAFFAR HOSSAIN Vs. MD. HUMAYUN KABIR
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August 13, 1995 |
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SADHARAN BIMA CORPORATION Vs. SANJIB KUMAR DAS
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February 23, 1995 |
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SHAIKH MUSTAINUL HAQUE Vs. INSPECTOR GENERAL OF POLICE
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June 14, 1995 |
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SUDANGSHU KUMAR SAHA Vs. GOVERNMENT OF BANGLADESH
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August 9, 1995 |
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WAZED ALI SARDAR (MD) Vs. MD. AFSARUDDIN SARDAR
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July 5, 1995 |
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